| Case Title | Date |
|---|---|
| APPLICATION NO P 17 OF 1998 Vs. STATE | November 30, 1998 |
| DIETER EBERHARD GUSTAV VON DER MARK Vs. COMMISSIONER OF INCOME TAX | November 24, 1998 |
| JOHN A SAYRE Vs. COMMISSIONER OF INCOME TAX | May 6, 1998 |
| N V JAN DE NUL Vs. COMMISSIONER OF INCOME TAX | December 14, 1998 |
| NIKO RESOURCES LIMITED Vs. COMMISSIONER OF INCOME TAX | August 27, 1998 |
| P NO 15 OF 1998 Vs. STATE | November 18, 1998 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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