IN RE: HESS ACC SYSTEMS B.V, ALUMINIUMSTEDEN 10, 7547 TN ENSCHEDE POSTBOX 10063, 7504 PB ENSCHEDE THE NETHERLANDS Vs. STATE
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August 27, 2012 |
A Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) MUMBAI
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March 22, 2012 |
ACCLERYS K K, NISHI SHIN PASHI, T.S. BUILDING, 11F, 3-3-1 NISHI SHIN PASHI, MINATO - KU Vs. SOMANATH S UKKALI, DDIT C 1(1), BANGALORE
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February 27, 2012 |
ARAMEX INTERNATIONAL LOGISTICS PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX
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June 7, 2012 |
C.A.T. GEODATA GMBH KAERNTNER RINGH 11-13, A- 1010, VIENNA, AUSTRIA Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) - I NEW DELHI
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July 31, 2012 |
CENTRICA INDIA OFFSHORE PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
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March 14, 2012 |
CITRIX SYSTEMS ASIA PACIFIC PTY. LIMITED Vs. DIRECTOR OF INCOME TAX
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February 6, 2012 |
CREDIT SUISSE (INTERNATIONAL) HOLDING AG BAHNHOFSTRASSE 17, 6300 ZUG SWITZERLAND, ADDRESS IN INDIA S.RULES BATLIBOI & CO., 6TH FLOOR, EXPRESS TOWERS, NARIMAN POINT, MUMBAI -400021 Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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August 22, 2012 |
CTCI OVERSEAS CORPORATION LTD. SUITE 1801-5, 18/F, TOWER 2, CHINA HONG KONG CITY, 33, CANTON ROAD, TSIMA SHA TSUI, KOWLOON, HONG KONG Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)- I, NEW DELHI
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February 1, 2012 |
DISHNET WIRELESS LIMITED Vs. COMMISSIONER OF INCOME TAX-I, CHENNAI
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August 27, 2012 |
DYNAMIC INDIA FUND I, IFS COURT, TWENTYEIGHT, CYBERCITY, EBENE, REPUBLIC OF MAURITIUS Vs. MR. SOMANATH S UKKALI, DDIT C 1(1), BANGALORE
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July 18, 2012 |
FOSTER WHEELER FRANCE SA 92 QUAI. DE BARCY 75597, PARIS, CEDEX 12, FRANCE Vs. MR. RAJIB HOTA, DIT(IT), CHENNAI
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February 2, 2012 |
GLOBAL INDUSTRIES ASIA PACIFIC PTE. LTD Vs. DIRECTOR OF INCOME TAX
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February 15, 2012 |
IN RE : IDEA CELLULAR LIMITED, MUMBAI Vs. STATE
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March 20, 2012 |
IN RE RST Vs. STATE
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February 27, 2012 |
IN RE: A Vs. STATE
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March 22, 2012 |
IN RE: AJMER VIDYUT VITRAN NIGAM LIMITED Vs. STATE
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August 27, 2012 |
IN RE: CASTLETON INVESTMENT LTD Vs. STATE
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August 14, 2012 |
IN RE: CTCI OVERSEAS CORPORATION LIMITED Vs. STATE
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August 27, 2012 |
IN RE: DISHNET WIRELESS LIMITED Vs. STATE
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August 24, 2012 |
IN RE: GSPL INDIA TRANSCO LTD. Vs. STATE
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March 30, 2012 |
IN RE: GTB INVEST ASA Vs. STATE
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February 3, 2012 |
IN RE: IC Vs. STATE
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August 27, 2012 |
IN RE: IDEA CELLULAR LIMITED Vs. STATE
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February 28, 2012 |
IN RE: M-1 OVERSEAS LIMITED Vs. STATE
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August 1, 2012 |
IN RE: MOODYS ANALYTICS INC Vs. STATE
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July 31, 2012 |
IN RE: NAME & ADDRESS OF THE APPLICANT MERSEN INDIA PRIVATE LIMITED Vs. STATE
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April 16, 2012 |
IN RE: NETAPP B.V. 300 BOEING AVENUE,1119 PZ,SCHIPHOL-RIJK,THE NETHERLANDS Vs. STATE
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February 2, 2012 |
IN RE: RED HAT INDIA PRIVATE LIMITED, MUMBAI Vs. STATE
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February 3, 2012 |
