A KASAIAH Vs. SRI JRAMARAMBA MALLIKARJUNA SWAMI DEVASTHANAM
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March 3, 2022 |
A REGISTRAR (JUDICIAL), HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Vs. HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
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March 11, 2022 |
A. APPA RAO Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
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July 28, 2022 |
A. BALA CHANDRA Vs. A. B. BHARGAVI
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August 11, 2022 |
A. BHAGYASREE Vs. PRESENT MEDICAL OFFICER, COMMUNITY HEALTH CENTRE, BANGARUPALYAM, CHITTOOR
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November 8, 2022 |
A. DHANLAKSHMI Vs. NISCHALA CHIT FUND (P) LTD.
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September 8, 2022 |
A. N. RAMESH Vs. DISTRICT COLLECTOR
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March 15, 2022 |
A. NIRMALA Vs. A. KASTHURI
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August 29, 2022 |
A. PEDA NARASIMHULU Vs. P. KRISHNA MURTY
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September 27, 2022 |
A. PREMA KUMARI Vs. STATE OF ANDHRA PRADESH
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February 24, 2022 |
A. PUNNAIAH Vs. UNION OF INDIA
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October 12, 2022 |
A. SATYANARAYANA Vs. M. PANDURANGA RAO
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March 25, 2022 |
A. SRI VENKATA SURYANARAYANA RAJU Vs. R. NAGA VENKATA VIJAYALAKSHMI
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August 29, 2022 |
A. SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
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November 16, 2022 |
A. VIRUPAKSHA REDDY Vs. KESAVA REDDY
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October 12, 2022 |
A.B. VENKATESWARA RAO, IPS Vs. SAMEER SHARMA IAS
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November 29, 2022 |
A.CH.VEDAVANI Vs. PRL. SECRETARY, PANCHAYATRAJ DEPT.,
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March 15, 2022 |
A.L.P. RANGA RAO Vs. P. SRINIVASU
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December 23, 2022 |
A.P. STATE WAQF BOARD Vs. SHAIK ISMAIL
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January 24, 2022 |
A.P. STATE WAQF BOARD Vs. G. RAMA CHANDRA REDDY
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July 8, 2022 |
A.PETER YESUDASU Vs. STATE OF A.P.
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December 28, 2022 |
A.R. RAJESWARI Vs. STATE OF A.P.
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September 13, 2022 |
A.V.K. VSWANATHA RAJU Vs. UNION OF INDIA
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October 10, 2022 |
AADURI PEDA VEERA REDDY Vs. STATE OF ANDHRA PRADESH
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October 12, 2022 |
AARIKATLA SRINIVASA REDDY Vs. STATE OF A.P,
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June 27, 2022 |
ABBINA DATHATREYA Vs. STATE OF ANDHRA PRADESH
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October 28, 2022 |
ABBURI VARA PRASAD Vs. PADALA SATYANARAYANA REDDY
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June 15, 2022 |
ABDUL KHADAR JELANI Vs. STATE OF ANDHRA PRADESH
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July 19, 2022 |
ACHUTHA ADINARAYANA, Vs. THE STATE OF ANDHRA PRADESH
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February 9, 2022 |
ADANI PORTS AND SPECIAL ECONOMIC ZONE LTD. Vs. THE VISHAKHAPATNAM PORT TRUST
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March 3, 2022 |
ADAPA VEERABABU Vs. STATE OF ANDHRA PRADESH
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January 17, 2022 |
ADARI LAVANYA Vs. UNION OF INDIA
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October 11, 2022 |
ADARSH SINGH RAJAWAT ADARSH GOLU Vs. STATE OF A. P.
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February 25, 2022 |
ADUSUMALLI SRINIVASA RAO Vs. ADUSUMALLI SUBBA RAO
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November 16, 2022 |
ADUSUMILLI NANCHARAMMA Vs. STATE OF A.P.
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November 25, 2022 |
AJAY KUMAR PARASARAMKA Vs. RADEEP KUMAR RATH
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April 13, 2022 |
AKEPATI SWARNALATHA Vs. PRINCIPAL, ANNAMACHARYA INSTITUTE OF TECHNOLOGY AND SCIENCES AUTONOMOUS
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October 18, 2022 |
AKULA DURGA Vs. M.VEERA BHASKARA RAO
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November 18, 2022 |
ALLAMSETTI SHOBAN KUMAR Vs. STATE OF ANDHRA PRADESH
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June 13, 2022 |
ALLAPARTHI VENKATA CHALAPATHI RAO Vs. STATE OF ANDHRA PRADESH
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May 5, 2022 |
ALLAVILLI SURYANARAYANA MURTHY Vs. STATE
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August 24, 2022 |
ALLIANCE ONE INDUSTRIES INDIA PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD
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November 4, 2022 |
AMALADAS V. V. S. MUKHESWARI Vs. VASAMSETTI PADMAVATHI
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November 15, 2022 |
AMBATI RAJESH Vs. STATE OF ANDHRA PRADESH
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July 8, 2022 |
AMBATI VENKATESWARLU Vs. STATE OF A.P.
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August 3, 2022 |
AMIT AGARWAL Vs. STATE OF A.P.
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September 28, 2022 |
AMODA IRON STEEL LIMITED Vs. SNEHA ANLYTICS AND SCIENTIFICS
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January 25, 2022 |
AMRAVATI PARIRAKASHANA SAMITI Vs. STATE OF ANDHRA PRADESH
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September 9, 2022 |
AMRUTHA SAI MEDICAL AND GENRAL STORES Vs. STATE OF A.P.
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November 23, 2022 |
ANANATHA VENKATA SUBBAMMA Vs. KONAKALA GURUNADHAM
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September 13, 2022 |
ANANSUYA TRADERS, GUNTUR Vs. STATE OF ANDHRA PRADESH
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October 13, 2022 |
ANANTHA SATYA UDAYA BHASKARA RAO ANANTHA BABU Vs. STATE OF ANDHRA PRADESH
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October 12, 2022 |
ANAPARTHI SATYANARAYANA Vs. MAJETI PANDURANGA RAO
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March 25, 2022 |
ANCHALA VENKATA VANI Vs. STATE OF ANDHRA PRADESH
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January 4, 2022 |
ANCHULA NAGA MANI JAMES, GUJARAT Vs. STATE OF A.P.
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April 30, 2022 |
ANCHULA VENKAIAH Vs. STATE OF ANDHRA PRADESH
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February 21, 2022 |
ANCHURI VEERA RAGHAVA Vs. STATE OF ANDHRA PRADESH
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December 31, 2022 |
ANDE LALITHA RANI Vs. PERUMAPALI JAYADASU
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January 5, 2022 |
ANDHRA PETROCHEMICALS LIMITED Vs. VISAKHAPATNAM PORT TRUST
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February 25, 2022 |
ANDHRA PRADESH EDUCATION AND WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. STATE OF ANDHRA PRADESH
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February 21, 2022 |
ANDHRA PRADESH OLYMPIC ASSOCIATION Vs. UNION OF INDIA
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January 19, 2022 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JETTIPETTI RAMANJANEYULU
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October 17, 2022 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JONNAKUTI SAMBASIVA RAO
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October 20, 2022 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYD. Vs. KESARA GAYATHRI, VIJAYAWADA
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October 27, 2022 |
ANJANEYA MINING COMPANY Vs. STATE OF ANDHRA PRADESH
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February 8, 2022 |
ANKARABOYINA PADMA Vs. TANGUDU KALAVATHI
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September 6, 2022 |
ANKULA MOHAN BEHERE Vs. STATE OF ANDHRA PRADESH
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April 7, 2022 |
ANNAM NAGULU Vs. STATE OF ANDHRA PRADESH
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September 23, 2022 |
ANNE SRI RANGANYAKA PRANAV Vs. STATE OF ANDHRA PRADESH
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February 16, 2022 |
ANNEM DHANAMMA Vs. STATE OF ANDHRA PRADESH
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August 4, 2022 |
AP GENCO, RTPP Vs. Y. DEVANANDAM
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July 29, 2022 |
APPA POGULA RAJESH KUMAR Vs. S.H.O., W.P.S. SAROORNAGAR
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December 7, 2022 |
APPINEDI POTHURAJU Vs. TAHSILDAR
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January 7, 2022 |
APSRTC Vs. KARLAPATI VENKATA NAGA LAKSHMI
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November 18, 2022 |
APSRTC Vs. KUPPALA MALLIKARJUN MALLI, KADAPA
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October 17, 2022 |
APSRTC Vs. NILAPALA SATYAVATHI
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February 4, 2022 |
APSRTC Vs. ANDE KRISHNA VENI
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October 13, 2022 |
ARIGELA VENKATA RAMA RAO Vs. STATE OF A.P.
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July 4, 2022 |
ARIGELA VENKATA RAMARAO Vs. STATE OF A.P.
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September 12, 2022 |
ARIGELA VENKATA VINAY Vs. STATE OF ANDHRA PRADESH
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August 8, 2022 |
ARIKATLA CHINA VENKAIAH CHOWDARY SOCIETY Vs. CHUNDURI HANUNAMTHA RAO
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October 21, 2022 |
ARNIPALLI TEJ KUMAR Vs. STATE OF ANDHRA PRADESH
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October 17, 2022 |
AROT YESWANTH SAICHARAN Vs. STATE OF ANDHRA PRADESH
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November 9, 2022 |
ARUN KUMAR MAHIPAL SINGH Vs. STATE
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April 13, 2022 |
ARYA VYSYA SEVA SANGH Vs. PRINCIPAL SECRETARY, REVENUE ENDOWMENT
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November 4, 2022 |
ASHOK MISTRY Vs. STATE OF ANDHRA PRADESH
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January 28, 2022 |
ASRAYA CATERERS Vs. STATE OF ANDHRA PRADESH
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February 15, 2022 |
ATCHI RAMANAIAH Vs. M. RAVINDRANATH REDDY
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May 6, 2022 |
ATLURI VENKATESWARA RAO Vs. ATLURI BULLI KOTESWARA RAO
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September 15, 2022 |
ATTAL PLASTICS, HYDERABAD Vs. STATE OF ANDHRA PRADESH
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February 2, 2022 |
ATTAR RIYAZ BASHA Vs. STATE OF ANDHRA PRADESH
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January 31, 2022 |
ATTULURU RAMAMOORTHY Vs. STATE OF ANDHRA PRADESH
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August 5, 2022 |
AVULA SWAROOPA Vs. THE STATE OF ANDHRA PRADESH
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November 25, 2022 |
AVULA VIJAYAMMA Vs. STATE OF ANDHRA PRADESH
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February 11, 2022 |
AYALA THAVITIDU Vs. ANGIREKULAVENKATA PRASAD
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November 1, 2022 |
AYIRA VAISYAR TELUGU BENI VYSYA SABHA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS,
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January 4, 2022 |
B MALLIKARJUNA Vs. T.RAMALINGESWARAM
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October 11, 2022 |
B. ASHOK NAIDU Vs. M.HARI NARAYANAN
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March 4, 2022 |
B. DASARI RAJESH, ANANTAPUR DT. Vs. STATE OF ANDHRA PRADESH
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October 20, 2022 |
B. LAKSHMI NARAYANA Vs. STATE OF ANDHRA PRADESH
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January 7, 2022 |
B. MAHABOOB BASHA Vs. N. GURURAJA RAO
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December 1, 2022 |
B. RAJESH Vs. BUDITHI RAJSEKHAR, IAS
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May 2, 2022 |
B. RAMA DEVI Vs. APSRTC
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May 6, 2022 |
B. RAMANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH
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March 22, 2022 |
B. RAVINDRA REDDY Vs. STATE OF ANDHRA PRADESH
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October 14, 2022 |
B. SRIDEVI Vs. STATE OF ANDHRA PRADESH
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July 14, 2022 |
B. SRINU BABU Vs. AP TRANSCO
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November 2, 2022 |
B. THIRUPATHAMMA Vs. STATE OF ANDHRA PRADESH
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January 28, 2022 |
B. TIRUPATHI RAO Vs. STATE OF ANDHRA PRADESH
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August 3, 2022 |
B. VENKATA SIVA Vs. STATE OF ANDHRA PRADESH
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March 9, 2022 |
B. VENKATA SUBBAMMA Vs. CHIEF SECRETARY SECONDARY SCHOOL EDUCATION
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November 18, 2022 |
B.K. MANJESH Vs. STATE OF ANDHRA PRADESH
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September 27, 2022 |
B.KHAJANNA Vs. STATE OF ANDHRA PRADESH
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July 29, 2022 |
B.RAMANJANEYULU Vs. M. VENKAMMA
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October 14, 2022 |
B.SANKAR Vs. STATE OF ANDHRA PRADESH
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September 16, 2022 |
B.V. RAMI REDDY Vs. STATE OF ANDHRA PRADESH
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March 31, 2022 |
B.V.V. RAMANA RAO Vs. STATE OF A.P.
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December 14, 2022 |
BABBURI VENGAL RAO Vs. STATE
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April 27, 2022 |
BADIREDDI NAGESWARA RAO Vs. TELU SATYANARAYANA MURTHY
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October 31, 2022 |
BADUGU PANDURANGA RAO Vs. LEGAL SERVICES AUTHORITY
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March 24, 2022 |
BAJANDRI SIVA SANKARAIAH Vs. K. LAKSHMI
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December 6, 2022 |
BALAJI KAILASHNATH LAL Vs. STATE OF ANDHRA PRADESH
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October 10, 2022 |
BALARAJU CHINNA SUBBA RAJU Vs. STATE OF ANDHRA PRADESH
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February 15, 2022 |
BALINA SRIMANNARAYANA Vs. S. R. R. HOSPITALITIES PVT. LTD.
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February 2, 2022 |
BALLIPOGU SRIRAMULU Vs. STATE OF ANDHRA PRADESH
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October 20, 2022 |
BANDI UMA SEKHAR Vs. UNION OF INDIA
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October 10, 2022 |
BASAVA POORNIMA CHOUDARY Vs. T. GOWTHAMI CHOWDARY
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September 13, 2022 |
BASAVA SRINIVAS Vs. STATE OF A. P.
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April 11, 2022 |
BASAVA VEERA VENKATA NAGENDRA Vs. STATE OF ANDHRA PRADESH
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February 10, 2022 |
BASAVALA RAJ KUMAR Vs. STATE OF A.P.
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September 15, 2022 |
BASAVESWARA AGRO RICE INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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May 12, 2022 |
BATCHALA VENKATA RAO Vs. DIRECTOR GENERAL OF POLICE
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October 19, 2022 |
BATHALA THARAKA RAMAIAH Vs. K. VENKATESWARA REDDY
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August 26, 2022 |
BATHULA HARI Vs. STATE OF ANDHRA PRADESH
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June 30, 2022 |
BATTULA JYOTHI Vs. STATE OF ANDHRA PRADESH
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November 15, 2022 |
BATTULA MAHESH BABU Vs. STATE OF ANDHRA PRADESH
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April 1, 2022 |
BATTULA VEMULA NAGAMANI Vs. STATE OF ANDHRA PRADESH
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September 16, 2022 |
BAYANA ATCHUTA RAO Vs. TADIKONDA PAWAN KUMAR
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August 17, 2022 |
BAYANNA Vs. B. PURUSHOTAM REDDY
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October 28, 2022 |
BEERA MARY VICTORIA RANI Vs. STATE OF ANDHRA PRADESH
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September 16, 2022 |
BEGEPALLI SHIFULLA KHAN Vs. STATE OF ANDHRA PRADESH
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October 28, 2022 |
BEJJIPURAM SWAMI NAIDU Vs. STATE OF ANDHRA PRADESH
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May 5, 2022 |
BELLAMKONDA VENKATA NARAYANA Vs. STATE OF ANDHRA PRADESH
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November 24, 2022 |
BELLAMKONDA VENKATA NARAYANA Vs. STATE OF ANDHRA PRADESH
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December 14, 2022 |
BENDI RAMANA MURTHY BENDI RAMANA, SRIKAKULAM Vs. STATE OF ANDHRA PRADESH
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October 19, 2022 |
BESTHA RAMANJANEYULU Vs. A.P. TOURISM DEVELOPMENT CORPORATION LIMITED
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June 30, 2022 |
BEULAH PRISCILLA Vs. STATE OF ANDHRA PRADESH
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August 8, 2022 |
BHARAT GOLD MINES ALL EMPLOYEES INDUSTRIAL CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ANDHRA PRADESH
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August 5, 2022 |
BHARAT SANCHAR NIGAM LTD. Vs. TANNERU SUBBA RAO
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July 13, 2022 |
BHARATH SANCHAR NIGAM LTD. Vs. ALLU NOOKARATNAM
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September 29, 2022 |
BHAVANI MAHILA TRUST Vs. STATE OF ANDHRA PRADESH
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May 5, 2022 |
BHIMAVARAPU NAGESWARAMMA Vs. BOMMU SIVAREDDY
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January 6, 2022 |
BHOOMAYANAM MUNI KRISHNA RAVI Vs. STATE OF ANDHRA PRADESH
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June 20, 2022 |
BHUPATHI HOTELS LTD. Vs. MICRO HOTELS PRIVATE LIMITED
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September 8, 2022 |
BHURTHI SURESH Vs. STATE OF ANDHRA PRADESH
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December 8, 2022 |
BHUSEKHARANA LAND POOLING RAITHU KOOLI NIRVASITHULA SANKSHEMA SANGAM Vs. STATE OF ANDHRA PRADESH
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March 11, 2022 |
BIGTREE ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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July 1, 2022 |
BIKKA PARVATHI Vs. STATE
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February 8, 2022 |
BILLA CHENNAIAH Vs. BATHULA VENKATA NAGESWARA RAO
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November 18, 2022 |
BOBBADI APPA RAO Vs. ASSISTANT TREASURY OFFICER
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January 20, 2022 |
BODDU RATHAIAH Vs. STATE OF ANDHRA PRADESH
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November 17, 2022 |
BODDU VENKATA LAKSHMI Vs. V UMASHANKAR RAO
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September 2, 2022 |
BODDUBOYINA RAJAGOPAL Vs. BODDUBOYINA VENKATANARAYANA
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November 8, 2022 |
BOEI RAMA DEVI Vs. SUGGU AMMAJI
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December 30, 2022 |
BOGGARAPU NEVEEN KUMAR Vs. B. RAJSEKHAR
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April 21, 2022 |
BOLLEDDULA VENKATA SURYA NARAYANA Vs. BOLLEDDULA HYMAVATHI
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June 13, 2022 |
BOLLINENI RAJAGOPAL NAIDU Vs. STATE OF ANDHRA PRADESH
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March 8, 2022 |
BOLLINI SUBRAMANYAM NAIDU Vs. T. RAMACHANDRA REDDY
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March 16, 2022 |
BOMMADEVARA VENKATA SUBBA RAO Vs. STATE OF A.P.
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November 11, 2022 |
BONDA MARY Vs. SIMHAGIRI CHITS FUNDS PVT LTD
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January 27, 2022 |
BONDALA RAMA RAO Vs. LAKSHMIPOOJA
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December 7, 2022 |
BONTHA RAMCHANDRADU Vs. INSPECTOR OF POLICE, SIRVEL CIRCLE
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February 4, 2022 |
BONTHU NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
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October 31, 2022 |
BOORLU MANOHAR SAI KUMAR Vs. STATE OF ANDHRA PRADESH
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June 28, 2022 |
BOPPANA HEMA SRIDHAR Vs. BOPPANA BASAVA KUTUMBA RAO
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October 31, 2022 |
BORA GEETHA REDDY Vs. BORA GURRAMMA
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November 16, 2022 |
BOYA DASTHAGIRAMMA Vs. STATE OF ANDHRA PRADESH
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July 22, 2022 |
BOYA VEERESH Vs. STATE OF ANDHRA PRADESH
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June 2, 2022 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. K. KRISHNAMMA
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February 24, 2022 |
BRUNDAVAN BUILDERS AND DEVELOPERS Vs. STATE OF ANDHRA PRADESH
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March 8, 2022 |
BUDAMURU HARIKRISHNA Vs. STATE OF ANDHRA PRADESH
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November 8, 2022 |
BUNGA SUMIL DATHU Vs. STATE OF ANDHRA PRADESH
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June 15, 2022 |
BURIDI SRINIVAS Vs. SRIKAKULAM MUNICIPAL CORPORATION
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August 29, 2022 |
BURJABARIKI KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
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October 27, 2022 |
BURRAMUKKU SUMATHI Vs. BURRAMUKKU SANKARA REDDY
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November 4, 2022 |
BURRE VIGNESWARA RAO Vs. STATE OF ANDHRA PRADESH
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September 14, 2022 |
BYALLA DEVADAS Vs. SIVAPURAM RAMA YOGESWARA RAO
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March 16, 2022 |
C. GURAVAIAH Vs. STATE OF A. P.
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February 22, 2022 |
C. LINGA REDDY Vs. STATE OF ANDHRA PRADESH
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July 1, 2022 |
C. MEDHITA Vs. STATE OF ANDHRA PRADESH
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November 4, 2022 |
C. NAGA VINITHA Vs. STATE OF ANDHRA PRADESH
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November 24, 2022 |
C. NARASIMHULU Vs. STATE OF ANDHRA PRADESH
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February 25, 2022 |
C. RAJESWARI Vs. STATE OF ANDHRA PRADESH
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May 19, 2022 |
C. RAMANA Vs. BANDARU VIJAY LAKSHMI
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July 4, 2022 |
C. SREENIVASA REDDY Vs. STATE OF ANDHRA PRADESH
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February 2, 2022 |
C. SUNIL KUMAR REDDY Vs. STATE OF A. P.
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February 17, 2022 |
C. VENKATARAMI REDDY Vs. STATE OF ANDHRA PRADESH
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June 15, 2022 |
C. YASHODA Vs. U. SUDHEERA
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July 1, 2022 |
C.M. PRASAD Vs. CHANNAVAIJHALA POORA CHANDRA PRASAD
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September 12, 2022 |
C.ROHINI ROY Vs. STATE OF ANDHRA PRADESH
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May 26, 2022 |
C.SIVA RANADHEER RAJU Vs. K.PRASANNALAKSHMI
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December 5, 2022 |
C.V. RAMAN INSTITUTE OF TECHNOLOGY AND SCIENCES Vs. STATE OF ANDHRA PRADESH
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December 12, 2022 |
C.V. RAMANI Vs. STATE OF ANDHRA PRADESH
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August 26, 2022 |
C.VASUDEVA RAO Vs. STATE OF A.P.
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September 28, 2022 |
CENTRAL INDUSTRIES SECURITY FORCE Vs. I. JAGANNATHAM
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November 9, 2022 |
CENTRAL PARK FOOD TRUCKERS WELFARE ASSOCIATION Vs. GREATER VISAKHAPATNAM MUNCIPAL CORPORATION
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April 28, 2022 |
CH PARVATHI Vs. STATE OF ANDHRA PRADESH
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October 11, 2022 |
CH. DURGA PRASAD Vs. STATE OF ANDHRA PRADESH
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November 16, 2022 |
CH. PADMA RAJU Vs. STATE OF A.P.
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September 15, 2022 |
CH. PADMASRI Vs. A.G.V.V.N. SATYANARAYANA
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September 16, 2022 |
CH.K.J.K.PAUL Vs. STATE OF ANDHRA PRADESH
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September 19, 2022 |
CH.S. RAJESWARA RAO Vs. GOVT. OF A.P.
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September 14, 2022 |
CHABATTULLA RATNA KUMARI Vs. BHUKYA SOMULU
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November 10, 2022 |
CHAGA JAGADEESH VIVEKA Vs. CHAGA SAI ANUSHA
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March 11, 2022 |
CHAITANYA GODAVARI GRAMEENA BANK Vs. K. RAVI KUMARI
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March 8, 2022 |
CHAKALI MANIKANTA Vs. KAMALAPURAM
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November 4, 2022 |
CHALLAGANDLA HANUMANTHA RAO Vs. PERUMALLA VENKATA HANUMANTHA RAO
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August 25, 2022 |
CHANDRA YUGANDHAR Vs. MAALAMPATI ANNAPURNA
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September 6, 2022 |
CHANDRIKA AGENCY Vs. STATE OF ANDHRA PRADESH
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November 4, 2022 |
CHAPALA MALLIKARJUNA REDDY Vs. SUPERINTENDENT ENGINEER, IRRIGATION DEPT
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November 15, 2022 |
CHATLA SRINAMMA Vs. PAWANSUT MANAGEMENT LTD.
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September 15, 2022 |
CHATTA CHINNA PILLAMMA Vs. CHATTA PULLAIAH
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September 26, 2022 |
CHAVALI RAVI KUMARI Vs. STATE OF ANDHRA PRADESH
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August 2, 2022 |
CHEEDARLA ROJA RANI Vs. COMMISSIONER OF ENDOWMENTS
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September 23, 2022 |
CHEEMAPARTHI SALMA Vs. STATE OF ANDHRA PRADESH
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August 23, 2022 |
CHEENU GOPI Vs. STATE OF A.P.
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September 12, 2022 |
CHEEPULLA SEETHARAM Vs. TAPAN KUMAR CHOWDHURY
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October 12, 2022 |
CHEGONDI SURYANARAYANA Vs. VALLURI ABBULU
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July 14, 2022 |
CHEKURI RAJA RAO Vs. STATE OF A.P.
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November 10, 2022 |
CHEKURI SIVA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
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November 18, 2022 |
CHEKURI SUBBA LAKSHMI Vs. STATE OF ANDHRA PRADESH
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February 24, 2022 |
CHELLUBOYINA NAGARAJU Vs. MOLLETI RAMUDU ALIAS VIJAYALAKSHMI
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April 13, 2022 |
CHELLUDOYINA VARA SANKARA PRASAD Vs. CHELLUBOYINA ADI LAKSHMI
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October 11, 2022 |
CHENCHALA SUBRAMANYAM Vs. C. REDDAIAH
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June 14, 2022 |
CHENI MADHU BABU Vs. STATE OF ANDHRA PRADESH
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June 24, 2022 |
CHENNA HARINATH Vs. D.C. VENKATA SUBAMMA
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June 20, 2022 |
CHENNA RANGANATHAM Vs. CHENNA VIJAYA LAKSHMI
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March 7, 2022 |
CHENNUBOINA RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
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April 21, 2022 |
CHENNUR RADHAKRISHNA REDDY COLLEGE OF EDUCATION Vs. STATE OF ANDHRA PRADESH
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December 12, 2022 |
CHERIVE MUNASWANY Vs. STATE
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November 16, 2022 |
CHERUKUPALLI NARESH REDDY Vs. STATE OF ANDHRA PRADESH
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December 15, 2022 |
CHERUKURI VENKATESWARA PRASAD Vs. CHELLA SUBBARAIDU
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September 19, 2022 |
CHIKKA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
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January 17, 2022 |
CHILAMAKURI SURESH BABU Vs. OWK. SREENIVASULU
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July 5, 2022 |
CHINNAM RAMANJ ANEYULU Vs. STATE-INSPECTOR OF POLICE
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October 27, 2022 |
CHINNAPAREDDY TIRUPATHI REDDY Vs. STATE OF ANDHRA PRADESH
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March 16, 2022 |
CHINTA JOHN SUNDAR Vs. STATE OF ANDHRA PRADESH
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October 14, 2022 |
CHINTAKAYALA AYYANNAPATRUDU Vs. STATE OF ANDHRA PRADESH
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July 1, 2022 |
CHINTAKUNTA MUNISWAMY NAIDU Vs. CHINTAKUNTA CHINNAMMA
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March 9, 2022 |
CHINTALA RAM BABU Vs. STATE OF ANDHRA PRADESH
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January 25, 2022 |
CHINTHALA ASHOK Vs. STATE OF ANDHRA PRADESH
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September 16, 2022 |
CHINTHALA SISINDRI Vs. STATE OF ANDHRA PRADESH
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September 14, 2022 |
CHIRAMANI KATHYAYANI Vs. STATE OF ANDHRA PRADESH
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August 8, 2022 |
CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH
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June 20, 2022 |
CHITIKINA VEERABABU Vs. STATE OF ANDHRA PRADESH
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March 11, 2022 |
CHITLURU SREELAKHSMI Vs. N. VIJAY KUMAR
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October 11, 2022 |
CHITTALURI DHANALAKSHMI Vs. STATE OF A.P.
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September 15, 2022 |
CHITTI VARALAKSHMI, VISAKHAPATNAM DIST. Vs. M.V. GOVINDARAJULU, VISAKHAPATNAM
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May 2, 2022 |
CHITTIBOYANA PEDDA SUBBAIAH Vs. STATE OF A.P.
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October 14, 2022 |
CHITTINENI SRINIVASA RAO Vs. BADUGULA SYAMALA DEVI
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January 31, 2022 |
CHITTIPOTHULA CHINNA Vs. STATE OF A.P.
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July 11, 2022 |
CHUKKA PEDDA VENKATAIAH Vs. SHASHI BHUSHAN KUMAR
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March 28, 2022 |
CHUKKA SARATH BABU Vs. THE STATE OF ANDHRA PRADESH
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February 4, 2022 |
CHUNDURU KARTHIK Vs. STATE OF ANDHRA PRADESH
|
May 26, 2022 |
CHUNDURU VISALAKSHI Vs. CHUNDURU RAJENDRA PRASAD
|
April 22, 2022 |
CITY UNION BANK LTD Vs. STATE OF A. P.
|
March 9, 2022 |
CNC AND COMPANY Vs. COMMERCIAL TAX OFFICER
|
October 20, 2022 |
COMMISSIONER, ENDOWMENTS DEPARTMNET Vs. KANDIMALLA SAIRAM
|
June 20, 2022 |
CONTROLLING CO-OPERATIVE CENTRAL BANK LTD Vs. ASSISTANT COMMISSINER OF LABOUR
|
September 16, 2022 |
CY.PRATAP REDDY Vs. STATE
|
April 1, 2022 |
D. ARASU Vs. STATE OF ANDHRA PRADESH
|
April 1, 2022 |
D. ARUNA Vs. G. HARI KISHORE REDDY
|
October 31, 2022 |
D. ASHOK Vs. STATE OF ANDHRA PRADESH
|
April 22, 2022 |
D. MALINI Vs. T. DAMODARAM
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August 25, 2022 |
D. MEENA Vs. K. LAKSHMI NARAYANA
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August 23, 2022 |
D. NEHEMIA BABU Vs. STATE OF ANDHRA PRADESH
|
July 1, 2022 |
D. SAI RAMAIAH Vs. AVINASH BIO AGRICULTURAL (P) LTD
|
May 6, 2022 |
D. SATHAR SAHEB Vs. STATE OF ANDHRA PRADESH
|
September 8, 2022 |
D. SHANKARLAL SHARMA Vs. HONRABLE MINING TRIBUNAL/REVISIONAL AUTHORITY
|
February 4, 2022 |
D. SUDHEER BABU Vs. STATE OF ANDHRA PRADESH
|
October 28, 2022 |
D. YEDUKONDALU Vs. GOVT. OF A.P.
|
August 18, 2022 |
D.H.BABU Vs. K.APPA RAO
|
January 4, 2022 |
D.SIVA SHANKAR REDDY Vs. CBI
|
January 17, 2022 |
D.SIVA SHANKAR REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 1, 2022 |
DAAKARAPU VENKATA SUBBA RAO Vs. KUNDA ARUNA
|
April 6, 2022 |
DALAPATHI CONSTRUCTION Vs. STATE OF ANDHRA PRADESH
|
August 5, 2022 |
DAMARLA REVATHI DEVI Vs. BHATTU SRINIVASA RAO
|
October 20, 2022 |
DANDU PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 25, 2022 |
DANDU VENKATA SATYA SURYANARAYANA RAJU Vs. BOMIDIPATI RAJA KAMALA
|
December 5, 2022 |
DANGETI ESWARA RAO Vs. STATE
|
August 24, 2022 |
DANVATH BALAJI NAIK Vs. UNION OF INDIA
|
September 16, 2022 |
DARA SRINIVASA RAO Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
April 27, 2022 |
DARSHI VENKATA SATYA SRIDEVI Vs. THE ASSISTANT COMMISSIONER
|
November 24, 2022 |
DASARI SREENU Vs. STATE OF ANDHRA PRADESH
|
November 30, 2022 |
DATLA VENKATA Vs. STATE OF ANDHRA PRADESH
|
November 4, 2022 |
DAVALA SESHA MAHALAKSHMI Vs. ABDULA SALAM
|
December 2, 2022 |
DEGA HOMES Vs. DEGA DAYAKAR REDDY
|
September 20, 2022 |
DESAMSETTI SIVA MADHU KALYAN Vs. STATE OF ANDHRA PRADESH
|
July 4, 2022 |
DESAMSETTISIVA MADHU KALYAN Vs. STATE
|
July 26, 2022 |
DESAVATH MERIBAI Vs. RAMAVATH TIRIBAI
|
September 13, 2022 |
DESIGN TECH SYSTEMS PVT.LTD. Vs. STATE OF ANDHRA PRADESH
|
August 12, 2022 |
DESIREDDY RAGHAVA REDDY Vs. PASUPULETI JAYAPRADA (DIED)
|
September 1, 2022 |
DEVAGUPTAM PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 6, 2022 |
DEVAGUPTHAPU HARA VENKATA SURYA SATYNARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
|
October 18, 2022 |
DEVARINTI VENKATRAMANA Vs. P.P., HYD.
|
June 15, 2022 |
DHANEKULA VARA PRASAD Vs. BOBBA ANITHA
|
November 22, 2022 |
DINESH @ DINESH Vs. STATE OF ANDHRA PRADESH
|
April 11, 2022 |
DINTAKURTHI NAGA KAMALA Vs. B.SRINIVASULU
|
March 21, 2022 |
DIRECTOR GENERAL OF POLICE, A.P. Vs. D. RAVI BABU
|
April 20, 2022 |
DIVINE CHEMTEE LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
May 5, 2022 |
DIVISIONAL MANAGER Vs. MANKLENA RAVI
|
October 10, 2022 |
DOKKARI MUTYALAMMA Vs. MIRIYALA HANUMATHA RAO
|
October 13, 2022 |
DOMMARAJU VINAY Vs. STATE OF A.P.
