3F INDUSTRIES LTD. Vs. TRANSPARENT TECHNOLOGIES SOLUTIONS
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January 24, 2025 |
A. PADMAVATHI Vs. STATE OF ANDHRA PRADESH
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May 16, 2025 |
A.S.V. KRISHNAM RAJU Vs. DEPUTY DIRECTOR OF ENFORCEMENT
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March 28, 2025 |
A.SRIDHAR Vs. STATE OF ANDHRA PRADESH
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August 11, 2025 |
A.SUDHAKAR REDDY Vs. P.YASODAMMA
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February 21, 2025 |
ABDUL SHUKUR Vs. SYED NIZAMUDDIN
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May 8, 2025 |
ACHANALA RAMADEVI Vs. STATE OF A.P.
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January 24, 2025 |
ADAVI SEETHA MAHALAKSHMI Vs. THOTA VARAMMA
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February 11, 2025 |
ADDALA LOKESH NAGA VENKATA SAI SOMESWAR Vs. STATE OF ANDHRA PRADESH
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July 3, 2025 |
ADDURI DURGA PRASAD Vs. STATE OF ANDHRA PRADESH
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July 21, 2025 |
AGHARAM RADHAKRISHNA REDDY Vs. TALARI SUBRAMANYAM
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February 28, 2025 |
AITHA VENKATA RAMA RAO Vs. BONDADA SREE RAMAKRISHNA PARAMAHAMSA
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April 22, 2025 |
AKELLA SURYA KUMARI Vs. NIDAVOLU THAMMIRAJU
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May 9, 2025 |
AKKALA RAMI REDDY Vs. STATE OF A.P.
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April 30, 2025 |
AKUMS DRUGS AND PHARMACEUTICALS LTD. Vs. STATE OF A.P.
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April 24, 2025 |
ALLADI RAMESH Vs. STATE OF A.P.
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January 29, 2025 |
ALLIANCE ENTERPRISES Vs. ANDHRA PRADESH STATE FIBER NET LTD.
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February 20, 2025 |
ALTHI CHINA MARAIAH Vs. STATE OF A.P.
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March 28, 2025 |
AMBATI SATISH REDDY Vs. STATE OF ANDHRA PRADESH
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July 10, 2025 |
AMBATI VENKATESWARLU Vs. STATE OF A.P.
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March 11, 2025 |
ANDHRA PRADESH HIGHER EDUCATION REGULATORY AND MONITORING COMMISSION Vs. ANDHRA PRADESH PRIVATE ENGINEERING COLLEGES MANAGEMENTS ASSOCIATION
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July 9, 2025 |
ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. K.SURESH KUMAR
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February 10, 2025 |
ANGADI SAI CHANDU Vs. STATE OF ANDHRA PRADESH
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June 12, 2025 |
ANGARA MOSQUE Vs. SREENIVASA RICE MILL
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March 24, 2025 |
ANI MINES AND MINERALS Vs. UNION OF INDIA
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February 21, 2025 |
ANNABATTUNI SEKHAR Vs. CHALLAPALLI VENKATA SWAMY
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February 10, 2025 |
ANNAPUREDDY RAMI REDDY Vs. STATE OF ANDHRA PRADESH
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July 22, 2025 |
ANUSURI KRISHNA Vs. KAKARLA GOVINDU
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April 25, 2025 |
APPANA VENKATESWARA RAO Vs. APPANNA RADHAKRISHNA
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June 17, 2025 |
APSRTC Vs. YENNI GOWRI
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April 17, 2025 |
ARAJALLA NARESH Vs. STATE OF ANDHRA PRADESH
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July 25, 2025 |
ARUMALLA KRISHNA KISHORE REDDY Vs. ARUMALLA SUJATHA
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January 28, 2025 |
ASIA SULTANA Vs. MOHD. ARSHAD
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June 16, 2025 |
ATHMURI VENKATESWARA RAO Vs. ATMAKURI PRAMODINI DEVI
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April 4, 2025 |
ATHOTA CHINNABBAI Vs. SURISETTY VENKATA RAMANA
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February 12, 2025 |
ATMAKOORU SWATHI Vs. ARIGONDRAM JAGADEESH
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February 28, 2025 |
ATMAKURU NIRMALAMMA Vs. STATE OF A.P.
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January 10, 2025 |
ATTAR CHAND BASHA Vs. STATE OF ANDHRA PRADESH
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January 3, 2025 |
AVR INFRA PRIVATE LIMITED Vs. VISAKHAPATNAM PORT AUTHORITY
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July 25, 2025 |
AVUTHU RANGAMMA Vs. AVUTHU RAMA SUBBA REDDY
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March 28, 2025 |
B V SRINIVASULU Vs. P KRISHNAPPA
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January 30, 2025 |
B.ASHEERVADAM Vs. UCO BANK
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January 24, 2025 |
B.BALAJI SINGH Vs. JAYANTHI NAGA SUDHA LAKSHMI
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January 31, 2025 |
B.LAKSHMI Vs. B.VENKATA SUBBAYYAMMA
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January 22, 2025 |
B.RUPALATHA Vs. STATE OF A.P.
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May 5, 2025 |
B.S.V.M.DURGA PRASAD Vs. CHEVURI ANURADHA
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January 28, 2025 |
B.SAROJANAMMA Vs. STATE OF A.P.
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April 30, 2025 |
B.SUBBA REDDY Vs. VELAGA RAMA
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January 22, 2025 |
B.T. NALLA REDDY Vs. PAPAGARI BALA VEERA REDDY
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June 16, 2025 |
B.VENKATESWARLU Vs. SPECIAL DEPUTY COLLECTOR
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February 6, 2025 |
B.YERRAJI Vs. STATE OF A.P.
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February 25, 2025 |
BAGADI SANTOSH KUMAR Vs. UNION OF INDIA
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March 12, 2025 |
BALINA SRIMANNARAYANA Vs. SRR HOSPITALITIES PVT. LTD.
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April 17, 2025 |
BALINENI VENKATESWARLU Vs. STATE OF A.P.
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February 24, 2025 |
BANDI ANASUYAMMA Vs. STATE OF A.P.
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January 30, 2025 |
BANDI VENKATA SESHA REDDY Vs. STATE OF A.P.
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February 11, 2025 |
BANDREDDY RAJA GOPAL REDDY Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
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March 25, 2025 |
BATHA VAMSI Vs. STATE
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March 28, 2025 |
BEPARI SHAIK ARSHIYA ANJUM Vs. HIGH COURT OF A.P.
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May 6, 2025 |
BEPER GHOUSIA Vs. STATE OF ANDHRA PRADESH
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June 30, 2025 |
BETHAPUUDI MANAS TEJA Vs. STATE OF ANDHRA PRADESH
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January 10, 2025 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. SANNALA BRAHMAJI BRAHMARAO
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February 12, 2025 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. VEDULA SURAYANARAYANA MURTHY DIED
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March 18, 2025 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. VEDULA ESWARUDU
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March 18, 2025 |
BHOGIREDDY VENKATA SATYA HANUMAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL
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March 4, 2025 |
BIO GREEN PAPERS LTD. Vs. STATE OF A.P.
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May 2, 2025 |
BODDU JAGADISH Vs. STATE STATION HOUSE OFFICER
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April 7, 2025 |
BOGGU NAGANJI Vs. STATE OF ANDHRA PRADESH
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July 25, 2025 |
BOGIRALA KONDAIAH Vs. SHEELAM LAXMI SOUJANYA
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April 1, 2025 |
BOINA CHINA POTHU RAJU Vs. MEDA NAGA SIVAJI
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May 9, 2025 |
BOLINENI SRIHARI RAO Vs. COMPETENT AUTHORITY
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April 10, 2025 |
BONDADA NAGA VENKATA SIVA NAGESWARA RAO Vs. AITHA VENKATA RAMA RAO
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February 28, 2025 |
BONTHU KAVITA Vs. TAKKELLAPATI ATCHI REDDY
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January 6, 2025 |
BOTTA SOMESWARA RAO Vs. SPECIAL DEPUTY COLLECTOR
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February 19, 2025 |
BRANCH MANAGER Vs. KOTTE RAMANJANEYULU
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January 31, 2025 |
BUDUMAJJI ESWARI Vs. ABBIREDDY ANNAVARAM
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April 4, 2025 |
BURAGA GURUSWAMY DAS DIED Vs. BURAGA RAJENDRUDU
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January 6, 2025 |
BURAGA MANGAIAH Vs. STATE OF ANDHRA PRADESH
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January 27, 2025 |
BURUGA SIRISHA Vs. STATE OF A.P.
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February 21, 2025 |
C-STAR ENGINEERS AND CONTRACTORS Vs. IDMC LIMITED
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January 10, 2025 |
CENTRAL BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
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May 21, 2025 |
CH.PUSHPA MACHILIPATNAM KRISNA Vs. MEDICAL SPNTD MACHILIPATNAM KRISHNA
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March 10, 2025 |
CHAIRMAN AND MANAGING DIRECTOR Vs. ALLADI PRAKASH RAJU KADAPA
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February 25, 2025 |
CHAIRMAN, APSRTC Vs. MALLIDI KANIKIREDDY
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January 2, 2025 |
CHALIVENDRA RAMAKRISHNA Vs. STATE OF A.P.
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January 6, 2025 |
CHEEPURU RAMULU Vs. ALLADA LATCHAYYA
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March 27, 2025 |
CHENCHUNEDI GURAVAMMA Vs. DRONADULA MALLIKHARJUNA CHARI
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June 17, 2025 |
CHENDA BALA GANGADHAR TILAK Vs. STATE OF ANDHRA PRADESH
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January 31, 2025 |
CHERUKURI RANGAIAH Vs. STATE OF A.P.
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February 12, 2025 |
CHEVIREDDY BHASKAR REDDY Vs. STATE OF A.P.
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January 10, 2025 |
CHIDIPOTHU KRISHNA MURTHY Vs. PARUCHURI YASHWANTH KUMAR
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May 9, 2025 |
CHIEF ENGINEER Vs. Y V SWAMI REDDY
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January 2, 2025 |
CHILUKURI VISWESWARA RAO Vs. SARIPELLA VENKATA SATYANARAYANA RAJU
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August 6, 2025 |
CHINABATHINA KARUNAKAR Vs. STATE OF A.P.
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May 6, 2025 |
CHINNA SWAMY JAYASEELAN Vs. STATE OF ANDHRA PRADESH
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February 6, 2025 |
CHINTA DURGA Vs. STATE OF ANDHRA PRADESH
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April 10, 2025 |
CHITTIBOTLA BHARDWAJA SARMA Vs. COMMISSIONER
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April 10, 2025 |
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. M.LAKSHMI NARASAMMA
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February 25, 2025 |
D.CHANDRASEKHAR REDDY Vs. STATE OF A.P.
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March 13, 2025 |
D.G.NAGI REDDY Vs. SHAIK KHADER BASHA
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May 6, 2025 |
D.K.HANUMANTHARAYAPPA Vs. BHARAT REDDY
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January 24, 2025 |
D.NAGA GOPAL REDDY Vs. STATE OF A.P.
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January 31, 2025 |
D.NAGARAJU Vs. STATE OF A.P.
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March 11, 2025 |
DAGGUBATI YEESWARA KRISHNA MOHAN Vs. M.V.SATYANARAYANA
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May 9, 2025 |
DAMARASINGI APPAJI Vs. BUYDUMURU BANDIYYA
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February 11, 2025 |
DARANA HARRY Vs. STATE OF A.P.
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May 9, 2025 |
DASARI MAHESH Vs. STATE OF ANDHRA PRADESH
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January 22, 2025 |
DATLA RAMA KRISHNAM RAJU Vs. DATLA SURYA VENKATA VIJAYA GOPALA RAJU
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February 7, 2025 |
DAYAM PEDA RANGA RAO Vs. JOINT DIRECTOR, (RAYALASEERNA) ANTICORRUPTION BUREAU
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August 1, 2025 |
DEEPAK RANJAN DHAL Vs. STATE OF ANDHRA PRADESH
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June 27, 2025 |
DEEVI GOPALA KRISHNA SRINIVASA AYYANGAR Vs. STATE OF A. P.
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August 1, 2025 |
DEPOT MANAGER, APSRTC Vs. MOODI NAGARJU
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March 7, 2025 |
DESIGN TECH SYSTEMS PVT. LTD. Vs. UNION OF INDIA
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March 11, 2025 |
DEVADASU VENKATESWARA RAO Vs. STATE OF A.P.
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March 17, 2025 |
DEVINENI AVINASH Vs. STATE OF ANDHRA PRADESH
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June 5, 2025 |
DHARMATEJA BAR AND RESTAURANT Vs. NATHANI BHUPATHI RAO
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February 4, 2025 |
DIVAKAR ATLURI Vs. STATE OF A.P.
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January 3, 2025 |
DOLA TULASAMMA Vs. STATE OF A.P.
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April 1, 2025 |
DR. G. GEETHA BAI Vs. PRL SECY MEDICAL HEALTH HYD.
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July 24, 2025 |
DUDYALA ABDUL JALEEL Vs. STATE OF ANDHRA PRADESH
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February 11, 2025 |
DUGGINABOINA CHITTEMMA Vs. STATE OF A.P.
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February 28, 2025 |
DURGA GOVINDA RAJULU Vs. PERLA RAJABAI
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February 13, 2025 |
DURIYA BABU RAO Vs. STATE OF ANDHRA PRADESH
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January 10, 2025 |
DUVVURI SURYA RAHUL Vs. STATE OF A.P.
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April 8, 2025 |
ETTI SRIRAMULU REDDY Vs. GOVERNMENT OF A.P.
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January 6, 2025 |
G. SATHYANARAYANA Vs. STATE OF ANDHRA PRADESH
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June 20, 2025 |
G. VIKRAM Vs. S. SIVASANKAR
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February 25, 2025 |
G.KIRANMAI Vs. STATE OF A.P.
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January 24, 2025 |
G.VENKATESWARA RAO Vs. STATE OF A.P.
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January 9, 2025 |
GADASALA KANAKA LAKSHMI Vs. STATE OF A.P.
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May 6, 2025 |
GADDAM JITHENDRA KUMAR Vs. KOVVURI SRINIVASA REDDY
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May 9, 2025 |
GADDAM PRASANNAJANEYULU Vs. STATE OF ANDHRA PRADESH
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January 22, 2025 |
GADDE SANDHYA Vs. STATE OF ANDHRA PRADESH
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April 30, 2025 |
GAJULA RAMAIAH Vs. UPPARI PEDDA
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April 16, 2025 |
GAJULAPALLI VASUNDHARA Vs. P SREENIVASULU KADAPA DIST ANO
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March 25, 2025 |
GALAGATLA MUTYALU Vs. DASARI TIRUPATHI RAO
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February 3, 2025 |
GANGULA AMMAJI Vs. KUNAPAREDDI SEETHA MAHALAKSHMI
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April 10, 2025 |
GARIKAPATI BHAGAVANTHAM Vs. K. VENKAESHWARARO
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August 20, 2025 |
GELLANKI RAVI KUMAR Vs. PEDDINTI SAVITRAMMA
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January 22, 2025 |
GHANTO JITHIN Vs. STATE OF ANDHRA PRADESH
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January 31, 2025 |
GOLIORI PODALAM Vs. STATE OF ANDHRA PRADESH
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July 4, 2025 |
GOMPA NOOKARAJU Vs. STATE OF ANDHRA PRADESH
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February 4, 2025 |
GOPALA SARMA Vs. STATE OF ANDHRA PRADESH
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March 6, 2025 |
GORRIPATI VEERA VENKATA RAO Vs. ETHALAPAKA VANAJA
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January 10, 2025 |
GRANDHI POTHURAJU Vs. PADMANABHUNI VISWESWARARAO
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March 4, 2025 |
GRINDWELL NORTON LIMITED Vs. CHAIRMAN-CUM-PRESIDING OFFICER
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January 9, 2025 |
GUDIPUDI SRINIVASA RAO Vs. GUDIPUDI TELAGAPU SHARMILA
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April 1, 2025 |
GUDLA HYMAVATHI Vs. BYRI VENKATA SIVAPRASAD
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March 10, 2025 |
GUDULA NARASIMHA RAO Vs. STATE OF A.P.
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February 5, 2025 |
GUMMA RAMCHANDRAIAH Vs. AKILI VENKATA MURALIKRISHNA
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April 21, 2025 |
GUNTI NAGESWARA RAO Vs. KALPATARUVU CHITS
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January 10, 2025 |
GURRAM RAMU Vs. UNION OF INDIA
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June 27, 2025 |
GUTHIKONDA RAGHAVA REDDY Vs. STATE OF A.P.
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January 10, 2025 |
GUTHIKONDA VEERA VENKATA MURALI Vs. DORADIA KOTESWARA RAO
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February 14, 2025 |
HARI MOHAN ALIAS HARI MOHAN RANA Vs. STATE OF ANDHRA PRADESH
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July 31, 2025 |
HARIYUNDHNANA SURYA Vs. STATE OF ANDHRA PRADESH
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June 25, 2025 |
HEMANTH YELUGUBANTI Vs. UNION OF INDIA
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January 9, 2025 |
HINDUSTAN SHIP YARD LTD Vs. ESSAR OIL LTD
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February 19, 2025 |
HUSSAIN BAIG Vs. STATE OF ANDHRA PRADESH
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May 22, 2025 |
IMPERIAL COASTAL INFRA Vs. STATE OF ANDHRA PRADESH
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April 28, 2025 |
INDIAN CEMENT LIMITED Vs. STATE OF ANDHRA PRADESH
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June 19, 2025 |
INDIAN OILS AND FERTILISER CORPORATION Vs. SIKALOLLU SUBBA RAO CO
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April 17, 2025 |
INDO ENGINEERING WORKS Vs. RASHTRIYA ISPAT NIGAM LIMITED
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May 8, 2025 |
INDRAJEET SINGH Vs. STATE OF ANDHRA PRADESH
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January 10, 2025 |
INDUS HOSPITAL Vs. RAJEEV LOCHAN SINGH
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May 2, 2025 |
INTI MANOHAR NAIDU Vs. DISTRICT COLLECTOR CUM ARBITRATOR
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February 21, 2025 |
IVAX PAPER CHEMICALS PVT. LTD. Vs. SAVANI CARRYING PVT. LTD.
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April 25, 2025 |
J. KONDALA RAO Vs. STATE OF ANDHRA PRADESH
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June 20, 2025 |
J.B.P. VIJAY KUMAR Vs. SCHOOL EDUCATION
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February 3, 2025 |
J.J.S. PRASAD Vs. V.SATYANARAYANA
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February 3, 2025 |
JAGADISH CHANDRA BOSE SUDUNAGUNTA Vs. UNION OF INDIA
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February 10, 2025 |
JALADI PRABHAKAR RAO Vs. GUDAVARTHI KAMALA KUMARI
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March 21, 2025 |
JANGAMAREDDYGARI RAMATHULASAMMA Vs. M.VENUGOPAL
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February 6, 2025 |
JANIPELLA BALARAJU Vs. STATE OF A.P.
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February 5, 2025 |
JAYA VENKATARAMA INDUSTRIES LIMITED Vs. ESI CORPORATION
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May 9, 2025 |
JOHN ELANGOVAN Vs. STATE OF ANDHRA PRADESH
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April 17, 2025 |
JONNAKUTI UDAY KIRAN Vs. STATE OF ANDHRA PRADESH
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August 12, 2025 |
K. LAKSHMI NARAYANA Vs. STATE OF ANDHRA PRADESH
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June 27, 2025 |
K. MOHAMMED ARIF Vs. K MOHAMMED FAIROZ
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June 5, 2025 |
K. SRIRAMULU Vs. B. JANAKAMMA
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August 22, 2025 |
K.BHAGYA LAKSHMI Vs. B.VEERA VENKATARAO
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February 18, 2025 |
K.HAMAKSHI Vs. STATE OF A.P.
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March 17, 2025 |
K.MD.SADIQ Vs. CHIEF EXECUTIVE OFFICER WAKF
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May 27, 2025 |
K.MOULI KRISHNA Vs. OFFICE OF THE HONBLE CHANCELLOR
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January 8, 2025 |
K.N.V.RATNA BABU Vs. UNION OF INDIA
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April 17, 2025 |
K.PADMA JOSHI Vs. REV DORABALLI JOHN AUGUSTINE
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March 21, 2025 |
K.PERUMAL Vs. MD. ALTHAF
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February 7, 2025 |
K.S.BALACHANDRA Vs. A.V.ANURADHA
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January 7, 2025 |
K.SIRAJUDDIN KHAN KHATAK Vs. P.LIAKATH ALI KHAN
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February 4, 2025 |
K.SUDHAKAR Vs. P.SUBBA RAJA KUMARI
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February 7, 2025 |
K.V.NARAYANA REDDY Vs. P.VIVEKANANDA REDDY
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March 6, 2025 |
KAKURTURU SIVARAMI REDDY Vs. SRI MOUNIKA ENTERPRISES
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May 6, 2025 |
KALAGA NAGA VISWA MOHAN Vs. MANDAL LEGAL SERVICE AUTHORITY
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March 26, 2025 |
KALIDASU SANTHI Vs. STATE OF ANDHRA PRADESH
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May 17, 2025 |
KALLAPALLI NAGENDRA Vs. STATE OF ANDHRA PRADESH
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May 16, 2025 |
KALLURU NARAYANA REDDY Vs. KALLURU CHENCHUGANDLA JAYA CHANDRA REDDY
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April 7, 2025 |
KAMANURI NARASIMHA RAO Vs. STATE OF A.P.
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April 8, 2025 |
KAMATHAM SUNIL KUMAR Vs. STATE OF A.P.
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January 8, 2025 |
KAMMA ARAVIND KISHORE Vs. STATE OF A.P.
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March 27, 2025 |
KANCHARI UMADEVI Vs. INUMARTHY ARUNA LAKSHMI
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January 2, 2025 |
KANDULA SURYA KUMARI Vs. GUTHULA KANNABABU (DIED)
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February 17, 2025 |
KANNEGANTI DURGANAND Vs. YUVARAJ FINANCE PVT LTD.
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February 24, 2025 |
KANTHI RANA TATA IPS Vs. STATE OF A.P.
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January 7, 2025 |
KARANAM RAGHAVA RAO Vs. KARANAM SIRISHA
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March 10, 2025 |
KARRI PRABHAKARA NAGESWARA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
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February 14, 2025 |
KARTHIKEYAN Vs. STATE OF A.P.
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March 4, 2025 |
KASARLA ARUNA Vs. STATE OF A.P.
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April 24, 2025 |
KASE SUMATHI Vs. STATE OF ANDHRA PRADESH
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February 14, 2025 |
KASINAKOTA MANIKYALA RAO Vs. MASTA KHAN
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February 11, 2025 |
KATIBOINA PRASAD Vs. STATE OF ANDHRA PRADESH
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January 20, 2025 |
KATTA PHANI KUMAR Vs. STATE
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March 18, 2025 |
KEESARI SRINIVASA REDDY Vs. STATE OF A.P.
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February 13, 2025 |
KESSIREDDY RAJASEKHAR REDDY Vs. STATE OF A.P.