IN RE: ROXAR MAXIMUM RESERVOIR PERFORMANCE WLL, THE WIND TOWER, 7TH FLOOR, OFFICE NO. 71 P.O. BOX NO. 10838, MANAMA, KINGDOM OF BAHRAIN Vs. STATE
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May 7, 2012 |
IN RE: SEPCO III ELECTRIC POWER CONSTRUCTION CORPORATION NO. 201, YUQING EAST STREET, WEIFANG, SHANDONG-261031, CHINA Vs. STATE
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January 31, 2012 |
IN RE: SMITHKLINE BEECHAM PORT LOUIS LTD Vs. STATE
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August 16, 2012 |
IN RE: SOLAR TURBINES INTERNATIONAL COMPANY, 2200, PACIFIC HIGHWAY, SAN DIEGO Vs. STATE
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May 30, 2012 |
IN RE: SPECTRUM GEO LTD. Vs. STATE
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August 1, 2012 |
IN RE: TARGET CORPORATION INDIA (P) LTD Vs. STATE
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August 16, 2012 |
IN RE: THOUGHT BUZZ (P.) LTD. Vs. STATE
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April 7, 2012 |
IN RE: WAVE FIELD INSEIS ASA O H BANGSVEI 70, N-1323 HOVIK, NORWAY Vs. STATE
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February 2, 2012 |
IN RE: XYZ Vs. STATE
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March 19, 2012 |
IN RE: XYZ INDIA Vs. STATE
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March 22, 2012 |
IN RE: XYZ LTD Vs. STATE
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March 13, 2012 |
IN RE: ZD Vs. STATE
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June 8, 2012 |
INFOSYS TECHNOLOGIES LTD Vs. COMMISSIONER OF INCOME TAX
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August 27, 2012 |
LINDE AG, LINDE ENGINEERING DIVISION DR. CARL-VON-LINDE-STAR BE 6-14, D-82049, PULLACH, GERMANY Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I) NEW DELHI
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March 20, 2012 |
MAHINDRA - BT INVESTMENT COMPANY (MAURITIUS) LIMITED, IFS COURT, TWENTY EIGHT, CYBERCITY EBENE, REPUBLIC OF MAURITIUS Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-II), MUMBAI
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August 27, 2012 |
MR. G. AND OTHERS Vs. MR. MAHESH SHAH, ADDL. DIRECTOR OF INCOME TAX (INTL. TAXN.) RANGE-2, MUMBAI, MR. ASHISH HELIWAL, DDIT (INTL. TAXN.)-2(1), MUMBAI
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March 13, 2012 |
MRS. PUNNIKA PARIKH, NAARDERWEG 37, 1261 BR BLARICUM, NETHERLANDS Vs. COMMISSIONER OF INCOME TAX-XVI, MUMBAI
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March 22, 2012 |
ORIENT GREEN POWER PTE. LTD. 1, ROBINSON ROAD 17-00 AIA TOWERS, SINGAPORE 048542 Vs. MR. K.RULES VASUDEVAN, ADDL. DIT(IT) MR. RULESS. RAWAL, CIT(DR), NEW DELHI
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August 14, 2012 |
S.RULES BATLIBOI & CO., CHARTERED ACCOUNTANTS, C-401, 4TH FLOOR, PANCHSHIL TECH PARK, YERAWADA, PUNE-411006 MAHARASHTRA, INDIA Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) BANGALORE
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February 27, 2012 |
SCHELLENBERG WITTMER ALONGWITH ITS PARTNERS, ATTORNEYS AT LAW, LOWENSTRASSE 19, P.O. BOX 1876, 8021 ZURICH, SWITZERLAND Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) MUMBAI
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August 27, 2012 |
SHELL INDIA MARKETS PVT. LTD. 2ND FLOOR, CAMPUS 4A, RMZ MILLENIA BUSINESS PARK, 143, DR. MGR ROAD, PERUNGUDI, CHENNAI -600096 Vs. COMMISSIONER CONCERNED COMMISSIONER OF INCOME TAX (LARGE TAX PAYER UNIT), MUMBAI
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January 17, 2012 |
SKF BOILERS AND DRIERS PVT. LTD Vs. DIRECTOR OF INCOME TAX
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February 22, 2012 |
THOUGHTBUZZ PVT. LTD. 04-03 13, INTERNATIONAL BUSINESS PARK, SINGAPORE-609932 Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) CHENNAI
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May 7, 2012 |
Z ADDRESS IN INDIA S.RULES BATLIBOI & CO., CHARTERED ACCOUNTANTS AUTHORISED REPRESENTATIVE-Z MAURITIUS GOLF VIEW CORPORATE TOWER B, SECTOR 42, SECTOR ROAD, GURGAON-122 002, HARYANA Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-II, NEW DELHI
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March 21, 2012 |