|
RODDA VIJAYASREE Vs. THE STATE OF ANDHRA PRADESH
|
September 2, 2024 |
|
A. NARENDRA Vs. P.VENKATA
|
July 10, 2024 |
|
A. SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH
|
December 5, 2024 |
|
A.AKKAMMA Vs. STATE OF A.P.
|
July 31, 2024 |
|
A.CHAKRADHAR Vs. STATE OF ANDHRA PRADESH
|
March 28, 2024 |
|
A.DILIP Vs. STATE OF ANDHRA PRADESH
|
March 7, 2024 |
|
A.GANGA VENKATA RAMANA Vs. STATE OF A.P.
|
April 18, 2024 |
|
A.P. WEB OFFSET PRINTERS ASSOCIATION Vs. STATE OF A.P.
|
February 13, 2024 |
|
A.P.STATE WAREHOUSING CORPORATION Vs. B.SAMBASIVA RAO
|
March 6, 2024 |
|
A.RAMANAIAH Vs. DR. M.RAVINDRANATH
|
March 22, 2024 |
|
ADITYA INSTITUTE OF TECHNOLOGY AND MANAGEMENT Vs. STATE OF ANDHRA PRADESH
|
June 21, 2024 |
|
ADUSUMILLI SRI RAMACHANDRA PRASAD Vs. STATE OF A.P.
|
February 1, 2024 |
|
AGRAHARAPU VEERA VENKATA SATYANARAYANA Vs. PERURI MANI MANIKYAMBA
|
December 5, 2024 |
|
AKILAPAKSHAM COMMITTEE Vs. STATE OF A.P.
|
April 4, 2024 |
|
AKINAPPALI NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
July 8, 2024 |
|
AKINNA SRINIVASA CHOWDARY Vs. RESERVE BANK OF INDIA
|
March 11, 2024 |
|
AKKI TIRUPATHAIAH Vs. YEDLAPALLI SUBBA RAO
|
February 1, 2024 |
|
AKKINA RAMA CHANDRA RAO Vs. RAVIPATI BABY SAROJINI
|
December 20, 2024 |
|
AKULA KRISHNA MURTHY Vs. STATE
|
January 29, 2024 |
|
AKULA NAGI REDDY Vs. S. KHADER AHAMMED
|
January 23, 2024 |
|
AKULA SIVA RAMA KRISHNA Vs. A.P.STATE COUNCIL OF HIGHER EDUCATION
|
February 2, 2024 |
|
ALAPARTHI VENKATA DURGA RAMESH Vs. UNION OF INDIA
|
December 30, 2024 |
|
ALAPATI SRINIVAS KUMAR Vs. ALAPATI PRAMEELA DEVI
|
March 14, 2024 |
|
ALATHURI GANGULA MUNAIAH Vs. STATE OF A.P.
|
September 24, 2024 |
|
ALLA RAMU Vs. STATE OF A.P.
|
June 18, 2024 |
|
ALLADA SATYANARAYANA Vs. KOSARAJU SOBHANAMJALI
|
September 12, 2024 |
|
ALLAMRAJU SRINIVASA MURTHY Vs. ALLAMRAJU SYAMALA MURTHY
|
August 9, 2024 |
|
AMAT HI TIRUPATHAIAH Vs. B.PADMAVATHI
|
January 23, 2024 |
|
AMBATI BHARATHAMMA Vs. SOUTHERAN PERTO CHEMICAL INDUSTRIES CORPORATION LTD
|
February 12, 2024 |
|
AMSA MANI Vs. STATE OF ANDHRA PRADESH
|
October 29, 2024 |
|
ANDHAVARAPU GOVINDA RAJULU Vs. NABEEN KUMAR SAHU
|
August 28, 2024 |
|
ANDHRA PRADESH FIBERS LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 8, 2024 |
|
ANDHRA PRADESH ROAD TRANSPORT CORPORATION Vs. KOVVALI VIJAYA
|
January 25, 2024 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GADAPHA VANI
|
February 1, 2024 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KATRU SANGEETHA RAO
|
June 24, 2024 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KATRU RANI
|
June 25, 2024 |
|
ANEM VEERA RAJU Vs. HIGH COURT OF ANDHRA PRADESH
|
October 4, 2024 |
|
ANMOLU KISHORE BANERJI Vs. ANUMOLU SRILATHA
|
March 14, 2024 |
|
ANNAM VENKATESH Vs. STATE OF A.P.
|
June 27, 2024 |
|
ANUMOLU JAGAN MOHAN RAO Vs. NIKHILA CONSTRUCTIONS AND DEVELOPERS PVT LTD
|
January 25, 2024 |
|
APPASANI PATTABHI RAMARAO Vs. SYNDICATE BANK
|
December 3, 2024 |
|
APPIKONDA APPA RAO Vs. STATE OF A.P.
|
July 19, 2024 |
|
APSRTC Vs. J.V.SATYANARAYANA
|
September 27, 2024 |
|
APSRTC Vs. MALLIK REKHI
|
February 14, 2024 |
|
APSRTC Vs. B.GANGAIAH
|
May 10, 2024 |
|
APSRTC Vs. KOTA LEELAVATHI
|
April 3, 2024 |
|
APSRTC Vs. P.SRINIVASA RAO
|
February 23, 2024 |
|
APSRTC, REP BY ITS VICE CHAIRMAN AS MANAGING DIRECTOR, HYDERABAD Vs. GUNNAM VENKATA LAKSHMI
|
February 19, 2024 |
|
APSRTC, VISAKHAPATNAM Vs. M. N. S. N. BABU
|
January 24, 2024 |
|
ARAVA CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH
|
November 29, 2024 |
|
ARAVEETI VENKATRAMANA REDDY Vs. YERRABALI VENUGOPAL REDDY
|
July 19, 2024 |
|
ARE CHINNABBAI Vs. ARE LAKSHMI KUMARI
|
March 4, 2024 |
|
ARGUS COSMETICS LTD Vs. STATE OF A.P.
|
October 25, 2024 |
|
ARUGUNTA SREE PRAVEEN Vs. POTHIREDDY INDIRAMMA
|
January 5, 2024 |
|
ASHUTOSH SHUKLA Vs. THE STATE OF ANDHRA PRADESH
|
December 10, 2024 |
|
ATCHALA VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 5, 2024 |
|
ATCHI LALITHA DEVI Vs. VISAKHAPATNAM PORT TRUST
|
August 23, 2024 |
|
ATLURI ANURADHA Vs. NUVVULA VENKATA RAJU
|
August 12, 2024 |
|
AUGUTU PEDDA NAGANNA Vs. B. NAGA RATNAMMA
|
February 6, 2024 |
|
AUTOMOBILE TECHNICIANS ASSOCIATION Vs. MALLADI LAKSHMI NARAYANA
|
October 3, 2024 |
|
AVANIGADDA RAMA RAO Vs. STATE OF A.P.
|
December 21, 2024 |
|
AVISE BUSINESS SOLUTIONS PVT LTD Vs. STATE OF AP
|
October 14, 2024 |
|
AVULA INDIRA CHITTOOR Vs. G.CHENCHAIAH
|
March 13, 2024 |
|
AVULA RAJESWARI Vs. STATE OF TELANGANA
|
January 8, 2024 |
|
AVULA REDDI NAGAIAH Vs. STATE OF ANDHRA PRADESH
|
March 15, 2024 |
|
AVULA SUBRAHMANYAM REDDY Vs. STATE BANK OF INDIA
|
August 23, 2024 |
|
B M LAKSHMI NARAYANA Vs. V BHASKAR
|
February 2, 2024 |
|
B NARSIMHAPPA Vs. K NARAYANAPPA
|
January 12, 2024 |
|
B. N. RAMESH Vs. STATE OF ANDHRA PRADESH
|
May 23, 2024 |
|
B. NAGALAKSHMI Vs. BRANCH MANAGER
|
January 2, 2024 |
|
B. RAMAKOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 21, 2024 |
|
B.ANNAPURNA Vs. STATE
|
March 7, 2024 |
|
B.APPARAO Vs. STATE
|
January 22, 2024 |
|
B.M.KONDAMMA Vs. STATE OF A.P.
|
January 12, 2024 |
|
B.MAREPPA YADAV Vs. N.BALAIAH
|
February 16, 2024 |
|
B.NARAYANA REDDY Vs. R CHINNA HANIMI REDDY
|
December 10, 2024 |
|
B.NIRMALA KUMARI Vs. CHIEF SECURITY COMMISSIONER
|
May 1, 2024 |
|
B.PERUMAL SWAMY Vs. YAMIMI SIVA JYOTHI
|
February 13, 2024 |
|
B.PRAMEELA Vs. STATE OF A.P.
|
January 4, 2024 |
|
B.RAMA RAO Vs. KHADAR BAASHAH
|
March 11, 2024 |
|
B.RAMLA NAIK Vs. J.SRINIVAS
|
April 2, 2024 |
|
B.RATNAMANI Vs. STATE OF A.P.
|
September 6, 2024 |
|
B.SANTHOSH Vs. K.CHENGAMMA NAIDU
|
December 31, 2024 |
|
B.SATYANARAYANA RAO Vs. STATE OF A.P.
|
March 28, 2024 |
|
B.V. POORNACHANDRA BABU Vs. STATE OF ANDHRA PRADESH
|
June 18, 2024 |
|
B.V.KUMAR Vs. STATE OF A.P.
|
March 5, 2024 |
|
B.V.RAMESH Vs. STATE OF A.P.
|
July 1, 2024 |
|
B.VEERESH Vs. G.ANANTHA RAMU
|
November 19, 2024 |
|
B.VENKATA RATNAM Vs. UNION OF INDIA
|
September 28, 2024 |
|
B.YELLAIAH Vs. STATE BANK OF INDIA
|
January 31, 2024 |
|
BADA PADMASRI Vs. STATE OF A.P.
|
March 28, 2024 |
|
BAGHAVATHULA BALA PRIPURA SUNDARI Vs. STATE OF A.P.
|
September 13, 2024 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BOWROTHU DURGA RAO
|
December 21, 2024 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. B. YELLA SUBBAIAH
|
February 2, 2024 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. V. SAMPOORNAMMA
|
March 15, 2024 |
|
BALANTRAPU VARA LAKSHMI Vs. KARRA RAMESH
|
September 11, 2024 |
|
BALLA YEDUKONDALU Vs. STATE OF ANDHRA PRADESH
|
March 11, 2024 |
|
BANDARU VENUGOPALA RAO Vs. ALLURE ANASUYA
|
January 3, 2024 |
|
BANDI APPANA Vs. STATE OF A.P
|
March 7, 2024 |
|
BANDI GOWRI Vs. BANDI SUBBA RAO
|
February 13, 2024 |
|
BANGARU DURGA SAGAR BABU Vs. VUNDAVILLI RAJA CHAKRADHARA
|
March 4, 2024 |
|
BANGARU VENKATA RAMANA SESHAVATARAM Vs. GRANDHI BANGARAM
|
September 2, 2024 |
|
BARU MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
January 4, 2024 |
|
BASAVA SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
April 16, 2024 |
|
BATCHINA GOUTHAMI Vs. ELECTION COMMISSION OF INDIA
|
February 2, 2024 |
|
BATHINA SUGUNA Vs. STATE OF A.P.
|
August 8, 2024 |
|
BATLA LAKSHMI Vs. STATE OF A.P.
|
March 27, 2024 |
|
BEHARA KIRAN KUMAR Vs. VENKUMAHANTHI ASHA JYOTHI
|
November 25, 2024 |
|
BEHARA MOHAN Vs. STATE OF ANDHRA PRADESH
|
December 26, 2024 |
|
BELLAM CHENCHIAH Vs. NELLORE MANJULAMMA
|
November 14, 2024 |
|
BELLAMKONDA SHANTHI Vs. STATE OF A.P.
|
September 13, 2024 |
|
BETHA MAHALAKSHMI Vs. STATE BANK OF INDIA
|
September 3, 2024 |
|
BETHAMPALLI BHULAKSHMI Vs. STATE OF ANDHRA PRADESH
|
February 5, 2024 |
|
BHAJA JAL Vs. STATE OF A.P.
|
January 29, 2024 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. STATE OF A.P.
|
November 22, 2024 |
|
BHASKAR MATAM Vs. STATE OF ANDHRA PRADESH
|
August 5, 2024 |
|
BHAVATHI HEALTH CARE Vs. STATE OF A.P
|
October 4, 2024 |
|
BHIMAVARAPU NAGI REDDY Vs. STATE OF A.P.
|
September 10, 2024 |
|
BHIMAVARAPU VENKATAPPA REDDY Vs. SECY MINISTRY OF ROADS TRANSPORT HIGHWAYS NEW
|
December 2, 2024 |
|
BHIMINENI PURNA CHANDRA RAO Vs. STATE OF A. P.
|
October 29, 2024 |
|
BIJENEPALLI RADHA KRISHNA MURTHY Vs. STATE OF A.P.
|
August 13, 2024 |
|
BIJU MAHANANDIA Vs. STATE OF ANDHRA PRADESH
|
August 5, 2024 |
|
BISWARANJAN SINGH Vs. STATE OF ANDHRA PRADESH
|
February 1, 2024 |
|
BODAPATI THATARAO Vs. BODAPATI RAMASUBBAMMA
|
December 17, 2024 |
|
BODDU PRASAD RAO Vs. PUNJAB NATIONAL BANK
|
December 11, 2024 |
|
BODE RAMACHANDRA Vs. STATE OF ANDHRA PRADESH
|
February 9, 2024 |
|
BOGI RAJESWARI Vs. CHINTALA SRINIVASA KUMAR
|
February 8, 2024 |
|
BOJJA BHASAKARA RAO Vs. VASCHAVAI RAMANAMMA
|
July 8, 2024 |
|
BOLLINENI SRIHARI Vs. DAVULURI RAMESH
|
December 27, 2024 |
|
BOLLU VENKATA SIVA SATYANARAYANA Vs. MADHYANNAPU RAMA KRISHNA DAS
|
February 28, 2024 |
|
BOMMINENI VENKATAMMA Vs. P GANGAMMA DIED
|
March 26, 2024 |
|
BONAM KADHIRENDRA BABU Vs. STATE OF ANDHRA PRADESH
|
May 23, 2024 |
|
BOORA KRISHNAVENI Vs. KALAGARLA LAKSHMI SIRISHA
|
November 21, 2024 |
|
BOORLE SRIDHAR Vs. STATE OF ANDHRA PRADESH
|
April 18, 2024 |
|
BOYA NALLABOTHULA MANOHAR Vs. STATE OF A.P.
|
March 5, 2024 |
|
BOYA SHAIK SHAVALI Vs. STATE OF A.P.
|
March 26, 2024 |
|
BOYA YERRI SWAMY Vs. P. VURUPAKSHAPPA
|
January 5, 2024 |
|
BOYALAKUNTLA SIVA SANKARA RAJU Vs. SOUTHERN POWER DISTRIBUTION CO. LTD.
|
February 29, 2024 |
|
BRAITHWAITE AND CO. LTD Vs. UNION OF INDIA
|
February 14, 2024 |
|
BUDDA JAGADISH CHANDRA PRAKASH Vs. GANTI SATYA KALYANI
|
June 18, 2024 |
|
BULIPE LOVA ESWARA RAO LOKESH KUMAR Vs. STATE OF A.P.
|
April 16, 2024 |
|
BURLA VIJAYALAKSHMAMMA Vs. BIRADAVOLU BALARAMI REDDY
|
July 2, 2024 |
|
BUSSA RAJENDRA Vs. STATE OF A.P.
|
September 2, 2024 |
|
C PRAVEENA Vs. STATE OF ANDHRA PRADESH
|
July 1, 2024 |
|
C.BALAIAH Vs. A. V. DHARMA REDDY
|
October 29, 2024 |
|
C.LAKSHMINARAYANA Vs. TAHASILDAR
|
November 28, 2024 |
|
C.LALITHA Vs. STATE OF A.P.
|
April 19, 2024 |
|
C.SURYANARAYANA MURTHY Vs. GOVT. OF A.P.
|
May 10, 2024 |
|
C.VENKATA NARAYANA Vs. A.P.STATE HOUSING CORPORATION
|
August 8, 2024 |
|
CANARA BANK Vs. STATE OF A.P.
|
June 18, 2024 |
|
CH. KRISHNA Vs. GOVERNMENT OF A.P.
|
October 4, 2024 |
|
CH. RAMBABU Vs. FOOD CORPORATION OF INDIA
|
March 6, 2024 |
|
CH. SRINIVASA RAO Vs. STATE OF A.P.
|
June 24, 2024 |
|
CH. SUNDARAIAH Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY
|
July 23, 2024 |
|
CH. SURYA PRAKASHA RAO Vs. GOVT. OF A.P.
|
February 14, 2024 |
|
CHADALAVADA ARAVINDA BABU Vs. ELECTION COMMISSION OF INDIA
|
May 20, 2024 |
|
CHAKALI LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH
|
January 12, 2024 |
|
CHALASANI LAKSHMI Vs. STATE OF A.P.
|
September 20, 2024 |
|
CHALASANI VENKATESWARA RAO Vs. KANAGALA VENKATESWARA RAO
|
December 5, 2024 |
|
CHALLA NUKU REDDY Vs. STATE OF A.P.
|
May 1, 2024 |
|
CHALLA RAMA TULASAMMA Vs. ALLU PULLA REDDY
|
November 5, 2024 |
|
CHALLA VENGAL REDDY Vs. EXECUTIVE OFFICER
|
September 13, 2024 |
|
CHALLAPALLI BALA VENKATA DURGA Vs. STATE OF A.P.
|
March 5, 2024 |
|
CHALUVADI VENKATA RAMA MOHANA RAO Vs. GADHAMSETTY KOTESWARA RAO
|
August 7, 2024 |
|
CHANDALURI BABU RAO Vs. PRL. SECY. HOME DEPT.
|
April 19, 2024 |
|
CHANDU NAGARJUNA Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION
|
May 3, 2024 |
|
CHAPPIDI VENKAYAMMA Vs. CHAPPIDI DEVANDRA PRASAD
|
November 23, 2024 |
|
CHATRAGADDA MOHAN RAO Vs. SHAIK BASHA
|
February 29, 2024 |
|
CHAVALI HANUMA KUMAR Vs. PENUMUDI VENKATA SUBBA RAO
|
June 18, 2024 |
|
CHEKA AADIPATHIRAO Vs. GRANDHI SESHAMAMBADIED
|
June 18, 2024 |
|
CHENGAIPATTU Vs. STATE OF ANDHRA PRADESH
|
January 25, 2024 |
|
CHENGALA VENKATA RAO Vs. STATE OF A.P.
|
June 27, 2024 |
|
CHENNA BHOOLAKA Vs. INTI RAMULAMMA
|
June 19, 2024 |
|
CHENNA PRASANTH Vs. STATE OF ANDHRA PRADESH
|
March 1, 2024 |
|
CHENNAPATNAM MURALINATH Vs. SHAIK NAZER AHAMMED
|
September 24, 2024 |
|
CHENNAPPAREDDYPALLI CHARAN RAJ Vs. STATE OF ANDHRA PRADESH
|
March 7, 2024 |
|
CHERUKUPALLI SITARAM Vs. NMR PREFABS
|
September 27, 2024 |
|
CHERUVU AUDISESHAIAH Vs. NAGARAJAPALLI
|
April 30, 2024 |
|
CHIKATI ABRAHAM LINKAN Vs. STATE OF A.P.
|
June 19, 2024 |
|
CHIKKAM VIJAY MOHAN Vs. STATE OF A.P.
|
December 13, 2024 |
|
CHILAKALA SREENIVASULU Vs. STATE OF ANDHRA PRADESH
|
August 28, 2024 |
|
CHINNA RAMAKKA Vs. STATE OF ANDHRA PRADESH
|
February 13, 2024 |
|
CHINTA SURYA VAHINI Vs. STATE OF A.P.
|
January 2, 2024 |
|
CHINTALAPUDI SRINU Vs. STATE OF ANDHRA PRADESH
|
August 23, 2024 |
|
CHINTAPALLI VIJAY KUMAR Vs. UNION OF INDIA
|
September 23, 2024 |
|
CHINTHAPALLI ADILAKSHMI Vs. STATE OF A.P.
|
July 24, 2024 |
|
CHINTHAPANTI SOMASEKHAR REDDY Vs. YANGAREDDY MADHUSUDHAN REDDY
|
July 29, 2024 |
|
CHODAPANEEDI RAMESH Vs. STATE OF A.P.
|
July 31, 2024 |
|
CHUKKA PENCHALAIAH Vs. B. LEELA RANI
|
March 18, 2024 |
|
CHUNDURU SRINIVASA RAO Vs. G DHUBAGUNTA DHANALAKSHMI
|
August 2, 2024 |
|
CITY POLY CLINIC AND DIAGNOSTIC CENTRE Vs. CHALAPATHI CHIT FUND PVT LTD
|
July 19, 2024 |
|
COASTAL CARBONS LTD Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION
|
May 10, 2024 |
|
COMMISSIONER AND DIRECTOR WOMEN DEVELOPMENT AND CHILD WELFARE Vs. R.KALPANA
|
December 12, 2024 |
|
COMMISSIONER-CUM-MEMBER SECRETARY OF DHARMIKA PARISHAD Vs. SRI RAGHAVENDRA SWAMY MUTT MANTRALAYAM
|
May 10, 2024 |
|
CRIPLESS PARADISE Vs. ADAGARLA RAJESH
|
February 9, 2024 |
|
D. CHANDRA RAO Vs. CH.HARI PRASAD
|
April 26, 2024 |
|
D. JANKI D/O. D. ADHI NARAYANA Vs. V. KRISHNA MOHAN
|
February 8, 2024 |
|
D. SHANTILAL SANGEETHA CHOUDHARY Vs. NAGALAPURAM MUNISANKAR
|
March 20, 2024 |
|
D.BABU Vs. STATE OF A.P.
|
July 15, 2024 |
|
D.CHANDRASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
July 20, 2024 |
|
D.JAMAL SA Vs. STATE OF A.P.
|
August 1, 2024 |
|
D.JUSTIN Vs. INSPECTOR GENERAL
|
June 19, 2024 |
|
D.KRISHNAVENI Vs. M/S. NAVEEN TRAVELS
|
August 6, 2024 |
|
D.PANDURANGA RAO Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD.
|
March 18, 2024 |
|
D.PRABHAVATHAMMA Vs. D.KAVITHA
|
May 1, 2024 |
|
D.VENKATARAMANAMMA Vs. D.VENKATA NARASIMHA SARMA
|
August 20, 2024 |
|
DADALA SATHIKONDA Vs. STATE OF ANDHRA PRADESH
|
February 1, 2024 |
|
DADI SRINIVASA Vs. STATE OF A.P.
|
January 12, 2024 |
|
DAGGUBATI SRINIVASA PRASAD Vs. POTHINI VENKATADRI
|
November 19, 2024 |
|
DALI RAJAMMA Vs. DALI SRINIVASA REDDY
|
December 3, 2024 |
|
DANDAMUDI VANI Vs. MADALA VENKATESWARA RAO
|
January 3, 2024 |
|
DANDU MALIKARJUNA Vs. STATE OF A.P.
|
March 15, 2024 |
|
DARA PRAKASH RAO Vs. STATE OF A.P.
|
April 1, 2024 |
|
DARA PRAKASH RAO Vs. STATE OF A.P.
|
February 27, 2024 |
|
DARAPANENI SUBBULU Vs. STATE OF A.P.
|
August 30, 2024 |
|
DARGA OF JAMAL SHAH Vs. C.RANGARAO
|
May 9, 2024 |
|
DASAPPAGARI SIVA REDDY Vs. DASAPPAGARI ALIVELAMMA
|
August 14, 2024 |
|
DASARI NAGA SESHULU Vs. STATE OF ANDHRA PRADESH
|
July 4, 2024 |
|
DASARI NAGAMANI Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
|
June 18, 2024 |
|
DASARI NITYANANADA JYOTHI Vs. GOPALAM LOKABHI RAMAIAH
|
January 2, 2024 |
|
DASARI PRASAD Vs. STATE OF AP
|
December 24, 2024 |
|
DASARI VENKATA SRINIVASA Vs. STATE OF A.P.
|
July 9, 2024 |
|
DASARIPALLI SUDHEER Vs. STATE OF ANDHRA PRADESH
|
February 8, 2024 |
|
DATTADA NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
April 26, 2024 |
|
DEEPAK KUMAR TALA Vs. STATE OF A.P.
|
October 22, 2024 |
|
DEEVI SRINIVASA CHARYULU Vs. STATE OF A.P.
|
March 13, 2024 |
|
DEGA JAYALAKSHAMMA Vs. DISTRICT COLLECTOR
|
March 5, 2024 |
|
DEPOT MANAGER A. P. S. R. T. C. , VISAKHAPATNAM Vs. NARLA VENKATESWARA RAO
|
January 30, 2024 |
|
DEPOT MANAGER, APSRTC Vs. KAKUNURI ANKALAMMA
|
March 27, 2024 |
|
DEPOT MANAGER, APSRTC Vs. P. SHOWREELU
|
February 20, 2024 |
|
DEVI SRI PRASAD POULTRY FARMS Vs. STATE OF A.P.
|
December 4, 2024 |
|
DILIP MOTI RAM BULCHANDANI Vs. CHELAMKURI AMALA
|
January 9, 2024 |
|
DINDI VEERA BHADRA RAO Vs. GARAPATI VIMALA RANI
|
March 6, 2024 |
|
DINESH KUMAR MODI Vs. BUDHARAJU SEETHA RAMA RAJU
|
June 18, 2024 |
|
DISTRICT CO-OP CENTRAL BANK LTD Vs. JANDHYAM VENKATA RAO
|
February 22, 2024 |
|
DISTRICT COLLECTOR, SPSR NELLORE DISTRICT Vs. EPURU SESHADRI REDDY SPSR NELLORE DISTRICT
|
September 30, 2024 |
|
DISTRICT REGISTRAR Vs. REDDIVARIPALLI GANGIREDDY RAMANA REDDY
|
November 22, 2024 |
|
DIVISIONAL MANAGER Vs. DABBURI SIVA PARVATHI
|
August 6, 2024 |
|
DIVISIONAL MANAGER Vs. P.V.S. SATYANARAYANA SWAMY
|
February 13, 2024 |
|
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. MOTHUKURI PARVATHI
|
February 12, 2024 |
|
DIVISIONAL RAILWAY MANAGER Vs. KATTEM PRASHANTH KUMARI
|
December 4, 2024 |
|
DODDAMANI ANIL KUMAR Vs. STATE OF A.P.
|
June 18, 2024 |
|
DODDAPUNENI RAJA Vs. STATE OF A.P.
|
April 1, 2024 |
|
DOMA CHAITANYA Vs. K. RAMAKRISHNAMA NAIDU
|
March 21, 2024 |
|
DOMMARAJU BEERENDRA VARMA Vs. DOMMARAJU SUREKHA
|
April 16, 2024 |
|
DR. KORRAPATI VENKATA POORNACHANDRA Vs. K.MIDHUN
|
September 5, 2024 |
|
DR. KOTTALA SUDHAKAR BABU Vs. STATE OF ANDHRA PRADESH
|
December 17, 2024 |
|
DR. KROTHAPALLI HARI PRASADA RAO Vs. AKKINENI ALIVELU MANGA TAYARU
|
January 10, 2024 |
|
DUGGASANI SURYANARAYANAMMA Vs. STATE OF A.P.
|
April 18, 2024 |
|
DUMGALA YERRA PATRUDU Vs. P.KRISHNA MURTHY
|
April 16, 2024 |
|
DURGA TRADERS Vs. CHAIRMAN AND MANAGING DIRECTOR
|
December 6, 2024 |
|
DUVVURI VENKATA RAMANA MURTHY Vs. SABBAVARAPU MAHALAKSHMI
|
March 11, 2024 |
|
DUVVURU MOHAN REDDY Vs. KINTRAPAKAM UMA MAHESWAR RAO
|
July 12, 2024 |
|
DUVVURU SARASCHANDRA Vs. SAKARIA SUEKHA
|
January 12, 2024 |
|
E. RAMA RAO Vs. STATE OF TELANGANA
|
April 26, 2024 |
|
E.SANDHYA Vs. UNION OF INDIA
|
April 16, 2024 |
|
EASTERN POWER DISTRIBUTION CO. LTD. Vs. K.NARENDRA
|
October 26, 2024 |
|
EEPI SAI KIRAN Vs. STATE OF ANDHRA PRADESH
|
March 7, 2024 |
|
EERLA RAMADEVI Vs. V.V.RAVI KUMAR PRAKASAM DIST.
|
August 9, 2024 |
|
EPPILI LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
January 12, 2024 |
|
EPURI VENKATA LAKSHMI Vs. EPURI RAJANI
|
December 3, 2024 |
|
ERUKULA YADAIAH GOUD Vs. STATE
|
April 19, 2024 |
|
FISHERMEN CO.OP SOC. Vs. STATE OF A.P.
|
July 3, 2024 |
|
FOUNDER AND CHAIRMAN, SWEEKAAR REHABILITATION INSTITUTE FOR HANDICAPPED Vs. STATE OF A.P.
|
May 17, 2024 |
|
G SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
March 12, 2024 |
|
G. SOMASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
February 22, 2024 |
|
G.A.VENKATRAMAIAH Vs. STATE OF A.P.
|
August 9, 2024 |
|
G.AMRUTHA RAO Vs. STATE OF ANDHRA PRADESH
|
August 6, 2024 |
|
G.CHANDRAIAH Vs. S.VENKATESH
|
July 24, 2024 |
|
G.DALI DORA Vs. DIVISIONAL OPERATIONS MANAGER, EAST COAST RAILWAY
|
October 14, 2024 |
|
G.K.SATYANARAYANA RAO Vs. GOVERNMENT OF A.P.
|
December 5, 2024 |
|
G.MADHU SUDHANA RAO ALIAS ABHIRUCHI MADHU Vs. STATE OF A.P.
|
February 1, 2024 |
|
G.MAHALAKSHMI Vs. N.ACHIRAJU
|
September 6, 2024 |
|
G.NAGARAJA REDDY Vs. STATE OF A.P
|
March 15, 2024 |
|
G.NAGESWARA RAO Vs. STATE OF A.P.
|
September 6, 2024 |
|
G.NARAYANA Vs. B.BHASKAR
|
February 16, 2024 |
|
G.PARDHA SARADHI NAIDU Vs. STATE BANK OF INDIA
|
February 16, 2024 |
|
G.POTHA RAJU Vs. STATE OF ANDHRA PRADESH
|
July 8, 2024 |
|
G.PRAKASHA RAO Vs. GANAPA MOHINAMMA
|
July 15, 2024 |
|
G.RAMBABU Vs. UNION OF INDIA
|
October 14, 2024 |
|
G.SATYANARAYANA Vs. STATE OF A.P.
|
March 26, 2024 |
|
G.SEKHAR Vs. ALATI SRINIVASULU
|
August 1, 2024 |
|
G.SUDHAKARA RAO Vs. K.V.SIVA PRASAD
|
September 23, 2024 |
|
G.SURENDER REDDY Vs. M.LAKSHMI
|
January 22, 2024 |
|
G.V.M. KRISHNA ARYA Vs. COMMISSIONER, MUNICIPAL CORPORATION OF VIJAYWADA
|
April 16, 2024 |
|
G.VENKATA APPALA RAJU Vs. G.NARIMANI
|
November 19, 2024 |
|
G.VENKATA NAGA MARUTHI Vs. STATE OF A.P.
|
October 23, 2024 |
|
G.VENKATESHWARLU Vs. CANARA BANK
|
January 3, 2024 |
|
G.VENKATESWARALU Vs. STATE OF ANDHRA PRADESH
|
February 21, 2024 |
|
GADDAM VENKATA SUBBAIAH Vs. BAREDDI VIVEKANADA REDDY
|
February 27, 2024 |
|
GADE SUMANTH Vs. STATE OF ANDHRA PRADESH
|
October 29, 2024 |
|
GADI REDDAIAH REDDY Vs. STATE OF A.P.
|
February 27, 2024 |
|
GADIKANA MURALI KRISHNA Vs. STATE OF A.P.
|
November 21, 2024 |
|
GADIRAJU SAVITRI Vs. STATE BANK OF INDIA
|
July 10, 2024 |
|
GAJJALA VENKATA LAKSHMI Vs. STATE OF A.P.
|
October 3, 2024 |
|
GALI RAJENDRA NAIDU Vs. VICECHAIRMAN MANAGING DIRECTOR APSRTC HYD
|
April 29, 2024 |
|
GALLA MALAKONDAIAH Vs. STATE OF A. P.
|
May 7, 2024 |
|
GAMPARAI SATHYA BABU Vs. STATE OF ANDHRA PRADESH
|
October 29, 2024 |
|
GANASALA KRISHNA W.G DIST Vs. PRESIDING OFFICER
|
December 20, 2024 |
|
GANDIKOTA RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 30, 2024 |
|
GANDLUR SURENDERA REDDY Vs. D.SUBBAIAH
|
March 26, 2024 |
|
GANDRU VENUGOPALA KRISHNA Vs. VANKAYALAPTI GANDRU RAJANI
|
March 11, 2024 |
|
GANGA JAGAPATHI BABU Vs. STATE OF A.P.
|
May 3, 2024 |
|
GANGULA SURYA RAO Vs. JAGGAVARAPU PEDA VENKATA KRISHNA REDDY
|
December 31, 2024 |
|
GANTA KAVITHA DEVI Vs. STATE OF ANDHRA PRADESH
|
October 25, 2024 |
|
GANTA PAPA Vs. PADRU PRAKASAM
|
August 8, 2024 |
|
GANTH SUBBAYAMMA Vs. VETSA SATYANARAYANA
|
January 2, 2024 |
|
GANTRETI THOTAYYA Vs. PRAGADA SURYA RAO
|
June 18, 2024 |
|
GATTA RAMULU RAMUNAIDU Vs. PYLA VENKATARAMANA
|
January 4, 2024 |
|
GATTINENI VIJAYA SAI Vs. STATE OF AP
|
February 1, 2024 |
|
GEDDAM KUSUMA SREE Vs. STATE OF A.P.
|
February 28, 2024 |
|
GEDELA ANJIBABU Vs. STATE OF ANDHRA PRADESH
|
June 13, 2024 |
|
GHOUSIA SULTHANA Vs. P.YUGANDHAR
|
November 11, 2024 |
|
GINNI RAMARAO REDDY Vs. POOSAPATI SREEDEVI
|
March 21, 2024 |
|
GODAVARTHI SURYA KUMARI Vs. GODAVARTHI SAVITHRI
|
July 5, 2024 |
|
GODAVARTHI UMA SRINIVASA RAO Vs. EEDARA RAMESH, MANAGING PARTNER OF VIJAYALAKSHMI PAPER PACKAGES
|
January 5, 2024 |
|
GODDALA JHONSON BABU Vs. STATE BANK OF INDIA
|
August 30, 2024 |
|
GODDU SUGUNABHUSHANAMMA Vs. GODDU SEKHAR
|
February 13, 2024 |
|
GODITHI VEERA PRASAD Vs. CHUNDRU SRINIVASU
|
March 20, 2024 |
|
GODUGULA KESHAVA Vs. STATE OF ANDHRA PRADESH
|
April 3, 2024 |
|
GOKEDA PYDITHALLI Vs. STATE OF A.P
|
April 22, 2024 |
|
GOLIVI RAMANAMMA Vs. CHALLA LAKSHMI
|
November 19, 2024 |
|
GOLLA VENKATA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
December 5, 2024 |
|
GOLLAMUDI GOWRI CHIDVILASA Vs. THE STATE OF ANDHRA PRADESH
|
November 11, 2024 |
|
GOPISETTY NARASIMHA MURTHY Vs. ELI KONDA
|
January 25, 2024 |
|
GORTHI VINOD Vs. NILLA BRAHMALINGAM
|
September 5, 2024 |
|
GORUGANTHU UMA SHANKAR Vs. STATE OF A.P.
|
July 10, 2024 |
|
GOVERNMENT OF A.P. Vs. VENKATARATNAM SAW MILL
|
December 4, 2024 |
|
GOVINDU SIVA NAGA KYOTHI Vs. VARIKUTI MOUNIKA
|
July 26, 2024 |
|
GOVT. OF A.P. Vs. T. SAI LAKSHMAN
|
September 9, 2024 |
|
GUDDETI RAMANATHA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 9, 2024 |
|
GUDE HARI BABU Vs. POTLA VENKATESHWARULU
|
April 19, 2024 |
|
GUDE SESHU KUMARI Vs. S.V.APPALA SWAMY
|
January 30, 2024 |
|
GUGGILAPU SURYA NARAYANA Vs. SUREDDY KANAKA DURGA VENU
|
October 16, 2024 |
|
GUGULOTH BHAVANI BAI Vs. VANKADAVATHU SOWJANYA BAI
|
February 14, 2024 |
|
GULLANKI LAKSHMANARAO Vs. NUNNA SATYANARAYANA
|
October 22, 2024 |
|
GUNAPU JAYAMMA Vs. GUNAPU DHARMARAO
|
October 4, 2024 |
|
GUNDALA SIVA PRASAD REDDY Vs. STATE OF A.P.
|
February 23, 2024 |
|
GUNDLURU SREERAMULU REDDY Vs. STATE OF A.P.
|
March 6, 2024 |
|
GUNESETTI PRAKASH RAO Vs. SATHI VENKATA KRISHNA REDDY
|
July 22, 2024 |
|
GUNJI VENKATESH Vs. STATE OF A.P.
|
February 28, 2024 |
|
GUNTAKA SATYANARAYANA REDDY Vs. UNION OF INDIA
|
October 28, 2024 |
|
GUNTUR MUNICIPAL CORPORATION Vs. PARRIPATI PADMAJA
|
January 31, 2024 |
|
GURAJA GANGADHARA RAO Vs. THOTAKURA SAMBASIVA RAO
|
December 19, 2024 |
|
GUTHIKONDA VISWANATHAN Vs. GUTHIKONDA VENUGOPAL NAIDU
|
November 5, 2024 |
|
GUTTI RAMA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
January 10, 2024 |
|
GUTTULA AYYAPPA Vs. STATE OF ANDHRA PRADESH
|
September 20, 2024 |
|
GUTTULA JOHNSON Vs. PULLA GOVINDU
|
October 14, 2024 |
|
H.R.AGNIHOTRI Vs. HONBLE II ADDITIONAL JUDICIAL FIRST CLASS MAGISTRATE
|
June 18, 2024 |
|
HAJIMUALLANG SHAIK Vs. STATE OF ANDHRA PRADESH
|
November 26, 2024 |
|
HANCHATE SURESH BABU Vs. HANCHATE LATHA BHAI
|
November 25, 2024 |
|
HANCHATE SURESH BABU Vs. HANCHATE LATHA BHAI
|
October 25, 2024 |
|
HANUMANTHA RAO DESAISETTY Vs. ELECTION COMMISSION OF INDIA
|
April 29, 2024 |
|
HARI SRI LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
January 11, 2024 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. TATIKONDA KAMESWARA RAO
|
October 16, 2024 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. VEDULA CHIRANJEEVI (DIED)
|
August 6, 2024 |
|
IMMADISETTY VENKATA DIVYA Vs. IMMADISETTY LAKSHMI KANTHAMMA
|
January 29, 2024 |
|
IMRAN KHAN Vs. STATE OF A.P.
|
June 19, 2024 |
|
INAGANTI GANDHI Vs. MULLAPATI MALKONDAIAH
|
January 8, 2024 |
|
INAKOTI PRASADA RAO Vs. PYDI SRINU SRINIVASARAO
|
September 25, 2024 |
|
INDUKURI RAGHURAJU Vs. A.P. STATE LEGISLATIVE SECRETARIAT COUNCIL
|
November 6, 2024 |
|
INDUKURI TRIMURTHI RAJU Vs. STATE OF A.P.
|
November 19, 2024 |
|
INDUS GENE EXPRESSIONS LIMITED Vs. STATE OF A.P.
|
May 1, 2024 |
|
INSPECTOR POSTS Vs. S.SESHAGIRIRAO
|
August 30, 2024 |
|
INTURI NARAYANA Vs. STATE OF A.P
|
April 24, 2024 |
|
ISARAPU SIMHACHALAM Vs. SIDHA NAGARATHNAM
|
December 5, 2024 |
|
ISLAVAT SAKKI NAIK Vs. STATE OF ANDHRA PRADESH
|
August 9, 2024 |
|
ISUKAPALLI ASHOK Vs. STATE OF ANDHRA PRADESH
|
April 12, 2024 |
|
J. NAGESH Vs. STATE OF ANDHRA PRADESH
|
September 11, 2024 |
|
J. RAMESH Vs. STATE OF ANDHRA PRADESH
|
October 25, 2024 |
|
J.GOPALA KRISHNA Vs. STATE OF A.P.
|
November 15, 2024 |
|
J.V. RAMARAJU Vs. SUNDARAM FINANCE LTD.
|
January 5, 2024 |
|
JADAPALLI MUNIRATHNAM ROYAL Vs. ASSISTANT COMMISSIONER
|
April 22, 2024 |
|
JAGADEESH VASAMJI TANK Vs. DIVYA JITENDRA CHAUHAN
|
December 12, 2024 |
|
JAKKANNAGARI JAYARAMI REDDY Vs. STATE OF A.P.
|
September 24, 2024 |
|
JAKKULA ASHOK CHAKRAVARTH Vs. STATE OF ANDHRA PRADESH
|
July 16, 2024 |
|
JALA VENKATA RAJU Vs. STATE OF ANDHRA PRADESH
|
December 18, 2024 |
|
JAMBU SUJATHA Vs. STATE OF A.P.
|
February 22, 2024 |
|
JAMEELA SHAIK Vs. STATE OF A.P.
|
August 8, 2024 |
|
JANEPALLI SRINIVASA RAO Vs. STATE ANDHRA PRADESH
|
February 8, 2024 |
|
JANGAM ANAND RAJU Vs. STATE OF ANDHRA PRADESH
|
July 31, 2024 |
|
JANNELA UMAMAHESWARA RAO Vs. VOONNA SARVESWARA RAO
|
October 14, 2024 |
|
JAYA VENKATA REDDY Vs. Y.B.SREEDHAR REDDY
|
September 18, 2024 |
|
JAYANI ESTATES PVT. LTD. Vs. VALLABHA FEEDS PVT. LTD.
|
February 15, 2024 |
|
JERRA ESWARARAJU Vs. STATE OF A.P.
|
November 5, 2024 |
|
JINKA CHENDRAYUDU Vs. JINKA CHENDRAYUDU
|
December 13, 2024 |
|
JOBIN P. THOMAS Vs. STATE OF ANDHRA
|
June 28, 2024 |
|
JOHARAPURAM SREEVATHSAV REDDY Vs. STATE OF ANDHRA PRADESH
|
January 5, 2024 |
|
JOHN SRAMPIKAL Vs. STATE OF ANDHRA PRADESH
|
June 28, 2024 |
|
JONNALAGADDA SREERAMA KRISHNA MURTHY Vs. GEDALA RAJESWARI
|
December 5, 2024 |
|
JONNALAGADDA SRINIVASA RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 15, 2024 |
|
JORIGALA BANGARAM Vs. PRL.SECY REV DEPT 6
|
December 6, 2024 |
|
JULAKANTI BRAHMA REDDY Vs. STATE OF A.P.
|
August 13, 2024 |
|
JUPALLY LAKSHMIKANTHA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 18, 2024 |
|
JUPUDY SURESH BABU Vs. PALAVALASA SURYA PRAKASA RAO
|
August 27, 2024 |
|
JUTURU VENKATESHARA Vs. STATE OF A.P.
|
January 22, 2024 |
|
K K MURTHY Vs. STATE OF AP
|
February 1, 2024 |
|
K N RAO Vs. PRL. SECY. , PANCHAYAT RAJ DEPT
|
April 16, 2024 |
|
K VIJAYALAKSHMI Vs. AUTHORIZED OFFICER AND SPECIAL
|
June 18, 2024 |
|
K VIJAYASHANTHI Vs. STATE OF AP
|
February 28, 2024 |
|
K. JHANAI LAXHMI BAI Vs. B, VISWESWARA RAO
|
August 9, 2024 |
|
K. N. NARASIMHA MURTHY Vs. STATE OF ANDHRA PRADESH
|
September 17, 2024 |
|
K. SARASWATHI Vs. G. MUNILAKSHMAMMA
|
January 30, 2024 |
|
K. SRIRAMA MURTHY Vs. FOOD CRAFT INSTITUTE VIZAG
|
November 29, 2024 |
|
K. VENKATESWARA RAO Vs. V. SATYAVATAMMA
|
July 10, 2024 |
|
K.A.H.D.V. PRASAD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 19, 2024 |
|
K.C.KRISHNA REDDY Vs. STATE OF A.P.
|
August 7, 2024 |
|
K.C.REDDY Vs. BATCHA VASUDEVANAIDU
|
July 3, 2024 |
|
K.CIRRA REDDY Vs. DISTRICT COLLECTOR
|
November 25, 2024 |
|
K.HANUMANTHA RAO Vs. INDUSTRIAL TRIBUNAL
|
December 30, 2024 |
|
K.HEMALATHA Vs. B.V.USHA RANI
|
March 15, 2024 |
|
K.JAIRAM NAIDU Vs. STATE
|
May 9, 2024 |
|
K.JAYAMMA Vs. SYNDICATE BANK
|
June 19, 2024 |
|
K.KASIPATHI Vs. STATE OF A.P.
|
September 20, 2024 |
|
K.LAKSHMI KANTHA, W/O LATE K.KAMALAPATHY Vs. S. KARUNA, S/O SRI SREENIVASULU NAIDU / ORIENTAL INSURNCE COMPANY
|
May 2, 2024 |
|
K.MADHAVA RAO Vs. STATE OF A.P.
|
May 3, 2024 |
|
K.NAKKALA PEDDA SUNKANNA Vs. STATE OF A.P.
|
April 30, 2024 |
|
K.O.B. PRABHAKAR BABU Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 4, 2024 |
|
K.PADMAVATHI Vs. STATE OF A.P.
|
January 3, 2024 |
|
K.PANDURANGA RAO Vs. STATE OF A.P.
|
May 1, 2024 |
|
K.RAFIQ BASHA Vs. VALUKURU RAMA KRISHNA
|
August 9, 2024 |
|
K.RAMA SUBBAIAH Vs. STATE OF ANDHRA PRADESH
|
August 5, 2024 |
|
K.RANGA PRASAD VARMA Vs. KOTIKALAPUDI SITARAMA MURTHY
|
August 19, 2024 |
|
K.RISHIKESAVA NAGESWARA GUPTA Vs. BANK OF INDIA
|
April 22, 2024 |
|
K.S.HANDLOOM Vs. SHAIK MOHAMMED ZUBBER
|
June 13, 2024 |
|
K.S.K.V. PRASADA RAO Vs. GOVERNMENT OF A.P.
|
November 15, 2024 |
|
K.SHANKARAIAH Vs. A.P.SOCIAL WELFARE RESIDENTIAL EDUCATION INSTITUTIONS SOCIETY
|
November 30, 2024 |
|
K.SRINIVASA RAO Vs. STATE OF A.P.
|
January 25, 2024 |
|
K.SUBRAHMANYAM Vs. UNION OF INDIA
|
February 13, 2024 |
|
K.SULOCHANA Vs. STATE OF A.P.
|
May 3, 2024 |
|
K.THIMMAPPA Vs. STATE OF A.P.
|
June 18, 2024 |
|
K.V.R. VIDYASAGAR Vs. STATE OF A.P.
|
October 28, 2024 |
|
K.VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 28, 2024 |
|
K.YOGA NARASIMHA REDDY Vs. STATE OF A.P.
|
June 19, 2024 |
|
KADIYALA KALESH Vs. STATE OF A.P.
|
August 29, 2024 |
|
KADIYALA PURACHANDRA RAO Vs. RAMALINGESWARA SWAMY TEMPLE
|
October 18, 2024 |
|
KAILASH CHANDRA BALAL Vs. STATE OF ANDHRA PRADESH
|
October 19, 2024 |
|
KAKARLA VENKATARATNAM Vs. GUNTUR VENKATA NARASAIAH
|
October 19, 2024 |
|
KALIDINDI RENUKA Vs. APSRTC
|
August 21, 2024 |
|
KALLAM GANGADHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
June 18, 2024 |
|
KANCHARLA VENKATA RAMANA @ VENKATA RAO Vs. STATE OF A.P.
|
January 8, 2024 |
|
KANDATI SARADA Vs. GODTHI SATISH CHOWDARY
|
October 21, 2024 |
|
KANDERI SATYANARAYANA Vs. NULU SUBRAHMANESWARA RAO
|
April 4, 2024 |
|
KANDI PANDU RANGAN REDDY Vs. UNION OF INDIA
|
February 21, 2024 |
|
KANDREGULA RAMA BABU Vs. KONDAPALLI VENKATA LAKSHMI
|
November 5, 2024 |
|
KARANAM GIRIJAMMA Vs. NATIONAL HIGHWAYS AUTHORITY
|
August 30, 2024 |
|
KARIPALLI CHRISTY CAROLINE Vs. KARIPALLI SHEPARD KINGHS BURGH
|
February 5, 2024 |
|
KARRI ADILAKSHMI Vs. SAKTHI FINANCE LIMITED
|
October 16, 2024 |
|
KARRI SREENIVASA REDDY Vs. STATE OF A.P.
|
March 13, 2024 |
|
KARTHANA JAYALAKSHMAMMA Vs. KARTHANA VENKATESWARLU
|
November 5, 2024 |
|
KARUMURI VENKATA LAXMI NARASIMHAM Vs. DEVATHA NAGABHUSHANAM
|
April 19, 2024 |
|
KASANI SUBBA RAO Vs. PULI RADHAKRISHNA MURTHY
|
February 16, 2024 |
|
KASILANKA VEERASWAMY NAIDU Vs. PINNAM REDDY NAGA RAVENDRABABU
|
September 18, 2024 |
|
KATAKAM RAMARAO Vs. STATE OF ANDHRA PRADESH
|
February 1, 2024 |
|
KATTA ANJANEYA KALIDASU Vs. STATE OF ANDHRA PRADESH
|
April 12, 2024 |
|
KATTA KANAKA DURGA Vs. NUTHALAPATI TRIVENI
|
February 12, 2024 |
|
KATTAMANCHI BUJJI Vs. STATE OF A.P.
|
July 24, 2024 |
|
KAVURU VENKATA RAMANJANEYA SWAMY Vs. PENMATSA VENKATA NARSIMHA RAJU
|
November 4, 2024 |
|
KETHE NAGA MALLESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 14, 2024 |
|
KHUMBHAGIRI CHENNAKESAVULU Vs. STATE OF A.P.
|
August 19, 2024 |
|
KILARI ANAND PAUL Vs. ANCIENT PATTERN PENTACOASTAL CHURCH
|
September 23, 2024 |
|
KILLO ANANDHA RAO Vs. STATE OF A.P
|
April 24, 2024 |
|
KILLO NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
April 23, 2024 |
|
KINNERA SRIDEVI Vs. GUNNAM VEERA VENKATA SATYANARAYANA
|
December 2, 2024 |
|
KIRAN TIRUMALASETTI Vs. STATE OF ANDHRA PRADESH
|
June 28, 2024 |
|
KIRTHI CHEKURI Vs. KAPPAGANTU JANKIRAM SARMA
|
October 3, 2024 |
|
KODALI RAVIKIRAN Vs. YALAMANCHILI SESHAMAMABA
|
January 25, 2024 |
|
KOIII HEMA KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 7, 2024 |
|
KOLA JASWANTH Vs. STATE OF ANDHRA PRADESH
|
May 16, 2024 |
|
KOLA KIRAN KUMAR Vs. STATE OF A.P.
|
November 11, 2024 |
|
KOLAKANI BALARAJU Vs. STATE OF ANDHRA PRADESH
|
July 16, 2024 |
|
KOLAPARI BHUDAMMA Vs. STATE OF A.P.
|
March 19, 2024 |
|
KOLLI KONDA Vs. KOLLI SOMULAMMA
|
September 26, 2024 |
|
KOLLI SAI PRIYA Vs. ANDHRA PRADESH PHARMACY COUNCIL
|
April 16, 2024 |
|
KOLLURU DAVID Vs. STATE OF A.P.
|
March 14, 2024 |
|
KOMISETTY PADMALATHA Vs. N.SREENIVASULU
|
September 10, 2024 |
|
KOMMA SIVA CHANDRA REDDY Vs. UNION OF INDIA
|
July 29, 2024 |
|
KOMMINI SURENDRA Vs. STATE OF ANDHRA PRADESH
|
May 23, 2024 |
|
KOMMINTI VEERA VENKATA Vs. STATE OF A.P.
|
April 16, 2024 |
|
KOMMU RAMESH Vs. NALLAMALLI BAPIREDDY
|
November 5, 2024 |
|
KOMMUNURI DEVA KUMARI Vs. KOMMUNURI MARY VASANTHA KUMARI
|
March 7, 2024 |
|
KOMMURI SUNIL SHEKAR Vs. REGIONAL PASSPORT OFFICER
|
July 12, 2024 |
|
KONATHAM VENKATA RAMA LAKSHMAIAH Vs. STATE
|
July 31, 2024 |
|
KONDELU KRUPA RAO Vs. STATE OF A.P.
|
July 31, 2024 |
|
KONDISETTI SRINIVSA RAO Vs. STATE OF A.P.
|
January 2, 2024 |
|
KONDISETTY SUJATHAMMA Vs. RAJANALA RADHAMMA YSR
|
March 28, 2024 |
|
KONDRAJU FRANCIES Vs. GOPALAM LOKABHI RAMAIAH
|
January 5, 2024 |
|
KONDRU ISRAEL Vs. STATE OF ANDHRA PRADESH
|
February 1, 2024 |
|
KONDURI VEKATA HARINADHA BABU Vs. VISWANADHUNI HARI KOTESWARA RAO
|
July 12, 2024 |
|
KONETI ADIMOOLAM Vs. STATE OF ANDHRA PRADESH
|
September 25, 2024 |
|
KOPPURAVURI SRINIVASA RAO Vs. KOPPURAVURI VENKATA SAVITHRI DEVI
|
September 13, 2024 |
|
KORADA SANTOSH KUMAR Vs. SIRIMALLA VENKATA APPARAO
|
December 13, 2024 |
|
KORIVI @ KILARU UDAYA LAKSHMI Vs. VALLURU SAMBASIVA RAO
|
December 6, 2024 |
|
KORLAPATI GOPI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
April 18, 2024 |
|
KORNIPATI ARUNA KUMARI Vs. PALEPOGU SATISH KUMAR
|
October 29, 2024 |
|
KORRA KOGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 12, 2024 |
|
KORRAPOLU JOY JAMINA Vs. STATE OF ANDHRA PRADESH
|
December 28, 2024 |
|
KORRETLA LAKSHMI Vs. PENTAKOTA SRIRAMULU
|
September 17, 2024 |
|
KORUKONDA APPALA SURYA RAO Vs. STEEL AUTHORITY OF INDIA
|
August 7, 2024 |
|
KOTA ALIVELU MANGA Vs. STATE OF ANDHRA PRADESH
|
March 26, 2024 |
|
KOTA PEDDA PULLA REDDY Vs. STATE OF A.P.
|
April 30, 2024 |
|
KOTHA VENKATA RAMESH KRISHNA Vs. STATION HOUSE OFFICER
|
January 12, 2024 |
|
KOWJU RAVI NAGA BABU Vs. STATE OF A.P.
|
June 21, 2024 |
|
KOWURI SURYAKANTHAM Vs. KOWURI SIREESHA
|
July 15, 2024 |
|
KRISHNA DISTRICT CO-OP MARKETING SOCIETY LTD. Vs. STATE OF A.P.
|
April 4, 2024 |
|
KUDIPUDI SURI BABU Vs. UNION OF INDIA
|
March 5, 2024 |
|
KUMAPATI MARIYAMMA, KRISHNA DISTRICT Vs. GODAVARI ROOPKUMAR KRISHNA DISTRICT
|
April 29, 2024 |
|
KUNCHALA VARALABABU Vs. STATE OF ANDHRA PRADESH
|
October 29, 2024 |
|
KUNDETI VENKATA NARASAIAH Vs. STATE OF ANDHRA PRADESH
|
April 16, 2024 |
|
KUPPALA SIVAMMA Vs. STATE OF ANDHRA PRADESH
|
February 8, 2024 |
|
KUPPAM RAMESH REDDY Vs. STATE
|
August 21, 2024 |
|
KURAKULA VASANTHARAYUDU Vs. KURAKULA ARJUNUDU
|
October 17, 2024 |
|
KURAPATGI VIMALA KUMAR Vs. D.CHANDRASEKHARA RAO
|
June 18, 2024 |
|
KURETI VENKATA SRI KRISHNA SRIMANNARAYANA Vs. STATE OF ANDHRA PRADESH
|
April 18, 2024 |
|
KURMADASU APPARAO Vs. GANAPATHI AMMARAJAMMA
|
December 27, 2024 |
|
KURRI SHIVA NAGI REDDY Vs. M. T. KRISHNA BABU IAS
|
May 9, 2024 |
|
KURUBA E. ADEVAPPA Vs. STATE OF A.P.
|
January 4, 2024 |
|
L.S. VIJAYABHASKAR Vs. STATE OF ANDHRA PRADESH
|
December 19, 2024 |
|
LANJIPALLI SATYAVATHI Vs. STATE OF A.P.
|
June 18, 2024 |
|
LEKKALURI GURRAPPA Vs. STATE OF A.P.
|
June 6, 2024 |
|
LINGAM PREMCHAND Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
|
November 28, 2024 |
|
LINGAM VIJAY KIRAN Vs. V. RAVINDRA KUMAR
|
March 14, 2024 |
|
LINGAPURAM PAPANNA Vs. STATE OF A.P.
|
October 14, 2024 |
|
LODHI CALCIUM PRODUCTS Vs. CANARA BANK
|
November 29, 2024 |
|
LOLLA SURYANARAYANA MURTHY Vs. DOGIPARTI VENKATA SATYANARAYANA
|
June 26, 2024 |
|
LONAGALA POTHU NAIDU Vs. GOVT. OF A.P.
|
April 16, 2024 |
|
M. BABU RAO Vs. P V S V PRASADA RAO
|
August 29, 2024 |
|
M. NARAYANAMMA Vs. STATE OF A.P.
|
July 25, 2024 |
|
M. PEDDA MALLIKARJUNA Vs. PRODDATUR MUNICIPALITY
|
February 22, 2024 |
|
M. RAMA RAO Vs. STATE OF A.P.
|
February 9, 2024 |
|
M. S. JAYAPAL BABU Vs. MEKALA USMAN BASHA
|
January 25, 2024 |
|
M. SITA RAMA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
January 12, 2024 |
|
M. VEERANNA RAJU Vs. STATE OF A.P.
|
April 3, 2024 |
|
M.ARMUGAM Vs. UMADEVI
|
January 12, 2024 |
|
M.BHARAT KUMAR REDDY Vs. STATE OF A.P.
|
August 9, 2024 |
|
M.ELMA SAEG Vs. STATE OF A.P.
|
August 2, 2024 |
|
M.KARIMULLAH HUSSAIN Vs. STATE OF A. P,
|
February 15, 2024 |
|
M.KRISHNAM RAJU Vs. STATE OF ANDHRA PRADESH
|
February 1, 2024 |
|
M.LAKSHMINARAYANA Vs. STATE OF A.P.
|
December 20, 2024 |
|
M.MANI Vs. STATE OF ANDHRA PRADESH
|
January 4, 2024 |
|
M.PRABHAKAR REDDY Vs. M.LAKSHMINARAYANA
|
October 14, 2024 |
|
M.SAROJAMMA Vs. MALADRI
|
July 16, 2024 |
|
M.SATAYANARAYANA RAJU Vs. STATE OF A.P.
|
April 2, 2024 |
|
M.SHANKARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 26, 2024 |
|
M.SREENIVASULU Vs. STATE OF A.P.
|
May 3, 2024 |
|
M.SWAMINAIDU Vs. STATE OF A.P.
|
April 30, 2024 |
|
M.V.V.SATYANARAYANA Vs. STATE OF A.P.
|
October 17, 2024 |
|
M.VENKATARAM NAIK Vs. VADITHYA SREERAM NAIK
|
November 8, 2024 |
|
M.VENKATESWARE RAO Vs. M.SIVA KESAVA RAO
|
January 24, 2024 |
|
M/S. GODAVARI RUBBER INDUSTRIES (P) LIMITED Vs. A. P. STATE FINANCIAL CORPORATION
|
December 13, 2024 |
|
M/S. PRIYANKA MINERALS AND M/S. AVI MINES AND MINERALS Vs. STATE OF ANDHRA PRADESH A
|
April 23, 2024 |
|
M/S. VISHNU ENGINEERS AND CONTRACTORS Vs. STATE OF ANDHRA PRADESH
|
December 6, 2024 |
|
MADALLAPALLI BALAJI Vs. STATE CBI
|
August 20, 2024 |
|
MADASERI PRABHAKAR Vs. STATE OF ANDHRA PRADESH
|
January 22, 2024 |
|
MADDIPATLA SREEDEVI Vs. MADDIPATLA JANARDHAN NAIDU
|
February 28, 2024 |
|
MADETI KANAKA RAO Vs. YELLAPU KUMAR
|
April 4, 2024 |
|
MADIPALLI VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
March 1, 2024 |
|
MADRAS CEMENTS LTD PACKING PLANT CONTRACT WORKERS UNION Vs. MADRAS CEMENTS LTD.
|
January 25, 2024 |
|
MAGAPU KRISHNA Vs. STATE OF ANDHRA PRADESH
|
January 22, 2024 |
|
MAGMA HDI GENERAL INSURANCE CO.LTD. Vs. MANDURU APPALASWAMY
|
March 26, 2024 |
|
MAKARLA VENKATA NARESH KUMAR Vs. GAIL (INDIA) LTD
|
July 9, 2024 |
|
MALAPOLU VENKATA RAMANA Vs. STATE OF A.P.
|
April 26, 2024 |
|
MALINENI PERUMALLU EDUCATIONAL SOCIETIES GROUP OF COLLEGE Vs. STATE OF A.P.
|
May 3, 2024 |
|
MALLA RAMACHANDRA PRASAD Vs. KAKARLA SITARAMAYYA
|
January 25, 2024 |
|
MALLA VARA GANESH APPARAO Vs. KAKARLA SITARAMAYYA
|
January 25, 2024 |
|
MALTA VISWANADHAM (DIED) Vs. MALTA SRIKANTH, S/O. VISHANADHAM
|
May 6, 2024 |
|
MAMIDI MARIADASU Vs. STATE OF A.P.
|
January 2, 2024 |
|
MANAGEMENT OF ST.MARY FATHIMA Vs. STATE OF A.P.
|
October 21, 2024 |
|
MANAPPURAM FINANCE LTD. Vs. STATE OF A.P.
|
May 1, 2024 |
|
MANDA MARIYAMMA Vs. STATE OF A.P.
|
February 12, 2024 |
|
MANDA NAVEEN Vs. STATE OF TELANGANA
|
May 23, 2024 |
|
MANDAL PEDDI RAJU Vs. STATE OF A.P.
|
March 4, 2024 |
|
MANDAVA JANARDHANA RAO Vs. K. VENKATA SATYANARAYANA
|
November 5, 2024 |
|
MANDLEM SHAIK SANIYA AZRA Vs. STATE OF A.P.
|
November 14, 2024 |
|
MANGINENI SHANKUKHA VINAY KUMAR Vs. UNION OF INDIA
|
November 20, 2024 |
|
MANNAM CHINNABAI Vs. T. JOHN BABU
|
February 29, 2024 |
|
MANNAM VENKATESWARLU Vs. MANNAM VENKATESWARLU
|
August 23, 2024 |
|
MANNAVA VIJAYA LAKSHMI / SRAVANI DIESEL ENGINEERING CO Vs. STATE OF A.P.
|
February 29, 2024 |
|
MANNE RATNA KUMARI Vs. STATE OF ANDHRA PRADESH
|
February 8, 2024 |
|
MARAM KISHOR KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 15, 2024 |
|
MARTHA YOGAMMA Vs. STATE OF A.P.
|
March 14, 2024 |
|
MASIMUKKU RAMESH Vs. TRUST ASSOCIATION OF THE CONVENTION OF THE BAPTIST CHURCH
|
April 16, 2024 |
|
MASU MEERAMMA Vs. STATE OF A.P.
|
November 6, 2024 |
|
MEDA HARI KRISHNA Vs. STATE OF A.P.
|
June 18, 2024 |
|
MEDICAL BOARD Vs. YUGANDHAR
|
January 3, 2024 |
|
MEDIKONDA VENKATESHWARA RAO Vs. MARAPU SURESH NAIDU
|
June 18, 2024 |
|
MEDISETTI MURALI SRINIVAS Vs. STATE OF A.P.
|
April 30, 2024 |
|
MEENIGA SREENU Vs. STATE OF ANDHRA PRADESH
|
February 21, 2024 |
|
MEER SHAH NOOR Vs. MOHAMMAD SALEEM BAIG
|
July 26, 2024 |
|
MEKA RAMA MURTHY Vs. STATE OF A.P.
|
February 29, 2024 |
|
MEKA SATYANARAYANA Vs. JOINT COLLECTOR
|
March 13, 2024 |
|
MENAPATI LAKSHMI DEVI Vs. SADDA HAZARATH REDDY
|
January 3, 2024 |
|
MEREDDIGARI SURYANARAYANA Vs. STATE OF A.P.
|
March 6, 2024 |
|
MERLA BHAVANI SHANKAR PRASAD Vs. VALLABHANENI MYTRI PRIYADARSHINI
|
February 9, 2024 |
|
MINERALS & METELS TRADING CORPORATION EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY
|
October 1, 2024 |
|
MODEPALLI SRINIVASA RAO Vs. STATE OF A.P.
|
August 1, 2024 |
|
MODUGALA VENUGOPALA REDDY Vs. JAYADEV GALLA
|
March 20, 2024 |
|
MOHAMMAD AHAMMAD SHAFFIUDDIN Vs. MULLA MOHAMMAD HABEEBE MUBEENA
|
December 31, 2024 |
|
MOHAMMAD ARIF Vs. STATE OF ANDHRA PRADESH
|
January 25, 2024 |
|
MOHAMMED JAHARABHI Vs. STATE OF ANDHRA PRADESH
|
January 23, 2024 |
|
MOMIN MAHABOOB LIYAKATH ALI Vs. MOMIN MOHAMMAD RAFIQ
|
December 31, 2024 |
|
MOOTHA RAMAKOTI Vs. THEATARE SWAPNA
|
July 18, 2024 |
|
MOTURI DURGA DEVI Vs. STATE OF AP
|
September 2, 2024 |
|
MUDE LALU NAIK Vs. STATE OF ANDHRA PRADESH
|
November 22, 2024 |
|
MUDUNURI LAKSHMI Vs. DISTRICT COLLECTOR
|
February 22, 2024 |
|
MUKALA VARA LAKSHMI Vs. BHUMI NAGA SATYANARAYANA
|
May 8, 2024 |
|
MULLA KHADAR JILANI Vs. STATE OF A.P.
|
July 20, 2024 |
|
MULLAPUDI BAPI RAJU Vs. STATE OF ANDHRA PRADESH
|
February 1, 2024 |
|
MUNAGALA VISHNU Vs. STATE OF ANDHRA PRADESH
|
June 21, 2024 |
|
MUNAGALA VISHNU Vs. STATE OF AP
|
June 20, 2024 |
|
MUNAVATHUDHARU NAIK Vs. OFFICE OF THE HONOURABLE CHANCELLOR
|
June 26, 2024 |
|
MUNGARA VIKRAM KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
|
April 2, 2024 |
|
MUNNAGI SRINIVAS RAO Vs. STATE OF A.P.
|
October 14, 2024 |
|
MUPPALA JAYACHANDRA RAJU Vs. STATE OF A.P.
|
May 10, 2024 |
|
MURARISETTI SUBBARAO Vs. MURARISETTI RAMAKOTAIAH
|
July 5, 2024 |
|
MURUKUTTI ESWAR SAI SATISH Vs. STATE OF ANDHRA PRADESH
|
December 17, 2024 |
|
MUSUNURI SATYANARAYANA Vs. TUMMALA INDIRA DEVI
|
September 10, 2024 |
|
MUSUNURU VENKATA NITEESH KUMAR Vs. STATE OF A.P.
|
October 29, 2024 |
|
MUTHAKANA RAGHAVAIAH Vs. APSRTC
|
January 23, 2024 |
|
MUTHEY VENKATA SAI LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
April 2, 2024 |
|
MUTTHUKURU PRAMEELA DEVI Vs. COLLECTOR AND DIST MAGISTRATE
|
January 22, 2024 |
|
MUTYALA NAGESHARA RAO Vs. REDDY RAJASEKHAR
|
January 3, 2024 |
|
N JOSHI KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 21, 2024 |
|
N. NARSIMHA REDDY Vs. P. RAVINDRA REDDY
|
April 3, 2024 |
|
N. SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
|
June 21, 2024 |
|
N.JAYACHANDRAN Vs. E.SAMBASIVA REDDY
|
June 19, 2024 |
|
N.MUNEENDRA REDDY Vs. GODUGUCHITHA
|
April 16, 2024 |
|
N.N. PRASAD Vs. ASST. SECURITY COMMISSIONER
|
June 18, 2024 |
|
N.NEELAKANTESWARA RAO Vs. M/S.SRI NAVODAYA CHITS
|
January 2, 2024 |
|
N.NIRUPA LATHA Vs. STATE OF A.P.
|
June 19, 2024 |
|
N.S.RAMA DEVI Vs. V.CHITTI BABU
|
May 10, 2024 |
|
N.SANKARA PRASAD Vs. PRINCIPLE SECRETARY, REVENUE DEPARTMENT
|
June 18, 2024 |
|
N.SRINIVASULU Vs. PUBLIC PROSECUTOR
|
May 7, 2024 |
|
N.SUBRAHMANYAM REDDY Vs. V.CHELLAPPA REDDY
|
June 19, 2024 |
|
NADIGATLA HANUMANTHA RAO Vs. STATE OF A.P.
|
December 6, 2024 |
|
NADIGOTIA SUJAN KUMAR Vs. NADIGOTIA VANDANA
|
December 23, 2024 |
|
NAGALAKKAGARI VENKAIN SINBBAMMA Vs. JOINT COLLECTOR
|
March 7, 2024 |
|
NAGANDLA CHINA SUBHARAO Vs. STATE OF ANDHRA PRADESH
|
January 11, 2024 |
|
NAGARAJ Vs. STATE OF ANDHRA PRADESH
|
June 13, 2024 |
|
NAGARJUNA FERTILIZERS CHEMICALS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 23, 2024 |
|
NAGAVANI FILLING STATION Vs. STATE OF A.P.
|
April 4, 2024 |
|
NAGINENI NAGESWAR RAO Vs. STATE OF A.P.
|
February 1, 2024 |
|
NAKKA ASHOK Vs. S.H.O. VINUKONDA
|
May 16, 2024 |
|
NAKKA SUVARNA Vs. STATE OF A.P.
|
October 19, 2024 |
|
NALGALLA VEERA VENKATA NAGA MOHANA MURALI RAO Vs. SMT. NAGUMOTHU VIJAYA LAKSHMI
|
December 11, 2024 |
|
NALI SREE DEVI Vs. KRISHNA DISTRICT CO-OP CENTRAL BANK LTD.
|
July 4, 2024 |
|
NALLAGATLA KRISHNA PRASAD Vs. STATE OF A.P.
|
May 3, 2024 |
|
NALLURI BALAKRISHNA Vs. STATE OF A.P.
|
November 6, 2024 |
|
NALLURI MOHANA NAGA VENKATA Vs. STATE OF A.P.
|
August 7, 2024 |
|
NAMA MINNI SATHYA BHARATHI Vs. UNION OF INDIA
|
May 3, 2024 |
|
NAMARLA SATYANARAYANA Vs. STATE OF A.P.
|
December 6, 2024 |
|
NANDAM YAMINI SRI DEVI Vs. NANDAM SRINIVASARAO
|
February 7, 2024 |
|
NANDIGAM BHASKARA RAO Vs. DHOMATHOTI MERAMMA
|
October 3, 2024 |
|
NANDIGAM SURESH BABU Vs. STATE OF A.P.
|
November 6, 2024 |
|
NANDYALA SHAIK SALEEM Vs. STATE OF AP
|
March 21, 2024 |
|
NARA CHANDRABABU NAIDU Vs. STATE OF A.P.
|
January 10, 2024 |
|
NARRA LOKANADHA RAO Vs. RAMBUKTA SATYANARAYANA
|
February 14, 2024 |
|
NATHANI RAVINDRUDU Vs. ASSISTANT COMMISSIONER
|
January 12, 2024 |
|
NATIONAL INSURANCE CO. Vs. PASALA VIJAYA LAKSHMI
|
March 18, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. K. VIDYADHARI
|
January 25, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. S. MUNUSWAMY
|
February 12, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. UDAYAGIRI SUMATHI
|
October 4, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. SAVIDI ANJANEYULU
|
October 15, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. K.R.NETHAJI
|
June 25, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. POTU PADMAVATHI
|
June 26, 2024 |
|
NAVARATNA ESTATES Vs. KARI ANASUYA
|
November 22, 2024 |
|
NAVAYUGA ENGINEERING CO. LTD. Vs. STRUCTICON INDIA PVT. LTD.
|
September 26, 2024 |
|
NAVULURI SUSHEELA DEVI Vs. SATYANARAYANA
|
July 4, 2024 |
|
NEELAM BUILDERS AND DEVELOPERS Vs. SYED AIJAX MOHIUDDIN
|
April 26, 2024 |
|
NEELI VENKATESH Vs. STATE OF ANDHRA PRADESH
|
January 25, 2024 |
|
NEERAJ NITIN UBHAYAKAR Vs. HARIPRIYA UBHAYAKAR
|
March 7, 2024 |
|
NEMANI ANANTHA PADMANABHAM Vs. NEMANI KRISHNA MAHIRA
|
July 12, 2024 |
|
NEPPALI GOWRI SANKAR Vs. GUNTUR MUNICIPAL CORPORATION
|
October 14, 2024 |
|
NEW INDIA ASSURANCE CO. LTD Vs. B.Y. RAMAIAH
|
February 19, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MADDINENI PUSHPAVATHI
|
January 10, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. KOLLI SAROJINI
|
February 29, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. TELUKUTLA LAKSHMI NARAYANA REDDY
|
October 4, 2024 |
|
NEW INDIA ASSURANCE COM. LTD. Vs. UPPATHOLLA RAMANA
|
February 9, 2024 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BANDI CHANDRAIAH
|
February 9, 2024 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. GENERAL MANAGER
|
July 9, 2024 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. FAZLUNNISA BEGUM
|
July 1, 2024 |
|
NIMMANAPALLI CHANDRAKALA Vs. STATE OF A.P.
|
January 23, 2024 |
|
NISHANT KHATTON Vs. STATE OF ANDHRA PRADESH
|
April 4, 2024 |
|
NJR CONSTRUCTIONS PVT. LTD. Vs. V. JAYARAM
|
March 6, 2024 |
|
NORTH EAST INFRASTRUCTURE PVT. LTD. Vs. STATE OF A.P.
|
August 13, 2024 |
|
NUKALA MADHUSUDHANA RAO Vs. STATE OF ANDHRA PRADESH
|
December 13, 2024 |
|
NURUKURTHI SOLMAN RAJU Vs. NURUKURTHI VEERA LAKSHMI
|
May 10, 2024 |
|
NUVVURU SUBBA REDDY Vs. VERRIBOYINA RAGHAVAIAH
|
February 12, 2024 |
|
O.N.G.C. KRISHNA-GODAVARI CONTRACT WORKERS UNION Vs. O.N.G.C. CORPORATION
|
December 3, 2024 |
|
OMSAI PROFESSIONAL DETECTIVE SECURITY SERVICES PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 13, 2024 |
|
ORIENTAIL INSURANCE CO. Vs. VENKATESWARA POLY SYSTEMS
|
October 14, 2024 |
|
ORIENTAL INSU. CO. LTD Vs. M/S. TAMMANA KAMESWARA RAO
|
June 25, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MANJULA S.
|
August 12, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. M.VENKATA SUBBA RAO
|
September 10, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MOHAMMAD MUSTAFA
|
September 10, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHUKKALA ESHWARI
|
March 22, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. V.MURALI
|
June 26, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. GORRIPATI YASAMMA
|
March 18, 2024 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. REDDY SURYANARAYANA
|
July 3, 2024 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. GANGIREDDY ANJI REDDY
|
June 24, 2024 |
|
OSSE SREENIVASA RAO Vs. STATE OF A.P.
|
December 4, 2024 |
|
P BHARATH Vs. STATE OF ANDHRA PRADESH
|
October 10, 2024 |
|
P RAVI KUMAR Vs. VENKATESWARA VETERINARY UNIVERSITY
|
January 22, 2024 |
|
P ZAIUDDIN KHAN Vs. STATE OF ANDHRA PRADESH
|
October 21, 2024 |
|
P. APPA RAO Vs. S. JAGGA RAO
|
November 5, 2024 |
|
P. GOPAL Vs. STATE OF ANDHRA PRADESH
|
June 19, 2024 |
|
P. SURENDER BABU Vs. V C M D IOB CHENNAI
|
July 5, 2024 |
|
P. VENKATARATHNAM Vs. P. B. VENKATRAIDU
|
January 30, 2024 |
|
P. VIJAYAMMA [DIED] Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 22, 2024 |
|
P.BHASKAR Vs. COMER STONE WORLD CHALLENGE
|
July 19, 2024 |
|
P.CHANDRAKALA Vs. KARNATAKA STATE INDUSTRIAL AND DEVELOPMENT CORPORATION
|
August 6, 2024 |
|
P.CHENGALARAYULU Vs. P.KRISHNAMMA
|
July 12, 2024 |
|
P.CHIKKAMATH Vs. ASSISTANT COMMISSIONER & MANAGER, SRI GAVI MATH
|
September 6, 2024 |
|
P.GOVINDAA RAJAN Vs. STATE OF A.P.
|
March 7, 2024 |
|
P.JANARDHAN REDDY Vs. CH ASWATHAMMA
|
November 15, 2024 |
|
P.KRISHNAIAH NAIDU Vs. P.NAGAMANI
|
July 1, 2024 |
|
P.L.V.S.RAO Vs. M.SUMANA
|
February 12, 2024 |
|
P.LALITHAMMA Vs. P.DHANALAKSHMI
|
September 17, 2024 |
|
P.M.SATISH KUMAR Vs. STATE OF A.P.
|
October 24, 2024 |
|
P.MADIGA ANAND Vs. STATE OF ANDHRA PRADESH
|
April 30, 2024 |
|
P.MALLESHWAR RAO Vs. REGIONAL MANAGER, APSRTC
|
July 3, 2024 |
|
P.NAGARAJU Vs. A.SIVARAMAKRISHNA PRASAD
|
April 19, 2024 |
|
P.NAVEEN KUMAR REDDY Vs. BANDARUPALLI CHANDRA SEKHAR REDDY
|
September 13, 2024 |
|
P.PRATHAP GOUD Vs. N.P.YERRISWAMY
|
August 7, 2024 |
|
P.PURUSHOTHAM REDDY Vs. GOVT OF ANDHRA PRADESH
|
December 9, 2024 |
|
P.RAJESWARI Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 4, 2024 |
|
P.RAMESH BABU Vs. STATE OF A.P.
|
February 23, 2024 |
|
P.SAMBA SIVA RAO Vs. S.JANARDHANA RAO
|
November 6, 2024 |
|
P.SANJAEEVARAYUDU Vs. N.LAXMINARAYANA
|
September 10, 2024 |
|
P.SANTHA KUMARI Vs. B.SUGUNAMMA
|
February 2, 2024 |
|
P.SOMA SEKHARA Vs. SHASHIBHUSHAN KUMAR, IAS
|
June 20, 2024 |
|
P.SREEDHAR Vs. GOVERNMENT OF A.P.
|
August 8, 2024 |
|
P.SUBBA LAKSHMAMMA Vs. TAMBI SREENIVASULU
|
May 1, 2024 |
|
P.SUDHAKARA REDDY Vs. STATE OF A.P.
|
October 14, 2024 |
|
P.TATA REDDY Vs. PADALA CHANDRA REDDY
|
March 13, 2024 |
|
P.UDAYA BHASKARA REDDY Vs. SREEPADA REAL ESTATES AND DEVELOPERS
|
September 11, 2024 |
|
P.V. RAGHAVULU Vs. PARAMATA SRIPALLAVI
|
September 24, 2024 |
|
P.V. SATISH KUMAR Vs. THE HIGH COURT OF ANDHRA PRADESH, REP. BY ITS REGISTRAR (ADMINISTRATION
|
August 22, 2024 |
|
P.V.R.S.MANI KUMAR Vs. K.RAGHUNATH REDDY
|
August 27, 2024 |
|
P.V.RAJALAKSHMI Vs. G.V.SRINIVAS RAO
|
August 8, 2024 |
|
P.VIJAYA KUMARI Vs. STATE OF ANDHRA PRADESH
|
April 22, 2024 |
|
PADMA SRINIVASA MILLS STORES Vs. SETTIKAMSETTY SATYA BHASKARA SRINIVAS PRASAD
|
March 19, 2024 |
|
PADMAVATHI SAMETHA VENKATESHWARA SWAMY VISWASANTHI Vs. STATE OF A.P.
|
October 18, 2024 |
|
PAIDI SANDHYA Vs. STATE OF A.P.
