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AKASH JAIN Vs. COMMISSIONER OF CUSTOMS PREV AMRITSAR AND COMMISSIONER OF CUSTOMS PREV LUCKNOW
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August 29, 2006 |
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ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
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January 10, 2006 |
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ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
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February 28, 2006 |
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ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
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January 5, 2006 |
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ANGEL GARMENT LTD Vs. STATE
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October 30, 2006 |
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ARISAIG PARTNERS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE SERVICE TAX DIVISION I
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December 5, 2006 |
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BELL PACKAGING INDIA PVT LTD Vs. STATE
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October 17, 2006 |
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BRITISH GAS INDIA P LTD Vs. STATE
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July 31, 2006 |
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GAMEPLAN SPORTS P LTD Vs. STATE
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July 31, 2006 |
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GOOGLE ONLINE INDIA PRIVATE LTD GIPL Vs. COMMISSIONER OF SERVICE TAX
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August 29, 2006 |
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IJM INDIA INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF SERVICE TAX
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November 9, 2006 |
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IN RE: A.T. AND S. INDIA P. LTD. Vs. STATE
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November 6, 2006 |
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IN RE: ABC LTD. Vs. STATE
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August 21, 2006 |
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IN RE: BRITISH GAS INDIA P. LTD. Vs. STATE
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November 8, 2006 |
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IN RE: HEADSTART BUSINESS SOLUTIONS P. LTD. Vs. STATE
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August 21, 2006 |
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IN RE: IMT LABS (INDIA) P. LTD. Vs. STATE
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November 6, 2006 |
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IN RE: INTERNATIONAL HOTEL LICENSING COMPANY S.A.R.L. Vs. STATE
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November 27, 2006 |
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IN RE: MAHANAGAR TELEPHONE NIGAM LTD. Vs. STATE
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September 6, 2006 |
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IN RE: MORGAN STANLEY AND CO. Vs. STATE
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February 13, 2006 |
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IN RE: MS. MEENU SAHI MAMIK Vs. STATE
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November 8, 2006 |
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IN RE: RASHTRIYA ISPAT NIGAM LTD. Vs. STATE
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July 19, 2006 |
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IN RE: THE POPULATION COUNCIL INC. Vs. STATE
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September 8, 2006 |
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ORISSA CHROME EXPORT AND MINING COMPANY LIMITED Vs. STATE
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December 14, 2006 |
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PFIZER LIMITED Vs. COMMISSIONER OF SERVICE TAX
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August 10, 2006 |
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RAJIV MALHOTRA Vs. STATE
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July 3, 2006 |
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SHIRISHKUMAR KULKARNI Vs. STATE
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December 15, 2006 |
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SRI RAMACHANDRA EDUCATIONAL AND HEALTH TRUST Vs. CIT
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February 20, 2006 |
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SURBHI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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December 5, 2006 |
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TECHNICAL CONCEPTS INTERNATIONAL LIMITED Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS
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September 7, 2006 |
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