| Case Title | Date |
|---|---|
| ALHAJ MOKTER HUSSAIN TALUKDER Vs. AINUDDIN AHMED | July 7, 1991 |
| GOVERNMENT OF BANGLADESH Vs. SHAKHIPUR ISLAMIA HIGH SCHOOL | July 18, 1991 |
| HOSNE ARA BEGUM Vs. CHAIRMAN, COURT OF SETTLEMENT | May 19, 1991 |
| SHAHABUDDIN Vs. ABU SAYED | October 31, 1991 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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