| Case Title | Date |
|---|---|
| A. K. KHAN PLYWOOD CO. Vs. COMMISSIONER OF INCOME TAX | November 24, 1970 |
| DAULATPUR JUTE MILLS LTD. Vs. INCOME TAX OFFICER | July 3, 1970 |
| MAJOR SYED WALAYAT SHAH Vs. MUZAFFAR KHAN | December 9, 1970 |
| MUHAMMAD SIDDIQ Vs. MST. GHAFURAN BIBI | November 11, 1970 |
| PREMHARI BARMAN Vs. COMMISSIONER OF TAXATION, EAST PAKISTAN, DACCA | August 5, 1970 |
| TAJ DIN Vs. MRS. RAZIA BEGUM ALVI | December 15, 1970 |
| TRIPURA MODERN BANK LTD. Vs. KHAN BAHADUR KHALILUR RAHMAN | November 25, 1970 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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