| Case Title | Date |
|---|---|
| ABDUS SATTAR Vs. SURESH CHANDRA DAS | May 2, 1978 |
| AHMED HOSSAIN Vs. BASHARAT ALI | June 29, 1978 |
| COLLECTOR OF THE CUSTOMS Vs. SHAMSUR RAHMAN | February 22, 1978 |
| COMMISSIONER OF INCOME TAX Vs. CHOWDHURY RAMZAN ALI | August 14, 1978 |
| COMMISSIONER OF INCOME TAX Vs. KHAN SAHEB ATA MD. KHAN | February 14, 1978 |
| COMMISSIONER OF INCOME TAX Vs. MST. SAFIYA BAI | March 31, 1978 |
| COMMISSIONER OF INCOME TAX Vs. MASUDA KHATUN | August 3, 1978 |
| GANESH OIL MILLS Vs. COMMISSIONER OF INCOME TAX | March 13, 1978 |
| GOVERNMENT OF BANGLADESH Vs. MOSLEM MIA | March 16, 1978 |
| HALEMAN BEWA Vs. GAHAR ALI MONDOL | June 13, 1978 |
| HALIMA KHATUN Vs. BANGLADESH | January 4, 1978 |
| MOZZAMMEL HAQ Vs. GOVERNMENT OF BANGLADESH | March 1, 1978 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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