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ABDUL MANNAN BHUIYAN Vs. MONIRUL HUQ
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February 5, 1989 |
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ABDUL MANNAN TALUKDER Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION
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December 12, 1989 |
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AFTABUDDIN Vs. MAHFUZUS SOBHAN
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February 7, 1989 |
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BANGLADESH Vs. MD. IBRAHIM BEPARI
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June 14, 1989 |
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BANGLADESH Vs. ABDUS SOBHAN TALUKDER
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June 5, 1989 |
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BEGUM LUTFUNNESSA Vs. BANGLADESH
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November 1, 1989 |
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BELAYET HOSSAIN Vs. NURUL ALAM MIR
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June 18, 1989 |
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CHANNEL CINEMA LTD. Vs. CHOWDHURY GOLAM MALEK
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December 6, 1989 |
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COLLECTOR OF CUSTOMS Vs. A. HANNAN
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December 6, 1989 |
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COMMISSIONER OF TAXES Vs. SHAHABUDDIN AHMED
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November 8, 1989 |
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DHAKA DYEING AND MANUFACTURING CO. LTD. Vs. AGRANI BANK
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May 29, 1989 |
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DR. SYED MATIUR ROB Vs. BANGLADESH
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October 31, 1989 |
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FAIRTECH LIMITED Vs. BANGLADESH SHILPA BANK
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July 10, 1989 |
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FARID MIA (MD.) Vs. AMJAD ALI (MD.) ALIAS MAZU MIA
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April 2, 1989 |
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HARA KUMAR KAPALI ALIAS BEPARI Vs. SREEMATI SUNDARI KAPALI
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June 6, 1989 |
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HAZI WAZIULLAH Vs. ADDITIONAL DEPUTY COMMISSIONER, REVENUE, NOAKHALI
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February 14, 1989 |
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KHALEDA ROUSHAN ARA Vs. NURUL HUQ (MD.)
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April 12, 1989 |
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LAIZU BEGUM Vs. ELECTION COMMISSION
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November 14, 1989 |
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MAHMUDUN NABI (MD) Vs. MAFIZUR RAHMAN MANJU
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December 14, 1989 |
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MOSLEMA KHATUN Vs. ISHAQUE (MD)
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April 16, 1989 |
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MUSTAFA KAMAL Vs. COMMISSIONER OF CUSTOMS
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December 8, 1989 |
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NUR MOHAMMAD Vs. BADRUDDOZA CHOWDHURY
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November 15, 1989 |
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NURUL ISLAM (MD) Vs. ELECTION COMMISSION
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April 23, 1989 |
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REAZUL HOQUE MOLLA Vs. AFIZULLAH MOLLAH @ SHAFIUDDIN MOLLA
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April 30, 1989 |
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REPUBLIC OF PAKISTAN (NOW BANGLADESH) Vs. A.N.M. SERAJUL HAQUE
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March 2, 1989 |
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SAYESTA BIBI Vs. JUMA SHA
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June 21, 1989 |
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SERINA BEGUM Vs. MOFIZUL ISLAM
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March 12, 1989 |
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SHUBRA NANDI MAJUMDAR Vs. BEGUM MAHMUDA KHATOON
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November 27, 1989 |
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SUKUMAR SEN Vs. GOURANGA BEJOY DEY
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June 6, 1989 |
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SULTAN AHMED Vs. AKHTARUZZAMAN
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March 29, 1989 |
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ZAKER HOSSAIN Vs. ABDUR RAHIM
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March 19, 1989 |
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