| Case Title | Date |
|---|---|
| ENDEMOL INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX-XI | February 19, 2014 |
| IN RE: AIRCOM INTERNATIONAL LIMITED Vs. STATE | January 10, 2014 |
| IN RE: BOOZ AND COMPANY (AUSTRALIA) PVT. LTD. Vs. STATE | February 14, 2014 |
| IN RE: J & P COATS LIMITED Vs. STATE | January 10, 2014 |
| IN RE: L.S. CABLE AND SYSTEM LIMITED Vs. STATE | February 14, 2014 |
| IN RE: TRADE CIRCLE ENTERPRISES LLC Vs. STATE | February 14, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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