| Case Title | Date |
|---|---|
| AMIN JUTE MILLS LTD. Vs. GOVERNMENT OF BANGLADESH | May 7, 1976 |
| BANGLADESH JATIYA MATSHAJIBI SAMABAYA SAMITY LTD. Vs. CHAIRMAN, LABOUR COURT | May 5, 1976 |
| BANGLADESH TEA ESTATE LTD. Vs. BANGLADESH TEA ESTATE STAFF ASSOCIATION | May 17, 1976 |
| JARDINE HENDERSON LTD. Vs. COMMISSIONER OF INCOME TAX | January 14, 1976 |
| LEAKAT ALI SOWDAGAR Vs. ABDUS SALAM SOWDAGAR | December 7, 1976 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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