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A.K.M. RUHUL AMIN Vs. DISTRICT JUDGE AND APPELLATE ELECTION TRIBUNAL, BHOLA
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July 23, 1986 |
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ABDUL HADI BEPARI Vs. SAFARUDDIN MONDAL
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March 12, 1986 |
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ABDUL KHALEK KHAN Vs. GOVERNMENT OF BANGLADESH
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April 10, 1986 |
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AHMED MEAH Vs. EJAHAR MEAH
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July 15, 1986 |
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ALA MEAH Vs. ALI AHMED
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August 13, 1986 |
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ALAUDDIN SARDER Vs. SURENDRA NATH FALIA
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November 23, 1986 |
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AZIZUR RAHMAN Vs. BHAYETULLAHS
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October 11, 1986 |
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BANGLADESH Vs. ZEENATH TEXTILE MILLS LIMITED
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June 25, 1986 |
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BHUPATI RANJAN SHOME Vs. AFIZUDDIN SHEIKH
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January 27, 1986 |
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BINNING & CO.(BANGLADESH) LTD. Vs. NASIRABAD PROPERTIES LTD
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February 12, 1986 |
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CHARANDWIP BHUMIHIN KRISHI SAMABAYASAMITY LTD. Vs. DC, COXS BAZAR
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March 27, 1986 |
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COMMISSIONER OF TAXES Vs. MACNEIL & KILBURN LTD.
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August 3, 1986 |
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GHYASUDDIN AHMED Vs. Q.N. FARUQUE
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March 24, 1986 |
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GOVERNMENT OF BANGLADESH Vs. ABANI KANTA CHAKRABORTY
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February 5, 1986 |
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HAJEE ABDUS SATTAR Vs. MAHIUDDIN
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January 27, 1986 |
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HAJI GOLAM HOSSAIN Vs. ABDUR RAHMAN MUNSHI
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March 17, 1986 |
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ISMAIL ULLAH, BEING DEAD HIS HEIRS BAZIDULLAH Vs. SUKUMAR CHANDRA DAS
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January 15, 1986 |
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KUTUBUDDIN AHMED Vs. HASNA BANU
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June 17, 1986 |
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MAHERUNNESSA KHATUN Vs. ABDUL LATIF
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March 11, 1986 |
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MAQSOOD ALAM Vs. BANGLADESH
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August 3, 1986 |
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MD. SHAJAHAN Vs. MD. SADEQ
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March 6, 1986 |
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SHAFQUAT HAIDER Vs. M. AL-AMIN
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August 13, 1986 |
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SREE SHUSHIL RANJAN DUTTA Vs. AL-HAJ MOULVI IDRIS MIA
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February 6, 1986 |
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TAJABUNNESSA Vs. MRS. NAZMA BEGUM
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July 22, 1986 |
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WALIULLAH MUNSHI Vs. LODU MIA PATWARY
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January 19, 1986 |
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