| Case Title | Date |
|---|---|
| ADVANCE RULING A NO P 11 OF 1995 Vs. STATE | February 9, 1996 |
| ADVANCE RULING A NO P 12 OF 1995 Vs. STATE | March 27, 1996 |
| ADVANCE RULING P NO 8 OF 1995 Vs. STATE | February 27, 1996 |
| DECTA Vs. COMMISSIONER OF INCOME TAX | May 17, 1996 |
| DR. RAJNIKANT RULES BHATT Vs. COMMISSIONER OF INCOME TAX | August 1, 1996 |
| EDUCATIONAL INSTITUTE OF AMERICAN HOTEL AND MOTEL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX | February 14, 1996 |
| ERICSSON TELEPHONE CORPORATION INDIA AB Vs. COMMISSIONER OF INCOME TAX | June 20, 1996 |
| IN RE: COMPANIES INCORPORATED IN MAURITIUS Vs. STATE | August 14, 1996 |
| IN RE: P NO 22 OF 1996 Vs. STATE | May 6, 1996 |
| IN RE: P NO 24 OF 1996 Vs. STATE | October 17, 1996 |
| IN RE: P NO 25 OF 1996 Vs. STATE | October 22, 1996 |
| P NO 21 OF 1996 Vs. STATE | January 9, 1996 |
| TEKNISKIL SENDIRIAN BERHARD Vs. COMMISSIONER OF INCOME TAX | April 30, 1996 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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