| Case Title | Date |
|---|---|
| ACCOUNTS OFFICER Vs. NORTH EASTERN INDUSTRIAL AND DOMESTIC CABLE CO. | November 23, 2002 |
| DEPARTMENT OF POST Vs. TAMIJUR RAHMAN | June 8, 2002 |
| MAHENDRA KALITA Vs. SUB-POST MASTER | November 30, 2002 |
| MOHAN GOGOI Vs. MD.HABIBULLAH | December 14, 2002 |
| PRARDUMNA RAI Vs. DISTRICT CONSUMER FORUM | November 23, 2002 |
| UNION OF INDIA Vs. AMITAVA CHAKRABORTY | June 22, 2002 |
| UNION OF INDIA Vs. BASANT KUMAR PATRI | December 14, 2002 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN