| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. ZEENAT TEXTILE MILLS LTD. | February 26, 1974 |
| KAZI MUKHLESUR RAHMAN Vs. GOVERNMENT OF BANGLADESH | March 9, 1974 |
| MAZHARUL HUQ Vs. RETURNING OFFICER, DOUBLE MOORINGS | April 17, 1974 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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