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ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
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November 24, 2005 |
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ALCATEL INDIA LTD Vs. STATE
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October 6, 2005 |
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ALCATEL INDIA LTD Vs. STATE
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August 30, 2005 |
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ALCATEL INDIA LTD Vs. STATE
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August 23, 2005 |
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ALCATEL INDIA LTD Vs. STATE
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November 10, 2005 |
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DELL INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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January 18, 2005 |
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GOOGLE ONLINE INDIA PRIVATE LTD. (GIPL) Vs. COMMISSIONER OF SERVICE TAX
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December 13, 2005 |
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IN RE: BAYERISCHE MOTOREN WERKE AKTIENGESELLSCHAFT Vs. STATE
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October 28, 2005 |
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IN RE: BRIGGS OF BURTON (INDIA) (P) LTD. Vs. STATE
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April 4, 2005 |
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IN RE: CITICORP TRUSTEE COMPANY LTD. Vs. STATE
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July 29, 2005 |
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IN RE: DHV CONSULTANTS BV Vs. STATE
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July 15, 2005 |
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IN RE: GENERAL ELECTRIC PENSION TRUST Vs. STATE
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December 14, 2005 |
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IN RE: GUTAL TRADING EST. Vs. STATE
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September 28, 2005 |
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IN RE: SOUTH WEST MINING LTD. Vs. STATE
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September 9, 2005 |
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IN RE: UNIVERSITIES SUPERANNUATION SCHEME LTD. AS TRUSTEES OF UNIVERSITIES SUPERANNUATION SCHEME Vs. STATE
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February 25, 2005 |
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IN RE: WALLACE PHARMACEUTICALS (P.) LTD. Vs. STATE
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September 2, 2005 |
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INSTRUMENTARIUM CORPORATION Vs. STATE
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February 2, 2005 |
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JAY SHREE TEA AND INDUSTRIES LTD Vs. STATE
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February 21, 2005 |
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KARTAR SINGH KOCHAR S/O LATE SHRI SUCHA SINGH Vs. COMMISSIONER SERVICE TAX
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August 23, 2005 |
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MADURA COATS P LTD Vs. STATE
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April 6, 2005 |
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OM CONSTRUCTION Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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January 6, 2005 |
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ROTEM CO. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
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August 26, 2005 |
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ROTEM COMPANY; IN RE: MITSUBHISHI CORPORATION Vs. STATE
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March 30, 2005 |
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SHAMS TABREZ VANTI Vs. STATE
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January 17, 2005 |
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SPECIALITY MAGAZINES P LTD Vs. STATE
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February 7, 2005 |
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TECHNICAL CONCEPTS INTERNATIONAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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October 6, 2005 |
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X-LIMITED, THE NETHERLANDS Vs. CIT (INTERNATIONAL TAXATION)
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February 25, 2005 |
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