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ABDUL KADER KHAN Vs. BASEK KHAN
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July 26, 1987 |
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AMIN SCALES LIMITED Vs. MD. YAKUB
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March 8, 1987 |
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AMIRUL ISLAM Vs. GOVERNMENT OF BANGLADESH
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August 25, 1987 |
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AYAT ALI BHUIYAN & COMPANY LTD. Vs. JANATA BANK
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July 30, 1987 |
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BANGLADESH Vs. DHAKA LODGE WELFARE SOCIETY
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June 22, 1987 |
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GOVERNMENT OF BANGLADESH Vs. MD. KOBAD ALI
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March 9, 1987 |
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JOBEDA KHATUN Vs. MD. HAMID ALI BEING DEAD HIS HEIRS TAHERUN NESSA
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March 31, 1987 |
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KARATALA LAKSHMI BIHAR Vs. HRIDAY RANJAN CHOWDHURY
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November 11, 1987 |
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M. A. HAI MD. WAZED ALL MIAH & MD. MOSLEM Vs. TRADING CORPORATION OF BANGLADESH
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August 18, 1987 |
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MD. BADRUDDIN MORAL Vs. SANTOSH KUMAR SEN
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November 2, 1987 |
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MD. GOLAM HOSSAIN Vs. MST. ASIA KHATUN CHOWDHURY
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March 29, 1987 |
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MD. INSAN ALI Vs. MIR ABDUS SALAM
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August 16, 1987 |
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MD. NAIMUDDIN SARDER Vs. MD. ABDUL KALAM
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April 5, 1987 |
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MIR ABDUL ALI Vs. MD. RAFIQUL ISLAM
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July 7, 1987 |
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MOZHER SAWDAGAR Vs. M. ZAHIRUL ALAM
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August 24, 1987 |
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NUR AHMED MAJUMDER Vs. NUR AHMED MAJUMDER
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July 1, 1987 |
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SANATANNESSA BEWA Vs. HAIPATULLAH SARKER
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July 21, 1987 |
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SENIOR MANAGER, M/S. DOSTA TEXTILE MILLS LTD. Vs. SUDHANSU B NATH
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March 8, 1987 |
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SENIOR MANAGER, M/S. DOSTA TEXTILE MILLS LTD. Vs. SUDHANSU B NATH
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August 3, 1987 |
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SK. ALI AHMED Vs. GOVERNMENT OF BANGLADESH
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July 29, 1987 |
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SONA MIA BEPARI Vs. JAMILA KHATUN
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September 1, 1987 |
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SONALI BANK, LOCAL OFFICE, DHAKA Vs. GAZI ABDUR RASHID
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April 5, 1987 |
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SREE JUGAL KISHORI SARKER Vs. AZIZUR RAHMAN
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November 2, 1987 |
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TAHMINA KHATUN Vs. BEGUM NURUN NAHAR
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April 1, 1987 |
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ZAHIRUL ALAM Vs. MANINDRA NATH THAKUR
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October 25, 1987 |
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