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April 4, 2025 |
KETAN GARG Vs. ANUMALAGUNDAM NARASAMMA
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February 25, 2025 |
KETHA BHUVAMMA Vs. DEVARAPU BALA BHOGESWARA
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March 7, 2025 |
KILLO CHITTIBABU Vs. STATE OF ANDHRA PRADESH
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January 21, 2025 |
KILLO SUBBARAO Vs. STATE OF A.P.
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June 23, 2025 |
KIMUDU LEELA PRASAD Vs. KOTTAGULLI KOTIBABU
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April 10, 2025 |
KIMUDU MOHAN DAS Vs. STATE OF ANDHRA PRADESH
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February 6, 2025 |
KODURI MANIKANTA KUMAR Vs. STATE OF A.P.
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March 7, 2025 |
KOKILA Vs. STATE OF ANDHRA PRADESH
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June 5, 2025 |
KOLLA PARDHASARADHI Vs. SATYAVARAPU TRINADHA MURTHY
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January 21, 2025 |
KOLLI SRINIVAS REDDY Vs. STATE OF AP
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January 22, 2025 |
KOLLIPALLI SRINIVASA RAJU Vs. STATE OF A.P.
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February 20, 2025 |
KOLLIPARA SATYAVANI Vs. STATE OF ANDHRA PRADESH
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May 12, 2025 |
KOMMURU APPALA SWAMY Vs. JOINT COLLECTOR VIZIANAGARAM DISTRICT
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August 22, 2025 |
KONAKALLA RAM MOHAN Vs. STATE OF ANDHRA PRADESH
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April 17, 2025 |
KONDAGANDLA TAYARAMMA Vs. PODA ANANTHAMMA
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March 7, 2025 |
KONERU BHASKARA RAO Vs. YARLAGADDA HARITHA
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May 2, 2025 |
KONERU MARUTHI PRASAD Vs. STATE OF A.P.
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February 24, 2025 |
KONERU SATYANARAYANA Vs. SUPERINTENDENT OF POLICE
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February 28, 2025 |
KONIDALA PRASAD Vs. STATE OF ANDHRA PRADESH
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June 26, 2025 |
KOPURI YALAMANDA Vs. UNION OF INDIA
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January 3, 2025 |
KOSURI RADHA Vs. STATE OF AP
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May 20, 2025 |
KOTE KRISHNUDU Vs. MANDLEAM SUBBA REDDY
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March 4, 2025 |
KOVVURI NAGA VENKATA APPAREDDY Vs. STATE OF BANK OF INDIA
|
March 4, 2025 |
KRANTHI GRAND DKNV HOSPITALITIES Vs. MANASA ESTATES AND HOSPITALITY PVT. LTD.
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February 20, 2025 |
KRAPA VIJAY KUMAR Vs. STATE OF A.P.
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January 30, 2025 |
KRISHNA BISAI Vs. UNION OF INDIA
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February 25, 2025 |
KUCHIPUDI RAMA RAO Vs. KALAGARA CHINA KONDAIAH
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April 10, 2025 |
KUDITHI CHINNI Vs. STATE OF ANDHRA PRADESH
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August 30, 2025 |
KUNCHAM AVINASH BENJAMIN Vs. STATE OF ANDHRA PRADESH
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May 22, 2025 |
KUNISETTY SRINIVASULU Vs. STATE OF ANDHRA PRADESH
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February 25, 2025 |
KUPPAM RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH
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July 1, 2025 |
KURASALA PULLA RAO Vs. KOVVURI SAI RAMA REDDY
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January 23, 2025 |
KURUVA PUJARI ALLAPPA Vs. KURUVA PUJARI PIDDEPPA
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April 4, 2025 |
KUTIKALA INDIRA PRIYADARSINI Vs. STATE OF A.P.
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March 17, 2025 |
LAKKAKULA PADMAJA Vs. TELLURI VENKATA REDDY
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March 19, 2025 |
LAKSHMI AGENCIES Vs. ARYAPURAM CO-OP URBAN BANK
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March 21, 2025 |
LANKA VENKATA RAMANAMMA Vs. MALLA SATYANARAYANA
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August 1, 2025 |
LINGALA MOJESH Vs. STATE OF ANDHRA PRADESH
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July 30, 2025 |
LINGU KHILA Vs. STATE OF ANDHRA PRADESH
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July 8, 2025 |
LUKKA VENKATESWARA RAO Vs. MANDAMALA RAMESH BABU
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July 10, 2025 |
M SRINIVASA RAO Vs. STATE OF AP
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February 19, 2025 |
M. DANIAL PRATAP Vs. R. VENKAT RAO
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April 8, 2025 |
M. NAGARAJA RAO Vs. REGIONAL MANAGER APSRTC ANANTAPUR
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March 7, 2025 |
M. SRINIVASA RAO Vs. TANGIRALA RAMANA REDDY
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March 7, 2025 |
M.ADINARAYANA Vs. STATE
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May 1, 2025 |
M.ANURADHA Vs. MAKKINA SRINIVASA RAO
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May 7, 2025 |
M.BHAGYA LAKSHMI Vs. B.PADMA LATHA
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March 3, 2025 |
M.K.RAMESHAN Vs. T.NAGARATHNAMMA
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May 2, 2025 |
M.NAGENDRAM Vs. GUNTUR SAMBRAJYAM
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April 1, 2025 |
M.NARAYANASWAMY NAIDU Vs. A.BARATHAMMA
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January 22, 2025 |
M.S.RAMAYYA CONSTRUCTIONS (P) LTD Vs. GITAM UNIVERSITY
|
March 21, 2025 |
M.SAGAR BABU Vs. STATE OF A.P.
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April 3, 2025 |
M.SAIFULLA BAIG Vs. STATE OF A.P.
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January 6, 2025 |
M.VASANTHA LAL Vs. E. SULOCHANA
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February 21, 2025 |
M.VENKATA PULLA RAO Vs. MADDALA UDAYA LAKSHMI
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February 19, 2025 |
MACHILIPATNAM BAR ASSOCIATION Vs. HONBLE HIGH COURT OF A.P.
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March 21, 2025 |
MADDALA SAKAPPA MURALI Vs. STATE OF ANDHRA PRADESH
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April 10, 2025 |
MAHESH GOVINDRAJ Vs. STATE OF A.P.
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January 29, 2025 |
MAKINENI SRAVANYA Vs. STATE OF A.P.
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May 7, 2025 |
MALLAPARDHASARADHI Vs. STATE OF A.P.
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February 20, 2025 |
MALLIKARJUNA KONDAPANENI Vs. STATE OF A.P.
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January 20, 2025 |
MANCHALA MOULESWARA REDDY Vs. DABBALI SAMANNA
|
January 23, 2025 |
MANCHIKALAPUDI VENKATANADH Vs. JANYAVULA VENKATA SUBBA RAO
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February 18, 2025 |
MANDA VIJAY KARTHIK Vs. STATE OF ANDHRA PRADESH
|
July 4, 2025 |
MANDUVA HANUMANTHA RAO Vs. MANDUVA SRINIVASA RAO
|
March 12, 2025 |
MANEPALLI MOHAN RAO Vs. KOTIPALLI LAKSHMI SARASWATHI PARVATHI
|
April 9, 2025 |
MANNAVA KIRAN Vs. STATE OF ANDHRA PRADESH
|
March 7, 2025 |
MANTHENA PRAVEEN KUMAR Vs. STATE OF A.P.
|
May 9, 2025 |
MARAPALA ARJUNA REDDY Vs. STATE OF A.P.
