| Case Title | Date |
|---|---|
| ABDUR RAHIM AFROZE Vs. B. C. AGA AND CO. LTD. | February 18, 1975 |
| COMMISSIONER OF INCOME TAX Vs. EVERETT ORIENT LINE CORPORATION | December 18, 1975 |
| COMMISSIONER OF INCOME TAX Vs. ATA HOSSAIN KHAN LTD. | November 19, 1975 |
| GOVERNMENT OF BANGLADESH Vs. SAMIR & CO. | November 20, 1975 |
| JABED ALI SARKER Vs. DR. SULTAN AHMED | March 18, 1975 |
| KARNAPHULI RAYON AND CHEMICAL LTD. Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS | November 20, 1975 |
| MD. SONA MIA Vs. COLLECTOR OF CUSTOMS, CHITTAGONG | April 4, 1975 |
| SWAMI JOYTIRGHANANDA Vs. DEPUTY COMMISSIONER, KHULNA | December 9, 1975 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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