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Year 2001 of AUTHORITY FOR ADVANCE RULINGS
Home
AUTHORITY FOR ADVANCE RULINGS
2001
List of
Cases
Case Title
Date
BALU DORAISAMY Vs. STATE
March 7, 2001
MS RUTH CONNOLLY Vs. STATE
March 7, 2001
PRO QUIP CORPORATION Vs. COMMISSIONER OF INCOME TAX
August 29, 2001
U MURALIDHARAN Vs. STATE
March 7, 2001
XYZ/ABC EQUITY FUND Vs. STATE
March 7, 2001