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July 14, 2025 |
MARELLA KOTESWARA RAO Vs. STATE OF A.P.
|
August 14, 2025 |
MARIPALLI BAGA LOKESWARA RAO Vs. RAVULAPALLI KRANTHI KUMAR
|
May 9, 2025 |
MARNI VIDYASAGARA PAPAJIRAO Vs. MARNI GOPALA KRISHNA
|
July 30, 2025 |
MARRI MARY, W/O KASPAL Vs. STATE SUB DIVISIONAL POLICE OFFICER
|
July 31, 2025 |
MATTAPARTHI NAGARATNAM, W/O DHANA RAJU Vs. POLA APPALA NARASAMMA, W/O APPALA NAIDU
|
August 6, 2025 |
MATTPARTHY VEERA VENKATA SATYANARAYANA Vs. NALLI SAROJINI
|
January 3, 2025 |
MEDISETTY SATYA SAI BABA Vs. STATE OF ANDHRA PRADESH
|
March 13, 2025 |
MEKA SESHI REDDY Vs. MEKA PUSPAVATHI
|
April 16, 2025 |
MEKA VENKATARAMI REDDY Vs. STATE OF ANDHRA PRADESH
|
January 17, 2025 |
MEKALA HARI BABU Vs. STATE OF ANDHRA PRADESH
|
January 24, 2025 |
MEKALA NARENDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 5, 2025 |
MEKALA SUDHA PRAMEELA KANTHA Vs. STATE
|
January 6, 2025 |
MOHAMMED NOOMAN Vs. UNION OF INDIA
|
March 24, 2025 |
MOHD. ASLAM BASHA Vs. STATE OF ANDHRA PRADESH
|
April 9, 2025 |
MOHD. SALEEMUDDIN Vs. STATE OF A.P.
|
May 22, 2025 |
MOLLETI VEERA KUMARA SWAMI Vs. MADDALA VENKATESWARA PENTAYYANAIDU
|
February 13, 2025 |
MOTAKATLA JHANSI VANI REDDY Vs. STATE OF ANDHRA PRADESH
|
March 11, 2025 |
MUDUNURI SHANKAR RAJA Vs. STATE OF ANDHRA PRADESH
|
July 17, 2025 |
MULI SIVA REDDY Vs. KAMBAM VENKATA REDDY
|
April 4, 2025 |
MUMMINA CHITTIMMA Vs. PANDURI GOVINDA RAO
|
July 30, 2025 |
MUNGARA SOBHA RANI Vs. STATE OF ANDHRA PRADESH
|
February 5, 2025 |
MURAHARIRAO SURYA SUNDARA PATNAIK SIMHAGIRI Vs. BALAGA SRIDHARA RAO
|
January 20, 2025 |
MURIPINDI(GORLE) SAROJA Vs. MINTI VENKATASWAMY
|
January 28, 2025 |
MUSALAMADUGU DIBBA RAO Vs. K.GANGADHARA RAO
|
February 13, 2025 |
MUSUNURI SATYANARAYANA Vs. TUMMALA INDIRA DEVI
|
March 10, 2025 |
MUTHU PRASAD Vs. STATE OF ANDHRA PRADESH
|
April 17, 2025 |
MYLAM KALPANA,, W/O. SOBHAN BABU Vs. STATE OF ANDHRA PRADESH
|
August 5, 2025 |
MYNENI SYAMALA Vs. K.KALADHAR
|
March 21, 2025 |
N. CHINNA BAVAJI Vs. STATE OF ANDHRA PRADESH
|
June 27, 2025 |
N. GOVINDA SWAMY Vs. STATE OF ANDHRA PRADESH
|
May 1, 2025 |
N. SATHISH Vs. STATE OF ANDHRA PRADESH
|
January 3, 2025 |
N. SUNITHA Vs. STATE OF ANDHRA PRADESH
|
March 27, 2025 |
NADAKUDURU DURGA BHAVANI Vs. NADAKUDURU SURESH VARMA
|
April 21, 2025 |
NAGIREDDY TULASI KATYAYINI Vs. BATHINA SUJATHA
|
January 7, 2025 |
NALLAVULA VIJAYA LAKSHMI Vs. BOMMINENI VENKATA RAMANA
|
March 12, 2025 |
NAMBALA BHARATAMMA Vs. AMITABH JAIN, IAS
|
May 29, 2025 |
NAMDEO ASHRUBA NAKADE Vs. UNION OF INDIA
|
March 11, 2025 |
NANDINI FOOD PRODUCTS Vs. STATE OF ANDHRA PRADESH
|
February 21, 2025 |
NARAHARI ANJI REDDY Vs. GANTA RAMA RAO
|
March 4, 2025 |
NATIONAL INSURANCE CO. LTD. Vs. CHIGURUPATI SESHU KUMARI
|
February 28, 2025 |
NATIONAL INSURANCE CO. LTD. Vs. KESHORAM PACHE
|
May 9, 2025 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DUVVURI YEESWARAMMA
|
April 3, 2025 |
NELLORE BABUJI Vs. GUDURU SUBBA RAO
|
April 17, 2025 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. EMANI VENKATA ARCHANA
|
January 9, 2025 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. N.MAHABOOB BASHA
|
February 21, 2025 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. EDE SRIRAMULU
|
April 21, 2025 |
OKINAWA AUTOTECH INTERNATIONAL PVT. LTD. Vs. TIRUPATI SMART CITY CORPORATION
|
March 21, 2025 |
ORIENTAL INSURANCE CO. LTD Vs. PARVATHAREDDI RAJESH NAIDU
|
March 20, 2025 |
ORIENTAL INSURANCE CO. LTD. Vs. TUMMALA VENKATA RATNAM
|
March 27, 2025 |
ORIENTAL INSURANCE CO. LTD. Vs. B.DALAMMA
|
February 19, 2025 |
ORIENTAL INSURANCE CO. LTD. Vs. HAZEERA BEE
|
March 5, 2025 |
ORIENTAL INSURANCE COMPANY LTD Vs. INDLA VENKATA REDDY
|
February 18, 2025 |
P. V. MUDHUN REDDY Vs. STATE OF ANDHRA PRADESH
|
July 15, 2025 |
P.KODANDA RAMESH KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 29, 2025 |
P.LAKSHMI SUNITHA Vs. GOVT. OF A.P.
|
February 28, 2025 |
P.P.UMESH Vs. GOVERNMENT OF INDIA
|
January 22, 2025 |
P.V. MIDHUN REDDY Vs. STATE OF ANDHRA PRADESH
|
April 17, 2025 |
P.V.MIDHUN REDDY Vs. STATE OF ANDHRA PRADESH
|
January 7, 2025 |
P.V.VEERA BADRA RAO Vs. STATE OF ANDHRA PRADESH
|
June 24, 2025 |
P.VENKATA KONDA REDDY Vs. DEPUTY TAHSILDAR
|
March 11, 2025 |
P.VENKATA RAMAIAH NANI Vs. STATE OF A.P.
|
March 7, 2025 |
PALADUGU Vs. STATE OF ANDHRA PRADESH
|
June 12, 2025 |
PALAKURTHI RAJA GOPALA RAO Vs. CHALUVADI KRISHNA PRASAD RAO
|
February 5, 2025 |
PALISETTI SATYANARAYANA Vs. STATE OF A.P.
|
March 13, 2025 |
PALLA BALIA MADDILETY Vs. STATE OF ANDHRA PRADESH
|
January 3, 2025 |
PAMIDIKALVA MADHUSUDHAN Vs. STATE OF ANDHRA PRADESH
|
July 7, 2025 |
PAMPANA SATYANARAYANA Vs. AMANAPU VENKATACHALAM
|
January 23, 2025 |
PAMPANA VENUGOPAL Vs. PAMPANA APPALA VENKATA UDAYA BHASKAR
|
May 2, 2025 |
PANDALANENI NAGA KOTESWARA RAO Vs. VINJAMURI CHANDRA SEKHAR RAO
|
January 22, 2025 |
PANDILLAPALLI VENKATA RAMANA REDDY Vs. KANUPURU SUDHAKAR REDDY
|
January 27, 2025 |
PANGI BALARAJU Vs. STATE OF ANDHRA PRADESH
|
May 2, 2025 |
PANGI SATHI BABU Vs. STATE OF ANDHRA PRADESH
|
January 10, 2025 |
PANTA RAMA CHANDRA REDDY Vs. BONTHALA SURESH
|
March 25, 2025 |
PANTLA SIMHACHALAM Vs. VENUGOPALA SWAMY VARI DEVASTANAM
|
March 13, 2025 |
PASALA GANGAMMA Vs. STATE OF A.P.
|
February 7, 2025 |
PATHURI AUDINARAYANA SWAMY Vs. STATION HOUSE OFFICER
|
February 3, 2025 |
PEDAKAKANI GRAM PANCHAYAT Vs. BHAVANI MAHILA TRUST
|
April 22, 2025 |
PEDAPUDI CHINNABABU Vs. STATE OF ANDHRA PRADESH
|
August 7, 2025 |
PEDDABALIYARISIMHUNI SAI VAMSI MOHAN VARMA Vs. UNION OF INDIA
|
March 28, 2025 |
PEETHALA PAPAYAMMA Vs. COMMISSIONER
|
February 17, 2025 |
PENDYALA SITA RAMA ANJANEYULU IPS Vs. STATE OF ANDHRA PRADESH
|
June 9, 2025 |
PENGALURU VIJAY Vs. STATE OF A.P.
|
January 31, 2025 |
PERAM VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
|
May 16, 2025 |
PIDIGAPATI DURGA PRASAD REDDY Vs. STATE OF ANDHRA PRADESH
|
January 22, 2025 |
PILLA MAHESWAR RAO Vs. SEERA SAI MOHAN
|
April 10, 2025 |
PILLELA KAMESWARA RAO Vs. ATMAKURU VIJAYA LAKSHMI
|
April 17, 2025 |
PILLETI LOKESH KUMAR Vs. STATE OF ANDHRA PRADESH
|
April 7, 2025 |
PINNAMAREDDY VENKATA SUBBA RAYUDU Vs. THOOMU SATYANARAYANA W.G.
|
March 11, 2025 |
PINNELLI RAMA KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 29, 2025 |
PINNIBOYINA LAKSHMI NARAYANA Vs. STATE OF ANDHRA PRADESH
|
May 29, 2025 |
PITANI NAGA SATISH Vs. STATE
|
February 14, 2025 |
PITCHIKA BALAJI NARASIMHAM Vs. DAIVAM REVATHI KUMARI
|
February 14, 2025 |
PITTA SAMADANA SWAROOPARANI Vs. PITTA KUMARI
|
March 5, 2025 |
POLU NASARAMMA Vs. ATLA NASARAMMA
|
July 9, 2025 |
POSEPALLI SIVA SANKARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 4, 2025 |
PRAGADA (BONDA) ARUNA SATYA Vs. PRAGADA CHAITANYA
|
May 9, 2025 |
PRAGADA RAMINAIDU Vs. STATE OF A.P.
|
May 8, 2025 |
PRESIDENT, VISAKHA HOTEL AND RESTAURANT Vs. MANAGEMENT, PARK HOTEL
|
April 2, 2025 |
PROJECT MANAGER, L&T COMPANY Vs. VOLETI VENKATESWARLU
|
April 16, 2025 |
PRUDHVI UMA SANKAR Vs. STATE
|
June 18, 2025 |
PULAVARTHI DANIYELU Vs. KOLLAM SUDHAKARA BABU
|
March 21, 2025 |
PULI LAKSHMANA SWAMY Vs. STATE
|
January 28, 2025 |
PURAM KAILASH Vs. STATE OF ANDHRA PRADESH
|
June 30, 2025 |
PUTTAPARTHI TIRUMALA ADITYA Vs. STATE OF ANDHRA PRADESH
|
January 24, 2025 |
PVHV GOPALA SHARMA Vs. STATE OF A.P.
|
March 6, 2025 |
PYDI VARAHALAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 4, 2025 |
R.PAVANA MURTHY Vs. KUNA SREERAMA MURTHY
|
March 7, 2025 |
R.SRIDHAR Vs. R.ANURADHA
|
January 7, 2025 |
RAGHAVENDRA COLLEGE OF EDUCATION Vs. STATE OF A.P.
|
February 18, 2025 |
RAMALAKSHMAMMA Vs. STATE OF A.P.
|
March 7, 2025 |
RAMZIA BI Vs. B.V.LAKSHMINARASAMMA
|
January 30, 2025 |
RASHTRIYA ISPAT NIGAM LIMITED Vs. UNION OF INDIA
|
June 27, 2025 |
RATHI VASUDEVA RAO Vs. P. V. R. M. PATNAIK
|
April 1, 2025 |
RAVADA CHANDRA SEKHAR RAO Vs. STATE OF A.P.
|
February 14, 2025 |
RAVI PRASAD KADIYALA Vs. STATE OF ANDHRA PRADESH
|
July 18, 2025 |
REAL FAB INDIA PVT. LTD. Vs. RASHTRIYA ISPATH NIGAM LTD.
|
March 21, 2025 |
REGIONAL DIRECTOR, ESI CORPORATION Vs. SRI RAMKRISHNA RICE MILL
|
March 24, 2025 |
REGIONAL DIRECTOR, ESIC Vs. K.S.R.COTTON MILLS PVT. LTD.
|
May 9, 2025 |
REGULA VINOD Vs. STATE OF ANDHRA PRADESH
|
July 23, 2025 |
REJETI SRIRAMULU Vs. AVALA JAMMINAIDU
|
February 18, 2025 |
RELANGI SIVA SHANKAR Vs. STATE OF ANDHRA PRADESH
|
June 12, 2025 |
RENTALA SRI MAHALAKSHMI Vs. CHUNCHU MALYADRI
|
January 22, 2025 |
REVENUE DIVISIONAL OFFICER Vs. JWALA NAGENDRUDU
|
February 6, 2025 |
REVURU VENKATA ASRITHA Vs. STATE OF A.P.
|
February 20, 2025 |
RONGALA VENKATA RAMAYYA Vs. BROTHERS SERVICES STATION
|
March 20, 2025 |
ROUTHU APPALANAIDU Vs. KATAMA NARASAIAH
|
March 19, 2025 |
ROUTHU SAI KONDALA RAO Vs. STATE OF A.P.
|
February 18, 2025 |
ROYAL SUNDARAM ALLIANCE INSURANC CO. Vs. RAYAVARAPU LAKSHMI KANTAMMA
|
February 17, 2025 |
ROYAL SUNDARAM ALLIANCE INSURANCE Vs. Y.VIJAYAKUMAR
|
February 20, 2025 |
RUDI APPA RAO Vs. RUDI MALLAMMA
|
January 7, 2025 |
S. BALE NAIK Vs. P.UMAMAHESH
|
April 30, 2025 |
S. SALEEMA BI Vs. S. PYARI BEGUM
|
July 28, 2025 |
S. THIRAVIARAJ Vs. STATE OF ANDHRA PRADESH
|
May 22, 2025 |
S.BHARGAV REDDY Vs. STATE OF A.P.
|
May 7, 2025 |
S.BHASKAR REDDY Vs. S.RAGHU RAMI REDDY
|
March 13, 2025 |
S.CH.ADINARAYANA Vs. PRAVEEN PRAKASH IAS
|
March 6, 2025 |
S.JYOTHI Vs. S.SATHISH CHAKRAVARTHI
|
February 17, 2025 |
S.M.SAKINA BEGUM Vs. K. S. MASOOD SAB
|
July 3, 2025 |
S.R.C. AVIATIONS PVT. LTD. Vs. STATE OF A.P.
|
April 24, 2025 |
S.S.KARRI Vs. DEPUTY REGISTRAR
|
May 5, 2025 |
S.SALEEM Vs. PALAMANGALAM VENDAMMA
|
January 20, 2025 |
S.SWAPNA Vs. STATE OF ANDHRA PRADESH
|
April 9, 2025 |
S.V.K.KUMAR Vs. STATE OF A.P.
