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A. HAQUE AND CO. Vs. AL-HAJ ZAKIR HOSSAIN
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January 18, 1984 |
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ABDUL GAFUR KHAN Vs. GOVERNMENT OF BANGLADESH
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January 24, 1984 |
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ABDUL KADER Vs. A. K. NOOR MOHAMMAD
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January 10, 1984 |
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ABDUL MATIN CHOWDHURY Vs. CHAPALA RANI SEN
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August 15, 1984 |
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ALI JAN KHAN Vs. GOVERNMENT OF BANGLADESH
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November 20, 1984 |
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COMMISSIONER OF INCOME TAX Vs. ABDUL AZIZ
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March 22, 1984 |
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COMMISSIONER OF TAXES Vs. GHAUS-I-PAK-I-AZAM WELFARE TRUST
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February 6, 1984 |
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ELLAL TEXTILE MILLS LTD. Vs. MD. ABDUL AWAL
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August 22, 1984 |
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GANNYSONS LTDS Vs. SONALI BANK
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August 20, 1984 |
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GEETA RANI ALIAS SHAMIMA KHATUN Vs. BANGLADESH
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March 28, 1984 |
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GOLAM ATHER CHOWDHURY Vs. ADMINISTRATOR OF WAQFS
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April 2, 1984 |
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GOVERNMENT OF BANGLADESH Vs. ABUL KAISER CHOWDHURY
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November 13, 1984 |
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HOUSE BUILDING FINANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX
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July 6, 1984 |
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JARINA KHATUN Vs. PULIN CHANDRA DAS
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July 29, 1984 |
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JONAB ALI SARDER Vs. TASER ALI FAKIR
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August 9, 1984 |
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LIU YING PING Vs. LEON FANG AI
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January 4, 1984 |
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MAQBUL HOSSAIN Vs. BANGLADESH MILK PRODUCERS CO-OPERATIVE UNION LTD.
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June 3, 1984 |
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MD. BADRUL ALAM CHOWDHURY Vs. MD. ABDUL MANNAN
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January 19, 1984 |
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MD. JOYNAL Vs. MD. RUSTAM ALI MIA
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August 23, 1984 |
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MD. OSMAN GANI Vs. MST. KULSUM BIBI
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July 17, 1984 |
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MEHAR KHATUN Vs. SARAT KUMAR KANUNGOE
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March 5, 1984 |
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MOULVI ABDULLA WELFARE TRUST Vs. K.A. GANI, ADVOCATE
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January 11, 1984 |
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PARESH CHANDRA BHOWMICK Vs. HIRALAL NATH
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January 1, 1984 |
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PLANTERS (BANGLADESH) LTD. Vs. MAHALUXMI BANK LTD.
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February 9, 1984 |
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RAHIMA AKHTER Vs. ASIM KUMAR BOSE
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April 10, 1984 |
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RAM CHANDRA DAS Vs. MD. KHALILUR RAHMAN
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February 5, 1984 |
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REAZUDDIN Vs. JATINDRA KISHORE MALAKER
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December 4, 1984 |
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SANTOSH KUMAR CHAKRABORTY Vs. M.A. MOTALEB HOSSAIN
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April 25, 1984 |
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UMMU KAWSAR SALABIL Vs. SHAMS CORPORATION (PVT.) LTD.
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December 4, 1984 |
LOGIN