| Case Title | Date |
|---|---|
| AL-SAYAR NAVIGATION CO. Vs. DELTA INTERNATIONAL TRADERS LTD. | June 25, 1981 |
| AMANULLAH BHUIYAN Vs. ABDUL HAFIZ | March 17, 1981 |
| ASSESSING OFFICER, NARAYANGONJ RANGE Vs. BURMAH EASTERN LTD. | January 22, 1981 |
| BANGLADESH STEAMER AGENTS ASSOCIATION Vs. BANGLADESH | February 10, 1981 |
| CHAIRMAN, D. I. T Vs. CHAIRMAN, LABOUR COURT | January 12, 1981 |
| COMMISSIONER OF INCOME TAX Vs. ADAMJEE SONS LTD. | December 2, 1981 |
| COMMISSIONER OF TAXES Vs. FREE SCHOOL STREET PROPERTIES LTD. | December 2, 1981 |
| COMMISSIONER OF TAXES Vs. MULLICK BROTHERS | February 2, 1981 |
| DACCA MUNICIPAL CORPORATION Vs. SONALI BANK | December 3, 1981 |
| GOVERNMENT BANGLADESH Vs. A. K. M. ZAHANGIR HOSSAIN | October 21, 1981 |
| SONALI BANK Vs. ABDUL MANNAN | February 24, 1981 |
| SUCHITRA KUMAR DAS Vs. SREE INDU BHUSHAN SARKER | January 12, 1981 |
| UTTARA BANK Vs. MACNEILL AND KILBURN LTD. | August 8, 1981 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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