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CABLE AND WIRELESS NETWORKS INDIA PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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June 30, 2009 |
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CAL DIVE MARINE CONSTRUCTION (MAURITIUS) LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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June 26, 2009 |
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CANORO RESOURCES LIMITED Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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April 23, 2009 |
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DANA CORPORATION (THROUGH ITS SUCCESSOR, DANA COMPANIES LLC A SUBSIDIARY OF DANA HOLDING CORPORATION) Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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November 30, 2009 |
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FACT SET RESEARACH SYSTEMS INC. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-I)
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June 30, 2009 |
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FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY Vs. DIRECTOR OF INCOME TAX
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November 30, 2009 |
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FUJITSU SERVICES LIMITED Vs. DIRECTOR OF INCOME TAX (INTL. TAXATION)
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July 23, 2009 |
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GEARBULK AG Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXTION)
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September 30, 2009 |
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GEOFIZYKA TORUN Vs. DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION), RANGE-II
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December 7, 2009 |
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HYOSUNG CORPORATION Vs. DIT (INTERNATIONAL TAXATION)
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June 17, 2009 |
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IN RE: COMPAGNIE FINANCIERE HAMON Vs. STATE
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February 4, 2009 |
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IN RE: PRINT TOP RUBBER INDUSTRIES Vs. STATE
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March 31, 2009 |
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IN RE: SHI RAMACHANDRA EDUCATIONAL AND HEALTH TRUST (SREHT) Vs. STATE
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May 29, 2009 |
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IN RE: UMICORE FINANCE Vs. STATE
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July 6, 2009 |
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IN RE: WORLEY PARSONS SERVICES PTY. LTD. Vs. STATE
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March 30, 2009 |
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INTERNATIONAL TIRE ENGINEERING Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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October 28, 2009 |
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INVENSYS SYSTEMS INC. Vs. DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION)
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August 6, 2009 |
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JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 20, 2009 |
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K.T. CORPORATION Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-1)
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May 29, 2009 |
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LAPP INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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November 19, 2009 |
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MRS. DELNA RUSTUM BOYCE, (THROUGH MR. AREEZ P. KHAMBATTA, HER FATHER AND GENERAL POWER OF ATTORNEY HOLDER) Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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October 28, 2009 |
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PINTSCH BAMAG, ANTRIEBS-UND VERKEHRSTECHNIK GMBH Vs. DIRECTOR OF INCOME TAX
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September 11, 2009 |
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SEABIRD EXPLORATION FZ LLC Vs. DIRECTOR OF INCOME TAX
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December 22, 2009 |
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SPAHI PROJECTS PRIVATE LTD. Vs. CIT-CENTRAL-III
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July 29, 2009 |
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SUMITOMO MITSUI CONSTRUCTION CO. LTD. Vs. COMMISSIONER CONCERNED DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-II
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November 20, 2009 |
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WAVEFIELD INSEIS ASA Vs. DIRECTOR OF INCOME TAX
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December 21, 2009 |
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WORLEY PARSONS SERVICES PTY. LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-II)
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March 31, 2009 |
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YONGNAM ENGINEERING AND CONSTRUCTION (PTE.) LTD. Vs. DIT (INTL. TAXATION)
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June 17, 2009 |
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