| Case Title | Date |
|---|---|
| ABDUL BATEN Vs. ABDUL LATIF SHEIKH | December 1, 1992 |
| ABU YOUSUF Vs. BANGLADESH | August 11, 1992 |
| AFM NAZIRUDDIN Vs. HAMEEDA BANU | February 3, 1992 |
| ALTAF HUSSAIN Vs. ABUL KASHEM | December 3, 1992 |
| GOVERNMENT OF BANGLADESH Vs. DHAKA STEEL WORKS LTD. | November 12, 1992 |
| HAJI NURUL ALAM @ HAJI N A SAWDAGAR Vs. AL-HAJ ABDUS S SAWDAGAR WAKF ESTATE | January 22, 1992 |
| JOBEDA KHATUN Vs. MOMTAZ BEGUM | December 3, 1992 |
| MUHAMMAD MUSLIM ALI Vs. BANGLADESH | May 21, 1992 |
| MUJIBUR RAHMAN, EX-COLLECTOR OF CUSTOMS Vs. GOVERNMENT OF BANGLADESH | December 10, 1992 |
| SURUZZAMAL Vs. BANGLADESH | May 25, 1992 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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