|
December 21, 2024 |
|
PALAGONI SEKHAR Vs. STATE OF A.P.
|
March 4, 2024 |
|
PALAPALA CHINNA ANJAIAH Vs. STATE OF ANDHRA PRADESH
|
July 11, 2024 |
|
PALAPARTHI RAJIV BABU Vs. STATE OF A.P.
|
July 2, 2024 |
|
PALAVALI VISWANATH Vs. PALAVALLI MALLIKA
|
April 16, 2024 |
|
PALLINTI SESHAMA NAIDU Vs. PALLINTI SANJEEVI NAIDU
|
January 2, 2024 |
|
PALLMKUPPAM SRIIVASULU Vs. SIDDILUGARI JANITHA
|
March 20, 2024 |
|
PAMARTHI CHAITANYESWAR GANESH Vs. STATE OF A.P.
|
October 14, 2024 |
|
PAMARTHI VENKATESWARA RAO Vs. STATE OF A.P.
|
February 26, 2024 |
|
PANDITI BUJJI, W/O SRINIVASA RAO Vs. ALURI NARAYANA RAO, S/O. ASSERVADAM
|
August 6, 2024 |
|
PANGI SHIVAJI Vs. STATE OF AP
|
August 5, 2024 |
|
PAPPU CHANDRA SEKHAR Vs. STATE OF A.P.
|
August 1, 2024 |
|
PARVATANENI VIJAYA KUMAR Vs. STATE OF A.P.
|
June 19, 2024 |
|
PASAM MASTHANAMMA Vs. SUDANAGUNTA SUDHAKARA
|
October 3, 2024 |
|
PATAN JANBEE Vs. STATE OF ANDHRA PRADESH
|
August 5, 2024 |
|
PATHI VENKATA NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 12, 2024 |
|
PATHIGULLA CHANDRASEKHAR Vs. STATE OF A.P.
|
June 21, 2024 |
|
PATNALA SRIRAMACHANDRA MURTHY Vs. DASARAPUDI SUBRAMANYAM
|
July 23, 2024 |
|
PATNAM NARESH Vs. INSPECTOR GENERAL
|
February 5, 2024 |
|
PATTAPAGALU VENKAT RAO Vs. STATE OF ANDHRA PRADESH
|
May 6, 2024 |
|
PATURI VENKATA SIVA RAMA DURGA PRASAD Vs. STATE OF A.P.
|
June 18, 2024 |
|
PATURU VENKATA SESHAIAH,(DIED) Vs. PATURU KONDAIAH DIED
|
November 29, 2024 |
|
PAVAN CHANDRA CHIT FUND PVT. LTD. Vs. UNION OF INDIA
|
January 21, 2024 |
|
PAVITRA INFRA PROJECTS Vs. STATE OF ANDHRA PRADESH
|
December 20, 2024 |
|
PEDAMALLU SRINIVASULU REDDY Vs. STATE OF A.P.
|
October 18, 2024 |
|
PEDDIPATI NAGA DURGA Vs. STATE OF A.P.
|
October 19, 2024 |
|
PEDDIREDDY DURGA PRASAD Vs. STATE OF A. P.
|
January 11, 2024 |
|
PENUBOTHULA SAMBAIAH Vs. STATE OF A.P.
|
March 6, 2024 |
|
PERAM RADHIKA KIRAN Vs. STATE OF A.P.
|
October 24, 2024 |
|
PERAM SRAVANI Vs. PERAM BHAGYAMMA
|
February 1, 2024 |
|
PERUBOYINA KOTAIAH Vs. STATE OF ANDHRA PRADESH
|
June 20, 2024 |
|
PESALA SIVASHANKAR REDDY Vs. STATE OF A.P.
|
December 10, 2024 |
|
PETTA SURYA PADMAJA Vs. STATE OF A.P.
|
January 25, 2024 |
|
PHOENIX LOGISTICS PVT. LTD. Vs. STATE OF A.P.
|
October 29, 2024 |
|
PIDATHALA GIRIJAMBA Vs. TH NAGESWARA RAO
|
August 2, 2024 |
|
PIDIYALA BUJJI BABU Vs. STATE OF ANDHRA PRADESH
|
January 12, 2024 |
|
PIDUGU LAXMI Vs. STATE OF ANDHRA PRADESH
|
May 16, 2024 |
|
PILLA SIVA LAKSHUMMA Vs. STATE OF A.P.
|
September 19, 2024 |
|
PILLA SUNEETHA Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
|
February 8, 2024 |
|
PILLI VEERA VENKATA SATYA KUMAR Vs. STATE OF A.P.
|
October 18, 2024 |
|
PINNAMARAJU GOPALA KRISHNAMRAJU Vs. GENERAL MANAGER
|
April 12, 2024 |
|
PINNELLI RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
May 28, 2024 |
|
PINNELLI RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 26, 2024 |
|
PINNINTI ANASUYA Vs. EGALA SURYA MOHANA RAO
|
June 19, 2024 |
|
PITHANI VENKATA RAO Vs. KONDRA BABU RAO
|
February 7, 2024 |
|
PITTA RAMESH Vs. POOSARLA VINEEL KUMAR
|
December 20, 2024 |
|
PITTA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
January 5, 2024 |
|
PITTI NAGA RAJU Vs. STATE OF ANDHRA PRADESH
|
February 9, 2024 |
|
POKALA SRINIVASA RAO Vs. STATE OF A.P.
|
March 4, 2024 |
|
POLAKA VENKATA RAMI REDDY Vs. POLAKA CHINNAMMA
|
January 5, 2024 |
|
POLANA JAWHARLAL NEHRU Vs. MADDIRALA PRABHAKARA REDDY
|
February 20, 2024 |
|
POLISETTY SRIPADMAVATI Vs. POLISETTY SRINIVASARAO @ BALAJI
|
October 25, 2024 |
|
PONDUGULA SUBHASH CHANDRA BOSE Vs. PONDUGULA RAJENDRA PRASAD
|
March 6, 2024 |
|
PONDURU NOOKA RAJU Vs. STATE OF AP
|
September 19, 2024 |
|
POOLA VAMSHI KRISHNA Vs. POOLA SREENIVASULU
|
January 25, 2024 |
|
POREDDY JANARDHANA REDDY Vs. GANDLURU USHA SREE
|
August 19, 2024 |
|
POTHALA SAI KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 7, 2024 |
|
POTHALA SURYANARAYANA Vs. K.KRISHNA
|
April 29, 2024 |
|
POTHALAPALA HARI KRISHNA Vs. G. KRISHNAMURTHY
|
April 16, 2024 |
|
POTHULA VENKATESWARA RAO Vs. STATE OF A.P.
|
October 10, 2024 |
|
POTHURAJU HYMAVATHI Vs. RAGHU BABU BANDI
|
July 12, 2024 |
|
POTHURI SUBBA RAJU Vs. STATE OF A.P.
|
August 30, 2024 |
|
POTLA RAMAMOHAN RAO Vs. POTLA BALA SARASWATHI PILLAI
|
February 16, 2024 |
|
POTLURI SAI BABU Vs. UNION OF INDIA
|
August 1, 2024 |
|
POTLURI SOMANATH Vs. ALURI SRINIVASA RAO
|
September 23, 2024 |
|
POTTI SRIRAMULU NELLORE DIST. CO-OP. CENTRAL BANK LTD. Vs. S.VISWANATH REDDY
|
February 22, 2024 |
|
POTTURI PRADEEP KUMAR VARMA Vs. UNION OF INDIA
|
September 23, 2024 |
|
PRABHKER PAPAULU Vs. STATE OF ANDHRA PRADESH
|
May 16, 2024 |
|
PRAJA SAMKSHEMA SEVA SANGHAM Vs. UNION HOME SECRETARY
|
March 13, 2024 |
|
PRAJA SHANTHI PARTY Vs. ELECTION COMMISSION OF INDIA
|
April 4, 2024 |
|
PRAMODH CONSTRUCTION Vs. GOVERNMENT OF A.P.
|
March 19, 2024 |
|
PRATAP TALKIES (A PARTNERSHIP FIRM) Vs. D. HARITHA, I. A. S.
|
March 15, 2024 |
|
PRATHIPATI TEENE VENKAYAMMA Vs. STATE OF A.P.
|
June 19, 2024 |
|
PREMIER TOBACCO PACKERS PVT. LTD. Vs. STATE OF A.P.
|
June 26, 2024 |
|
PRESIDENT, MANDAL MAHILA SAMAIKYA DEVIPATNAM Vs. POOSAM HEMALATHA
|
July 23, 2024 |
|
PROF. M. SRINIVASULU REDDY Vs. UNION OF INDIA
|
April 16, 2024 |
|
PROF.M.SRINIVASULU REDDY Vs. UNION OF INDIA
|
April 26, 2024 |
|
PROJECT OFFICER Vs. M.A.ENGG
|
March 28, 2024 |
|
PUCHAKATLA TIRUPATHI RAO Vs. STATE OF A.P.
|
June 18, 2024 |
|
PULAGAM NAGARJUNA MURALI KRISHNA Vs. STATE OF A P
|
August 19, 2024 |
|
PULI VARALAKSHMI Vs. PULI GOVINDA REDDY
|
April 23, 2024 |
|
PULIDINDI CHINA VEERANNA Vs. STATE OF A.P.
|
March 22, 2024 |
|
PULLA OBULAPATHI Vs. STATE OF A.P.
|
February 27, 2024 |
|
PUNNATI SATYAVATHI Vs. STATE OF A.P.
|
February 28, 2024 |
|
PURAMSETTI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 29, 2024 |
|
PUTTI VIJAYALAKSHMI Vs. STATE OF A.P.
|
January 25, 2024 |
|
PUTTY SRINIVASA RAO Vs. STATE OF A.P.
|
August 5, 2024 |
|
PUVVADA VENKATA KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
February 22, 2024 |
|
PUVVALA RAMA MOHAN RAO Vs. STATE OF A.P.
|
July 9, 2024 |
|
Q.HEMA Vs. VADALI LALITHA PRASAD
|
July 12, 2024 |
|
R.J.PAUL Vs. JOINT COLLECTOR
|
February 23, 2024 |
|
R.KONDA REDDY Vs. APSRTC
|
August 9, 2024 |
|
R.KOTESWARAMMA Vs. GOVERNMENT OF A.P.
|
April 2, 2024 |
|
R.RAMAIAH Vs. STATE OF A.P.
|
November 6, 2024 |
|
R.SUKANYA Vs. STATE BANK OF INDIA
|
February 6, 2024 |
|
RABHI KHILO Vs. STATE OF ANDHRA PRADESH
|
July 12, 2024 |
|
RACHA VENKA REDDY Vs. RACHA SREELAKSHMAMMA
|
March 15, 2024 |
|
RAJAPURUHITH MAHENDRA SINGH Vs. STATE OF ANDHRA PRADESH
|
August 12, 2024 |
|
RAJENDRA KUMAR PATRA Vs. STATE OF A.P.
|
February 13, 2024 |
|
RAJENDRAN KUMARAN Vs. STATE OF ANDHRA PRADESH
|
July 23, 2024 |
|
RAMAKKA Vs. MUNEPPA
|
July 19, 2024 |
|
RAMAVATH BUJJI Vs. A. P. GENCO NSTPDHEP
|
February 9, 2024 |
|
RAMAYANAM GANGAYYA Vs. IDBI BANK LIMITED
|
September 23, 2024 |
|
RAMESH NATH Vs. STATE OF ANDHRA PRADESH
|
April 2, 2024 |
|
RAMIGALLA RAMANAIAH Vs. STATE OF AP
|
September 11, 2024 |
|
RAMKY PHARMA CITY (INDIA) LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 5, 2024 |
|
RAMPA APPARAO Vs. GATTU JAGAN MOHANA RAO
|
August 8, 2024 |
|
RANDHI SRIDHAR PRABHU Vs. STATE OF A.P.
|
June 18, 2024 |
|
RASAMSETTI HEMAPRAKASH Vs. STATE OF A.P.
|
October 3, 2024 |
|
RASTRIYA PRAJA CONGRESS Vs. ELECTION COMMISSION OF INDIA
|
April 16, 2024 |
|
RAVELLA MOHAN RAO Vs. STATE OF A.P.
|
September 27, 2024 |
|
RAVI RAMA DHOTRE Vs. STATE OF AP
|
August 30, 2024 |
|
RAVILLA LOKANATHA NAIDU Vs. MUNEPPAGARI JAMUNA
|
March 19, 2024 |
|
RAVIPATI SREENIVASA RAO Vs. KOYYALA SUBBA RAO
|
October 23, 2024 |
|
RAVULAPALLY RAVINDRANATH Vs. UNION OF INDIA
|
September 18, 2024 |
|
RAYADURGAM BALASUBRAMANYAM Vs. C.VENKATARAMANAIAH
|
September 6, 2024 |
|
RAYANI SRINIVASA RAO Vs. STATE OF A.P.
|
September 12, 2024 |
|
REAL TIME GOVERNANCE SOCIETY Vs. CODE TREE SOFTWARE SOLUTIONS PVT. LTD.
|
May 10, 2024 |
|
REDDAM SATYANARAYANA PRASAD Vs. ANGADA SATYANARAYANA
|
December 5, 2024 |
|
REDDY ENTERPRISES Vs. APPELLATE AUTHORITY
|
July 5, 2024 |
|
REDDY ENTERPRISES Vs. UNION OF INDIA
|
March 4, 2024 |
|
REGIONAL MANAGER Vs. RUKMINI KRISHNA MODERN RICE MILL
|
October 18, 2024 |
|
RELIANCE GENERAL INSURANCE LTD. Vs. PONGA GEETHA
|
July 10, 2024 |
|
RELLU RAMBABU Vs. ADAPA SRINIVASA RAO
|
April 1, 2024 |
|
ROSAMMA MINORITY COLLEGE OF EDUCATION Vs. STATE OF ANDHRA PRADESH
|
March 14, 2024 |
|
ROYAL LINE ICE CREAMS LTD. Vs. STATE OF A.P.
|
November 29, 2024 |
|
RUDRARAJU RAJESH VARMA Vs. STATE OF A.P.
|
July 15, 2024 |
|
S. HABEEB BASHA Vs. STATE OF ANDHRA PRADESH
|
December 17, 2024 |
|
S. PRAMEELA Vs. TIRUMALA TIRUPATI DEVASTHANAM
|
March 27, 2024 |
|
S. SRI DEVI Vs. PEETHALA SRINIVASA RAO
|
February 9, 2024 |
|
S.ABDUL RASOOL Vs. PRODDATUR MUNICIPALITY
|
September 6, 2024 |
|
S.AMEER Vs. S.PARVATHI
|
May 7, 2024 |
|
S.AMMULU Vs. STATE OF A.P.
|
October 18, 2024 |
|
S.GUNSSEKARAN Vs. JAYALAKSHMI TRADING COMPANY
|
December 4, 2024 |
|
S.K.RABBANI BASHA Vs. STATE OF A.P.
|
January 2, 2024 |
|
S.K.VALI Vs. STATE OF ANDHRA PRADESH
|
April 2, 2024 |
|
S.KRISHNAIAH Vs. B.MALLIKARJUNA
|
November 18, 2024 |
|
S.M.A.KHADER Vs. GOVERNMENT OF A.P.
|
December 20, 2024 |
|
S.MD.SHARIF [DIED] BY LRS Vs. MOHAMMAD OSMAN DIED BY LRS
|
March 6, 2024 |
|
S.MOJARUDDIN @ S.MANSOOR Vs. SYNDICATE BANK
|
June 18, 2024 |
|
S.NAGARAJA RAO Vs. STATE OF A.P.
|
October 4, 2024 |
|
S.RAHMATH BI Vs. UNNAM PULLAMMA
|
June 19, 2024 |
|
S.RAVI KUMAR Vs. STATE OF A.P.
|
September 6, 2024 |
|
SADARA HOTELS PVT. LTD. Vs. LOK ADALAT
|
November 22, 2024 |
|
SADDAM KHAN Vs. STATE OF ANDHRA PRADESH
|
March 11, 2024 |
|
SADU CHINNARAO Vs. STATE OF AP
|
September 26, 2024 |
|
SAFIK SHAIK Vs. STATE OF ANDHRA PRADESH
|
August 30, 2024 |
|
SAHAYA INSTITUTE OF ADVANCED STUDIES IN EDUCATION Vs. STATE OF A.P.
