| Case Title | Date |
|---|---|
| ARISAIG PARTNERS INDIA PVT LTD Vs. STATE | April 17, 2007 |
| CHEMMANUR GOLD REFINERY (P) LIMITED Vs. COMMISSIONER OF CUSTOMS | January 4, 2007 |
| ENERCON (INDIA) LIMITED Vs. COMMISSIONER OF CUSTOMS (IMPORT) | May 15, 2007 |
| FIDELITY NORTHSTAR FUND Vs. STATE | January 8, 2007 |
| IN RE: MUSTAQ AHMED Vs. STATE | August 17, 2007 |
| IN RE: S. MOHAN Vs. STATE | August 24, 2007 |
| LHOIST INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE | August 30, 2007 |
| MACK INSURANCE AUXILIARY SERVICES (P) LTD. Vs. COMMISSIONER OF SERVICE TAX | January 4, 2007 |
| MR. JASBIR SINGH SARKARIA Vs. COMMISSIONER CONCERNEDCOMMISSIONER OF INCOME TAX-II | August 30, 2007 |
| MR. S. MOHAN Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) | August 24, 2007 |
| SURESH C. KANSARA Vs. COMMISSIONER OF CUSTOMS | January 9, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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