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AMSAFE SERVICES INDIA PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
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May 13, 2011 |
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BERGEN OILFIELD SERVICES Vs. DIRECTOR OF INCOME TAX
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May 16, 2011 |
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BOURBON OFFSHORE ASIA PTE. LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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July 12, 2011 |
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CAIRN U.K. HOLDINGS LTD Vs. DIRECTOR OF INCOME TAX
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August 1, 2011 |
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COLUMBIA SPORTSWEAR COMPANY Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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August 8, 2011 |
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D.B. ZWIRN MAURITIUS TRADING NO. 2 LIMITED Vs. DIRECTOR OF INCOME TAX
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March 28, 2011 |
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DEEPAK CABLES (INDIA) LIMITED Vs. MEERA SRIVASTAVA, JDIT
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July 26, 2011 |
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GLOBAL GEOPHYSICAL SERVICES LIMITED Vs. DIRECTOR OF INCOME TAX
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March 15, 2011 |
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GROUPE INDUSTRIAL MARCEL DASSAULT Vs. DIRECTOR OF INCOME TAX
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November 28, 2011 |
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IN RE : ARDEX INVESTMENTS MAURITIUS LTD., PRICE WATER HOUSE COOPERS PVT. LTD Vs. STATE
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November 14, 2011 |
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IN RE: ABC INTERNATIONAL INC. USA Vs. STATE
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May 3, 2011 |
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IN RE: BOURBON OFFSHORE ASIA PTE. LTD Vs. STATE
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July 12, 2011 |
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IN RE: DEERE & COMPANY Vs. STATE
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May 27, 2011 |
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IN RE: ENERCON (INDIA) LTD. Vs. STATE
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March 18, 2011 |
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IN RE: FOSTER PTY. LTD Vs. STATE
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August 3, 2011 |
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IN RE: GOODYEAR TIRE AND RUBBER COMPANY; GOODYEAR ORIENT COMPANY (PRIVATE) LIMITED Vs. STATE
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May 2, 2011 |
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IN RE: PERFETTI VAN MELLE HOLDING B.V. Vs. STATE
|
December 9, 2011 |
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IN RE: SEPCOIII ELECTRIC POWER CONSTRUCTION CORPORATION Vs. STATE
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August 25, 2011 |
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IN RE: SEPCOIII ELECTRIC POWER CONSTRUCTION CORPORATION NO. 201, YUQING EAST STREET, WEIFANG, SHANDONG-261031, CHINA Vs. STATE
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November 15, 2011 |
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LANKA HYDRAULIC INSTITUTE LIMITED Vs. DIRECTOR OF INCOME TAX
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May 16, 2011 |
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LS CABLE LIMITED Vs. DIRECTOR OF INCOME TAX
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July 26, 2011 |
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MAS-GMR AEROSPACE ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 13, 2011 |
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MILLENNIUM IT SOFTWARE LTD Vs. DIRECTOR OF INCOME TAX
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September 28, 2011 |
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NUCLEAR POWER CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
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December 21, 2011 |
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OHM LIMITED Vs. DIRECTOR OF INCOME TAX
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May 16, 2011 |
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ORACLE INDIA PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS (I AN G) AND THE COMMISSIONER OF CUSTOMER OF VALUATION, DIRECTORATE GENERAL OF VALUATION
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May 13, 2011 |
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POONAWALLA AVIATION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 5, 2011 |
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R.R. DONNELLEY INDIA OUTSOURCE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 16, 2011 |
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RITES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
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April 8, 2011 |
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SHELL TECHNOLOGY INDIA PRIVATE LIMITED RMZ CENTENNIAL CAMPUS B - 8B, KUNDANAHALLI MANIN ROAD, BANGALORE - 5560046, MR. RAJAN VORA, S.RULES BATLOIBOI & CO. AND ORS. Vs. MS. MEERA SRIVASTAVA, JCIT (I.T), BANGALORE
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December 21, 2011 |
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SIEM OFFSHORE INC Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX
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July 25, 2011 |
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TIONG WOON PROJECT AND CONTRACTING PVT. LIMITED Vs. K.R. VASUDEVAN, ADDITIONAL DIRECTOR OF INCOME TAX
|
September 19, 2011 |
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TOSHIBA PLANT SYSTEMS AND SERVICES CORPORATION Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX
|
February 22, 2011 |
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TRANSWORLD GARNET COMPANY LIMITED Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX
|
February 22, 2011 |
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UPAID SYSTEMS LIMITED Vs. DIRECTOR OF INCOME TAX
|
October 12, 2011 |
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V.N.U. INTERNATIONAL B.V. Vs. DIRECTOR OF INCOME TAX
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March 28, 2011 |
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VERIZON DATA SERVICES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 27, 2011 |
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WESTERNGECO INTERNATIONAL LIMITED Vs. JAVED AKHTAR, DDIT (INTERNATIONAL TAXATION)
|
July 25, 2011 |
|
XEROX INDIA LIMITED Vs. THE COMMISSIONER OF CUSTOMS CONCERNED (IMPORT AND GENERAL)
|
April 8, 2011 |
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