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A.S.A. NUR Vs. REGISTRAR OF JOINT STOCK COMPANIES, DACCA
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November 24, 1980 |
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ABUL KHAIR MIA Vs. ABDUL LATIF SARDAR
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February 5, 1980 |
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BADSHA MIA BEPARI Vs. ABUL BASHAR
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January 15, 1980 |
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BANGLADESH BANK Vs. DEBENDRA NATH DUTTA
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April 9, 1980 |
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BELAYET HOSSAIN Vs. MD. ABU TAHER
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January 16, 1980 |
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BINODE BEHARI SAHA Vs. NITYA GOPAL SHAHA
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July 15, 1980 |
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COMMISSIONER OF INCOME TAX Vs. BADRIDAS FULL-CHAND
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July 31, 1980 |
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COMMISSIONER OF INCOME TAX Vs. SAIFUDDIN A SIDDIQUI
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February 11, 1980 |
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DULICHAND OMRAOLAL Vs. GOVERNMENT OF BANGLADESH
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June 18, 1980 |
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HAROON MOTEN Vs. MAHALUXMI BANK LTD.
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June 25, 1980 |
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INU MIA Vs. MOKHLESUR RAHMAN
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January 15, 1980 |
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JAMAL SOAP FACTORY, NARAYANGANJ Vs. COMMISSIONER OF INCOME TAX
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July 10, 1980 |
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KALU MONDAL Vs. BEGUM FAZILATUN NESSA
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November 5, 1980 |
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MESSRS. M.S. JAFAR Vs. SUBORDINATE JUDGE, 3RD COURT, DACCA
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July 28, 1980 |
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NANI GOPAL SAHA Vs. JATINDRA LAL CHOWDHURY
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December 11, 1980 |
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NASIRUDDIN Vs. GOVERNMENT OF BANGLADESH
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April 14, 1980 |
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NEMAI KUMAR Vs. RAMESH CHANDRA DUTTA
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June 30, 1980 |
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NURUN NESSA Vs. BABAR ALI BEPARI
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August 27, 1980 |
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RAMANI MARAK Vs. JAMINI MARAK
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November 5, 1980 |
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REKHA DATTA Vs. REKHA CHITTAGONG URBAN CO-OPERATIVE BANK LTD
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March 10, 1980 |
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S.M. QUDDUS Vs. CHAIRMAN, LABOUR COURT
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March 7, 1980 |
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SAYED ALI Vs. SREE GOPAL CHANDRA DAS
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March 11, 1980 |
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SHAMUJ ALL Vs. KAMALARMA BIBI
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November 26, 1980 |
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