| Case Title | Date |
|---|---|
| ABDUL JALIL Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION | August 21, 1988 |
| ASSISTANT CUSTODIAN VESTED PROPERTY Vs. TAFURNESSA | December 11, 1988 |
| BANGLADESH SERICULTURE BOARD Vs. MD. FAZLUR RAHMAN AKUNJEE | June 6, 1988 |
| ISHAQUE HOSSAIN CHOWDHURY Vs. SHAMSUN NESSA BEGUM | November 28, 1988 |
| MAHMUD HUSSAIN Vs. SAYEB ALI | October 6, 1988 |
| MARIA KESHI DROZARIO Vs. HASSAN MOVIES LTD | November 27, 1988 |
| MOHARRAM ALI Vs. MOHAMMAD MADHU MIA | December 4, 1988 |
| MOZIBUR RAHMAN Vs. CHAIRMAN, DHAKA IMPROVEMENT TRUST | November 20, 1988 |
| NURUZZAMAN SARKAR Vs. SERAJ MIA | August 10, 1988 |
| SHAMBHU NATH SAHA Vs. ALFAZUDDIN AHMED | May 4, 1988 |
| SYED NIZAMUDDIN MOHSIN Vs. PEOPLES REPUBLIC OF BANGLADESH | December 1, 1988 |
| WALIULLAH Vs. ABDUL WAHAB | December 12, 1988 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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