|
March 20, 2024 |
|
SAHAYA INSTITUTE OF ADVANCED STUDIES IN EDUCATION Vs. STATE OF ANDHRA PRADESH
|
April 19, 2024 |
|
SAI BALAJI HOUSING PVT. LTD. Vs. SRI BHARATHI WAREHOUSING CORPORATION
|
February 28, 2024 |
|
SAI RAGHAVENDRA COLD STORAGE PVT. LTD. Vs. DY. REGIONAL DIRECTOR, ESI CORPORATION
|
October 18, 2024 |
|
SAI RESOURCE PVT. LTD. Vs. ASPIRE TECHNO ENGINEERS
|
December 10, 2024 |
|
SAJJA SUBHASH CHANDRA BOSE Vs. KOTA SURYANARAYANA
|
June 21, 2024 |
|
SALADI VIJAYA BABU Vs. STATE OF ANDHRA PRADESH
|
April 19, 2024 |
|
SALLANGI KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
|
June 26, 2024 |
|
SAMI SURESH Vs. THATHA VIJAYA LAKSHMI
|
December 3, 2024 |
|
SAMPATHIRAO SUDHAKAR Vs. BENDI CHILKANNAIDU
|
June 18, 2024 |
|
SAMUDRALA JITHIN Vs. STATE OF A.P.
|
July 16, 2024 |
|
SANAKA RAGHURAMA PRASAD Vs. STATE OF AP
|
July 30, 2024 |
|
SANDU SRIKANTH Vs. STATE OF ANDHRA PRADESH
|
August 12, 2024 |
|
SANKA APPARAO Vs. KOMMISETTY RAJESWARI
|
January 24, 2024 |
|
SANKA CHANDRA SEKHARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 20, 2024 |
|
SANKA RAMESH Vs. STATE OF ANDHRA PRADESH
|
April 4, 2024 |
|
SANKULA CHANDRA SEKER Vs. STATE OF A. P.
|
January 29, 2024 |
|
SARIGINEEDI USHA RANI Vs. STATE OF ANDHRA PRADESH
|
December 10, 2024 |
|
SATYANARAYANA RICE MILL Vs. UNION OF INDIA
|
March 11, 2024 |
|
SAYABOINA VENKATANARAYANA Vs. STATE OF A.P.
|
October 14, 2024 |
|
SAYYAD JAITUN Vs. SHAIK IBRAHIM
|
September 27, 2024 |
|
SEESALI DURGA Vs. STATE OF A.P.
|
January 2, 2024 |
|
SESHAM RAO NIRANJAN Vs. STATE OF A.P.
|
February 15, 2024 |
|
SHAHEDA MEHDI Vs. ZIA MEHDI
|
August 19, 2024 |
|
SHAIK AKBAR Vs. STATE OF ANDHRA PRADESH
|
March 7, 2024 |
|
SHAIK AKHILA Vs. STATE OF A.P.
|
July 5, 2024 |
|
SHAIK ALL BAKSHA Vs. STATE OF ANDHRA PRADESH
|
November 29, 2024 |
|
SHAIK ASLAM LATHEEF Vs. MADANAPALLI SHAFIA MARIYAM
|
July 10, 2024 |
|
SHAIK CHAND BASHA Vs. STATE OF A.P.
|
January 12, 2024 |
|
SHAIK HUSSAIN Vs. STATE OF ANDHRA PRADESH
|
August 13, 2024 |
|
SHAIK JAMAL Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
April 4, 2024 |
|
SHAIK JILANI Vs. STATE OF A.P.
|
November 6, 2024 |
|
SHAIK KHADAR SAHEB Vs. SHAIK RAHAMTHULLA
|
May 2, 2024 |
|
SHAIK KHASIM BASHA Vs. STATE OF ANDHRA PRADESH
|
March 7, 2024 |
|
SHAIK MAHABOOB DOWLA Vs. STATE OF ANDHRA PRADESH
|
February 21, 2024 |
|
SHAIK MAHAJABEEN Vs. STATE OF ANDHRA PRADESH
|
December 17, 2024 |
|
SHAIK MAHBOOB SUBHANI Vs. SHAIK AZIMA
|
August 8, 2024 |
|
SHAIK MASTANBEE Vs. STATE
|
September 2, 2024 |
|
SHAIK RAHEEM BASHA Vs. PONDURI SIVA PRASAD BUJJI
|
April 29, 2024 |
|
SHAIK RAHIMAN Vs. PUBLIC PROSECUTOR
|
November 20, 2024 |
|
SHAIK RAJIYA Vs. RAMESH ANKI REDDY
|
February 7, 2024 |
|
SHAIK RASOOL Vs. STATE OF A.P.
|
March 4, 2024 |
|
SHAIK SHAMSUNNIASA Vs. STATE OF A.P.
|
July 5, 2024 |
|
SHAIK. MAHABOOB JOHN Vs. HIGH COURT OF AP
|
May 10, 2024 |
|
SHASHI BHUSHAN KUMAR, IAS Vs. P.SOMA SEKHARA SHARMA
|
October 3, 2024 |
|
SHEK RASUL SAHEB Vs. STATE OF A.P.
|
December 12, 2024 |
|
SHREE SATHYA HOMES Vs. G.VASUDEVA REDDY
|
March 15, 2024 |
|
SHREE SWAMINARAYAN TRAVELS Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
May 10, 2024 |
|
SHRIRAM GENERAL INS. CO. LTD Vs. G. NAGENDRA
|
February 23, 2024 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. GURRAM NAGA RAJU
|
August 30, 2024 |
|
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. K.ADINARAYANAMMA
|
December 19, 2024 |
|
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. MALLIPEDDI SUDHA RANI
|
July 25, 2024 |
|
SHUKUR PICTURE PALACE Vs. STATE OF ANDHRA PRADESH
|
October 1, 2024 |
|
SIBA CHARAN SETHI Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY
|
December 3, 2024 |
|
SIDDAVARAPU VENKATARAMI REDDY Vs. STATE OF A.P.
|
February 26, 2024 |
|
SIDDIREDDY PADMAVATHI Vs. DWARAMPUDI TIRAPAYYA JAGANMOHAN REDDY
|
January 24, 2024 |
|
SIKHAKOLLI VENKATA CHANDRA SEKHAR RAO Vs. A.P.STATE LEGAL SERVICES AUTHORITY
|
June 21, 2024 |
|
SINDIRI MADHANA MOHAN RAO Vs. MAMIDI MALLESWARA
|
January 2, 2024 |
|
SINGAREDDY NAGAMANI Vs. STATE OF ANDHRA PRADESH
|
August 7, 2024 |
|
SIRAGAM KRISHNAVENI Vs. STATE OF ANDHRA PRADESH
|
December 17, 2024 |
|
SIRESENAMBETI VARUN KRISHNA Vs. STATE OF ANDHRA PRADESH
|
April 1, 2024 |
|
SIRIMALLA VEERANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
February 21, 2024 |
|
SK SHEHENSHAH Vs. STATE OF AP
|
February 28, 2024 |
|
SK. AMEER Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
February 8, 2024 |
|
SK. BAJEE Vs. STATE OF A.P.
|
March 4, 2024 |
|
SK. KHAJA RAHAMATHILLA Vs. KARIMBAI ANIL KUMAR
|
May 1, 2024 |
|
SOKKAM SREENIVASULU Vs. STATE OF AP
|
January 9, 2024 |
|
SOMAPRASANTH KARAMPUDI Vs. UNION OF INDIA
|
July 29, 2024 |
|
SOMISETTY PURUSHOTHAM KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 24, 2024 |
|
SONTHOSH YADAV APPOJIVALLA NAGARAJA Vs. UNION OF INDIA
|
January 8, 2024 |
|
SONTINENI SIVAJI Vs. VANITAS DREAMLINE
|
March 19, 2024 |
|
SOUMYADRI SEKHAR BOSE Vs. DIRECTORATE OF ENFORCEMENT
|
October 22, 2024 |
|
SPECIAL COLLECTOR (LA), TELUGU GANGA PROJECT Vs. AADURI PEDA VEERA REDDY
|
April 4, 2024 |
|
SPECIAL COLLECTOR (LA), TELUGU GANGA PROJECT, NELLORE Vs. MADDE RAMAIAH
|
January 4, 2024 |
|
SPECIAL COLLECTOR, LAND ACQUISITION Vs. MAMIDI PAPAIH
|
October 14, 2024 |
|
SREE GEETHANJALI CONSTRUCTIONS Vs. UNION BANK OF INDIA
|
September 12, 2024 |
|
SREE SARVA LAKSHMI AGENCIES Vs. STATE BANK OF INDIA
|
August 14, 2024 |
|
SRI ALLU ARJUN Vs. STATE OF ANDHRA PRADESH
|
November 6, 2024 |
|
SRI ANJANEYA SWAMY VARI Vs. STATE OF A.P.
|
September 20, 2024 |
|
SRI GUNDA SUBBARAYUDU MUTYAMAMBA RAMA SATRAM Vs. GOVERNMENT OF A.P.
|
October 18, 2024 |
|
SRI LELLA APPI REDDY Vs. STATE OF A.P.
|
September 4, 2024 |
|
SRI PUVVADA VENKATA MOHANA MURALI KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
May 20, 2024 |
|
SRI TRIKOTESWARA SWAMY EDUCATIONAL SOCIETY Vs. STATE OF A.P.
|
May 3, 2024 |
|
SRI VENKATESWARA VETERINARY UNIVERSITY Vs. STATE OF A.P.
|
August 14, 2024 |
|
SRINIVAS RAMINENI Vs. STATE OF ANDHRA PRADESH
|
June 20, 2024 |
|
SRINIVASULU REDDY Vs. STATE OF A.P.
|
April 4, 2024 |
|
SRIVALLI SHIPPING AND TRANSPORT PVT. LTD. Vs. STATE OF A.P.
|
June 19, 2024 |
|
SSR CONSTRUCTION Vs. GOVERNMENT OF A.P.
|
September 9, 2024 |
|
STAR AGRO MARINE EXPORTS PVT. LTD. Vs. STATE OF A.P.
|
August 13, 2024 |
|
STATE Vs. MUDE KRISHNAIAH
|
January 25, 2024 |
|
STATE BANK OF INDIA Vs. SREEKANTAM TALKIES SITUATED ON RAILWAY FEEDER ROAD
|
July 2, 2024 |
|
STATE BANK OF INDIA Vs. B. MURALI KRISHNA
|
March 4, 2024 |
|
STATE BANK OF INDIA Vs. SOWJANYA KUMARI
|
October 4, 2024 |
|
STATE OF A.P. Vs. DUDEKULA SIDDAIAH
|
October 23, 2024 |
|
STATE OF A.P. Vs. KODEPATI KARUNA
|
February 27, 2024 |
|
STATE OF A.P. Vs. M.SANKARA REDDY
|
April 23, 2024 |
|
STATE OF A.P. Vs. GORLI RAMA RAVI KUMAR
|
March 18, 2024 |
|
STATE OF A.P. Vs. M/S. RAGHAVA ESTATES
|
March 19, 2024 |
|
STATE OF A.P. Vs. MOHAMMAD ABDUL SAMMAD MUNNA
|
May 10, 2024 |
|
STATE OF A.P. Vs. C.V.RAMANI
|
September 20, 2024 |
|
STATE OF A.P. Vs. DWARAPUREDDY SUDHAKARA RAO
|
August 23, 2024 |
|
STATE OF A.P. Vs. E.VENKAT REDDY
|
August 23, 2024 |
|
STATE OF A.P. Vs. V.VENKATARAJU
|
December 13, 2024 |
|
STATE OF A.P. Vs. RAMBABU
|
December 13, 2024 |
|
STATE OF ANDHRA PRADESH Vs. TARACHAND LOGISTIC SOLUTIONS LTD.
|
December 19, 2024 |
|
STATE OF ANDHRA PRADESH Vs. SOMAVARAPU SURENDRA REDDY
|
December 30, 2024 |
|
STATE OF ANDHRA PRADESH Vs. KOTA VENKATA RAMANA
|
August 5, 2024 |
|
STATE OF ANDHRA PRADESH Vs. MOHSIN BROTHERS
|
April 23, 2024 |
|
STATE OF ANDHRA PRADESH Vs. PRATHIPATI SARATH
|
March 13, 2024 |
|
STATE OF ANDHRA PRADESH Vs. T.E.KASTHURI
|
May 2, 2024 |
|
STATE OF ANDHRA PRADESH Vs. MADANAPALLE EX-SERVICEMEN ASSOCIATION
|
January 4, 2024 |
|
STATE OF ANDHRA PRADESH Vs. NEELLA REDI KUMARI
|
April 4, 2024 |
|
STATE OF AP Vs. KARIMAJJI SURYANARAYANA
|
September 9, 2024 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
|
March 13, 2024 |
|
SUBRAT KUMAR PALO Vs. STATE OF ANDHRA PRADESH
|
May 23, 2024 |
|
SUNKARA KRISHNA MURTHY Vs. STATE OF A.P.
|
July 15, 2024 |
|
SUNKAVALLI PADMAVATHI Vs. JUTTU SATISH
|
September 20, 2024 |
|
SUNKAVALLI SIVA RAMA KRISHNA Vs. BURUGUPALLI SURYAKANTHAM
|
March 19, 2024 |
|
SUPDT.OF POST OFFICES, SRIKAKULAM DIVISION Vs. K. NARAYANA MURTHY
|
December 12, 2024 |
|
SUPERINTENDENT OF POST OFFICES Vs. K.GANDHI
|
October 4, 2024 |
|
SUPERINTENDENT OF RAILWAY Vs. A.MRUTYUMJAYA RAO
|
September 20, 2024 |
|
SURA SURA BHUPAL Vs. STATE OF ANDHRA PRADESH
|
June 13, 2024 |
|
SURAM CHINA VEERA REDDY Vs. VASUPALLI SREENIVASULU REDDY
|
December 5, 2024 |
|
SURESH KHANDELWAL Vs. N.MOHAN NAIDU
|
March 7, 2024 |
|
SURISEETTIMANIKA Vs. DR. SURISETTI VIDHYA SAGAR
|
January 8, 2024 |
|
SV SCHOOL OF PHARMACY Vs. STATE OF ANDHRA PRADESH
|
July 29, 2024 |
|
SWATI MEDICAL AGENCIES Vs. STATE OF ANDHRA PRADESH
|
July 20, 2024 |
|
SYED ACRAMUNISA Vs. CONSERVATOR OF FORESTS
|
June 20, 2024 |
|
SYED MOHAMMAD SHAREEF Vs. STATE OF A.P.
|
August 7, 2024 |
|
SYED MOHISIN AHMAD Vs. STATE OF ANDHRA PRADESH
|
January 9, 2024 |
|
SYED NOOR BASHA Vs. A.P.TRANSCO
|
January 30, 2024 |
|
SYED SHAMEER Vs. STATE OF ANDHRA PRADESH
|
July 24, 2024 |
|
SYNGENTA INDIA LTD Vs. STATE OF ANDHRA PRADESH
|
April 16, 2024 |
|
T. MADHAVA Vs. STATE OF ANDHRA PRADESH
|
June 20, 2024 |
|
T. SUDARSAN REDDY Vs. STATE OF ANDHRA PRADESH
|
May 30, 2024 |
|
T.A. WAHEED SAHEB Vs. STATE OF ANDHRA PRADESH
|
January 11, 2024 |
|
T.BABA FAKRUDDIN Vs. GOVERNMENT OF A.P.
|
October 24, 2024 |
|
T.BHASKAR Vs. STATE OF A.P.
|
June 19, 2024 |
|
T.C.NARAYANA REDDY Vs. REVENUE DIVISIONAL OFFICER
|
December 3, 2024 |
|
T.G. SUBBA RATHANAMMA Vs. T. G. NAGARAJU
|
June 25, 2024 |
|
T.MAHALAKSHMI AMMAL Vs. KRISHNAN VENKATESWARI
|
April 16, 2024 |
|
T.MOHANRANGAM Vs. T.LAKSHMINARAYANA
|
December 4, 2024 |
|
T.MUNI RAM PRASAD Vs. STATE OF A.P.
|
March 28, 2024 |
|
T.NAVEEN BABU Vs. STATE OF A.P.
|
August 23, 2024 |
|
T.SREEKALA @ SREEKALA SHARMA Vs. THIMMARAJU HEMADRI SHARMA
|
June 26, 2024 |
|
T.SRIDHAR Vs. STATE OF A.P.
|
December 3, 2024 |
|
T.SUDHAKAR Vs. A.P.SOUTHERN POWER DISTRIBUTION CO.
|
July 4, 2024 |
|
T.V.SATYANARAYANA Vs. EXECUTIVE OFFICEER
|
July 24, 2024 |
|
T.VENKATA VIJAYA LAKSHMI Vs. KODALI RAYANA RAO
|
August 5, 2024 |
|
TADIBOINA PARVATHI Vs. DABBAKUTI PADMAVATHI
|
February 29, 2024 |
|
TALARI VANA KAMAESWARAMMA Vs. TALARI SATYANARAYANA
|
December 5, 2024 |
|
TALLURI ANANDAMMA Vs. ADAKAMBARU SRINIVASULU
|
July 12, 2024 |
|
TALLURI SWATHI Vs. BATHINI VENKATESH
|
June 20, 2024 |
|
TAMADA YASODA Vs. UNION OF INDIA
|
January 5, 2024 |
|
TAMIL SELVI Vs. STATE OF ANDHRA PRADESH
|
January 23, 2024 |
|
TAMMISATTY VEERASWAMY Vs. STATE OF A.P
|
January 31, 2024 |
|
TANGUDU SAROJINI, W/O SAMBAMURTY Vs. PENTA JAYASHREE, W/O VENKATA RAJU
|
July 31, 2024 |
|
TANKASALA LAKSHMI Vs. D.TIRUMALA RAO
|
September 20, 2024 |
|
TANNIRU KISHORE Vs. STATE OF A.P.
|
April 4, 2024 |
|
TAPAL SYED BASHA Vs. STATE OF ANDHRA PRADESH
|
December 4, 2024 |
|
TARALA VIJAYA BABU Vs. STATE OF A.P.
|
June 25, 2024 |
|
TEJA BAR AND RESTAURANT Vs. STATE OF A.P.
|
May 1, 2024 |
|
TELASARI VARALAKSHMI Vs. STATE OF A.P.
|
October 10, 2024 |
|
TELUGU JYOTHI Vs. STATE OF A.P.
|
March 18, 2024 |
|
TETTU BASHA MOHIDDIN Vs. SUDDAPALLI SEETHAPATHI
|
May 10, 2024 |
|
THADIPARTHI JAYACHANDRA RAO Vs. STATION HOUSE OFFICER
|
June 18, 2024 |
|
THAIDULA KISHORE Vs. STATE OF A. P,
|
February 15, 2024 |
|
THALAPALA HARIPRASAD Vs. STATE OF ANDHRA PRADESH
|
February 12, 2024 |
|
THANNIRU SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
January 12, 2024 |
|
THE DISTRICT REGISTRAR Vs. REDDIVARIPALLI GANGIREDDY RAMANA REDDY
|
November 22, 2024 |
|
THE SENIOR INTELLIGENCE OFFICER Vs. STATE OF A.P.
|
April 19, 2024 |
|
THOTA VASUDEVA RAO Vs. PYLA VENKATA RAMANA
|
November 27, 2024 |
|
THOTAKURA RAM SURESH Vs. VELPULA MASTANAIAH
|
July 31, 2024 |
|
TIRUMALA NAGA VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 4, 2024 |
|
TIRUMALA TIRUPATHI DEVASTHANAMS Vs. G. RAJASEKHAR NAIDU
|
January 25, 2024 |
|
TIRUMALA TIRUPATI DEVASTHANAMS Vs. PAKALA DEVAKANTH
|
February 6, 2024 |
|
TIRUMURU Vs. DEVARAM RAJESWARAMMA
|
May 8, 2024 |
|
TIRUPAL NAIK Vs. STATE OF ANDHRA PRADESH
|
August 23, 2024 |
|
TRUST ASSOCIATION OF CBCNC Vs. H R R CONSTRUCTIONS PRIVATE LIMITED
|
June 19, 2024 |
|
TUMMALAPPLI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
July 20, 2024 |
|
TUMMIDI BULLI GOVINDARAJU Vs. TUMMIDI RAM KUMAR
|
July 3, 2024 |
|
TUNGANA RAVI CHAITANYA Vs. STATE OF A.P.
|
October 19, 2024 |
|
U.V.SATYANARAYANA Vs. SHIRAM CITY UNION FINANCE LTD.
|
July 4, 2024 |
|
UMMAREDDY VENKATA RAMANA Vs. GOVT. OF A.P.
|
June 18, 2024 |
|
UNION BANK OF INDIA Vs. STATE OF A.P.
|
October 15, 2024 |
|
UNION OF INDIA Vs. LEXUS TECHNOLOGIES PRIVATE LIMITED
|
January 5, 2024 |
|
UNION OF INDIA Vs. NNR REDDY
|
October 4, 2024 |
|
UNION OF INDIA Vs. KHADAR KHAN
|
December 17, 2024 |
|
UNION OF INDIA Vs. VENDRA SATYANARAYANA
|
August 30, 2024 |
|
UNION OF INDIA Vs. D.R.K.REDDY
|
September 10, 2024 |
|
UNITED INDIA INSURANCE CO LTD Vs. PUDI RAMBABU
|
June 24, 2024 |
|
UNITED INDIA INSURANCE CO LTD. Vs. VELURU SWARUPA
|
July 4, 2024 |
|
UNITED INDIA INSURANCE CO. LTD Vs. YERRADODDI RAMACHANDRA REDDY
|
March 18, 2024 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. TEPPALA NAGESWARA RAO
|
December 2, 2024 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. CHAKALI MAHALAKSHMI
|
February 5, 2024 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. JAKKAMSETTI LAKSHMI
|
January 4, 2024 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. POURA SUDHARSHANAMMA
|
September 28, 2024 |
|
UNITED PRIVATE EDUCATIONAL INSTITUTIONS FEDERATION Vs. STATE OF A.P.
|
June 21, 2024 |
|
UPPALA NAGAMMA Vs. Y.GOVINDARAJAN BABU
|
May 10, 2024 |
|
UPPALAPATI MURALI Vs. STATE OF A.P.
|
October 14, 2024 |
|
UPPUTHOLL SRINIVASA RAO Vs. STATE OF AP
|
January 22, 2024 |
|
UPPUTURI RAMA MOHAN RAO Vs. ELECTION OFFICER
|
July 23, 2024 |
|
USHAL YADUL Vs. UNION OF INDIA
|
November 19, 2024 |
|
USHAL YADUL Vs. UNION OF INDIA
|
April 23, 2024 |
|
V. BALAJI RAO Vs. P.P., HYD
|
January 5, 2024 |
|
V. CHANDRAMOULI Vs. V. VEERA SUBRAHMANYAM
|
July 12, 2024 |
|
V. JAYARAM Vs. STATE OF ANDHRA PRADESH
|
January 31, 2024 |
|
V. RAMA KOTESWARA RAO Vs. STATE OF A.P
|
August 14, 2024 |
|
V. SRINIVASU Vs. D SUBBA RAO
|
April 29, 2024 |
|
V. SUBBA RAJU Vs. M. C. H. , KAKINADA
|
February 1, 2024 |
|
V.ARUNA KUMARI Vs. STATE OF A.P.
|
December 21, 2024 |
|
V.CELLULIOD ENTERTAINMENT Vs. STATE OF A.P.
|
July 1, 2024 |
|
V.DEVANAND Vs. HIGH COURT OF A.P.
|
November 22, 2024 |
|
V.DHARANEESH REDDY Vs. STATE OF ANDHRA PRADESH
|
May 2, 2024 |
|
V.K.CHOURASIA Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
September 12, 2024 |
|
V.M.ABDUL RASHEED Vs. P.PANDURANGAIAH
|
July 2, 2024 |
|
V.MADHUSUDHANA RAO Vs. STATE
|
April 12, 2024 |
|
V.MAHESWARI Vs. S.BHASKARACHARI
|
March 12, 2024 |
|
V.P.RANGADU Vs. HONBLE LABOUR COURT
|
June 21, 2024 |
|
V.R.SOLA @ V. VENKATESWARA RAO Vs. S.VENKATA NARASIMHA RAO
|
September 23, 2024 |
|
V.RAMAKRISHNA Vs. STATE OF A.P.
|
August 1, 2024 |
|
V.SREENIVASULU Vs. STATE OF A.P.
|
October 14, 2024 |
|
V.SRINIVASULU Vs. STATE OF A.P.
|
March 28, 2024 |
|
V.SUBBA REDDY Vs. STATE OF A.P.
|
November 15, 2024 |
|
V.UDAYABHASKAR Vs. M.OBUL REDDY
|
October 15, 2024 |
|
VADDE RAMESH Vs. STATE OF AP
|
September 24, 2024 |
|
VADLAPOODI VENKATA SURESH BABU Vs. GADAMSETTY KIRAN KUMAR
|
November 19, 2024 |
|
VAJJA MANGAMMA Vs. J.ANNAPOORNAMMA DIED
|
April 30, 2024 |
|
VALETI HIMAVANTHA RAO Vs. DEPUTY COMMISSIONER
|
December 10, 2024 |
|
VALLABHANENI DEVUNI DAYA Vs. STATE OF ANDHRA PRADESH
|
April 12, 2024 |
|
VANDAVASI RAMA LINGERSWARA PRASAD Vs. STATE OF ANDHRA PRADESH
|
February 1, 2024 |
|
VANHYA JAYARAMUDU NAIK Vs. STATE OF ANDHRA PRADESH
|
January 4, 2024 |
|
VANKA BHASKARA RAO Vs. SECRETARY
|
June 19, 2024 |
|
VANKA KODANDA RAMI REDDY Vs. BYREDDI SREENIVASULU
|
March 20, 2024 |
|
VANKA THRIMURTHULU Vs. DISTRICT COLLECTOR
|
August 23, 2024 |
|
VANTHALA KONDAL RAO Vs. STATE OF ANDHRA PRADESH
|
July 12, 2024 |
|
VANTHALA PRASAD Vs. STATE OF A.P.
|
April 24, 2024 |
|
VANTHALA RAMA KRISHNA AT PRABHAKAR AT ASHOK Vs. SPECIAL PUBLIC PROSECUTOR
|
September 10, 2024 |
|
VARRA RAVINDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 18, 2024 |
|
VARRA TRIMURTHULU Vs. BUDDARAJU VENKATA
|
June 20, 2024 |
|
VARRI JAYALAKSHMI Vs. BADIGA ESWARA RAO
|
November 11, 2024 |
|
VATTIPALLI KOUSALYA Vs. STATE OF AP
|
May 9, 2024 |
|
VEDULA YAGNESWARA CHAINULU Vs. STATE OF ANDHRA PRADESH
|
April 2, 2024 |
|
VEDURUPARTHI MOSES NARAYANA Vs. SHRIRAM CITY UNION FINANCE
|
October 19, 2024 |
|
VEERISETTY KRISHNA Vs. DANE SRINIVASA RAO
|
July 12, 2024 |
|
VELIDHI VISWANADHAM Vs. VELIDHI RAJESWARI
|
January 30, 2024 |
|
VELUGANTI GANGA RAJU Vs. STATE OF A.P.
|
April 12, 2024 |
|
VELURU PRABHAVATHI Vs. SIRIGIREDDY ARJUN REDDY
|
July 9, 2024 |
|
VEMU RAMA RAO Vs. STATE OF A P
|
September 10, 2024 |
|
VEMULA RAMESH Vs. STATE OF ANDHRA PRADESH
|
July 26, 2024 |
|
VEMULU LAKSHMINARAYANA Vs. BOLISETTY RAJA SHIVAJI
|
June 18, 2024 |
|
VENKATA RAMA SAW MILLS AND TIMBER DEPOT Vs. SYNDICATE BANK
|
July 18, 2024 |
|
VENNAPUSA YOUGANDHAR REDDY Vs. STATE OF A.P.
|
August 9, 2024 |
|
VETERINARY COLONY SAMSHEMA & ABHIVRUDHI SANGAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 31, 2024 |
|
VETTI BOGI Vs. STATE OF A.P.
|
October 21, 2024 |
|
VICE-CHANCELLOR, K.L.UNIVERSITY Vs. MEKALA MARIAMMA
|
November 6, 2024 |
|
VIRIGINENI SRIRAMULU Vs. MURARISETTI RAMACHANDRAIAH
|
November 15, 2024 |
|
VIRODULA SIMHADRI Vs. STATE OF ANDHRA PRADESH
|
May 16, 2024 |
|
VISINIGIRI LAKSHMI Vs. V. SURESH
|
January 3, 2024 |
|
VIYYAPU SURESH Vs. STATE OF ANDHRA PRADESH
|
May 16, 2024 |
|
VOBILINENI SRI RAGHURAM Vs. VOBILINENI LIKITHA
|
July 2, 2024 |
|
VONTEDDU CHINNA VENKATA KRISHNA REDDY Vs. BELLE LAKSHMANNA
|
June 24, 2024 |
|
VOONNA MOHANA RAO Vs. KONDAPALLI RASACHAKRAVARTHINI
|
September 13, 2024 |
|
VSR PLANTATIONS Vs. DISTRICT REGISTRAR
|
November 29, 2024 |
|
VUPPU VEERA VENKATA SUBBA RAO Vs. BORRA PADMAJA RAO
|
January 5, 2024 |
|
VURIMI VENKATA NARSIMHA MURTHY Vs. PERLA YELLAYAMMA
|
November 15, 2024 |
|
VURIYA EDUKONDATU Vs. STATE OF ANDHRA PRADESH
|
April 2, 2024 |
|
VYSYA BANK LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 26, 2024 |
|
VYTLA VENKATARAO Vs. EDUPUGANTI NARAYANA RAO
|
September 10, 2024 |
|
WHITEMEN CONSTRUCTIONS PVT. LTD. Vs. TAMMANA LAKSHMI KALYANI
|
December 21, 2024 |
|
Y. KIRANMAYEE Vs. D RUKMINAMMA
|
February 28, 2024 |
|
Y. SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH
|
January 8, 2024 |
|
Y.CHANDRA SEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
April 24, 2024 |
|
Y.HEMA DURGAMBA Vs. STATE OF A.P.
|
October 3, 2024 |
|
Y.NAGASUBBAMMA Vs. STATE OF A.P.
|
April 16, 2024 |
|
Y.S. VIDYASAGAR Vs. STATE OF AP
|
January 5, 2024 |
|
Y.S.R. UNIVERSITY OF HEALTH SCIENCES Vs. B.SANJU SUDHA
|
February 23, 2024 |
|
Y.V.MOHANA RANGA Vs. STATE OF A.P.
|
January 4, 2024 |
|
YACOB ALI Vs. S. NAGESWARA RAO
|
February 15, 2024 |
|
YADAVALLI KARTHIK Vs. STATE OF A.P.
|
March 19, 2024 |
|
YADLA RAJULAMMA Vs. KAKARLA VEERA BABU
|
February 19, 2024 |
|
YADLAPALLI HANUMANTHA RAO Vs. PALASALA NAGESWARA RAO
|
January 24, 2024 |
|
YAGALLA APPAJI PRAVEEN Vs. GORTI RAMA KRISHNA
|
October 14, 2024 |
|
YALLA REVATHI Vs. SWARUPANDA GIRI SWAMY
|
April 30, 2024 |
|
YALLAM RAJU RAMPRASAD RAJU Vs. STATE OF ANDHRA PRADESH
|
April 4, 2024 |
|
YANAGANI SATHYANARAYANA Vs. STATE OF A.P.
|
February 28, 2024 |
|
YANAMALA KOTESWARA RAO Vs. GONU MALLESWARA REDDY
|
June 25, 2024 |
|
YANNA LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH
|
April 18, 2024 |
|
YANNAM RAJAGOPAL REDDY Vs. STATE OF A.P.
|
October 10, 2024 |
|
YARLAGADDA VENKATA SATYAVENI Vs. KOPPOLU RAMA RAO
|
January 12, 2024 |
|
YASWANTH SINGH YADAV Vs. STATE OF ANDHRA PRADESH
|
August 12, 2024 |
|
YEDDULA BHASKAR REDDY Vs. STATE OF A.P.
|
July 1, 2024 |
|
YEDLA SATHEESH Vs. POST COMMANDER
|
May 10, 2024 |
|
YENDURI SIVA KRISHNA KISHORE Vs. MARGADARSI CHIT FUND LIMITED
|
January 22, 2024 |
|
YENNI VENKATA RAMANA Vs. BOYANA RAMESH KUMAR
|
November 6, 2024 |
|
YERRABALLI VENUGOPAL REDDY Vs. STATE OF A.P.
|
April 16, 2024 |
|
YSR CONGRESS PARTY Vs. ELECTION COMMISSION OF INDIA
|
June 1, 2024 |
|
YUVAJANA SHRAMIKA RYTHU CONGRESS PARTY Vs. STATE OF A.P.
|
July 4, 2024 |
LOGIN