| Case Title | Date |
|---|---|
| ADVANCE RULING NO P 2 OF 1994 Vs. STATE | May 9, 1995 |
| ADVANCE RULING NO P 9 OF 1995 Vs. STATE | December 22, 1995 |
| IN RE: P NO 13 OF 1995 Vs. STATE | August 23, 1995 |
| IN RE: P NO 18 OF 1995 Vs. STATE | June 29, 1995 |
| IN RE: X LTD. Vs. STATE | December 22, 1995 |
| IN RE: Y. LTD. Vs. STATE | May 9, 1995 |
| MONTE HARRIS Vs. COMMISSIONER OF INCOME TAX | August 4, 1995 |
| NO P/6 OF 1995 Vs. STATE | September 8, 1995 |
| P NO 19 OF 1995 Vs. STATE | December 18, 1995 |
| P NO 20 OF 1995 Vs. STATE | September 8, 1995 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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