Vs. IN RE: DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR AND SECRETARY, DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR
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May 8, 2012 |
ADANI POWER LIMITED Vs. UTTAR HARYANA BIJLI VIDYUT NIGAM LTD., DAKSHIN HARYANA BIJLI VIDYUT NIGAM LTD. AND GUJARAT URJA VIKAS NIGAM LTD.
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October 16, 2012 |
BBM ISPAT LTD Vs. STATE LOAD DESPATCH CENTRE, KARNATAKA AND ORS.
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November 19, 2012 |
CHHATTISGARH STATE POWER GENERATION COMPANY LTD. Vs. WESTERN REGIONAL LOAD DESPATCH CENTRE, MUMBAI
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September 25, 2012 |
COASTAL GUJARAT POWER LIMITED Vs. GUJARAT URJA VIKAS NIGAM LIMITED AND ORS.
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October 25, 2012 |
DAMODAR VALLEY CORPORATION, KOLKATA Vs. DELHI TRANSCO LTD, NEW DELHI AND MADHYA PRADESH POWER TRADING COMPANY LTD, JABALPUR
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October 10, 2012 |
DAMODAR VALLEY CORPORATION, KOLKATA Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED, KOLKATA, JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR
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November 20, 2012 |
DETERMINATION OF POC RATES AND TRANSMISSION LOSSES IN ACCORDANCE WITH REGULATION 17(2) OF CENTRAL ELECTRICITY REGULATORY COMMISSION (SHARING OF INTER STATE TRANSMISSION CHARGES AND LOSSES) REGULATIONS, 2010 AS AMENDED Vs. NATIONAL LOAD DESPATCH CENTRE, NEW DELHI AND CENTRAL TRANSMISSION UTILITY, NEW DELHI
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September 29, 2012 |
DPSC LIMITED, KOLKATA Vs. POWER GRID CORPORATION OF INDIA LIMITED, NEW DELHI AND WEST BENGAL STATE ELECTRICITY TRANSMISSION COMPANY LIMITED, KOLKATA
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September 21, 2012 |
EASTERN REGIONAL LOAD DESPATCH CENTRE, KOLKATA Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
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October 9, 2012 |
EMCO ENERGY LIMITED, MUMBAI Vs. WESTERN REGIONAL LOAD DESPATCH CENTRE, MUMBAI
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December 7, 2012 |
IN RE: ASSAM POWER DISTRIBUTION COMPANY LTD., GUWAHATI AND CHAIRMAN-CUM-MANAGING DIRECTOR, ASSAM POWER DISTRIBUTION COMPANY LTD., GUWAHATI Vs. STATE
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November 6, 2012 |
IN RE: CENTRAL ELECTRICITY REGULATORY COMMISSION Vs. STATE
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October 25, 2012 |
IN RE: CONSTITUTION OF THE MANAGING COMMITTEE OF THE POWER SYSTEM DEVELOPMENT FUND Vs. STATE
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November 20, 2012 |
IN RE: DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR AND SECRETARY (POWER), DEPARTMENT OF POWER, GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR Vs. STATE
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December 5, 2012 |
IN RE: DEPARTMENT OF POWER, GOVT. OF MANIPUR, IMPHAL AND SECRETARY (POWER), DEPARTMENT OF POWER, GOVT. OF MANIPUR, IMPHAL Vs. STATE
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October 17, 2012 |
IN RE: DETERMINATION OF BENCHMARK CAPITAL COST NORM FOR SOLAR PV POWER PROJECTS AND SOLAR THERMAL POWER PROJECTS Vs. STATE
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October 25, 2012 |
IN RE: GRID DISTURBANCE IN THE NORTHERN REGION ON 2ND JANUARY, 2010 Vs. STATE
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September 20, 2012 |
IN RE: HMM INFRA LIMITED, CHANDIGARH Vs. STATE
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October 26, 2012 |
IN RE: INDIAN ENERGY EXCHANGE LTD. AND POWER EXCHANGE INDIA LIMITED Vs. STATE
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August 1, 2012 |
IN RE: INDIAN ENERGY EXCHANGE LTD., NEW DELHI Vs. STATE
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October 26, 2012 |
IN RE: INDIAN ENERGY EXCHANGE, NEW DELHI AND ORS. Vs. STATE
