| Case Title | Date |
|---|---|
| COMILLA ELECTRIC SUPPLY LTD. Vs. COMMISSIONER OF INCOME TAX | November 11, 1982 |
| EVERETT ORIENT LINES INC. Vs. COMMISSIONER OF INCOME TAX | March 11, 1982 |
| HAJI NOOR ALI SOWDAGAR & SONS LTD. Vs. COMMISSIONER OF SALES TAX | April 13, 1982 |
| MOFIZUR RAHMAN KHAN Vs. GOVERNMENT OF BANGLADESH | March 10, 1982 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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