| Case Title | Date |
|---|---|
| AMALENDU KAR Vs. EMPLOYEES STATE INSURANCE CORPORATION | September 21, 1999 |
| MANOJ JAIN Vs. UNION OF INDIA | August 14, 1999 |
| NEW INDIA ASSURANCE CO.LTD. Vs. ANIL BARUAH | September 4, 1999 |
| OFFICER OF THE TELECOM DIVISIONAL ENGINEER Vs. SECRETARY, SONITPUR ZILA GRAHAK SURAKHA SAMITY | October 9, 1999 |
| SULOCHANA DEVI KYAL Vs. LIFE INSURANCE CORPORATION OF INDIA | July 24, 1999 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN