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ABDUS SATTAR (MD) Vs. GOVERNMENT OF BANGLADESH
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March 31, 1993 |
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ABU TALEB Vs. GOVERNMENT OF BANGLADESH
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January 31, 1993 |
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ABUL KALAM AZAD Vs. SUNHAR ALI
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August 5, 1993 |
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ADDITIONAL DEPUTY COMMISSIONER (REVENUE), MANIKGONJ Vs. MD. SIDDIQUR RAHMAN
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June 23, 1993 |
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AKM NURUL ALAM Vs. BANGLADESH
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July 26, 1993 |
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ALFU MIAH Vs. GOVERNMENT OF BANGLADESH
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January 19, 1993 |
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ANSARUDDIN AHMED Vs. ELECTION TRIBUNAL
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June 14, 1993 |
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BABAR ALI PRAMANIK Vs. MOSAR ALI PRAMANIK
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February 7, 1993 |
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BANGLADESH Vs. SUBASH CHANDRA DAS
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November 15, 1993 |
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BANGLADESH Vs. UTTAR JAMALGARH MATSAJIBI SAMABAYA SAMITY LTD.
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May 23, 1993 |
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BANGLADESH BANK Vs. MOHAMMAD ABDUL MANNAN
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July 12, 1993 |
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BANGLADESH SHILPA RIN SANGSTHA Vs. HAQUE BROTHERS (CARBIDE) LTD.
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August 5, 1993 |
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BANGLADESH TELECOM (PVT.) LTD. Vs. BANGLADESH TELEGRAPH AND TELEPHONE BOARD
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April 19, 1993 |
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BANK OF CREDIT AND COMMERCE (OVERSEAS) LTD. Vs. TAJUL ISLAM CHOWDHURY
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February 23, 1993 |
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CHITTAGONG CHEMICAL COMPLEX Vs. CHAIRMAN, LABOUR COURT
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November 30, 1993 |
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COAL CONTROLLER, GOVERNMENT OF BANGLADESH Vs. VENTURA INDUSTRIES LTD.
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August 19, 1993 |
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GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. ABDUL MOTALEB DEWAN
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April 20, 1993 |
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HAJI SK MD. L RAHMAN Vs. CHAIR, COURT OF SETTLEMENT, BD ABANDONED BUILDING
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January 21, 1993 |
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JAHIRUDDIN MOLLAH (MD) Vs. HOSNE ARA BEGUM
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April 21, 1993 |
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MOMTAZUDDIN Vs. YAKUB ALI
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May 27, 1993 |
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NAZIMUDDIN MOLLA Vs. GOVERNMENT OF BANGLADESH
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March 29, 1993 |
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NEW IDEAL ENGINEERING WORKS LTD. Vs. BANGLADESH SHILPA BANK
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February 16, 1993 |
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QUAZI NAZRUL ISLAM Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION
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April 22, 1993 |
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RUPALI BANK LTD. Vs. TOBACCO INDUSTRIES LTD.
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July 20, 1993 |
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SECRETARY OF AIRCRAFT ENGINEERS OF BANGLADESH Vs. REGISTRAR OF TRADE UNION
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August 18, 1993 |
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SYED A JALIL Vs. MAHBUB ALAM (BABUL)
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July 4, 1993 |
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