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BANGLADESH SHILPA BANK Vs. BANGLADESH HOTELS LTD.
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April 9, 1985 |
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BEGUM KHODEZA AKHTER Vs. HAJERA KHATUN
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September 1, 1985 |
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COMMISSIONER OF TAXES Vs. MALLICK BROTHERS
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December 11, 1985 |
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GOVERNMENT OF BANGLADESH Vs. MD. ALAUDDIN ALIAS ALAUDDIN SARKER
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May 10, 1985 |
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H.N. FABRICS LTD. Vs. MALLICK TEXTILE INDUSTRIES
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January 15, 1985 |
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HAJEE MOHAMMAD ALI AND SONS Vs. BURMA EASTERN LTD.
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July 22, 1985 |
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MALEKHA KHATUN Vs. MD. ABUL KASHEM
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March 24, 1985 |
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MAMUDUL HAQUE CHOWDHURY Vs. DISTRICT JUDGE, CHITTAGONG
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April 25, 1985 |
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MD. ABU BAKER SIDDIQUE Vs. S.M.A BAKAR
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December 3, 1985 |
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MD. AZIMUDDIN PRAMANIK Vs. SREE SATYA NARAYAN PRAMANIK
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July 9, 1985 |
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MD. EBADULLAH BEPARI Vs. NIKHIL CHANDRA DAS
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April 30, 1985 |
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MD. MOSHAHAQ ALI MIA Vs. RABEYA KHATUN
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July 3, 1985 |
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MD. NURUL ISLAM Vs. ABUL MALEK
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July 11, 1985 |
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MOBINNESSA Vs. KHALILUR RAHMAN
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November 4, 1985 |
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MOSAMMAT MONOWARA BEGUM Vs. SYED ASHRAFUDDIN
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June 30, 1985 |
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MST. ESARUNNESSA BIBI Vs. MD. AMIR HOSSAIN
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September 8, 1985 |
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PROVINCE OF EAST PAKISTAN (NOW BANGLADESH) Vs. SHAMSER ALI KHAN
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July 24, 1985 |
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RAHELA KHATUN Vs. FAYEZUDDIN SHAH
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August 7, 1985 |
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SHAFIULLAH Vs. SULTAN AHMED MIR
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September 5, 1985 |
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SYED AMIR HOSSAIN Vs. MRS. NADERA RAHMAN
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February 4, 1985 |
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SYED AMIR HOSSAIN Vs. MRS. NADERA RAHMAN
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April 2, 1985 |
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SYED KAWSAR ALI Vs. GAHAR KAZI
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March 18, 1985 |
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