| Case Title | Date |
|---|---|
| BIKASH RANJAN DAS Vs. CHAIRMAN, LABOUR COURT | June 14, 1977 |
| COLLECTOR OF CUSTOMS Vs. M.M SHAFULLAH | June 29, 1977 |
| GOVERNMENT OF BANGLADESH Vs. SREE KUNDESWARI AUSHADHALAYA | February 2, 1977 |
| MOHIUDDIN KHAN Vs. PAKISTAN RIVER STEAMER LTD. | January 4, 1977 |
| MOSHARRAF HOSSAIN Vs. BANGLADESH JUTE INDUSTRIES CORPORATION | March 2, 1977 |
| P.W.V. ROWE Vs. CHAIRMAN, LABOUR COURT | January 14, 1977 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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