|
February 13, 2025 |
S.VIJAYA BHARATH Vs. STATE ACB
|
March 17, 2025 |
SAKE PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 31, 2025 |
SALAPU SURESH Vs. STATE OF ANDHRA PRADESH
|
June 27, 2025 |
SALLAPUDI RAJESH Vs. PADALA RAMESH
|
March 6, 2025 |
SAMMETA DAVID RAJU Vs. STATE OF ANDHRA PRADESH
|
July 7, 2025 |
SANAPALA SETHARAM Vs. VAJJA SEMESWARAMMA
|
February 10, 2025 |
SANGAMITRA EDUCATIONAL SOCIETY Vs. STATE OF A.P.
|
March 13, 2025 |
SANJAY P JAIN Vs. STATE
|
February 3, 2025 |
SANKARAPPA Vs. APSPDCL CHAIRMAN M.D. TIRUPATI
|
June 20, 2025 |
SARADA ROADWAYS Vs. VISAKHAPATNAM METROPOLITAN
|
February 20, 2025 |
SAVU VENKTA MURALI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
April 29, 2025 |
SAYYED REHAN Vs. STATE OF ANDHRA PRADESH
|
July 30, 2025 |
SEA COAST LOGISTICS AND MARINE Vs. TGV SRAAC LTD.
|
January 9, 2025 |
SEELAM ATMA RAO Vs. STATE OF A.P.
|
May 9, 2025 |
SEKH SAHABAJ Vs. STATE OF ANDHRA PRADESH
|
January 3, 2025 |
SHAIK AHMMAD HUSSAIN Vs. SHAIK KHAJAPEER
|
February 3, 2025 |
SHAIK ARIF Vs. STATE OF ANDHRA PRADESH
|
March 4, 2025 |
SHAIK ASRIFOON Vs. GUDDANTI VIJAYA KRISHNA
|
March 7, 2025 |
SHAIK ATTAR GHOUSE MARKAPUR PRAKASAM Vs. S A M SUBHANI YERRAGONDAPALEM PRAKASAM
|
April 28, 2025 |
SHAIK JILANI JANI Vs. STATE OF A.P.
|
February 7, 2025 |
SHAIK KHADAR VALI Vs. SHAIKH MAQBUL
|
January 2, 2025 |
SHAIK MAHABOOB SUBHANI Vs. STATE OF ANDHRA PRADESH
|
January 30, 2025 |
SHAIK MASTHAN VALI Vs. KUMMARU DURGA
|
August 28, 2025 |
SHAIK MOHAMMAD ALI Vs. STATE OF ANDHRA PRADESH
|
January 21, 2025 |
SHAIK RASOOL Vs. A RAMESH
|
February 28, 2025 |
SHAIK REDDY BASHA Vs. KALPAVALLI VENKATARAMANA REDDY
|
February 28, 2025 |
SHAIK SHABBIR VALI Vs. STATE OF ANDHRA PRADESH
|
July 11, 2025 |
SHAIK USMAN Vs. STATE OF A.P.
|
April 3, 2025 |
SHARIF SHAH Vs. STATE OF ANDHRA PRADESH
|
March 21, 2025 |
SHEIK DADA MIAH Vs. S.ZIYAUR RAHIMAN
|
January 2, 2025 |
SHIRDI SAIBABA CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER
|
April 21, 2025 |
SHRIRAM GENERAL INSURANCE CO. Vs. ALLAPURAJU SUJANA
|
April 10, 2025 |
SINGU HEMA NAGA SIVA RAMA KRISHNA Vs. STATE OF A.P.
|
February 25, 2025 |
SIRIGINIDI BHIMASANKAR RAO Vs. STATE OF ANDHRA PRADESH
|
April 25, 2025 |
SITARAMA SWAMY TEMPLE Vs. PRINCIPLE SECRETARY
|
February 7, 2025 |
SIVA SAI CONSTRUCTIONS Vs. STATE OF A.P.
|
March 13, 2025 |
SIVARATHRI NAVEEN Vs. STATE OF ANDHRA PRADESH
|
June 6, 2025 |
SNAP GYM 24/7 LLP Vs. UNION OF INDIA
|
March 28, 2025 |
SOBHA RAMESH Vs. STATE OF ANDHRA PRADESH
|
June 12, 2025 |
SOMA VENKATESWARLU Vs. MEKALA KOTAIAH
|
January 31, 2025 |
SOMULA SATHYAVATHI Vs. STATE OF A.P.
|
April 30, 2025 |
SPECIAL COLLECTOR Vs. GORLA YERIKALAIAH
|
March 25, 2025 |
SREE KALYANA RAMA COMPANY Vs. STATE OF A.P.
|
February 7, 2025 |
SREE VENKATESWARA BIO MANAGEMENT SYSTEMS Vs. STATE OF ANDHRA PRADESH
|
August 18, 2025 |
SRI CHAKRA CEMENTS LTD. Vs. EMPLOYEES PROVIDENT FUND
|
March 21, 2025 |
SRI SAI PRABHA GRANITES Vs. STATE OF A.P.
|
March 13, 2025 |
SRI SITA MAHALAKSHMI RICE TRADERS Vs. CANARA BANK
|
April 25, 2025 |
SRI VIGHNESWARA SWAMI TEMPLE Vs. K.VENKATARAMA REDDY
|
February 19, 2025 |
SRIRAM CHANDRA SEKHAR Vs. STATE OF A.P.
|
April 4, 2025 |
STATE BANK OF INDIA Vs. YUVARAJ FINANCE CORPORATION PVT LTD.
|
February 24, 2025 |
STATE OF A.P. Vs. S.MURALI MOHAN
|
January 2, 2025 |
STATE OF A.P. Vs. M LALITHAMMA LOLAMMA
|
April 24, 2025 |
STATE OF A.P. Vs. SOMARALA SRINIVASA RAO
|
August 19, 2025 |
STATE OF A.P. Vs. KURUVA BYELLA GOVINDU
|
August 7, 2025 |
STATE OF ANDHRA PRADESH Vs. MOPURI HEMAVATHI
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May 5, 2025 |
STEEL EXCHANGE INDIA LTD. Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE
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April 4, 2025 |
SUB REGISTRAR Vs. P.AMRUTHA
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January 21, 2025 |
SUKAVASI SREENIVASA RAO Vs. STATE OF A.P.
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March 28, 2025 |
SUPERINTENDENT OF POLICE Vs. A.SREE HARI
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January 9, 2025 |
SUPTD. ENGINEER PUBLIC HEALTH NELLORE Vs. H.S. BHATT
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July 2, 2025 |
SYED MASTAN SHARIEF Vs. STATE OF ANDHRA PRADESH
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February 6, 2025 |
SYED RESHMA Vs. NEMANA GURUNADHA SUBRAMANYAM
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March 7, 2025 |
T.BABU RAO NAIDU Vs. BEERAM VENKATA LAKSHMI SREEDHAR W G
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February 12, 2025 |
T.BHASKAR REDDY Vs. THE SPECIAL DEPUTY COLLECTOR
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April 22, 2025 |
T.K.NARAYANA MURTHY Vs. HARIGOPAL
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April 10, 2025 |
T.RAJ KUMAR Vs. PRESIDING OFFICER
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January 24, 2025 |
T.T.D. KALYANAKATTA MIRASIDARS SANGAM Vs. THIRUMALA THIRUPATHI DEVASTHANAMS
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February 3, 2025 |
T.YELLAIAH Vs. STATE OF ANDHRA PRADESH
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February 24, 2025 |
TADEPALLI VENKATA RAMESH Vs. IMMIDISETTY ANITHA
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June 27, 2025 |
TADESETTI VENKATESWARA RAO Vs. MANDA MURALI NANCHARAIAH
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April 22, 2025 |
TADIBOINA SUJATHA Vs. STATE OF ANDHRA PRADESH
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May 22, 2025 |
TADIPARTHI BAPI REDDY Vs. STATE OF ANDHRA PRADESH
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July 4, 2025 |
TADIVALASA KOTESWARA RAO Vs. STATE OF A. P.