|
March 21, 2022 |
DOMMETI CHAKRADHAR Vs. STATE OF ANDHRA PRADESH
|
March 28, 2022 |
DONTHUKURTHI SRIKANTH SHARMA Vs. STATE OF ANDHRA PRADESH
|
January 12, 2022 |
DOPPASANI SURIBABY Vs. STATE OF ANDHRA PRADESH
|
October 20, 2022 |
DOVARA RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
|
June 20, 2022 |
DR G. SAMBASIVARAO Vs. ANIL KUMAR SINGHAL
|
January 27, 2022 |
DR. B. KUMARA SWAMY Vs. N. GURURAJ RAO
|
April 26, 2022 |
DR. C. SUNITHA, MD (OBG) Vs. M.RAGHAVENDRA RAO
|
April 22, 2022 |
DR. KODURI SIVA RAMA PRASAD RAO Vs. GOVT. ANDHRA PRADESH
|
July 6, 2022 |
DREDGING CORPORATION OF INDIA LIMITED, Vs. MARRAPU SANKARA RAO
|
January 28, 2022 |
DUNDI MOHAN RAO Vs. PONNADA GANGADHAR
|
September 15, 2022 |
DUNGA SAROJINI Vs. STATE OF ANDHRA PRADESH
|
November 28, 2022 |
E. SARITHA Vs. STATE OF ANDHRA PRADESH
|
August 22, 2022 |
E.MOHAN RAMI REDDY Vs. STATE OF ANDHRA PRADESH
|
January 21, 2022 |
E.V.RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
August 16, 2022 |
EASTERN POWER DISTRIBUTION COMPANY Vs. G.SATYANARAYANA
|
January 5, 2022 |
ECOREN ENERGY INDIA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 15, 2022 |
EDHELLACHERUVU BALARAMI REDDY Vs. EDHELLACHERUVU MUNASWAMY REDD
|
April 1, 2022 |
EEDE JAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
September 22, 2022 |
ELURU APPALA SATYA RAO Vs. P. MANOJ
|
October 12, 2022 |
ESVEEAAR DISTILLERIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (STATE TAX), TIRUPATI
|
October 20, 2022 |
EXECUTIVE ENGINEER, BRR VAMSADHARA PROJECT Vs. JOGI RAMULU
|
April 22, 2022 |
FED EX EXPRESS TRANSPORTATION AND SUPPLY CHAIN SERVICES INDIA PVT. LTD. Vs. ADDITIONAL COMMISSIONER
|
August 5, 2022 |
FEDERATION OF MINOR MINERALS INDUSTRY Vs. UNION OF INDIA
|
September 30, 2022 |
FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
|
December 8, 2022 |
G GANESH Vs. STATE OF ANDHRA PRADESH
|
February 21, 2022 |
G. APPARAO Vs. GORLE DEMUDAMMA
|
May 4, 2022 |
G. CHINNA YOGESWARA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 21, 2022 |
G. L. PRASAD Vs. DRAVIDIAN UNIVERSITY
|
February 9, 2022 |
G. M. ESWAR RAO Vs. PUBLIC PROSECUTOR, HYDERABAD
|
February 9, 2022 |
G. N. SURESH REDDY Vs. STATE OF AP
|
October 20, 2022 |
G. OKESHWAR REDDY Vs. STATE OF ANDHRA PRADESH
|
January 17, 2022 |
G. PRASAD Vs. STATE OF A. P.
|
January 3, 2022 |
G. RAJA RAO Vs. CENTRAL WAREHOUSING CORPORATION
|
June 15, 2022 |
G. RAMAKRISHNA Vs. UNION OF INDIA
|
August 22, 2022 |
G. RAMAKRISHNA Vs. RAILWAY PROTECTION FORCE
|
August 22, 2022 |
G. RAMESH BABU Vs. STATE OF A.P.
|
April 21, 2022 |
G. RAMESH NAIDU Vs. CHITTEM DATTATREYA REDDY
|
August 10, 2022 |
G. RATNA SAGAR Vs. STATE OF ANDHRA PRADESH
|
September 30, 2022 |
G. SARASWATHI Vs. G. MALLESWARI
|
November 4, 2022 |
G. SAROJINI Vs. GUMMIDI APPANNA
|
November 4, 2022 |
G. SUBBA NARASAIAH Vs. BADAM UMA MAHESWAR RAO
|
October 14, 2022 |
G.APPARAO Vs. PUVVADA VENKANNA(DIED)
|
April 11, 2022 |
G.C. CHINNA VENKATA RAMUDU Vs. STATE OF ANDHRA PRADESH
|
May 12, 2022 |
G.JAGADISH Vs. PUBLIC PROSECUTOR
|
November 18, 2022 |
G.MADHUSUBHANA REDDY Vs. VIJAY AGRO PRODUCTS PVT. LTD.
|
December 21, 2022 |
G.P. HEMAKOTI REDDY Vs. P.P. HYDRABAD
|
April 12, 2022 |
G.S.H. PUSHPA LEELA Vs. STATE OF ANDHRA PRADESH
|
September 12, 2022 |
G.V. SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 19, 2022 |
G.V.V. SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
July 22, 2022 |
G.VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
January 19, 2022 |
GADDA RAMESH Vs. STATE OF ANDHRA PRADESH
|
March 21, 2022 |
GADDE BULLI RAJU Vs. GENERAL MANAGER
|
December 12, 2022 |
GADE PHANI RAJU Vs. STATE OF ANDHRA PRADESH
|
August 8, 2022 |
GADE VENUGOPAL RAO Vs. STATE OF A.P
|
June 14, 2022 |
GADELA SARADA Vs. GEDELA RAJA KUMAR
|
September 6, 2022 |
GADUDULA MAHENDRA Vs. GOWDUKULAM P. VANNAPPA
|
November 10, 2022 |
GAJJALA UMASANKAR REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 16, 2022 |
GAJULA MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
|
February 17, 2022 |
GAJULA SOBHA RANI Vs. SUNILREDDY SATYA VENKATA SIVARAMA KRISHNA
|
November 8, 2022 |
GAMIDI KOTESWAR RAO Vs. GORLE RAMA RATNAM
|
November 21, 2022 |
GAMPA SRINIVASA RAO, VISAKHAPATNAM Vs. P. P. , HYD
|
January 4, 2022 |
GAMPALA NAGA RAJU Vs. SHAIK NAZEERUNNISA
|
April 1, 2022 |
GANDHAM PALLARN RAJU Vs. STATE OF ANDHRA PRADESH
|
July 21, 2022 |
GANDIKOTA VINAY Vs. STATE OF ANDHRA PRADESH
|
January 4, 2022 |
GANESWARA BARIKA Vs. STATE OF ANDHRA PRADESH
|
December 8, 2022 |
GANGARAJU Vs. STATE OF ANDHRA PRADESH
|
October 7, 2022 |
GANGAVALLI BADARINADH Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 11, 2022 |
GANGAVALLI BADARINADH Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 2, 2022 |
GANGAVALLI BADARINADH Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 12, 2022 |
GANGAVARAPU GURINDAPALLI NISSI Vs. GANGAVARAPU RAVINDRA BABU
|
July 28, 2022 |
GANISETTI VENKATA RAJENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
|
November 18, 2022 |
GANNI BHASKARA RAO Vs. UNION OF INDIA
|
April 8, 2022 |
GANNINA SRINIVAS Vs. SECRETARY TO THE GOV. ENERGY DEPT. A.P.
|
February 8, 2022 |
GANTA BALAJI Vs. STATE OF A.P.
|
October 21, 2022 |
GARA LAXSHMANA RAO Vs. STATE OF ANDHRA PRADESH
|
January 17, 2022 |
GARIMIDI SYAM SUNDAR Vs. STATE OF ANDHAR PRADESH
|
June 30, 2022 |
GATA BALARANGAIAH Vs. JAWAHAR REDDY
|
March 16, 2022 |
GATHUM CHINA DEMUDU Vs. STATE OF ANDHRA PRADESH
|
July 25, 2022 |
GAVVALA YERRA MALLAPPA Vs. K. ANJI BABU
|
September 15, 2022 |
GE POWER INDIA LTD. (FORMERLY KNOWN AS ALSTOM INDIA LIMITED) Vs. NAVAYUGA ENGINEERING COMPANY LIMITED
|
June 24, 2022 |
GEDALA GANESWARA RAO Vs. STATE OF A.P.
|
June 14, 2022 |
GEDDAM BULLAYYA Vs. STATE OF ANDHRA PRADESH
|
March 23, 2022 |
GEDELA RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
July 29, 2022 |
GEV PROJECTS Vs. UNION OF INDIA
|
October 18, 2022 |
GHENU KUMBHAR Vs. STATE OF ANDHRA PRADESH
|
December 8, 2022 |
GITELI IMRAN Vs. STATE REP. BY ITS PUBLIC PROSECUTOR
|
October 28, 2022 |
GOCHIPATHA KALYANI Vs. STATE OF ANDHRA PRADESH
|
April 8, 2022 |
GODDAVARI BHAGYA LAKSHMI Vs. REGIONAL JOINT COMMISSIONER OF ENDOWMENTS
|
November 24, 2022 |
GOGINAPUDI VARALAXMI Vs. GOGINAPUDI VARAJALAMMA
|
July 19, 2022 |
GOLLA ANITHAMMA Vs. R.PARVATHI
|
June 27, 2022 |
GOLLA SYAMALA Vs. STATE OF A.P.
|
June 15, 2022 |
GOLLAPROLU SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
November 25, 2022 |
GOPISETTY SRINIVASA RAO Vs. NANDAMUDI SUBASH CHANDRA BOSE
|
November 11, 2022 |
GORANTLA RAJESH BABU Vs. STATE OF ANDHRA PRADESH
|
March 10, 2022 |
GORLE ATCHUM NAIDU Vs. STATE OF ANDHRA PRADESH
|
April 27, 2022 |
GORREPOTHU RAMANAMMA Vs. STATE OF ANDHRA PRADESH
|
November 18, 2022 |
GOURU GIRIDHARA RAO Vs. MANGI GANGAYYA
|
August 12, 2022 |
GOVADA DURGA PRASAD Vs. STATE OF ANDHRA PRADESH
|
October 12, 2022 |
GOVT. OF A. P. MACHILIPATNAM Vs. KOGANTI JAGANNADA RAO
|
November 7, 2022 |
GOWNIVAARI SRINIVASULU Vs. STATE OF ANDHRA PRADESH
|
September 23, 2022 |
GOWRAM THIPPA REDDY Vs. VUCHALA SUDARSHAN REDDY
|
May 6, 2022 |
GRANDHI LAKSHMIPATHI RAO Vs. GRANDHI UMA SATYA ANJAN KUMAR
|
February 18, 2022 |
GSR STONE Vs. STATE OF ANDHRA PRADESH
|
September 13, 2022 |
GSR STONE CRUSHERS Vs. STATE OF ANDHRA PRADESH
|
September 30, 2022 |
GUDIKANDULA JAGADISH Vs. STATE OF A. P.
|
April 21, 2022 |
GUDIMETLA DURGA PRASAD REDDY Vs. INDIAN OVERSEAS BANK
|
October 28, 2022 |
GUDIVADA SESHAGIRI RAO Vs. GUDIAVADA ASHALATHA
|
October 20, 2022 |
GULLIPALLI VENKATA SRIDEVI Vs. ATTA SATYANARAYANA MURTHY
|
November 8, 2022 |
GUMMALLA SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 9, 2022 |
GUNDLURU SREENIVASULU Vs. GUNDLURU BHAGYAMMA
|
November 15, 2022 |
GUNDU SIVAJI Vs. STATE OF ANDHRA PRADESH
|
July 25, 2022 |
GUNUPUDI RAMU Vs. SUPERINTENDING ENGINEER
|
October 19, 2022 |
GURIVINDAGUTA JAGAPATHI RAO Vs. JUPALLI NARASIMHA RAO
|
April 26, 2022 |
GURRALA MAHAESH Vs. STATE OF A.P.
|
July 21, 2022 |
GURRAM NAGANNA Vs. MUNIPATI PRABHAKAR
|
July 27, 2022 |
GURRAM SUJATHA Vs. STATE OF ANDHRA PRADESH
|
December 15, 2022 |
GURRAM VENKATA PRAKASH Vs. STATE OF ANDHRA PRADESH
|
September 16, 2022 |
GUTHULA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
January 21, 2022 |
GUTHULU NIRMALA DEVI Vs. PITHANI LAKSHMI DEVI
|
December 15, 2022 |
GUVVALA SATYA TIRUPATHI RAO Vs. STATE OF A.P.
|
September 15, 2022 |
H. MALLESWARAMMA Vs. STATE OF ANDHRA PRADESH
|
February 9, 2022 |
H.B. SARASWATHI Vs. STATE OF ANDHRA PRADESH
|
March 17, 2022 |
HALDI JAMEELA BEGUM Vs. STATE OF ANDHRA PRADESH
|
January 17, 2022 |
HARIJANA ANANTHA RAJU Vs. STATE OF ANDHRA PRADESH
|
January 3, 2022 |
HARIJANA JAGGALI DEVA RAJU Vs. STATE OF A. P.
|
January 6, 2022 |
HARIJANA KATTHI KRISHNA Vs. STATE OF A.P.
|
February 18, 2022 |
HARIJANA VYAVASAYA KARMIKA SANGHAM Vs. THE COMMISSIONER OF DISASTER MANAGEMENT OF EX-OFFICIO
|
November 22, 2022 |
HARINARAYAN SEET Vs. ANDHRA BANK
|
September 14, 2022 |
HINDUSTAN COCA-COLA BEVERAGES PVT LTD. Vs. PATHAN HABIBUN
|
December 9, 2022 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. COASTAL MARINE CONSTRUCTION & ENGINEERING LTD.
|
October 18, 2022 |
HRT BUILDERS Vs. STATE OF ANDHRA PRADESH
|
February 1, 2022 |
I. JAGANNADHAN Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
July 19, 2022 |
IDEAL COLLEGE OF ARTS AND SCIENCE Vs. MEDICAL EDUCATION SOCIETY, KAKINADA
|
June 27, 2022 |
IFFCO-TOKIO GENERAL INSURANCE CO. LTD Vs. GAVADAKATTU VENKATA RAMANAMMA
|
November 1, 2022 |
ILLA SRINU Vs. STATE OF ANDHRA PRADESH
|
March 4, 2022 |
ILLURI ESWARAIH Vs. STATE OF ANDHRA PRADESH
|
July 8, 2022 |
IN RE A. GIRIDHAR Vs. IN RE A. GIRIDHAR
|
December 12, 2022 |
IN RE GOPAL KRISHNA DWIVEDI Vs. IN RE GOPAL KRISHNA DWIVEDI
|
March 31, 2022 |
IN RE: JELEKARA CHANDRA SEKHAR Vs. FOR THE APPELLANT : G. RAMESH BABU
|
June 16, 2022 |
INALA PADMAVATHI Vs. STATE OF ANDHRA PRADESH
|
October 28, 2022 |
INAPAKURTHI SHANMUKHA RAO Vs. STATE OF ANDHRA PRADESH
|
November 2, 2022 |
INDIA PADMA Vs. DISTRICT LEGAL SERVICE AUTHORITY
|
February 24, 2022 |
INTHA NAGA SRIKANTH REDDY Vs. STATE OF ANDHRA PRADESH
|
November 10, 2022 |
IPPILI KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
November 22, 2022 |
IRFAN ALI Vs. STATE OF A.P.
|
July 18, 2022 |
J. KRISHNA KISHORE Vs. STATE OF ANDHRA PRADESH
|
July 13, 2022 |
J. MURALI Vs. STATE OF ANDHRA PRADESH
|
October 28, 2022 |
J. PEDA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 28, 2022 |
J. RAMA KRISHNA, E. G. DIST. , A. P. Vs. STATE OF A. P. , ENDOWMENTS, GUNTUR DIST.
|
October 18, 2022 |
J. VASANTHA Vs. STATE OF ANDHRA PRADESH
|
June 30, 2022 |
J. VENKATAMANI Vs. PRL. SECY., VIGILANCE-IV DEPARTMENT, HYDERABAD
|
April 13, 2022 |
J. VENKATAMANI Vs. PRINCIPAL SECRETARY - VIGILANCE-IV
|
April 30, 2022 |
J.RADHA KRISHNA MURTHY Vs. JANAPATI PARTHASARATHY
|
December 28, 2022 |
JADAYAPPA UDAYA KUMAR Vs. STATE OF ANDHRA PRADESH
|
June 14, 2022 |
JAGAL KISHORE MANTRY Vs. STATE OF ANDHRA PRADESH
|
September 12, 2022 |
JAGARLAMUDI PADMAVATHI Vs. RAVIM RAMANAIAH
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April 27, 2022 |
JAIRAM DAS SONS AND COMPANY Vs. STATE OF ANDHRA PRADESH
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October 14, 2022 |
JAKKU SARASWATHI Vs. STATE OF ANDHRA PRADESH
|
December 13, 2022 |
JALARAO NASINA Vs. STATE OF ANDHRA PRADESH
|
February 7, 2022 |
JAMI PRASAD Vs. ADIKONDA BEHRA
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October 31, 2022 |
JAMPALA MALAYADRI NAIDU Vs. MERUVA SUBRAHMANYAM
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May 2, 2022 |
JANUPALA VIJAY KUMAR REDDY Vs. STATE OF A. P.
|
January 6, 2022 |
JASTI VENKATAPATHI RAO Vs. STATE OF ANDHRA PRADESH
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February 10, 2022 |
JATOTH ADITYA RATHOD Vs. STATE OF ANDHRA PRADESH
|
August 12, 2022 |
JATTI VEERA VENKATA SATYAM Vs. BOSUKONDA CHINNADEVI
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October 19, 2022 |
JAVVAJI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
JAYALAKSHMI MINING COMPANY Vs. STATE OF ANDHRA PRADESH
|
April 19, 2022 |
JAYDEEP MADHUKAR WAKANKAR Vs. STATE OF ANDHRA PRADESH
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July 13, 2022 |
JELAKARA CHANDRA SEKHAR Vs. NIL
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June 16, 2022 |
JETTI KAVITHA Vs. STATE OF ANDHRA PRADESH
|
December 9, 2022 |
JETTI MADHUMAI Vs. CHIGURUPATI GIRIJA LAKSHMI
|
April 6, 2022 |
JILLELLAMUDI JAGADEESH Vs. JILLELLAMUDI SUBBAYAMMA
|
December 7, 2022 |
JL. GRANITES,GUNTUR Vs. A.V. PATEL, GENERAL MANAGER
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June 13, 2022 |
JOGI VENKATESWARAMMA Vs. STATE OF A. P.
|
February 11, 2022 |
JOSEPH SRIHARSH MARY INDRALAJA EDN. SOCIETY Vs. GOVERNMENT OF A. P.
|
January 31, 2022 |
JULAKANTI KRANTHI SRI Vs. STATE OF ANDHRA PRADESH
|
May 5, 2022 |
K. AMRUTHA Vs. KSRTC
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October 28, 2022 |
K. APPANNA Vs. STATE OF ANDHRA PRADESH
|
September 14, 2022 |
K. CHINA AUDI NARAYANA Vs. STATE OF ANDHRA PRADESH
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October 20, 2022 |
K. DURGA BHAVANI Vs. STATE OF ANDHRA PRADESH
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June 15, 2022 |
K. ERASAN Vs. K. NARAYANA SWAMY
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October 31, 2022 |
K. GANGADHAR Vs. STATE OF ANDHRA PRADESH
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September 9, 2022 |
K. GOVINDAMMA Vs. R. VENKAYAMMA
|
September 14, 2022 |
K. J. K. SETTY Vs. K. N. SETTY
|
November 22, 2022 |
K. J. PATTABHI Vs. STATE OF ANDHRA PRADESH
|
December 9, 2022 |
K. KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 4, 2022 |
K. MALLIKARJUNA Vs. KATHI KRISHNAMMA
|
January 4, 2022 |
K. MANASA Vs. STATE OF ANDHRA PRADESH
|
April 13, 2022 |
K. NABI RASOOL Vs. SIVA PRASAD
|
March 16, 2022 |
K. NARASIMHA REDDY Vs. PRL. SECRETARY, REVENUE DEPT.
|
December 30, 2022 |
K. OBUL REDDY Vs. STATE OF ANDHRA PRADESH
|
February 24, 2022 |
K. PADMAVATHI Vs. STATE OF ANDHRA PRADESH
|
November 4, 2022 |
K. PADMAVATHI Vs. STATE OF ANDHRA PRADESH
|
September 13, 2022 |
K. PEDDANNA Vs. G. GANESH
|
September 13, 2022 |
K. PRABHAKAR REDDY Vs. LAKKARAJA MUNIRATHNAM
|
March 25, 2022 |
K. RAGHAVA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 8, 2022 |
K. RAJA KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 11, 2022 |
K. RAMA KUMAR Vs. BEZWADA COMMERCIAL ASSOCIATION
|
September 28, 2022 |
K. RAMASUBBA REDDY Vs. STATE OF A.P
|
December 7, 2022 |
K. RAVI PRASAD REDDY Vs. G. GIRIDHAR
|
January 25, 2022 |
K. SAI NIMILITHA Vs. STATE OF ANDHRA PRADESH
|
April 25, 2022 |
K. SAINATHA REDDY Vs. STATE OF A.P.
|
June 27, 2022 |
K. SAMBA SIVA RAO Vs. STATE OF ANDHRA PRADESH
|
November 18, 2022 |
K. SARSWATHAMMA Vs. STATE OF ANDHRA PRADESH
|
February 8, 2022 |
K. SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 28, 2022 |
K. SITHALAKSHMI Vs. PILLUTLA VEEA RAGHAVAIAH
|
December 1, 2022 |
K. SIVA KUMAR Vs. STATE OF ANDHRA PRADESH
|
April 1, 2022 |
K. SIVA PARVATHI Vs. D,V, RAMANA MURTHY
|
June 22, 2022 |
K. SREELATHA Vs. DIRECTOR OF MEDICAL EDUCATION STATE OF A.P.
|
September 14, 2022 |
K. SRIHARI KUMAR Vs. SUPERINTENDENT OF POLICE
|
July 19, 2022 |
K. SUDHAMANI Vs. AMRAVATI VELAGAPUDI
|
September 16, 2022 |
K. SURYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
|
August 2, 2022 |
K. V. B. GRANITES Vs. STATE OF ANDHRA PRADESH
|
February 22, 2022 |
K. VARADARAJULU Vs. STATE OF A. P.
|
March 14, 2022 |
K. VEERA VENKATA RAJESWARI Vs. STATE OF ANDHRA PRADESH
|
September 30, 2022 |
K. VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
June 20, 2022 |
K. VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
January 7, 2022 |
K.B.SETHURAMAN Vs. STATE OF A.P.
|
October 13, 2022 |
K.MASENU RAO Vs. VISAKHAPATNAM DOCK LABOUR BOARD
|
November 24, 2022 |
K.NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
January 21, 2022 |
K.POOJA REDDY Vs. STATE OF ANDHRA PRADESH
|
May 19, 2022 |
K.RADHA RAJANI KUMARI Vs. ALAHARI PARDHA SARATHI
|
April 1, 2022 |
K.RADHA RAJANI KUMARI Vs. ALAHARI PARDHA SARATHI
|
March 31, 2022 |
K.SATYANARAYANA Vs. AGRL.MARKET COMMITTEE
|
December 28, 2022 |
K.SUBBA REDDY, KADAPA Vs. STATE OF ANDHRA PRADESH
|
October 17, 2022 |
K.V. BHASKAR Vs. STATE OF ANDHRA PRADESH
|
November 9, 2022 |
KADA VEERRAJU Vs. STATE OF A.P.
|
December 27, 2022 |
KADALI NAGENDRA KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 11, 2022 |
KADALI UMADEVI Vs. MUPPULURU MADHAVA RAO
|
October 28, 2022 |
KADIYALA SIMHACHALAM Vs. E STATE OF ANDHRA PRADESH
|
November 1, 2022 |
KAJULURI SIDDHARDHA SUBBAREDDY Vs. STATE OF ANDHRA PRADESH
|
September 2, 2022 |
KAKARALA VISALAKSHI GANGA BHAVANI Vs. COASTAL AQUA CULTURE AUTHORITY, HORITY
|
October 28, 2022 |
KAKARLA VENKATA SIVA RAMA RAO Vs. DARSI SURESH
|
March 4, 2022 |
KALADI PADMA Vs. STATE OF ANDHRA PRADESH
|
September 16, 2022 |
KALAPU SURYA VENKATA SATYA NARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 30, 2022 |
KALEESUWARI REFINERY AND INDUSTRY PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER
|
May 26, 2022 |
KALIDINDI BALARAMA RAJU Vs. STATE OF ANDHRA PRADESH
|
November 18, 2022 |
KALLE SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 23, 2022 |
KAMBAMPATI SRINIVASA RAO Vs. STATE OF ANDRA PRADESH
|
May 4, 2022 |
KAMISETTY VENUGOPALA KRISHNAIAH CHETTY Vs. STATE OF ANDHRA PRADESH
|
February 11, 2022 |
KANAJAM DHANA LAKSHMI Vs. PERNI MANIKUMAR
|
October 28, 2022 |
KANALA VEERA REDDY Vs. KANALA SUBBA REDDY
|
October 17, 2022 |
KANAPALA SANNI BABU Vs. A.V. PATEL
|
June 13, 2022 |
KANCHAM RAJA GOPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
November 21, 2022 |
KANCHENAPALLI VIMALA Vs. BANDARU SRINIVASA RAO
|
August 17, 2022 |
KANDA SWAMY Vs. STATE OF ANDHRA PRADESH
|
July 29, 2022 |
KANDRU SHRIDHAR Vs. GOVT. OF ANDHRA PRADESH
|
September 1, 2022 |
KANDULA RAJAMOHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
November 11, 2022 |
KANIJAM SRIDHAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 4, 2022 |
KANUMURI RAGHU RAMAKRISHNA RAJU Vs. UNION OF INDIA
|
June 24, 2022 |
KANUMURI RAGHURAMA KRISHNA RAJU Vs. STATE OF ANDHRA PRADESH
|
July 2, 2022 |
KANUPURU MOHAN REDDY Vs. GANGULA SUDARSANA
|
October 21, 2022 |
KAPPALA SESHAIAH Vs. RAJAHMANDRY SRINU
|
November 18, 2022 |
KARAMPUDI VIJAY PAL Vs. STATE OF ANDHRA PRADESH
|
April 13, 2022 |
KARANAM SIRISHA Vs. INSURANCE REGULATORY DEVELOPMENT AUTHORITY
|
November 22, 2022 |
KARANAM SURYANARAYANA MURTHY Vs. STATE OF A.P.
|
November 10, 2022 |
KARASANI JYOTHIKA Vs. STATE OF ANDHRA PRADESH
|
August 11, 2022 |
KARRA LAKSHMAN Vs. STATE OF ANDHRA PRADESH
|
March 16, 2022 |
KARREDDULA VENKATA SUBBA REDDY Vs. DASARI, BARNABASU
|
October 31, 2022 |
KARRI SUJATHA Vs. M.A.SRINIVASA RAO
|
December 28, 2022 |
KARTHIKA KONETI Vs. STATE OF ANDHRA PRADESH
|
October 18, 2022 |
KARUKOLA SIMHACHALAM Vs. UNION OF INDIA
|
January 28, 2022 |
KARUKOLA VASUDEVARAO Vs. KARRI SUSEELAMMA
|
March 8, 2022 |
KASANI VENKATESWARAMMA Vs. STATE OF ANDHRA PRADESH
|
August 24, 2022 |
KASTURI CHANDRA SEKHAR Vs. M.V. PRASAD
|
January 6, 2022 |
KASUKURTHI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
April 22, 2022 |
KATEPOGU DANAMAIAH Vs. CHAIRMAN, MANDAL LEGAL SERVICE
|
July 12, 2022 |
KATHI DAVID RAJU Vs. RAMAVATH KRISHNA NAIK
|
December 8, 2022 |
KATNAM NARASIMHAMURTHY Vs. CHIKKAM ESWARARAO
|
October 19, 2022 |
KATTA VENKATA BALAJI Vs. SECRETARY
|
October 28, 2022 |
KATTAMURI YOGANANDA VEERA BHASKAR SUMAN Vs. UNION OF INDIA
|
November 21, 2022 |
KATTULA CHINA KRISHNA MURTHY Vs. PINEPE YESUPADAM
|
October 11, 2022 |
KATURI RAMBABU Vs. STATE OF ANDHRA PRADESH
|
April 22, 2022 |
KAVADI VENKAMMA Vs. STATE OF A.P.
|
November 14, 2022 |
KAVERI SEED COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
|
July 15, 2022 |
KENNIGTON INDUSTRIES PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
October 12, 2022 |
KESABOYINA ANASURYA Vs. STATE OF ANDHRA PRADESH
|
January 25, 2022 |
KETHA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 10, 2022 |
KETHAVATHU VASRAM NAIK Vs. STATE OF ANDHRA PRADESH
|
June 11, 2022 |
KETHI REDDY JAGADISHWARA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 13, 2022 |
KETHIREDDY GOPALA REDDY Vs. PALURU SIVA PRASAD
|
September 21, 2022 |
KHANDAVILLI PAVAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
June 15, 2022 |
KIRLAMPUDI SUGAR MILLS LIMITED Vs. RECOVERY OFFICER-II, DRT, DEPARTMENT
|
April 12, 2022 |
KODALI VAMSI MOHAN Vs. STATE OF ANDHRA PRADESH
|
July 28, 2022 |
KODITHAM SRINIVASULU Vs. UNION OF INDIA
|
November 15, 2022 |
KODUMUR SARASWATHI Vs. VALE NAGAMMA
|
June 22, 2022 |
KODURU SUBASH CHANDRA BOSE Vs. STATE OF ANDHRA PRADESH
|
December 16, 2022 |
KOGANTI KOTESWARA RAO Vs. ANNE SUBBA RAO
|
November 16, 2022 |
KOLAKALURI MOHANA Vs. STATE OF ANDHRA PRADESH
|
January 20, 2022 |
KOLLI SITA RAMA SWAMY NAIDU Vs. T. PADMA RAO
|
September 19, 2022 |
KOLLIPARA ABHILASH Vs. STATE OF ANDHRA PRADESH
|
August 3, 2022 |
KOLLU ANKABABU Vs. TIRUPATHI RAMESH
|
December 2, 2022 |
KOLLURU SUDHAKAR RAO Vs. POLINENI NAGABHUSHANAM
|
April 19, 2022 |
KOMARA GANDHI Vs. STATE OF A.P.
|
May 5, 2022 |
KOMMALAPATI MADHAVI Vs. BYRAPUNENI VIJAYA LAKSHMI
|
September 9, 2022 |
KOMMINENI RAMA KOTAIAH Vs. JETTI SIVA PARVATHI
|
June 17, 2022 |
KOMMU BABU Vs. Y.V.SUBBA REDDY
|
December 13, 2022 |
KOMMU BABU Vs. BOARD OF TRUSTEES, R. R. D.
|
April 13, 2022 |
KOMMU VIJAY Vs. STATE OF ANDHRA PRADESH
|
January 5, 2022 |
KONA NAGENDRA BABU Vs. STATE OF ANDHRA PRADESH
|
October 7, 2022 |
KONA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
July 5, 2022 |
KONDAPATURI SUBBAYAMMA Vs. SHAIK JOHN
|
August 30, 2022 |
KONDETI SUDHAKAR Vs. STATE OF ANDHRA PRADESH
|
November 14, 2022 |
KONERU VENU MADHAV Vs. KOTAK MAHINDRA BANK PRIVATE LTD.
|
October 21, 2022 |
KOPPISETTI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 6, 2022 |
KOPPOLU RAMA RAO Vs. BABBURI SUJATHA
|
August 16, 2022 |
KOPPU KRISHNA Vs. STATE OF ANDHRA PRADESH
|
October 17, 2022 |
KORA RAMA SUBBA REDDY Vs. MUSALREDDYJARI NARASIMHA REDDY
|
January 4, 2022 |
KORABU SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
February 14, 2022 |
KORADA SUBRAHMANYAM Vs. STATE OF A.P.
|
August 11, 2022 |
KORRA KISHORE Vs. STATE OF ANDHRA PRADESH
|
March 11, 2022 |
KORUMILLI VENKATA SRINIVASA RAO Vs. GATTU MURALIDHAR RAO
|
July 26, 2022 |
KOTA APPA RAO BROTHERS Vs. STATE OF ANDHRA PRADESH
|
August 8, 2022 |
KOTA PURUSHOTHAM Vs. STATE OF A.P.
|
November 11, 2022 |
KOTHA SAIKUMARI Vs. BAADITAMENT CHINA APPARAO
|
August 22, 2022 |
KOTHALANKA KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 9, 2022 |
KOTHAPALLI KRISHNA MOHAN Vs. STATE OF A.P
|
December 15, 2022 |
KOUNDINYA EDUCATIONAL SOCIETY Vs. VELUGUNANDA GRAM PANCHYAT
|
November 10, 2022 |
KOVURU SESHAIAH Vs. NELLORE SUJANA SUJANAMMA
|
October 18, 2022 |
KOVVURI VENKATA RAMAKRISHNA REDDY Vs. TADI SRINVIASA REDDY
|
September 2, 2022 |
KUCHIBHOTAL SRIVATSA Vs. STATE OF ANDHRA PRADESH
|
January 25, 2022 |
KUCHIBHOTLA SRIVATSA Vs. STATE OF ANDHRA PRADESH
|
July 5, 2022 |
KUDA LALIBABU Vs. STATE OF ANDHRA PRADESH
|
November 11, 2022 |
KUDUPUDI SRINU Vs. STATE OF ANDHRA PRADESH
|
August 8, 2022 |
KUNA VASUDEVA RAO Vs. STATE OF ANDHRA PRADESH
|
September 7, 2022 |
KUNDIRI MAHALAKSHMI Vs. STATE OF A.P.
|
November 14, 2022 |
KUPPIREDDY ASHOK REDDY Vs. STATE OF ANDHRA PRADESH
|
January 3, 2022 |
KURASALA SURESH NAIDU Vs. STATE OF ANDHRA PRADESH
|
August 5, 2022 |
KURRA MURALI KRISHNA YADAV Vs. SRI LAKSHMI RAMA CO-OPERATIVE
|
March 3, 2022 |
KURRA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
February 1, 2022 |
KURUBA CHINNA AKKULAPPA Vs. STATE OF A.P.
|
May 2, 2022 |
KUSUMA YADAV Vs. Y. YESU BABU
|
August 29, 2022 |
L. NANDA KUMAR REDDY Vs. STATE
|
December 13, 2022 |
L. RAMA SIVA REDDY Vs. GOVERNMENT OF ANDHRA ORADESH
|
August 4, 2022 |
L. SARADA Vs. Y.V. ANURADHA
|
March 29, 2022 |
L. T. RAMA SEETHAMMA Vs. STATE OF ANDHRA PRADESH
|
January 24, 2022 |
L. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
April 30, 2022 |
L. VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
April 13, 2022 |
L.VENKATA SUBBA REDDY Vs. REVENUE DIVISIONAL OFFICER
|
November 16, 2022 |
LAKKA THIRUPATHAIAH Vs. VALLABHENENI SURAJ KUMAR
|
August 23, 2022 |
LAKKAPAMULA RANI Vs. MANDA BATASARI
|
March 23, 2022 |
LAKSHMI PADMA PRIYA ANJANA DEVI THALLAM Vs. STATE OF ANDHRA PRADESH
|
April 26, 2022 |
LAKSHMI RAMAKRISHNA Vs. DUNDI CHINA VENKATA REDDY
|
March 3, 2022 |
LAKSHMI SRINIVASA MODEM RICE MILL Vs. ANDHRA PRADESH EASTERN POWER DISTRIBUTION COMPANY LTD.
|
October 14, 2022 |
LALITESH KUMAR KATRAGADDA Vs. STATE OF ANDHRA PRADESH
|
December 22, 2022 |
LALITHANANDA HARANADHA SARAWATHI SWAMY Vs. KATRAGADDA BHARATHI DEVI
|
November 7, 2022 |
LANCE NAIK KORRAPATI KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 23, 2022 |
LEKKALA KRISHTAPPA Vs. STATE OF A. P.
|
January 19, 2022 |
LEVAKU PEDDA REDDAMMA Vs. GOTTUMUKKALA VENKATA SUBBAMMA
|
January 4, 2022 |
LINGAM CHINNA POLAIAH Vs. STATE OF ANDHRA PRADESH
|
August 30, 2022 |
LINGAMANENI VENKAT RAO Vs. STATE OF ANDHRA PRADESH
|
September 14, 2022 |
LUNAVATH KALYAN Vs. STATE OF TELANGANA
|
July 20, 2022 |
M. ANJANEYULU Vs. M. S. MAHABOOB
|
October 12, 2022 |
M. CHANDRASEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 29, 2022 |
M. CHINNA PAPAMMA Vs. USHA RANI
|
February 16, 2022 |
M. DEENAVIOLET Vs. SAMAGRA SHIKSHA ABHIYAN
|
April 30, 2022 |
M. DEENAVIOLET Vs. SAMAGRA SHIKSHA ABHIYAN
|
April 13, 2022 |
M. JAYA SATYAVATHI DEVI Vs. STATE OF ANDHRA PRADESH
|
November 2, 2022 |
M. JAYANTHI Vs. ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY
|
February 23, 2022 |
M. KALPANA Vs. STATE OF ANDHRA PRADESH
|
August 17, 2022 |
M. KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH
|
February 22, 2022 |
M. KUMARI Vs. STATE OF ANDHRA PRADESH
|
October 18, 2022 |
M. LAKSHMINARAYANA Vs. A. P. COOPERATIVE TRIBUNAL
|
November 16, 2022 |
M. NAGASANJEVA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 2, 2022 |
M. NAVEEN BABU Vs. STATE OF ANDHRA PRADESH
|
January 5, 2022 |
M. NAVEEN BABU Vs. STATE OF ANDHRA PRADESH
|
March 23, 2022 |
M. PENCHALA SWAMY Vs. THE STATE OF ANDHRA PRADESH,
|
January 20, 2022 |
M. RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
April 30, 2022 |
M. RAJASEKHARA REDDY Vs. MEMBER SECRETARY
|
March 2, 2022 |
M. RAMADEVI Vs. P GOVINDA SATYANARAYAN
|
October 10, 2022 |
M. S. RAMAYYA CONSTRUCTIONS PVT. LTD Vs. AUTHORIZED OFFICER
|
May 5, 2022 |
M. SHAMEEM Vs. AMBARAPU TEEPU SAHEB
|
August 29, 2022 |
M. SHYAMA SUNDAR NAIDU, CHITTOOR DISTRICT Vs. STATE OF A.P.
|
April 30, 2022 |
M. SRINIVAS RAO Vs. STATE OF A.P.
|
August 12, 2022 |
M. SRINIVASA RAO Vs. TALAKOLA VENKATESWARA REDDY
|
November 9, 2022 |
M. SURYA RAO Vs. STATE OF ANDHRA PRADESH
|
November 3, 2022 |
M. TIRUPATHI RAO Vs. STATE OF ANDHRA PRADESH
|
July 5, 2022 |
M. VENKATAPATHI NAIDU Vs. A. P. ENDOWMENTS TRIBUNAL
|
August 16, 2022 |
M.C. SARASWATHAMMA Vs. STATE OF ANDHRA PRADESH
|
March 8, 2022 |
M.CHANDRASEKHARA CHOWDARY Vs. STATE OF A.P.
|
September 7, 2022 |
M.DALI NAIDU Vs. STATE OF A.P.
|
October 28, 2022 |
M.J. RATNA KANTH BABU Vs. GOV. OF ANDHRA PRADESH
|
September 2, 2022 |
M.LAKSHMI KIRAN Vs. SATE OF A.P
|
June 14, 2022 |
M.MADHU Vs. M/S. BHAVANA ESTATES
|
January 5, 2022 |
M.MAREPPPA Vs. NAGABHUSHANAM
|
April 21, 2022 |
M.N. MAJEED Vs. STATE OF ANDHRA PRADESH
|
July 6, 2022 |
M.N.M.R. COTTON INDUSTRIES Vs. JYOTHI CHIT FUND COMPANY, GUNTUR
|
May 4, 2022 |
M.R. LOKESH Vs. STATE OF ANDHRA PRADESH
|
February 10, 2022 |
M.R.G REDDY Vs. N. KESAVA REDDY
|
January 6, 2022 |
M.R.PRADEEP KUMAR Vs. S.NANDA KISHORE
|
December 15, 2022 |
M.SATYA PRAKASH Vs. GOVERNMENT OF A .P
|
December 23, 2022 |
M.SRINIVAS RAO Vs. STATE OF AP.
|
September 9, 2022 |
M.SUBBALAKSHUMMA Vs. STATE OF ANDHRA PRADESH
|
October 12, 2022 |
M.SUBRAMANYAM REDDY Vs. STATE OF ANDHRA PRADESH
|
October 21, 2022 |
M.V.L. NARAYANARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 22, 2022 |
M.VEERA VENKATA SATYANARAYANA CHOWDARY Vs. MOTHUKURI RAJESWARI DEVI
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September 9, 2022 |
M.VENKATARAMANAIAH Vs. DISTRICT EDUCATIONAL OFFICER
|
July 28, 2022 |
M.VENUGOPAL REDDY Vs. P.NAGAPPA
|
November 24, 2022 |
M/S THIRUMALA CABS Vs. STATE OF ANDHRA PRADESH
|
August 8, 2022 |
M/S. ATC TELECOM INFASTRUCTURE PVT LTD Vs. STATE OF A.P.
|
June 29, 2022 |
MAATA RANI Vs. JANGALA ANIL KUMAR
|
September 30, 2022 |
MADAKA RAMA MOHAN RAO Vs. GONTHINA SARASWATHI
|
November 9, 2022 |
MADAMANCHI VEERA RAGHAVAIAH Vs. THALAKOLA CHINNAMMA
|
October 28, 2022 |
MADANAPALLE EX-SERVICE MAN ASSOCIATION Vs. SECY,REVENUE DEPT
|
September 2, 2022 |
MADARNANCHI RAMA SWAMY DHARMASATRAM PRIVATE TRUST Vs. STATE OF ANDHRA PRADESH
|
March 23, 2022 |
MADDALA DHANALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
November 16, 2022 |
MADDIPATLA SIVA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
November 22, 2022 |
MADDIREDDY NARASIMHA RAO SONS, RAJA Vs. STATE GOVT. OF AP. , HYD.
|
October 17, 2022 |
MADDULA SUBRAHMENYESWARA RAO Vs. VALAVALA ANJANEYULU
|
August 4, 2022 |
MADHAVA HI-TECH COLD STORAGE (P) LIMITED, Vs. ASSISTANT COMMERCIAL TAX OFFICER (REGISTRATIONS) BENZ CIRCLE, VIJAYAWADA, & TWO OTHERS
|
October 20, 2022 |
MADHU RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 20, 2022 |
MADHUSREE COMPUTERS SOCIETY Vs. STATE OF ANDHRA PRADESH
|
August 23, 2022 |
MADUGU JHON KENNADY RAJKUMAR Vs. STATE OF A.P.
|
September 7, 2022 |
MADUGULA GURAPPA Vs. NALLIPILLI KRISHNA KUMAR
|
November 14, 2022 |
MADUGULA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
|
November 18, 2022 |
MAHATAMA HINDI ACADEMY EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
|
December 7, 2022 |
MAHENDRA AGRIGENETICS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
July 20, 2022 |
MALAMPATI SESHARAO Vs. SUDANAGUNTA SRINIVASARAO
|
November 22, 2022 |
MALEPATI SURESH KUMAR Vs. STATE OF ANDHRA PRADESH
|
September 20, 2022 |
MALIREDDY VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
|
January 18, 2022 |
MALLA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
November 10, 2022 |
MALLIKARJUNA INDUSTRIES Vs. VISHWANATHAM PEDDA KONDAIAH
|
February 22, 2022 |
MALNEEDI SURYANARAYANA Vs. ALLURI LAKSHMIPATHI
|
November 15, 2022 |
MALOTH VINOD KUMAR Vs. STATE OF ANDHRA PRADESH
|
September 13, 2022 |
MAMIDI ANIL KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
|
November 23, 2022 |
MAMIDI NEELAKANTAM Vs. MANGALAGIRI RAMBABU
|
November 30, 2022 |
MAMIDI OBAIAH Vs. STATE OF ANDHRA PRADESH
|
January 18, 2022 |
MAMIDI SURI BABU Vs. STATE OF ANDHRA PRADESH
|
February 10, 2022 |
MAMIDIPALLI RAM BABU Vs. STATE OF ANDHRA PRADESH
|
January 28, 2022 |
MANAGEMENT OF ST. MARY FATHIMA AIDED HIGH SCHOOL Vs. GOVERNMENT OF A. P.
|
January 31, 2022 |
MANDA SRINIVASA RAO Vs. UNDAVALLI SATYAVATHI
|
July 4, 2022 |
MANDAL EDUCATIONAL OFFICER, V. KOTA MANDAL Vs. L. HARI PRASAD TIRUPATHI
|
March 9, 2022 |
MANDATI TIRUPATHIREDDY Vs. IMMADISETTI VENKATA NARASIMHA RAO
|
December 20, 2022 |
MANDAVA RAMESH Vs. BODDU KRANTHI KUMAR VIJAYAWADA
|
December 1, 2022 |
MANDAVA RATNA GIRI RAO Vs. MANDAVA SUGUNAVATHI
|
June 14, 2022 |
MANGALAGIRI TEXTILE MILLS PVT LTD Vs. STATE BANK OF INDIA
|
February 18, 2022 |
MANGALI PUJITHA Vs. M.SURESH BABU
|
August 30, 2022 |
MANGALORE MINERALS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
August 25, 2022 |
MANIKANTA TRADERS Vs. STATE OF ANDHRA PRADESH
|
December 12, 2022 |
MANMOHAN PATEL Vs. STATE OF ANDHRA PRADESH
|
July 6, 2022 |
MANNAM SREENIVAS Vs. STATE OF ANDHRA PRADESH
|
December 7, 2022 |
MANNAM VENKATA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
|
December 14, 2022 |
MANNEM MOHAN RAO Vs. STATE OF A.P.
|
April 13, 2022 |
MANNENI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
March 11, 2022 |
MANUKONDA MERI RATNA KUMARI Vs. STATE OF ANDHRA PRADESH
|
November 17, 2022 |
MARA MANOHAR Vs. STATE OF ANDHRA PRADESH
|
April 25, 2022 |
MARGADARSI CHIT FUND LTD Vs. S. SATYANARAYANA
|
April 27, 2022 |
MARISA MANIKYAM Vs. KUBIREDDY APPARAO
|
December 29, 2022 |
MARLA NAGA VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
MARRA RAMBABU Vs. STATE OF ANDHRA PRADESH
|
July 20, 2022 |
MARRAPU CHANDRAMOULI Vs. STATE OF ANDHRA PRADESH
|
October 7, 2022 |
MARRI GOPI Vs. STATE OF ANDHRA PRADESH
|
January 19, 2022 |
MARUPUDI DHANA KOTESWARA RAO Vs. UNION OF INDIA
|
May 6, 2022 |
MARUTHI CONSTRUCTIONS Vs. GOVT. OF A.P.
|
February 20, 2022 |
MARUTHI COTTON MILLS PRIVATE LIMITED Vs. CANARA BANK
|
March 29, 2022 |
MARUTURI RAGHAVENDRA RAO Vs. STATE OF A.P.
|
November 29, 2022 |
MATAM GANGABHAVANI Vs. STATE OF ANDHRA PRADESH
|
January 21, 2022 |
MATAPARTHI CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH
|
August 30, 2022 |
MATHALA CHANDRA SEKHARA RAO Vs. MATHALA SHIRISHA
|
February 17, 2022 |
MATTA BALA VENKATESH Vs. STATE OF ANDHRA PRADESH
|
August 1, 2022 |
MATTA SIVANNALAYANA SIVANARAYANA SIVA Vs. STATE OF ANDHRA PRADESH
|
January 5, 2022 |
MATTAPARTHI SATYA SAI KISHORE Vs. STATE OF ANDHRA PRADESH
|
January 12, 2022 |
MD. SHAIK MOOSA Vs. STATE OF A.P.
|
January 6, 2022 |
MEDEPALLI LAZER Vs. SURAPANENI DEVENAMMA
|
September 15, 2022 |
MEENAKSHI AGRICULTURAL AND COMMERCIAL ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
November 1, 2022 |
MEESALA PAVANI Vs. STATE OF ANDHRA PRADESH
|
July 1, 2022 |
MEGAVATH VENKATESH NAIK Vs. STATE OF ANDHRA PRADESH
|
September 13, 2022 |
MEKA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 11, 2022 |
MEKALA DEVADAS Vs. STATE OF ANDHRA PRADESH
|
October 14, 2022 |
MEKALA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
October 14, 2022 |
MELAM BINDU Vs. STATE OF A.P.
|
September 14, 2022 |
MERUGUMALA RAVI KUMAR Vs. MERUGU RAMULU
|
July 27, 2022 |
MIDHUSHI VOCATIONAL JUNIOR COLLEGE Vs. STATE OF ANDHRA PRADESH
|
February 3, 2022 |
MILLIUDHAN SINGH Vs. STATE OF ANDHRA PRADESH
|
July 4, 2022 |
MINDALA VENKATESWARLU Vs. SRINIVASA AUTO FINANCIERS & STATE OF A.P.
|
December 26, 2022 |
MIRZA ZAREENA BEGUM Vs. SANKA SUBBA RAO
|
March 4, 2022 |
MITRA S.P. (P) LTD Vs. DHIREN KUMA
|
March 22, 2022 |
MITTAPALLE NARAYANA Vs. STATE OF ANDHRA PRADESH
|
March 22, 2022 |
MOBILE AND MOVIE WORLD Vs. GHULAM ABBAS KHURASANI
|
April 13, 2022 |
MOGAL KHAJA Vs. STATE OF ANDHRA PRADESH
|
December 20, 2022 |
MOGARALA PRASAD Vs. STATE OF ANDHRA PRADESH
|
December 24, 2022 |
MOGILI AJAY Vs. STATE OF A.P.
|
September 9, 2022 |
MOGILI SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
|
January 4, 2022 |
MOHAMMAD ALISHA Vs. STATE OF A.P.
|
March 14, 2022 |
MOHAMMAD JAVEED Vs. P. P. , HYD
|
February 14, 2022 |
MOHAMMAD REHAN Vs. SHABANA AKHTAR
|
November 11, 2022 |
MOHAMMED NAVABJOHN Vs. PRL. SECY, REGISTRATION STAMPS DEPT.
|
October 31, 2022 |
MOHMAD WAJID Vs. STATE OF ANDHRA PRADESH
|
April 22, 2022 |
MOKA TATARAO Vs. STATE OF ANDHRA PRADESH
|
April 12, 2022 |
MOKKAPATI NIRUPAMA Vs. MOKKAPATI RAMESH
|
November 7, 2022 |
MOONLIGHT POULTRY FARM Vs. UNION BANK OF INDIA
|
August 26, 2022 |
MORUSU SREERAMULU REDDY Vs. KAREPPAGARI ESWARAIAH
|
December 6, 2022 |
MORUSUPALLI RAGHAVENDRA RAO Vs. STATE OF ANDHRA PRADESH
|
June 29, 2022 |
MOTA KRISHNA MURTHY Vs. APSRTC.
|
October 12, 2022 |
MOTAMARRI RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
January 17, 2022 |
MOVVA SAMBASIVUDU SIVUDU, GUNTUR Vs. STATE OF AP. , REP PP. HYD.
|
January 6, 2022 |
MUCHAGUNTA SUBBARAYUDU Vs. STATE OF A.P.
|
December 16, 2022 |
MUDAR SUDHEER Vs. UNION OF INDIA
|
February 28, 2022 |
MUDDAMSETTI SIVA PRASAD @ SIVA Vs. STATE OF ANDHRA PRADESH
|
August 30, 2022 |
MUDUNURU SRINIVASA VARMA Vs. STATE BANK OF INDIA
|
September 30, 2022 |
MUKESH KUMAR JAIN Vs. ELIKA VEERA RAGHAVAIAH
|
September 27, 2022 |
MUKTEVI SRINIVASA RAO Vs. ALAPATI V.R.SATYA PRASAD
|
June 16, 2022 |
MUKUL CHANDRA AGARWAL Vs. STATE OF A. P.
|
January 17, 2022 |
MULLA MABU Vs. M LAKSHMI DEVI
|
August 26, 2022 |
MULLA SHAHUDEEN Vs. STATE OF A.P.
|
July 4, 2022 |
MUNAGAALA RAMESH Vs. STATE OF ANDHRA PRADESH
|
August 17, 2022 |
MUNAVATH JAYARAM NAIK Vs. MUNAVATHA SRI USHA
|
December 16, 2022 |
MUPPALLA SAMBASIVA RAO Vs. VEMULA TIRUPATHI VENKAIAH
|
August 16, 2022 |
MUPPAVARAPU ANUSHA Vs. STATE OF ANDHRA PRADESH
|
June 4, 2022 |
MUSUNURI SATYANARAYNA Vs. GORIJAVOLU SRINIVASA RAO
|
June 21, 2022 |
MUTHUCHUPALLI GANGADHAR Vs. STATE OF ANDHRA PRADESH
|
September 7, 2022 |
MYNENI CONSTRUCTIONS AND CONTRACTORS Vs. GOPALA KRISHNA DIWEDI, I.A.S.
|
April 27, 2022 |
N, VIJAYA BHASKAR Vs. UNION OF INDIA
|
December 1, 2022 |
N. APPA Vs. STATE OF AP
|
April 1, 2022 |
N. JHANSI Vs. K. DAMAYANTHI
|
June 14, 2022 |
N. M. S. GOUD Vs. PUNAM MALAKONDAIAH
|
May 6, 2022 |
N. PRATEEP KUMAR Vs. M. JAGADEESHCHANDRA PRASAD
|
May 6, 2022 |
N. PRATEEP KUMAR Vs. M. JAGADEESH CHANDRA PRASAD
|
February 28, 2022 |
N. SRINATH REDDY Vs. STATE OF ANDHRA PRADESH
|
March 28, 2022 |
N. SUJANA Vs. STATE OF ANDHRA PRADESH
|
July 29, 2022 |
N. SUJATHA Vs. COMMISSIONER
|
October 11, 2022 |
N. VENKATA RAMUDU Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
October 11, 2022 |
N. VENKATA SUBBAIAH Vs. V. VINOD KUMAR
|
April 8, 2022 |
N.C.H. PULLA RAO Vs. STATE OF ANDHRA PRADESH
|
February 8, 2022 |
N.GOPINATH Vs. STATE OF ANDHRA PRADESH
|
March 22, 2022 |
N.SANTHA KUMARI Vs. GOVT. OF A.P.
|
October 20, 2022 |
N.V.MOHANA RAO Vs. STATE OF ANDHRA PRADESH
|
January 31, 2022 |
NAGANABOINA TEJA Vs. STATE OF ANDHRA PRADESH
|
April 27, 2022 |
NAGARAM PRIMARY AGRICULTURAL COOPERATIVE SOCIETY Vs. ASSISTANT COMMISSIONER OF LABOUR-I, GUNTUR
|
October 20, 2022 |
NAGIPOGU SUDHAKAR Vs. STATE OF ANDHRA PRADESH
|
October 17, 2022 |
NAGIREDDY RAVINDRA REDDY Vs. BUJJIVEMULA LAKSHMI DEVI
|
December 7, 2022 |
NAGOJI SRINIVASA RAO Vs. MOKKAPATI VIJAYA LAKSHMI
|
December 9, 2022 |
NAKKA PRASUNA Vs. CICE-CHAIRMAN AND MANAGING DIRECTOR APSRTC
|
June 28, 2022 |
NALAM RANGA LAKSHMI Vs. NALAM RANADEEP
|
December 8, 2022 |
NALAMARU VENKATA REDDY Vs. N. CHANDRA MOHAN N. CHANDRA MOHAN REDDY
|
October 28, 2022 |
NALLAMALA GEETHAMMA Vs. M. MOHANACHARI
|
August 16, 2022 |
NALLAMILLI VENKATA REDDY Vs. PADALA VENKATA REDDY
|
August 11, 2022 |
NALLAMILLI VENKATA REDDY Vs. NALLAMILLI NAGI REDDY
|
August 11, 2022 |
NALLI VENKATA CHANDRA MOHANA RAO Vs. VADDI VENKATA RAMANA
|
November 16, 2022 |
NALLURI SAI VASAVI Vs. KOLLURI NAGESWARA RAO
|
September 13, 2022 |
NALLURI SATYANARAYANA Vs. UNION BANK OF INDIA
|
April 12, 2022 |
NAMA RAMAPRASAD Vs. KRISTAM REDDY RAJU
|
December 29, 2022 |
NAMALA RAJANI Vs. ANCHULA RAGHAVARAO
|
December 1, 2022 |
NAMBALA SATYA DEEPTI Vs. HANUMANTHU SWAPNA
|
March 4, 2022 |
NAMBURI ANURADHA BATHINA Vs. STATE OF ANDHRA PRADESH
|
January 3, 2022 |
NAMBURI VENKATA GOPALA PANDURANGA RAJU Vs. LALAM APPA RAO
|
September 15, 2022 |
NANDI RYTHU SAMAKHYA, NANDYAL Vs. STATE OF ANDHRA PRADESH
|
February 15, 2022 |
NANDIGAM SURESH Vs. NANDIGAM CHARUMATHI DEVI
|
November 3, 2022 |
NANDURKAR SATISH DOWLATHRAO Vs. STATE
|
April 13, 2022 |
NANDYALA PEDDA THIRUPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
February 23, 2022 |
NANDYALA RAMAKRISHNA REDDY Vs. GOVERNMENT OF A. P.
|
November 15, 2022 |
NANNEBOYINA RAMESWARI Vs. STATE OF ANDHRA PRADESH
|
March 11, 2022 |
NARASANI SIVA RAMI REDDY, GUNTUR DIST. Vs. NARASANI JAYA SURYA, GUNTUR DIST.
|
October 17, 2022 |
NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
July 27, 2022 |
NARRA CONSTRUCTIONS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
November 15, 2022 |
NARTU RAMBABU Vs. STATE OF A.P.
|
June 24, 2022 |
NATIONAL ASSOCIATION OF FISHERMAN Vs. UNION OF INDIA
|
April 21, 2022 |
NATIONAL INSURANCE CO LTD Vs. MUTCHARLA SATYAVATHI
|
July 27, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. SAMBIREDDY VENKATARAMANA
|
July 19, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. JONNALAGADDA NANCHARAMMA
|
June 21, 2022 |
NATIONAL INSURANCE CO. LTD. Vs. N.B. SANTHAMMA
|
September 7, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JAMPU NAGESWARAMMA
|
June 30, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. AKULA REDDEMMA
|
October 12, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. GRANDISILA AVINASH
|
October 27, 2022 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BOPPARAJU MALAKONDAIAH
|
November 9, 2022 |
NATIONAL INSURANCE COMPANY LTD Vs. C. RAMUDU
|
October 18, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. SRIMANCHALA SRINIVASA RAO
|
October 11, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. SAKE GANGANNA
|
October 21, 2022 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAMAVATH PAPA
|
November 7, 2022 |
NATRAJ ELECTRICALS, VIJAYAWADA Vs. P. VENKATESWARA SARMA
|
November 23, 2022 |
NAVEEN KUMAR V. ALLABHANENI Vs. STATE OF ANDHRA PRADESH
|
January 17, 2022 |
NAVYAUGA MACHILIPATNAM PORT LTD. Vs. STATE OF ANDHRA PRADESH
|
August 25, 2022 |
NCL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 2, 2022 |
NEERUGATTI PRADEEP Vs. STATE OF ANDHRA PRADESH
|
September 2, 2022 |
NELLI APPALRAJU Vs. STATE OF ANDHRA PRADESH
|
January 20, 2022 |
NELLORE BRAHMAIAH Vs. STATE OF A.P.
|
December 22, 2022 |
NELLORE SUJANAMMA Vs. SADU MALLIKARJUNA RAO
|
August 22, 2022 |
NERUSU RAMESH Vs. POLAVARAPU VENKATA KRISHNA RAO
|
October 20, 2022 |
NERUSU VAMSI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
August 8, 2022 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KURUGODUMOCHI SAROJA
|
October 18, 2022 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. M. LAKSHMI RAMATEERTHAM
|
September 13, 2022 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. BUDI VIJAYA LAXMI
|
August 30, 2022 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SARIPALLI RAMAKOTI REDDY
|
November 11, 2022 |
NEXGEN TURNKEY PROJECTS INDIA PVT.,LTD. Vs. STATE OF A.P.
|
December 30, 2022 |
NICHENAMETLA VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH
|
November 18, 2022 |
NITYANANDA KEBALOGOP Vs. STATE OF ANDHRA PRADESH
|
June 27, 2022 |
NUTHALAPATI BRAHMAIAH Vs. STATE OF ANDHRA PRADESH
|
March 16, 2022 |
O MADHUSUDHANA Vs. STATE OF AP
|
July 29, 2022 |
ONUM SREENU Vs. STATE OF ANDHRA PRADESH
|
November 18, 2022 |
ORIENTAL INS COMP LTD Vs. D. FAKRUBEE, ANANTAPURAMU DIST
|
October 18, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. R. SREENU
|
September 30, 2022 |
ORIENTAL INSURANCE CO. LTD. Vs. PAMARTHI GANGADHARA RAO
|
September 27, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAGAPU VENKATA LAKSHMI
|
January 6, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAI KRISHNAVENI
|
November 24, 2022 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. M. LAKSHMIDEVI
|
November 15, 2022 |
ORINTAL INSURANCE COMPANY LTD. Vs. PALLA PADMANABHAM
|
October 11, 2022 |
ORTHULA SATYA RAO Vs. STATE OF ANDHRA PRADESH
|
November 4, 2022 |
P, BHAVANA RAO Vs. STATE OF ANDHRA PRADESH
|
November 15, 2022 |
P. A. K. S. CHRISTOPHER Vs. STATE OF ANDHRA PRADESH
|
February 17, 2022 |
P. BHASKARA PEDDI RAJU Vs. K. VENKATA NARASAYAMMA
|
May 6, 2022 |
P. BRAHMAIAH Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
P. CHANDRASEKHARA REDDY Vs. M. NAGESWARA RAO
|
December 29, 2022 |
P. DHANANJAYA NAIDU Vs. STATE OF ANDHRA PRADESH
|
September 19, 2022 |
P. GOUTHAM REDDY Vs. STATE OF ANDHRA PRADESH
|
August 10, 2022 |
P. JOGARAO Vs. DIVISIONAL FOREST OFFICER (LOGGING)
|
March 16, 2022 |
P. KARIMULLA Vs. STATE OF ANDHRA PRADESH
|
June 29, 2022 |
P. KHADER BASHA Vs. STATE OF ANDHRA PRADESH
|
August 2, 2022 |
P. LALITHA Vs. DISTRICT COLLECTOR
|
December 1, 2022 |
P. LAXSHMI REDDY Vs. STATE OF ANDHRA PRADESH
|
October 10, 2022 |
P. MAHABOOB KHAN Vs. JAMAZ ABDUL GHANI
|
August 26, 2022 |
P. NAGA JASMINE Vs. STATE OF ANDHRA PRADESH
|
July 15, 2022 |
P. PADMAVATHI Vs. B. MOHAMMED KHASIM
|
February 1, 2022 |
P. PATTABHI REDDY Vs. STATE OF ANDHRA PRADESH
|
September 16, 2022 |
P. PRANJALI Vs. STATE OF ANDHRA PRADESH
|
September 28, 2022 |
P. PRASANTH KUMAR Vs. STATE OF ANDHRA PRADESH
|
October 28, 2022 |
P. RAJA GOPAL Vs. STATE OF A.P.
|
December 28, 2022 |
P. RAJESHWARI Vs. STATE OF A.P.
|
July 14, 2022 |
P. RAJESWARI Vs. P. JEEYANGAR MUTT TIRUPATI
|
October 13, 2022 |
P. RAM CHANDRA REDDY Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
August 25, 2022 |
P. RAMESH Vs. STATE OF A.P.
|
March 14, 2022 |
P. RANGA RAO Vs. STATE OF ANDHRA PRADESH
|
October 14, 2022 |
P. SHOBHA RANI Vs. STATE OF ANDHRA PRADESH
|
July 8, 2022 |
P. SHOWREELU Vs. T. H. DEPOT MANAGER
|
October 28, 2022 |
P. SRINIVASULU Vs. GOVERNEMNT OF ANDHRA PRADESH
|
July 26, 2022 |
P. SUMANA Vs. P. V. NIRANJAN KUMAR REDDY
|
January 7, 2022 |
P. VEERA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 8, 2022 |
P. VENKAYAMMA Vs. BHIMAVARAPU BHIMESWARA PRASAD
|
August 18, 2022 |
P. YESU DAS Vs. STATE OF ANDHRA PRADESH
|
July 1, 2022 |
P.J.KABEER DAS Vs. PANDU RANGA RAO
|
April 21, 2022 |
P.M. MITHUN Vs. STATE OF ANDHRA PRADESH
|
April 30, 2022 |
P.M.CHENCHU MANTHADI Vs. M.LOKANADHAM REDDY
|
June 17, 2022 |
P.MUKUNDA RAO Vs. ELURU TOWN AUTO MOBILE MECHANICAL ASSOCIATION
|
June 15, 2022 |
P.N. VARALAKSHMI Vs. K. CHANDRA
|
November 9, 2022 |
P.NAGA LAKSHMI BORA Vs. STATE OF A.P.
|
December 28, 2022 |
P.NAGENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
|
December 21, 2022 |
P.NARAYANA Vs. STATE OF ANDHRA PRADESH
|
December 6, 2022 |
P.NAVEEN KUMAR REDDY Vs. UNION OF INDIA
|
September 15, 2022 |
P.NIRMALA Vs. STATE OF ANDHRA PRADESH
|
November 3, 2022 |
P.SATYANARAYANA MURTHY Vs. STATE OF A.P
|
August 25, 2022 |
P.SUDHEER KUMAR Vs. STATE OF A.P
|
November 1, 2022 |
P.SURI BABU Vs. GOVT. OF A.P.
|
December 15, 2022 |
P.V. LAV KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
|
June 13, 2022 |
P.V.N. HYMAVATHI Vs. STATE OF ANDHRA PRADESH
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September 13, 2022 |
P.V.V. GANGADHAR Vs. STATE OF ANDHRA PRADESH
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April 20, 2022 |
P.V.V. GANGADHAR Vs. STATE OF ANDHRA PRADESH
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March 25, 2022 |
PACHAVA VENGAM KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 12, 2022 |
PADALA KIRAN KUMAR Vs. P. P. , HYD.
|
February 1, 2022 |
PADI DHARABABU Vs. STATE OF ANDHRA PRADESH
|
November 3, 2022 |
PAGIDALA PARVATHALU Vs. STATE OF ANDHRA PRADESH
|
July 4, 2022 |
PAILA REGARAO Vs. PRAGADA RAMA RAO
|
June 24, 2022 |
PAKA PADMAVATHI Vs. STATE OF ANDHRA PRADESH
|
July 13, 2022 |
PALAKOLANU RAVI CHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 10, 2022 |
PALAPARTHI DURGA @ SINGAM DURGA Vs. PALAPARTHI CHIRANJEEVI
|
December 13, 2022 |
PALIKA VENKATARAMANA Vs. PITHANI VERIKATA RAMANA
|
November 9, 2022 |
PALIKI GOVINDABABU Vs. NURIKURTHI VEERA VENKATA SATYANARAYANA
|
October 13, 2022 |
PALLA GANGAMMA Vs. STATE OF ANDHRA PRADESH
|
June 30, 2022 |
PALLA GOVINDARAO Vs. STATE OF ANDHRA PRADESH
|
January 20, 2022 |
PALLA SUBBA RAO Vs. STATE OF A.P.
|
April 19, 2022 |
PALLAPATI SRINIVASA RAO Vs. STATE OF A.P.
|
September 14, 2022 |
PALTTHIYA SRINU Vs. STATE OF ANDHRA PRADESH
|
October 20, 2022 |
PAMIDIMUKKALA UMADEVI Vs. STATE OF ANDHRA PRADESH
|
December 29, 2022 |
PANANGIPALLI VENKATA CHALAPATHI RAO Vs. BANDARU ATCHUTA SWETHA
|
July 19, 2022 |
PANCHAKARLA NAGAMANI Vs. CHODE KANAKA MAHALAKSHMI
|
February 21, 2022 |
PANCHIKATLA SATHIBABU Vs. STATE OF ANDHRA PRADESH
|
March 11, 2022 |
PANDA VENKATA RAO Vs. PADYALA VENUGOPALA PRASAD
|
November 28, 2022 |
PANDITI LAKSHMAREDDY Vs. STATE OF A. P.
|
April 8, 2022 |
PANDITI RATHNA RAJU Vs. GALIPOTHU MERCY
|
October 20, 2022 |
PANDURI MANIKYALA RAO Vs. STATE OF ANDHRA PRADESH
|
August 25, 2022 |
PANGI BALU Vs. STATE OF ANDHRA PRADESH
|
August 8, 2022 |
PANGI MOHANA RAO Vs. STATION HOUSE OFFICER
|
January 17, 2022 |
PANGI NAGANNA Vs. UNION OF INDIA
|
October 28, 2022 |
PANJA BHARAT MATAJI Vs. HOME SECRETARY, STATE OF ANDHRA PRADESH
|
October 19, 2022 |
PAPASANI SUBBA RAO Vs. D. NARESH BABU
|
July 1, 2022 |
PAPPU SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
July 29, 2022 |
PAPPULA DEVADAS Vs. YETUKURI PANKAJAM [DIED]
|
December 7, 2022 |
PARASURAMA MARINE FISHERMEN CO-OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
|
March 15, 2022 |
PARTHASARATHY Vs. STATE OF ANDHRA PRADESH
|
September 16, 2022 |
PASALA KRISHNA MURTHY Vs. ADAKA KOTAIAH (DIED)
|
September 15, 2022 |
PATI SRINIVAS RAO Vs. STATE
|
July 4, 2022 |
PATIBANDLA GOPALA SWAMY Vs. STATE OF ANDHRA PRADESH
|
August 22, 2022 |
PATNA VENKATA SREERAMULU Vs. DALLI APPALAREDDY
|
October 31, 2022 |
PATNALA BULLI APPARAO Vs. STATE OF ANDHRA PRADESH
|
September 27, 2022 |
PATNAM RAMESH Vs. MOTHUKURU LAKSHMI KANTHAMMA
|
March 2, 2022 |
PATTA CHANDRA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
January 27, 2022 |
PATTAM GOUSHA BI Vs. PATTAN JOHN SHAIDA
|
May 6, 2022 |
PATTISAPU ANANTHA BHASKARA MURTHY Vs. MADALA SRI VENKATA RAMANA MURTHY
|
September 19, 2022 |
PATURI VEERA VENKATA NARASIMHA RAO Vs. RAYUDU VENKATA KRISHNA RAO
|
February 23, 2022 |
PATURU SUNDARAIAH Vs. SURI RANGANAYAKAMMA
|
March 4, 2022 |
PATURU YERRAGANGAIAH GARI AVUL REDDY Vs. STATE OF ANDHRA PRADESH
|
February 9, 2022 |
PEDAPUDI ALFRED JOHNSON JEYAKARAN JESUDASAN Vs. STATE OF ANDHRA PRADESH
|
March 21, 2022 |
PEDDADA ANUSHA Vs. STATE OF ANDHRA PRADESH
|
August 5, 2022 |
PEDDIREDLA NOOKARATNAM Vs. STATE OF ANDHRA PRADESH
|
December 16, 2022 |
PEDDISETTI ANITHA SREE YENEPALLI ANITHA SREE Vs. STATE OF ANDHRA PRADESH
|
January 20, 2022 |
PEDIREDLA SRINU Vs. STATE OF A.P.
|
July 14, 2022 |
PELLURI KANAKA DURGA Vs. PAGADALA UDAYA LAXMI
|
June 22, 2022 |
PENDYALA VENKATADRI Vs. STATE OF ANDHRA PRADESH
|
April 27, 2022 |
PENTAKOTA ANJANEYULU Vs. MOPADA SRINU
|
November 18, 2022 |
PENUGANTI GOWRU NAIDU Vs. STATE OF A.P.
|
January 5, 2022 |
PENUGONDA SEETHARAMAIAH Vs. SYED CHINNA DASTAGIRI SAHEB
|
January 31, 2022 |
PENUMATCHA SATYANARAYANA RAJU Vs. MATTA SUSEELA
|
October 12, 2022 |
PERARAPU SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
April 20, 2022 |
PERAVALI PREMAKUMARI Vs. STATE OF ANDHRA PRADESH
|
May 6, 2022 |
PERAVARAPU DEVI Vs. STATE OF ANDHRA PRADESH
|
January 4, 2022 |
PERIKALA ARUN KUMAR Vs. STATE OF ANDHRA PRADESH
|
December 2, 2022 |
PERLA GOPINATH REDDY Vs. STATE OF A.P.
|
July 28, 2022 |
PERSONAL INCHARGE, ICICI LOMBARD GENERAL Vs. RALLAPALLI KULLAYAPPA
|
October 28, 2022 |
PETA CHANDRA SEKHAR Vs. STATE OF A. P.
|
April 22, 2022 |
PILLI APPARAO Vs. THAMMINA RAMARAO
|
November 25, 2022 |
PINAPALA RAMALAKSHMI Vs. PINAPALA RAMAKRISHNA NAIDU
|
March 16, 2022 |
PINAPOTHUSESHAMMA Vs. PINAPOTHUNAMITHASONI
|
February 2, 2022 |
PINISETTI SRINIVAS Vs. BOLLA GURUVAIAH
|
April 19, 2022 |
PINJARI KAREEM SABU Vs. J. SIVASANKAR NAIK
|
February 8, 2022 |
POLAKALA KUPPUSWAMY Vs. DIST. COLLECTOR
|
August 25, 2022 |
POLAVARAPU LAKSHMI SIRISHA Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
PONGURU NARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 6, 2022 |
PONNAMALLI BHARGAV KISHORE REDDY Vs. M. VENKATESULU
|
November 11, 2022 |
PONNURU SAMBA SIVA RAO Vs. PAMARTHI NEGESWARA RAO
|
August 30, 2022 |
POTHIREDDY AMERLINGA REDDY Vs. CHIEF ENGINEER, NTR TGP PROJECT
|
July 7, 2022 |
POTHUGUTLA SUSHMITHA SUSHMI Vs. STATE OF ANDHRA PRADESH
|
September 5, 2022 |
POTHUNURI SRIKANTH Vs. POTHUNURI SRIKUMAR
|
November 22, 2022 |
POTLURI ANJALI Vs. STATE OF ANDHRA PRADESH
|
January 28, 2022 |
POTNURU RAMESH Vs. CHINTADA RAJA RAO
|
June 30, 2022 |
POTNURU RAMESH Vs. CHINTADA RAJA RAO
|
June 29, 2022 |
PRADEEP K.SHARMA Vs. DASARI SEETHA NADU
|
September 16, 2022 |
PRAHALADA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
October 31, 2022 |
PRANAV AGENCY Vs. STATE OF ANDHRA PRADESH
|
November 1, 2022 |
PRATAP CHAGANLAL Vs. VIKRAM JETHALAL JOISHER
|
January 28, 2022 |
PRATAP SINGH Vs. STATE OF ANDHRA PRADESH
|
February 28, 2022 |
PREMAL PRATAP JOISHER Vs. VIKRAM JETHALAL JOISHER
|
March 4, 2022 |
PRIDE CONSTRUCTIONS Vs. DEPUTY ASSISTANT COMMISSIONER STGST
|
January 27, 2022 |
PRIMARY AGRICULTURAL CO-OP. SOCIETY Vs. DIST. COLLECTOR, NELLORE
|
October 28, 2022 |
PUDICHERI LALITHAMMA PADMAMMA Vs. BALINA CHENCHU RAMAIAH
|
January 4, 2022 |
PUJALA SIVA PRASAD Vs. MANDYAM HARINADHA REDDY
|
November 17, 2022 |
PULI ARUN KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 23, 2022 |
PULI KONDAL RAO Vs. STATE OF ANDHRA PRADESH
|
October 12, 2022 |
PULIPATI BADUGU SAMADHANAM Vs. STATE OF ANDHRA PRADESH
|
January 4, 2022 |
PULLIVARTHI VENKATA MANIPRASAD Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
PUTTI VINOD Vs. STATE OF A. P.
|
February 1, 2022 |
PUVVADA VENKATA MOHANA MURALI KRISHNA MURTHY Vs. J. MURALI
|
October 31, 2022 |
R SRI HARSHA Vs. STATE OF ANDHRA PRADESH
|
August 23, 2022 |
R. KRISHNAPPA Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR
|
August 16, 2022 |
R. SANKARAIAH Vs. STATE OF A.P.
|
April 19, 2022 |
R. SUBBA RAO Vs. CHIEF VIGILANCE OFFICER
|
August 25, 2022 |
R. SUNDARAM RAMAMOORTHY SUNDARAM Vs. STATE OF ANDHRA PRADESH
|
June 2, 2022 |
R.V. KRISHNA RAO Vs. ATTILI HYMAVATHI DEVI
|
January 31, 2022 |
R.V.L PRASAD Vs. STATE OF ANDHRA PRADESH
|
February 7, 2022 |
RAAVI SRINIVAS CHOWDARY Vs. STATE OF ANDHRA PRADESH
|
May 30, 2022 |
RACHAKONDA SIVAKUMAR SIVA Vs. STATE OF ANDHRA PRADESH
|
August 5, 2022 |
RACHARLA RAMESH Vs. STATE OF ANDHRA PRADESH
|
February 1, 2022 |
RAGATI HARI Vs. STATE OF A.P.
|
November 24, 2022 |
RAGHAVA ESTATES AND PROPERTIES LTD Vs. STATE OF ANDHRA PRADESH
|
March 4, 2022 |
RAGIMANI GANGADHAR Vs. RAGIMANI PADMAVATHI
|
September 8, 2022 |
RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 29, 2022 |
RAJADHANI RYTHU PARIRAKSHANA SAMITHI, Vs. STATE OF ANDHRA PRADESH
|
March 3, 2022 |
RAJANIKANTH Vs. STATE OF ANDHRA PRADESH
|
January 17, 2022 |
RAJU JAT Vs. STATE OF ANDHRA PRADESH
|
April 8, 2022 |
RAJULA SAHU Vs. GOPALA KRISHAN DWIVEDI
|
May 4, 2022 |
RAMAKURI RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
April 7, 2022 |
RAMALA JASWANTH REDDY Vs. STATE OF ANDHRA PRADESH
|
January 7, 2022 |
RAMAYANAM CHINNARANGADU Vs. STATE
|
September 1, 2022 |
RAMISETTY SURESH Vs. STATE OF ANDHRA PRADESH
|
June 9, 2022 |
RAMOJI RUSHIKESH Vs. B.RAMANJANEYULU
|
November 22, 2022 |
RANGA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 24, 2022 |
RAPURU PRASAD Vs. STATE OF ANDHRA PRADESH
|
January 20, 2022 |
RASHTRIYA ISPAT NIGAM LIMITED Vs. UNION OF INDIA
|
April 26, 2022 |
RASHTRIYA ISPAT NIGAM LIMITED Vs. BALAJI COKE
|
January 6, 2022 |
RASHTRIYA ISPAT NIGAM LTD. Vs. GET POWER LIMITED
|
August 25, 2022 |
RASHTRIYA VANARA SENA Vs. STATE OF ANDHRA PRADESH
|
November 7, 2022 |
RATHNA INDANE GAS Vs. STATE OF ANDHRA PRADESH
|
May 6, 2022 |
RAVALAKOLLI SAI Vs. STATE OF ANDHRA PRADESH
|
October 7, 2022 |
RAVI KUMAR BRICK INDUSTRY Vs. STATE OF ANDHRA PRADESH
|
March 8, 2022 |
RAVI RAMESH BABU Vs. STATE OF ANDHRA PRADESH
|
March 23, 2022 |
RAVU GURU PRASAD KRISHNA RANGA RAO Vs. R.S.R.K. RANGA RAO COLLEGE COMMITTE
|
September 8, 2022 |
RAVULA VENKATA RAMANA RAO Vs. STATE OF ANDHRA PRADESH
|
December 22, 2022 |
RAVULA VIJAY KISHORE Vs. STATE OF ANDHRA PRADESH
|
August 2, 2022 |
RAVURI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
February 11, 2022 |
RAYACHOTI PENCHALAIAH Vs. UNION OF INDIA
|
July 28, 2022 |
RAYADU SURYAKANTHAM Vs. TALARI KANTHARAO
|
April 6, 2022 |
RAYALA SATYANARAYANA Vs. SBI FUNDS MANAGEMENT PVT. LTD.
|
October 19, 2022 |
RAYALASEEMA SUGAR AND ENERGY PVT. LTD. Vs. MUPPALA USHARANI
|
October 11, 2022 |
RAYAPATI VENKATA SIVA RAMA CHAND Vs. STATE OF A.P.
|
July 26, 2022 |
REDDY ANAND KUMAR Vs. STATE OF ANDHRA PRADESH
|
May 12, 2022 |
REDDY RAJYA LAKSHMI Vs. JALATHARI PARVATHI
|
September 14, 2022 |
REDDY RAMA RAO DIED Vs. POLAVARAPU SRINIVASA RAO
|
January 28, 2022 |
REDLA BRAMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 14, 2022 |
REGIONAL MANAGER Vs. P. NAGARAJU, KURNOOL DIST
|
November 3, 2022 |
REGIONAL MANAGER Vs. KOLUSU URMILA
|
October 12, 2022 |
RELANGI VENKATESH Vs. STATE OF ANDHRA PRADESH
|
February 18, 2022 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. BHUPATHI SUJATHA, W/O. LATE SIVAIAH
|
June 16, 2022 |
RELIANCE GENERAL INSURANCE COMPANY Vs. BORRA GOWRI RATNA KUMARI
|
July 11, 2022 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. M. BHANU SARATH SARMA
|
November 2, 2022 |
RELIANCE INDUSTRIES LIMITED, MUMBAI Vs. STATE OF ANDHRA PRADESH
|
March 30, 2022 |
RELLA KUSUMA KUMARI Vs. STATE OF A. P.
|
October 28, 2022 |
RENTALA VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
September 1, 2022 |
RK INFRACORP PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF STATE TAX, KADAPAI CIRCLE
|
September 9, 2022 |
ROBERT C. DSILVA Vs. TIKKANA CHINA DEMUDU
|
September 14, 2022 |
ROYAL SUNDRAM ALLIANCE INSURANCE COMPANY Vs. MOHAMMAD SHAHERA
|
October 18, 2022 |
RUDRAPATI SURESH Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
RUMP INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER
|
September 13, 2022 |
S SUBRAHMANYAM NAIDU Vs. V.RAMACHANDRA NAIDU
|
July 12, 2022 |
S. ADI VENKATA SIVA SATYANARAYANA Vs. UNION OF INDIA
|
March 15, 2022 |
S. ALBERT Vs. STATE OF ANDHRA PRADESH
|
January 3, 2022 |
S. AMBIKA Vs. STATE OF ANDHRA PRADESH
|
December 5, 2022 |
S. CAHNDRA SEKHAR Vs. Y. DORASWAMY
|
October 20, 2022 |
S. ELUMALAI Vs. LOK ADALAT BENCH
|
November 8, 2022 |
S. KRISHNA MURTHY Vs. PRL. SECY. TO GOVT. , ENDOWMENT DEPT. , A. P. , HYD.
|
November 8, 2022 |
S. KRISHNAIAH Vs. STATE BANK OF INDIA
|
October 10, 2022 |
S. MOHAN RAJU Vs. S. BALAKRISHNA
|
September 15, 2022 |
S. P. Y. AGRO INDUSTRIES LIMITED Vs. UNION OF INDIA
|
May 5, 2022 |
S. PADMAJA Vs. STATE OF A. P.
|
October 28, 2022 |
S. RIYAKATH BASHA Vs. STATE OF ANDHRA PRADESH
|
February 1, 2022 |
S. SANYASI NAIDU Vs. CHIEF OF NAVAL STAFF
|
October 12, 2022 |
S. SATISH KUMAR Vs. V. C. THIMMARAYAN
|
November 23, 2022 |
S. SRIDEVI Vs. STATE OF ANDHRA PRADESH
|
July 18, 2022 |
S. SUNDER ABNER Vs. STATE OF ANDHRA PRADESH
|
April 20, 2022 |
S. V. CHOUDARY Vs. V. VIDYA SAGAR
|
November 17, 2022 |
S. VARALAKSHMI Vs. M. DILLI BAI
|
August 18, 2022 |
S. VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH
|
November 4, 2022 |
S. VENKATA RAMANA YADAV Vs. STATE OF ANDHRA PRADESH
|
July 29, 2022 |
S. YUGANDHAR, V. S. P. DIST Vs. MEDICAL BOARD, SR. MEDICAL OFFICER, HYD
|
October 18, 2022 |
S.M.S. VALI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT
|
June 20, 2022 |
S.MURAGAN Vs. STATE OF ANDHRA PRADESH
|
March 23, 2022 |
S.R.SRAVANI Vs. APSRTC
|
December 20, 2022 |
S.RAJKUMAR Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
S.S. RAWAT Vs. PUVVADA VENKATA SIVA PRASAD
|
July 5, 2022 |
S.S.PARAMTEJ INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 2, 2022 |
S.SUNANDA Vs. STATE OF ANDHRA PRADESH
|
May 29, 2022 |
S.V.NAGESWARA RAO RAJA Vs. PUBLIC PROSECUTOR
|
October 28, 2022 |
S.VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 1, 2022 |
SABBELLA LAKSHMI Vs. MOHAMMAD SUBHAM ALI
|
November 2, 2022 |
SAGI KOTESWARA RAO Vs. JAI BHAVANI CONSTRUCTIONS
|
August 1, 2022 |
SAI INFRA Vs. COMMERCIAL TAX OFFICER
|
October 20, 2022 |
SAI RISHIK INTERIORS Vs. CANARA BANK
|
March 31, 2022 |
SAI UMAMAHESWARA TRUST Vs. N. SURYANARAYANA MURTHY
|
February 9, 2022 |
SAKE DHANUNJAYA Vs. STATE OF ANDHRA PRADESH
|
June 28, 2022 |
SAKE SIVASANKAR Vs. STATE OF ANDHRA PRADESH
|
June 14, 2022 |
SALAPAKSHI LOKANATHAM Vs. STATE OF ANDHRA PRADESH
|
December 8, 2022 |
SALKAPURAM MAHESWARI Vs. STATE OF ANDHRA PRADESH
|
July 6, 2022 |
SAMANTHAPUDI SRINIVASA NAGA RAJU Vs. KOTA JAYASREE
|
September 14, 2022 |
SAMAREDDY LALI BABU Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
SAMAVESAM OF TELUGU BAPTIST CHURCHES Vs. STATE OF ANDHRA PRADESH
|
February 28, 2022 |
SAMBASIVA MILK TRANSPORT Vs. STATE OF ANDHRA PRADESH
|
February 9, 2022 |
SANAPALA TAVITI NAIDU Vs. VADDI NARENDRA KUMAR
|
April 28, 2022 |
SANAPALA UMA PATHI Vs. STATE OF ANDHRA PRADESH
|
September 23, 2022 |
SANDRA LOKESH NAIDU Vs. STATE OF ANDHRA PRADESH
|
October 7, 2022 |
SANGU RAJASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
January 21, 2022 |
SANIKOMMMU VIJAYA BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH
|
April 6, 2022 |
SANKA RAMESH Vs. STATE OF ANDHRA PRADESH
|
April 22, 2022 |
SANNADI GOPINATH REDDY Vs. STATE OF ANDHRA PRADESH
|
October 27, 2022 |
SARAGADA KALIDAS REDDY Vs. MANMOHAN SINGH
|
January 3, 2022 |
SARVEPALLI VENKATA RADHA KRISHNA Vs. RUDRAVARAM ANAND SWAROOP
|
July 1, 2022 |
SARVODAYA ARTS SCIENCE COLLEGE Vs. DIRECTORCUM COMMISSIONER OF COLLEGIATE EDUCATION
|
February 14, 2022 |
SASANAPURI SOMESWARA RAO Vs. SHRIRAM CITY UNION FINANCE LTD
|
February 9, 2022 |
SATHI SURYA CHANDRA RAO Vs. STATE OF ANDHRA PRADESH
|
July 12, 2022 |
SATHYA VINOD Vs. STATE OF ANDHRA PRADESH
|
September 2, 2022 |
SATNA RUKMINAMMA Vs. SATNA PARAMESWARA RAO
|
November 11, 2022 |
SATYA PRASAD RAO Vs. APPELLATE AUTHORITY-CUM-REGISTRAR ADMINISTRATION
|
September 15, 2022 |
SAVANAM GIRIDHAR REDDY Vs. SAVANAM PAVANI
|
January 17, 2022 |
SAYED MASTAN VALI Vs. STATE OF ANDHRA PRADESH
|
June 16, 2022 |
SEELI SRINU Vs. SEELI (GALINKI) SUSEELA
|
December 9, 2022 |
SEERAM CHANDRA MOHAN Vs. SEERAM SRIDEVI
|
November 23, 2022 |
SERU SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
September 12, 2022 |
SEVA SWARNA KUMARI Vs. STATE OF ANDHRA PRADESH
|
August 18, 2022 |
SHAHID BABU SHAIK Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
|
March 22, 2022 |
SHAIK ABDUL SALEEM Vs. SHAIK SHAMEEM
|
December 27, 2022 |
SHAIK ARIFA Vs. STATE OF ANDHRA PRADESH
|
September 26, 2022 |
SHAIK BASHA MOHIDDIN Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
SHAIK DILSHAD Vs. SUPERINTENDING ENGINEER
|
December 1, 2022 |
SHAIK EESHWARAMMA Vs. STATE OF ANDHRA PRADESH
|
October 11, 2022 |
SHAIK FAYAZ Vs. STATE OF ANDHRA PRADESH
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December 23, 2022 |
SHAIK KHADAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
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August 8, 2022 |
SHAIK MAHABOOB BASHA Vs. STATE OF ANDHRA PRADESH
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December 22, 2022 |
SHAIK MAHABOOB SUBHANI Vs. STATE OF ANDHRA PRADESH
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October 20, 2022 |
SHAIK MAHAMMAD RAHAMATULLAH Vs. STATE OF ANDHRA PRADESH
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January 7, 2022 |
SHAIK MALINA FARZANA Vs. STATE OF ANDHRA PRADESH
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January 4, 2022 |
SHAIK MASTAN VALI Vs. GOVERNMENT OF ANDHRA PRADESH
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October 13, 2022 |
SHAIK MOHAMMED RAFIQ Vs. STATE OF ANDHRA PRADESH
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February 11, 2022 |
SHAIK MOHAMMED SHABUDDIN Vs. STATE OF ANDHRA PRADESH
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November 22, 2022 |
SHAIK NAGOOL JOHNY Vs. STATE OF ANDHRA PRADESH
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April 13, 2022 |
SHAIK NAZEER HUSSAIN Vs. STATE OF ANDHRA PRADESH
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March 23, 2022 |
SHAIK ROSHINI Vs. STATE OF ANDHRA PRADESH
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January 6, 2022 |
SHAIK SAJID Vs. SKHAIK BADA HUSSAIN
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September 13, 2022 |
SHAIK SHAJAHAN Vs. E. JYOTHI
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November 24, 2022 |
SHAIK SHAJIDA BEGUM Vs. KONERU RAMA RAO
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October 18, 2022 |
SHAIKH KHASIM Vs. STATE OF A.P.
