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A TEX INDIA PVT LTD Vs. STATE
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March 16, 2004 |
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A TEX INDIA PVT LTD Vs. STATE
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November 25, 2004 |
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ABC Vs. STATE
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October 4, 2004 |
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ACER COMPUTER INTERNATIONAL LTD Vs. STATE
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May 24, 2004 |
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AIRPORTS AUTHORITY OF INDIA Vs. STATE
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December 15, 2004 |
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AIRPORTS AUTHORITY OF INDIA Vs. STATE
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August 13, 2004 |
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ANTRIX CORPORATION LTD Vs. STATE
|
September 1, 2004 |
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BLOOMBERG DATA SERVICES INDIA PVT LTD Vs. STATE
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October 28, 2004 |
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BLOOMBERG DATA SERVICES INDIA PVT LTD Vs. COMMISSIONER DESIGNATED [R K SINGH ADDL DIRECTOR GENERAL DRI]
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October 28, 2004 |
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CONNECTEURS CINCH S A Vs. STATE
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May 31, 2004 |
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CRYSTAL INTERIOR PRODUCTS Vs. STATE
|
October 12, 2004 |
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DANFOSS INDUSTRIES P LTD Vs. STATE
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May 14, 2004 |
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DUN AND BRADSTREET ESPANA S A Vs. STATE
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October 20, 2004 |
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EMIRATES FERTILIZER TRADING COMPANY WLL Vs. STATE
|
October 27, 2004 |
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ERWIN BOCKSTEIGEL Vs. STATE
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March 24, 2004 |
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FIDELITY ADVISOR SERIES VIII Vs. STATE
|
September 27, 2004 |
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FLAKT INDIA LTD Vs. STATE
|
April 22, 2004 |
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GOVINDRAM T JARANI Vs. STATE
|
May 24, 2004 |
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HINDUSTAN POWERPLUS LTD Vs. STATE
|
April 7, 2004 |
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HINDUSTAN POWERPLUS LTD ; IN RE: CATERPILLAR INDIA P LTD ; IN RE: THOMAS E LAWRENCE Vs. STATE
|
October 18, 2004 |
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IN RE: INDIAN JV. CO. Vs. STATE
|
October 4, 2004 |
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IN RE: NATIONAL FERTILIZERS LTD. Vs. STATE
|
October 18, 2004 |
|
IN RE: YU BO INVESTMENT CO. (P.) LTD. Vs. STATE
|
May 4, 2004 |
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IND TELESOFT P LTD Vs. STATE
|
May 5, 2004 |
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INDIA TRADE PROMOTION ORGANISATION Vs. STATE
|
August 9, 2004 |
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INSTRUMENTARIUM CORPORATION Vs. STATE
|
November 25, 2004 |
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ISHIBKAWAJIMA HARIMA HEAVY INDUSTRIES CO LTD Vs. STATE
|
October 11, 2004 |
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JASON JAMES CLEMENS Vs. COMMISSIONER SERVICE TAX
|
November 18, 2004 |
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M H YOON Vs. STATE
|
March 24, 2004 |
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MAHANAGAR TELEPHONE NIGAM LTD Vs. STATE
|
October 13, 2004 |
|
MAX MUELLER BHAVAN Vs. STATE
|
May 31, 2004 |
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MCDONALDS INDIA PVT LTD Vs. COMMISSIONER CENTRAL EXCISE
|
February 23, 2004 |
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MORGAN STANLEY AND CO INTERNATIONAL LIMITED Vs. STATE
|
November 29, 2004 |
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NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. STATE
|
December 17, 2004 |
|
NORASIA CONTAINER LINES LTD Vs. STATE
|
April 19, 2004 |
|
PERMALITE ELECTRICALS P LTD Vs. COMMISSIONER OF CUSTOMS ICD
|
May 13, 2004 |
|
PERMALITE ELECTRICALS P LTD Vs. STATE
|
May 13, 2004 |
|
PFIZER CORPORATION Vs. STATE
|
October 4, 2004 |
|
ROCKWOOL INDIA LTD Vs. STATE
|
May 31, 2004 |
|
SHONKH TECHNOLOGIES INTERNATIONAL LTD Vs. REVENUE
|
February 23, 2004 |
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SONY INDIA P LTD Vs. STATE
|
April 15, 2004 |
|
SONY INDIA P LTD Vs. COMMISSIONER OF CUSTOMS ICD
|
April 15, 2004 |
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SOPROPHA S A Vs. STATE
|
May 31, 2004 |
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SUTRON CORPORATION Vs. STATE
|
June 1, 2004 |
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TANGIRALA RAMASARMA Vs. STATE
|
October 27, 2004 |
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TIMKEN INDIA LTD Vs. STATE
|
December 6, 2004 |
|
UAE EXCHANGE CENTRE LLC Vs. STATE
|
May 26, 2004 |
|
URANIUM CORPORATION OF INDIA LTD Vs. STATE
|
April 19, 2004 |
|
YOGESH PRABHAKAR MODAK Vs. STATE
|
May 31, 2004 |
LOGIN