| Case Title | Date |
|---|---|
| A.K. REAZUL KARIM Vs. STATE | August 17, 1983 |
| ABDUL HAKIM Vs. GOLEDA BEGUM | June 2, 1983 |
| ABDUL HUQUE Vs. ZAINAB BEGUM | December 4, 1983 |
| ASADUZZAMAN Vs. BANGLADESH | May 4, 1983 |
| ASHWINI KUMAR KARMAKER Vs. HARI MOHAN | June 6, 1983 |
| BASIRUDDIN AHMED Vs. DHIRENDRA MOHAN DAS | November 9, 1983 |
| MAHBUBUR RAHMAN SIKDER Vs. MUJIBUR RAHMAN SIKDER | April 18, 1983 |
| MD. BADRUDDIN KHAN Vs. BANGLADESH | July 24, 1983 |
| MD. MAHMUDUL HAQUE @ MUHAMMADUL HAQUE Vs. MD. SHAMSUL ALAM | November 20, 1983 |
| MD. MONZOOR ALAM Vs. NOOR MOHAMMED | August 24, 1983 |
| MD. TABIBUR RAHMAN MOLLAH Vs. MD. SAYEDUR RAHMAN | September 12, 1983 |
| PULIN BEHARI BARUA Vs. KERAMAT ALI | May 31, 1983 |
| RADHA KRISHNA JOGANI (AGARWALLA) Vs. DWARKA DAS AGARAWALLA | December 11, 1983 |
| SADULLAH PRAMANIK Vs. MD. KHALILUR RAHMAN | November 23, 1983 |
| SHAFIQUR RAHMAN Vs. IDRIS ALI | October 31, 1983 |
| SK. ABDUL LATIF Vs. ABDUL MALEK KAZI | May 2, 1983 |
| SUNIL KRISHNA BANIK Vs. KAILASH CHANDRA SAHA | November 17, 1983 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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