| Case Title | Date |
|---|---|
| ENDEMOL INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX-XI | December 6, 2013 |
| ERUDITUS EDUCATION PRIVATE LTD. Vs. DIT INTERNATIONAL TAXATION | September 20, 2013 |
| IN RE: CTCI OVERSEAS CORPORATION LTD. Vs. STATE | April 1, 2013 |
| IN RE: CTCI OVERSEAS CORPORATION LTD. Vs. STATE | May 31, 2013 |
| IN RE: ENDEMOL INDIA P. LTD. Vs. STATE | December 13, 2013 |
| IN RE: GE INDIA INDUSTRIAL P. LTD Vs. STATE | May 27, 2013 |
| IN RE: HYOSUNG CORPORATION Vs. STATE | August 7, 2013 |
| IN RE: MITSUBISHI CORPORATION Vs. STATE | December 13, 2013 |
| M/S. ELG INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE | August 7, 2013 |
| MICROSOFT CORPORATION (INDIA) PRIVATE LTD. Vs. COMMISSIONER OF SERVICE TAX | September 2, 2013 |
| TANDUS FLOORING INDIA PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX | August 26, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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