| Case Title | Date |
|---|---|
| BROWN AND ROOT INC. Vs. COMMISSIONER OF INCOME TAX | October 27, 1997 |
| DAVID KENNETH WHITE Vs. COMMISSIONER OF INCOME TAX | October 14, 1997 |
| DLJMB MAURITIUS INVESTMENT COMPANY Vs. COMMISSIONER OF INCOME TAX | July 16, 1997 |
| HARI GOPAL CHOPRA Vs. COMMISSIONER OF INCOME TAX | September 24, 1997 |
| HORIZONTAL DRILLING INTERNATIONAL S.A. Vs. COMMISSIONER OF INCOME TAX | September 26, 1997 |
| IN RE: P NO 26 OF 1997 Vs. STATE | March 10, 1997 |
| IN RE: P NO 28 OF 1999 Vs. STATE | August 19, 1997 |
| LLOYD HELICOPTERS INTERNATIONAL PTY. LTD. Vs. COMMISSIONER OF INCOME TAX | April 30, 1997 |
| STEFFEN, ROBERTSON AND KIRSTEN CONSULTING ENGINEERS AND SCIENTISTS Vs. COMMISSIONER OF INCOME TAX | October 29, 1997 |
| TVM LTD. Vs. COMMISSIONER OF INCOME TAX | March 18, 1997 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN