| Case Title | Date |
|---|---|
| BHOGADI NAGA DEEPIKA Vs. STATE OF ANDHRA PRADESH | January 16, 2026 |
| M. MURALIKRISHNA Vs. MASAPALLI VENKATARATHNAMMA | January 5, 2026 |
| POTLACHERUVU GANGADHARA RAO Vs. STATE OF A.P. | January 6, 2026 |
| VADDI SATISHBABU Vs. B.YASODAMMA | January 2, 2026 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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