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September 3, 2012 |
IN RE: JAIN ENERGY LIMITED Vs. STATE
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September 11, 2012 |
IN RE: M/S. ORIENT GREEN POWER COMPANY LTD. Vs. STATE
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September 17, 2012 |
IN RE: MARQUIS ENERGY EXCHANGE LIMITED, MUMBAI Vs. STATE
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September 11, 2012 |
IN RE: MEGHALAYA ENERGY CORPORATION LTD. SHILLONG AND CHAIRMAN-CUM-MANAGING DIRECTOR, MEGHALAYA ENERGY CORPORATION LTD. SHILLONG Vs. STATE
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December 5, 2012 |
IN RE: NATIONAL ENERGY TRADING AND SERVICES LTD., NEW DELHI Vs. STATE
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October 11, 2012 |
IN RE: NATIONAL LOAD DESPATCH CENTRE Vs. STATE
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October 16, 2012 |
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. STATE
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October 25, 2012 |
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. STATE
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November 29, 2012 |
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. STATE
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December 5, 2012 |
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI AND CENTRAL TRANSMISSION UTILITY, NEW DELHI Vs. STATE
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November 30, 2012 |
IN RE: NATIONAL LOAD DESPATCH CENTRE, NEW DELHI AND ORS. Vs. STATE
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November 16, 2012 |
IN RE: NATIONAL POWER EXCHANGE LIMITED AND NATIONAL POWER EXCHANGE LIMITED, NEW DELHI Vs. STATE
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December 11, 2012 |
IN RE: NTPC LTD., NEW DELHI AND ORS. Vs. STATE
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October 9, 2012 |
IN RE: NTPC TAMIL NADU ENERGY COMPANY LTD., CHENNAI Vs. STATE
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October 8, 2012 |
IN RE: ORISSA INTEGRATED POWER LIMITED, NEW DELHI Vs. STATE
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July 25, 2012 |
IN RE: PARSHVA PRABHU POWER PRIVATE LIMITED, NEW DELHI Vs. STATE
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October 4, 2012 |
IN RE: POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR SECRETARY, POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR Vs. STATE
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September 25, 2012 |
IN RE: POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR, SECRETARY, POWER DEVELOPMENT DEPARTMENT, JAMMU AND KASHMIR AND PRINCIPAL SECRETARY, GOVERNMENT OF JAMMU AND KASHMIR Vs. STATE
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November 5, 2012 |
IN RE: POWER EXCHANGE OF INDIA LTD. (PXIL) Vs. STATE
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October 26, 2012 |
IN RE: PUNJAB STATE POWER CORPORATION LIMITED, CHANDIGARH AND ORS. Vs. STATE
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November 5, 2012 |
IN RE: TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD, CHENNAI AND CHAIRMAN-CUM-MANAGING DIRECTOR, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. STATE
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September 19, 2012 |
IN RE: UTTAR PRADESH POWER CORPORATION LIMITED, LUCKNOW AND CHAIRMAN-CUM-MANAGING DIRECTOR, UTTAR PRADESH POWER CORPORATION LIMITED, LUCKNOW Vs. STATE
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December 5, 2012 |
IN RE: VARRSANA ISPAT LIMITED, NEW DELHI Vs. STATE
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December 5, 2012 |
IN RE: VISA POWER LIMITED, KOLKATA AND VISA POWER TRADING COMPANY LIMITED, KOLKATA Vs. STATE
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October 16, 2012 |
JAIPRAKASH POWER VENTURE LIMITED Vs. PTC INDIA LTD. & OTHERS
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October 8, 2012 |
JINDAL POWER LIMITED, RAIGARH, CHHATTISGARH Vs. JINDAL POWER LIMITED, RAIGARH, CHHATTISGARH AND ORS.
