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AIRPORT AUTHORITY OF INDIA Vs. DIRECTOR OF INCOME TAX
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March 18, 2010 |
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AMIANTIT INTERNATIONAL HOLDING LTD Vs. DIRECTOR OF INCOME TAX
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February 23, 2010 |
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ANURAG CHAUDHARY Vs. COMMISSIONER OF INCOME TAX
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February 11, 2010 |
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BHARATI AXA GENERAL INSURANCE CO. LTD Vs. DIRECTOR OF INCOME TAX
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August 6, 2010 |
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CAE FLIGHT TRAINING (INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
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February 4, 2010 |
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DASSAULT SYSTEMS K.K. Vs. DIRECTOR OF INCOME TAX
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January 29, 2010 |
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E* TRADE MAURITIUS LTD Vs. DIT
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March 22, 2010 |
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ERNST AND YOUNG (P). LTD Vs. COMMISSIONER OF INCOME TAX
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March 19, 2010 |
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GEOQUEST SYSTEMS B.V. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I)
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August 6, 2010 |
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H-D MOTOR COMPANY INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, INLAND CONTAINER DEPOT,
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July 27, 2010 |
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HMS REAL ESTATE PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-I
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March 18, 2010 |
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HYUNDAI ROTEM CO. AND MITSUBISHI CO. Vs. DIT
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March 23, 2010 |
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IN RE: ABB LTD Vs. STATE
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March 15, 2010 |
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IN RE: ARAMCO OVERSEAS COMPANY Vs. STATE
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March 12, 2010 |
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IN RE: FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. STATE
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March 5, 2010 |
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IN RE: GMP INTERNATIONAL GMBH Vs. STATE
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January 29, 2010 |
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IN RE: JOINT STOCK COMPANY FOREIGN ECONOMIC ASSOCIATION Vs. STATE
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February 25, 2010 |
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IN RE: REAL RESOURCING LTD Vs. STATE
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March 5, 2010 |
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IN RE: WAVEFIELD INSEIS ASA Vs. STATE
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March 5, 2010 |
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IN RE: YONGNAM ENGG. & CONSTRUCTION (PTE.) LTD Vs. STATE
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February 1, 2010 |
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JOINT ACCREDITATION SYSTEM OF AUSTRALIA AND NEW ZEALAND Vs. DIRECTOR OF INCOME TAX
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August 6, 2010 |
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KSPG NETHERLANDS HOLDING B.V. Vs. DIRECTOR OF INCOME TAX
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February 25, 2010 |
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LAIRD TECHNOLOGIES INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 18, 2010 |
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PRAXAIR PACIFIC LIMITED Vs. DIRECTOR OF INCOME TAX
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July 23, 2010 |
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ROYAL BANK OF CANADA Vs. DIT
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March 22, 2010 |
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SEABIRD EXPLORATION FZ Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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July 23, 2010 |
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SEAGATE SINGAPORE INTERNATIONAL HEADQUARTERS PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX
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February 25, 2010 |
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STAR TELEVISION ENTERTAINMENT LTD Vs. DIRECTOR OF INCOME TAX
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January 21, 2010 |
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TIMKEN COMPANY Vs. DIRECTOR OF INCOME TAX
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July 23, 2010 |
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UMICORE FINANCE LUXEMBOURG Vs. COMMISSIONER OF INCOME TAX
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March 12, 2010 |
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