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July 29, 2025 |
TAMARA BABJEE Vs. STATE OF ANDHRA PRADESH
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March 18, 2025 |
TAMBA MAHESH Vs. STATE OF ANDHRA PRADESH
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April 10, 2025 |
TAMBA MAHESH Vs. STATE OF ANDHRA PRADESH
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April 9, 2025 |
TATINENI SUDHA CHOWDARY Vs. NAFEESA NASREEN
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March 17, 2025 |
TENTU RAJA RAO Vs. BODDU PRABHAKARA RAO
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January 8, 2025 |
THANEERU VENKATA RAO Vs. STATE OF A.P.
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April 17, 2025 |
THE APEPDCL, VISAKHAPATNAM Vs. COMMISSIONER FOR WC AND ACL VSP
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February 7, 2025 |
THUMMURU SITA RAMIREDDY Vs. KONDAMADUGULA SIVA PARVATHI
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March 6, 2025 |
TOMMEDELLA VENKATA RATNAM Vs. DAKAVARAPU KRISHNAJI
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March 21, 2025 |
TUF METALLURGICAL PRIVATE LIMITED Vs. BST HK LIMITED
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January 3, 2025 |
TUMMALA HEMA KUMAR Vs. N.JYOSHNA
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January 6, 2025 |
TUMMALA PRABHAKAR REDDY Vs. TUMMALA PENCHALA REDDY
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January 31, 2025 |
TUNUGUNTLA BHARATHUDU Vs. TUNUKUNTLA NAGENDRA LAXAMAN KUMAR
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January 8, 2025 |
TURAKA BALUDDIN @ CHINNA LURDHUYYA Vs. STATE OF AP
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April 4, 2025 |
UDAYA BHASKAR Vs. K. APPA RAO PALAKONDA
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July 25, 2025 |
UNITECH-NCC JOINT VENTURE Vs. I.S.N. RAJU INFRASTRUCTURES
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May 7, 2025 |
UNITED INDIA INS CO., LTD. Vs. YALAMANCHI SUBRAHMAYESWARA RAO
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February 6, 2025 |
UNITED INDIA INSURANCE CO LTD. Vs. N.NARAYANAMMA
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March 6, 2025 |
UNITED INDIA INSURANCE CO. LTD. Vs. KARU NUKALAMMA
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March 25, 2025 |
UNITED INDIA INSURANCE CO. LTD. Vs. YELLETI VENKATA ESWARAMMA
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February 19, 2025 |
V.BUTCHI BABU Vs. BOORA VEERAMALLA
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March 7, 2025 |
V.NARAYANA RAJU Vs. DEPARTMENT OF TELECOMMUNICATIONS
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May 6, 2025 |
V.S.RAYUDU Vs. A.P.S.R.T.C.
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March 28, 2025 |
V.SURYA RAO Vs. C. ANJI REDDY
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March 17, 2025 |
V.V.RAMANA MURTHY Vs. STATE OF A.P.
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February 28, 2025 |
VAATSALYA HEALTH CARE SOLUTIONS Vs. MALLA VENKATESWARA RAO
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March 11, 2025 |
VAITLA RAMA MURTHY Vs. MARISETTY SATYANARAYANA
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March 28, 2025 |
VALLABHNENI VAMSI MOHAN Vs. STATE OF A.P.
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February 20, 2025 |
VALLABHNENI VAMSI MOHAN Vs. STATE OF A.P.
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May 8, 2025 |
VANARASI NAGA JYOTHI Vs. STATE OF A.P.
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February 11, 2025 |
VANNAM SINGARAIAH Vs. A.P. STATE ROAD TRANSPORT CORPORATION
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March 11, 2025 |
VARDHINEEDI SRI RAMANJANEYULU Vs. YEEDA SASIBHUSHAN
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April 9, 2025 |
VASAKURI SRINIVASA RAO Vs. STATE OF A.P.
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February 17, 2025 |
VEDAGIRI SUBRAHMANYAM NAIDU Vs. STATE OF A.P. ACB
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July 15, 2025 |
VEDANTHAM RAMBABU Vs. PRL. SECY REVENUEENDOWMENTS DEPT. HYDERABAD
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January 30, 2025 |
VEEDHI NAVYA Vs. STATE OF ANDHRA PRADESH
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January 23, 2025 |
VEERAMREDDY APPALA RAJU Vs. STATE OF A.P.
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January 21, 2025 |
VELAGAPUDI KISHORE KUMAR Vs. BOPPANA VENKATA NAGA KRISHNA
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March 5, 2025 |
VEMAGIRI RAJU Vs. STATE OF A.P.
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March 4, 2025 |
VEMPATAPU VENKATESH Vs. STATE OF ANDHRA PRADESH
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February 7, 2025 |
VEMULA SRINIVASA RAO Vs. UPPALA SRINIVASA RAO
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July 16, 2025 |
VENNA VIJAYA CHAKRAVATHI Vs. STATE OF ANDHRA PRADESH
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June 12, 2025 |
VENNAPUSA ASHOK REDDY Vs. STATE OF A.P.
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February 11, 2025 |
VENNAPUSA RAGHUNATH REDDY Vs. STATE OF A.P.
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May 8, 2025 |
VENNAPUSA SIVA SANKAR REDDY Vs. STATE OF A.P.
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March 25, 2025 |
VENTRAPATI MAHESH Vs. STATE OF ANDHRA PRADESH
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July 8, 2025 |
VIDADALA RAJINI Vs. UNION OF INDIA
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May 15, 2025 |
VIDHYUT SOUDHA APSEB Vs. GANDRETI RAMANDORA
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February 21, 2025 |
VIKRANTH PUBLISHERS Vs. STATE OF A.P.
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March 12, 2025 |
VINTAGE SPINNERS PVT. LTD. Vs. UNION OF INDIA
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February 13, 2025 |
VIPPALA PRASAD Vs. STATE OF A.P.
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March 27, 2025 |
VISAKHAPATNAM PORT TRUST EMPLOYEES CO-OP SOCIETY Vs. STATE OF A.P.
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April 1, 2025 |
VONUMU APPAYYAMMA Vs. STATE OF A.P.
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March 5, 2025 |
VOTTIMI VENKATA REDDY Vs. VOTTIMI NAGALAKSHMI
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March 24, 2025 |
VUDUMALA RADHA Vs. NARUSUPALLI VENKATA APPALA RAVI KUMAR
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February 4, 2025 |
VUKKA SUJATHA Vs. MANNURI SARADAMMA
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February 24, 2025 |
WASIM AHMED KHAN Vs. P.A.JAY KUMAR
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May 5, 2025 |
Y.VIJAYA KUMAR Vs. POOLA NAGARAJU
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February 20, 2025 |
Y.VIKRANTH REDDY Vs. STATE OF A.P.
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March 7, 2025 |
YAJJALA SRINIVAS Vs. STATE OF ANDHRA PRADESH
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April 10, 2025 |
YALA NARASIMHA Vs. STATE OF ANDHRA PRADESH
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July 4, 2025 |
YALAMANCHALI VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
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April 17, 2025 |
YARRAM ALIAS GADE ANNAPOORNA Vs. STATE OF A.P.
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April 25, 2025 |
YEDDULA BUSI REDDY Vs. SALUVADI VENKATAIAH
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July 8, 2025 |
YEZERLA LAKSHMI Vs. VADAPALLI SARASWATHI
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April 22, 2025 |
YOUSUF SHARIF SHAIK Vs. A.P.STATE CIVIL SUPPLIES CORPORATION
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January 2, 2025 |
YUVAJANA SRAMIKA RYTHU CONGRESS PARTY Vs. STATE OF ANDHRA PRADESH
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February 3, 2025 |