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September 26, 2012 |
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CORPORATION LTD., MUMBAI Vs. UTTAR PRADESH POWER CORPORATION LTD., LUCKNOW AND ORS.
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September 25, 2012 |
MAWANA SUGARS LIMITED, NEW DELHI Vs. UTTAR PRADESH STATE LOAD DESPATCH CENTRE, LUCKNOW AND NATIONAL LOAD DESPATCH CENTRE, NEW DELHI
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October 18, 2012 |
MEENAKSHI ENERGY PRIVATE LIMITED, HYDERABAD Vs. SOUTHERN REGIONAL LOAD DESPATCH CENTRE, BANGALORE AND ORS.
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October 9, 2012 |
NEYVELI LIGNITE CORPORATION LIMITED, CHENNAI Vs. MEMBER-SECRETARY, SOUTHERN REGIONAL POWER COMMITTEE AND ORS.
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November 2, 2012 |
NEYVELI LIGNITE CORPORATION LIMITED, CHENNAI Vs. TAMIL NADU GENERATION & DISTRIBUTION COMPANY LIMITED, CHENNAI, STATE POWER PURCHASE CO-ORDINATION CENTRE, BANGALORE, KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM AND PONDICHERRY ELECTRICITY DEPARTMENT, PONDICHERRY
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December 11, 2012 |
NEYVELI LIGNITE CORPORATION LTD, NEYVELI Vs. KERALA STATE ELECTRICITY BOARD, THIRUVANATHAPURAM
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September 20, 2012 |
NHDC LTD, BHOPAL Vs. MADHYA PRADESH STATE ELECTRICITY BOARD, JABALPUR AND NARMADA VALLEY DEVELOPMENT DEPARTMENT, BHOPAL
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June 13, 2012 |
NHPC LIMITED, FARIDABAD Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD., KOLKATA AND ORS.
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December 5, 2012 |
NHPC LTD., FARIDABAD Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ORS.
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September 18, 2012 |
NHPC LTD., FARIDABAD Vs. ASSAM STATE ELECTRICITY BOARD, GUWAHATI AND ORS.
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October 22, 2012 |
NHPC LTD., FARIDABAD Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ORS.
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October 1, 2012 |
NHPC, FARIDABAD Vs. ASSAM STATE ELECTRICITY BOARD, GUWAHATI AND ORS.
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November 14, 2012 |
NLC LTD., CHENNAI Vs. JODHPUR VIDYUT VITARAN NIGAM LTD., JODHPUR,
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October 4, 2012 |
NORTH EASTERN ELECTRIC POWER CORPORATION LTD., NEW DELHI Vs. MEGHALAYA ENERGY CORPORATION LTD., SHILLONG
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October 4, 2012 |
NORTH EASTERN REGIONAL LOAD DESPATCH CENTRE, SHILLONG Vs. ASSAM ELECTRICITY GENERATION COMPANY LIMITED, GUWAHATI AND ORS.
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October 11, 2012 |
NORTH-EAST TRANSMISSION COMPANY LTD. Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD., AGARTALA AND ORS.
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September 26, 2012 |
NORTHERN REGIONAL LOAD DESPATCH CENTER, NEW DELHI Vs. PUNJAB STATE TRANSMISSION CORPORATION LTD., PATIALA AND ORS.
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July 30, 2012 |
NORTHERN REGIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. UTTAR PRADESH STATE LOAD DESPATCH CENTRE, LUCKNOW AND ORS.
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September 26, 2012 |
NORTHERN REGIONAL LOAD DESPATCH CENTRE, NEW DELHI Vs. UTTAR PRADESH POWER CORPORATION LTD., LUCKNOW AND ORS.
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September 20, 2012 |
NTPC LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD., KOLKATA AND ORS.
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October 12, 2012 |
NTPC LTD, NEW DELHI Vs. MADHYA PRADESH POWER TRADING CO. LTD, JABALPUR AND ORS.
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October 11, 2012 |
NTPC LTD, NEW DELHI Vs. HARYANA POWER PURCHASE CENTRE, PANCHKULA
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September 14, 2012 |
NTPC LTD, NEW DELHI Vs. MADHYA PRADESH POWER TRADING LTD, JABALPUR AND ORS.
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May 28, 2012 |
NTPC LTD. Vs. UTTAR PRADESH POWER CORPORATION LIMITED, LUCKNOW AND ORS.
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November 14, 2012 |
NTPC LTD., NEW DELHI Vs. MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR AND ORS.
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September 12, 2012 |
NTPC LTD., NEW DELHI Vs. ANDHRA PRADESH POWER COORDINATION COMMITTEE, HYDERABAD AND ORS.
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September 26, 2012 |
NTPC LTD., NEW DELHI Vs. MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR AND ORS.
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October 12, 2012 |
NTPC LTD., NEW DELHI Vs. UTTAR PRADESH POWER CORPORATION LTD., LUCKNOW
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October 17, 2012 |
PARBATI KOLDAM TRANSMISSION COMPANY LTD., NEW DELHI Vs. BSES RAJDHANI POWER LIMITED, NEW DELHI AND ORS.
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October 11, 2012 |
POWER EXCHANGE OF INDIA LTD, MUMBAI Vs. STATE
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September 19, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED, JAIPUR AND ORS.
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September 21, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
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September 21, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. ASSAM STATE ELECTRICITY BOARD, GUWAHATI AND ORS.
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September 21, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD., BANGALORE AND ORS.
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September 21, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. MADHYA PRADESH POWER TRADING COMPANY LTD., JABALPUR AND ORS.
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September 21, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR AND ORS.
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October 3, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
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October 15, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. MADHYA PRADESH POWER TRADING COMPANY LTD., JABALPUR AND ORS.
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October 18, 2012 |
POWER GRID CORPORATION OF INDIA LIMITED, GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED, JAIPUR AND ORS.
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November 16, 2012 |
POWER GRID CORPORATION OF INDIA LTD. Vs. BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS.
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October 12, 2012 |
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. MADHYA PRADESH POWER TRADING CO. LTD., JABALPUR
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October 9, 2012 |
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD., BANGALORE AND ORS.
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October 10, 2012 |
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED AND ORS.
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November 19, 2012 |
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. BIHAR STATE ELECTRICITY BOARD, PATNA
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September 17, 2012 |
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. CHHATISGARH STATE ELECTRICITY BOARD
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May 28, 2012 |
POWER GRID CORPORATION OF INDIA LTD., GURGAON Vs. DELHI TRANSCO LIMITED, NEW DELHI AND ORS.
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May 16, 2012 |
POWER SYSTEM OPERATION CORPORATION LIMITED, NEW DELHI Vs. USERS UNDER THE CATEGORY OF DISTRIBUTION LICENSEES AND BUYERS CMD, UPPCL, UTTAR PRADESH POWER CORPORATION LIMITED, SHAKTI BHAWAN, 14-ASHOK MARG, LUCKNOW- 226001 AND ORS.
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September 28, 2012 |
PTC INDIA LIMITED Vs. POWER GRID CORPORATION OF INDIA LTD. & ORS.
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November 19, 2012 |
SADASHIVA SUGARS LTD. BANGALORE Vs. STATE LOAD DESPATCH CENTRE, KARNATAKA, BANGALORE
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November 19, 2012 |
SHAMANUR SUGARS LIMITED, BANGALORE Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD., BANGALORE AND KARNATAKA STATE LOAD DESPATCH CENTRE, BANGALORE
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October 9, 2012 |
TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. Vs. POWER GRID CORPORATION OF INDIA LTD.
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October 26, 2012 |
TATA POWER COMPANY LIMITED AND TATA POWER TRADING COMPANY LIMITED Vs. MAHARASHTRA STATE LOAD DESPATCH CENTRE, KALWA AND RELIANCE INFRASTRUCTURE LIMITED, MUMBAI
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October 1, 2012 |
VISHWANATH SUGAR AND STEEL INDUSTRIES LTD. Vs. STATE LOAD DESPATCH CENTRE, KARNATAKA AND ORS.
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November 19, 2012 |