| Case Title | Date |
|---|---|
| ABUL KHAIR MIAH Vs. GOVERNMENT OF BANGLADESH | November 27, 1979 |
| AFZAL KHAN Vs. ELECTION TRIBUNAL, COMILLA | October 11, 1979 |
| AYESHA SALAHUDDIN Vs. CHAIRMAN, LABOUR COURT | November 19, 1979 |
| BANGLADESH STEAMER AGENTS ASSOCIATION Vs. GOVERNMENT OF BANGLADESH | May 31, 1979 |
| DR. MOHAMMAD HOSSAIN Vs. ABDUL MALEK KHAN | August 23, 1979 |
| GENERAL MANAGER, BANGLADESH CABLE SHILPA LTD. Vs. CHAIRMAN, LABOUR COURT | April 4, 1979 |
| GOVERNMENT OF BANGLADESH Vs. ABDUR RASHID | August 9, 1979 |
| HOSSAIN AHMED Vs. H. D HOSSAIN AND BROTHERS | November 28, 1979 |
| HUPEN MAJHI @ HAPAN TUDU Vs. MUNSHI ABUL KHAIR | April 7, 1979 |
| M.V. AGHIA THALASSINI Vs. ABU BAKR SIDDIQUE | April 4, 1979 |
| MD. SHAHIDUL HAQUE Vs. MST. RAHIMAN BIBI | April 26, 1979 |
| YUSUF Vs. MOFZAL AHMED SOWDAGAR | March 16, 1979 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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