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March 4, 2022 |
SHAK MASTAN Vs. STATE OF ANDHRA PRADESH
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August 1, 2022 |
SHERASIYA IRFAN ALTABBHAI Vs. STATE OF ANDHRA PRADESH
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February 1, 2022 |
SHIVASARANAPPA Vs. STATE OF ANDHRA PRADESH
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January 17, 2022 |
SIDAGAM SANJEEV Vs. AKULA VENKATA LAKSHMI
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July 1, 2022 |
SIMHADRI RAJU EDUCATIONAL SOCIETY Vs. BRANCH MANAGER
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June 16, 2022 |
SINGANA SUBBA REDDY Vs. PRL.SECY., IRRIGATION DEPT.,
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January 18, 2022 |
SINGIDI RAGHURAM Vs. STATE OF ANDHRA PRADESH
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December 22, 2022 |
SINGIREDDY VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
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September 9, 2022 |
SIREESHA SIMHADRI Vs. STATE OF ANDHRA PRADESH
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February 1, 2022 |
SIRIGIRI OBULESU Vs. DUGGINENI VENKATESDWASRLU
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May 4, 2022 |
SIRIPURAPU RAJU Vs. STATE OF A.P.
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August 22, 2022 |
SIVA SHANKAR MINERALS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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July 13, 2022 |
SK GOUSE BASHA Vs. STATE OF AP
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September 9, 2022 |
SK. ABDUL RAHIM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORP.
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February 28, 2022 |
SK. AKTHAR ROSHAN Vs. STATE OF ANDHRA PRADESH
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July 6, 2022 |
SK.AMEER BASHA Vs. MANTHANA VANI
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September 30, 2022 |
SOMA SUDHAKAR Vs. STATE OF ANDHRA PRADESH
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July 18, 2022 |
SOMEPALLI GOVINDU Vs. MADIKIRI RAJAMANI
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November 30, 2022 |
SOMULA VENKATASUBBA REDDY Vs. STATE OF ANDHRA PRADESH
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October 28, 2022 |
SPECIAL TAHSILDAR (L.A.), NELLORE Vs. Y. PRAMEELA
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June 29, 2022 |
SREE CONSTRUCTIONS Vs. ASSISTANT COMMISSIONER
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March 21, 2022 |
SREE LAKSHMI SAI SREE FINANCE Vs. STATE OF A.P.
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February 4, 2022 |
SREE RAYALASEEMA SUGAR AND ENERGY PVT. LTD. Vs. MUPPALA USHARANI
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October 11, 2022 |
SREE VYAASAASHARMAM Vs. V. VENKATESWARA RAO
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November 1, 2022 |
SRI AHOBILA MUTT PARAMPARA ADHEENA Vs. STATE OF ANDHRA PRADESH
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October 13, 2022 |
SRI CHANDRAMALA ENTERPRISES PVT. Vs. PUNJAB NATIONAL BANK
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August 18, 2022 |
SRI GANESH SAI GRANITES AND MINERALS Vs. COMMISSIONER AND INSPECTOR GENERAL STAMPS
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August 25, 2022 |
SRI MALLIKARJUNA INDUSTRIES Vs. VISHWANATHANM PEDDA KONDAIAH
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February 22, 2022 |
SRI RAJA RAJESWARI AGRO AGENCY Vs. STATE OF ANDHRA PRADESH
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November 1, 2022 |
SRI SAI INVESTIGATION AND SECURITY SERVICES Vs. SECRETARY, MINISTRY OF RAILWAYS
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April 19, 2022 |
SRI SARVARAYA SUGARS Vs. UNION OF INDIA
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December 2, 2022 |
SRI SURYA KUMARI AGENCY Vs. STATE OF ANDHRA PRADESH
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July 1, 2022 |
SRINIVASA AND COMPANY Vs. GOVT OF ANDHRA PRADESH
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March 8, 2022 |
SRIPADA SAI RAM Vs. STATE OF ANDHRA PRADESH
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October 21, 2022 |
SRUNGAPATI SUSEEL KUMAR Vs. STATE OF ANDHRA PRADESH
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August 16, 2022 |
ST. MARYS GROUP OF INSTITUTIONS GUNTUR Vs. COMMISSIONER OF TECHNICAL EDUCATION
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June 13, 2022 |
STATE Vs. T. STATYANARAYANA RAO
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July 4, 2022 |
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
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July 7, 2022 |
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
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March 23, 2022 |
STATE BANK OF INDIA Vs. V. BALA RAJU
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March 2, 2022 |
STATE OF A. P. Vs. MITTAPALLI SUDHAKAR REDDY
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February 17, 2022 |
STATE OF A.P. Vs. THAMMISETTY NARAYNA
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December 1, 2022 |
STATE OF A.P. Vs. SAJJA RAMAKANTH
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November 16, 2022 |
STATE OF ANDHRA PRADESH Vs. EJARLA BADARINATH
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November 28, 2022 |
STATE OF ANDHRA PRADESH Vs. N. MARUTHI
|
August 8, 2022 |
STATE OF ANDHRA PRADESH Vs. M. CHINNAPAPAMMA
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February 16, 2022 |
STATE OF ANDHRA PRADESH Vs. VYSHNO CONSTRUCTIONS
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December 2, 2022 |
STATE OF ANDHRA PRADESH Vs. VENKATA RAO
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September 6, 2022 |
STATE OF ANDHRA PRADESH Vs. RAJADHANI RYTHU PARIRAKSHANA SAMITHI
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March 3, 2022 |
STATE OF ANDHRA PRADESH Vs. CH. RAMESH KUMAR
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February 23, 2022 |
STATE OF ANDHRA PRADESH Vs. T. VARAHALU
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August 23, 2022 |
STATE OF ANDHRA PRADESH Vs. KALLA LINGASWAMY
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December 22, 2022 |
STATE OF ANDHRA PRADESH Vs. MARVEL FINANCIAL SERVICES LTD.
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October 18, 2022 |
STATE OF ANDHRA PRADESH Vs. THOTA SUBBA RAO
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January 5, 2022 |
STATE OF ANDHRA PRADESH Vs. G. A. AND K. ABYUDAYA
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October 20, 2022 |
STATE OF ANDHRA PRADESH, Vs. PRABHAKAR NAIDU
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January 3, 2022 |
STATE THROUGH CBI Vs. T. GANGI REDDY YERRA GANGI REDDY
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March 16, 2022 |
STERLING AND WILSON PRIVATE LIMITTED Vs. THE JOINT COMMISSIONER
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November 25, 2022 |
SUBRAMANAYAM Vs. STATE OF AP
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July 18, 2022 |
SUDAGANI CHAYA DEVI MURALA SUDHA CHAYA DEVU Vs. PRL. SECRETARY HOME AFFAIRS
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July 4, 2022 |
SUDDHA SURI BABU Vs. STATE OF ANDHRA PRADESH
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September 30, 2022 |
SUDHA RESTAURANT AND BAR Vs. COMMISSIONER OF PROHIBITION AND EXCISE
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April 1, 2022 |
SUGALI(BANAVATHI) LAKSHMI THIRUPATHAMA Vs. STATE OF ANDHRA PRADESH
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November 10, 2022 |
SUGAVASI CHAKRADHAR Vs. STATE OF ANDHRA PRADESH
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September 5, 2022 |
SUKUL YASHODA Vs. STATE OF A.P.
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August 1, 2022 |
SUMATHI Vs. T. SREERAMULU
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April 27, 2022 |
SUNKARA GANESWARA RAO Vs. SUNKARA SAROJINI
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February 23, 2022 |
SUNKARA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
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May 26, 2022 |
SUNKARA SATYANARAYANA Vs. MUNAGALA NAGA VENKATA MURALI KRISHNA
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August 11, 2022 |
SUNKARA SEETHA MAHALAKSHMI Vs. THOTA SATYANARAYANA
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September 19, 2022 |
SUNKARA SITHAMAHALAKSHMI Vs. STATE OF ANDHRA PRADESH
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May 6, 2022 |
SUNSHINE ELECTRICALS Vs. STATE OF ANDHRA PRADESH
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September 6, 2022 |
SUNSTAR SEED PVT LTD Vs. YERUVA ARLA REDDY
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April 19, 2022 |
SUPHALA AGRI GENETICS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
December 1, 2022 |
SURABATTULA VENKATA RAMARAO RAMLIBU Vs. SURABATTULA SANJEEVA RAO
|
August 17, 2022 |
SURAPANENI VENKATA RATNAM Vs. SURAPANENI RAJESWARAMMA
|
November 1, 2022 |
SURE RAMAKRISHNA SAIKUMAR Vs. STATE OF ANDHRA PRADESH
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November 18, 2022 |
SUVARAPU VENKATESWARA RAO Vs. ADDADA KOTESWARA RAO
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October 20, 2022 |
SYED BASHA Vs. SYED MASTHAN
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September 14, 2022 |
SYED BILAL Vs. STATE OF ANDHRA PRADESH
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June 28, 2022 |
SYED FAYAZ, ANANTHAPUR DIST. Vs. P. P. , HYD
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January 21, 2022 |
SYED HUSSAIN BI Vs. GANGASANI VENKATA LAKSHMI
|
August 23, 2022 |
SYED SALEEM PASHA Vs. STATE OF A.P.
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April 13, 2022 |
T. CHANDRIKA Vs. STATE OF ANDHRA PRADESH
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July 7, 2022 |
T. DINESH Vs. STATE OF ANDHRA PRADESH
|
February 10, 2022 |
T. G. JAYA CHANDRA NAIDU Vs. STATE OF ANDHRA PRADESH
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November 3, 2022 |
T. JYOTHI LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
January 20, 2022 |
T. M. ELUMALAI, CHITTOOR DIST Vs. P. P. , HYD.
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November 25, 2022 |
T. MADHU Vs. SHAMSHER SINGH RAWAT
|
February 10, 2022 |
T. MOHAN BABU Vs. S. NOORJAHAN
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January 4, 2022 |
T. NAGAIAH Vs. DEPOT MANAGER, APSRTC
|
January 6, 2022 |
T. PARVATHI DEVI Vs. THIPARTHI VENKATA SATISH KUMAR
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August 2, 2022 |
T. RAJA RAO Vs. STATE OF ANDHRA PRADESH
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July 26, 2022 |
T. ROSELEELA Vs. COMMISSIONER, HYD
|
May 6, 2022 |
T. SASIKALA Vs. STATE OF ANDHRA PRADESH
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March 15, 2022 |
T. SOBHANADRI Vs. STATE OF ANDHRA PRADESH
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April 21, 2022 |
T. SOUNDARYA Vs. STATE OF ANDHRA PRADESH
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October 14, 2022 |
T. SREENIVASULU REDDY Vs. SRI KRISHNADEVARAYA UNIVERSITY
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May 5, 2022 |
T. SUDARSHAN REDDY Vs. STATE OF ANDHRA PRADESH
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October 18, 2022 |
T. VENKATA SUBBAIAH Vs. STATE OF ANDHRA PRADESH
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October 14, 2022 |
T.C. RAJARATHNAM Vs. STATE OF ANDHRA PRADESH
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May 6, 2022 |
T.MAHABOOB BASHA Vs. DOWLATH BEE
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January 18, 2022 |
T.NAGA SANKARA SUBRAHMANYAM Vs. STATE OF A.P.
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March 21, 2022 |
T.VENKATA RAVAMMA Vs. K. ARNATI LAKSHMAMMA
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June 23, 2022 |
TADAVARTHY KISHORE Vs. STATE OF ANDHRA PRADESH
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August 26, 2022 |
TAIDALA YESUPADAM Vs. BURUGU SRINU
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November 16, 2022 |
TALLADI POSU BABU Vs. STATE OF ANDHRA PRADESH
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August 8, 2022 |
TALLURI NAGAMANI MARY MANI Vs. TALLURI KRISHNA
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July 1, 2022 |
TALLURI SWATHI Vs. BATHINI VENKATESH
|
November 25, 2022 |
TAMMA SRILAKSHMI Vs. STATE OF A.P.
|
March 10, 2022 |
TANIKONDA PETURU Vs. PUBLIC PROSECUTOR HYDERABAD
|
January 6, 2022 |
TARAKA RAMA COLONY DEVELOPMENT COMMITTEE Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
December 1, 2022 |
TARAN SINGH Vs. STATE OF ANDHRA PRADESH
|
November 3, 2022 |
TATA INTERNATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH
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August 4, 2022 |
TATA SANKAR Vs. STATE OF ANDHRA PRADESH
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January 20, 2022 |
TATA SUBHASHINI Vs. KANCHARLA SUSHMA
|
January 5, 2022 |
TATINENI SRI DEVI Vs. PARISE MAMILLAIAH
|
August 24, 2022 |
TEGACHERLA PULLAMMA Vs. M. SUDHAKAR REDDY
|
August 25, 2022 |
TETALI NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
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May 19, 2022 |
THAKUR RAM SINGH Vs. STATE OF ANDHRA PRADESH
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January 7, 2022 |
THALARI AMPAIAH Vs. STATE OF ANDHRA PRADESH
|
August 22, 2022 |
THAMMA VENKATA KRISHNA REDDY Vs. STATE OF AP
|
June 13, 2022 |
THAMMIREDDI SIVA SANKAR RAO Vs. STATE OF ANDHRA PRADESH
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November 7, 2022 |
THAMMISETTI NARASIMHA RAO Vs. STATE OF A.P.
|
January 18, 2022 |
THAMMISETTY NARAYANA @ PEDDA NARAYANA Vs. STATE OF A.P.
|
December 1, 2022 |
THANDAVA YOGESH Vs. STATE OF TELANGANA
|
January 3, 2022 |
THE STATE OF ANDHRA PRADESH, Vs. MIRIYALA JAGANNADHAM
|
February 16, 2022 |
THIMMALA DASARI NAGA MANI Vs. THIMMALA JEEVAN RAO
|
September 5, 2022 |
THURPATI PARVATHI DEVI Vs. STATE OF ANDHRA PRADESH
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July 28, 2022 |
TIGIREDDY VENKAT RAO Vs. STATE OF ANDHRA PRADESH
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December 30, 2022 |
TIRUMALA TIRUPATI DEVASTHANAMS Vs. K. VIJAYA
|
August 2, 2022 |
TIRUMALASETTI BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
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April 26, 2022 |
TIRUPATHI POLLAI Vs. STATE OF ANDHRA PRADESH
|
April 30, 2022 |
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. HARYANA MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
September 8, 2022 |
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. K. SEETHA RAMAIAH
|
June 15, 2022 |
TRIVENI HOMES Vs. DEPUTY COMMERCIAL TAX OFFICER I
|
October 20, 2022 |
TRUE WELL E PIPE INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
May 5, 2022 |
TUBOTI VENKATESWARLU (DIED) Vs. RAYASAM MADHAVA RAO
|
January 7, 2022 |
TULASI SEEDS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 30, 2022 |
TUMMAPUDI NAGA VENKATA JAGAN MOHAN RAO Vs. STATE BANK OF INDIA
|
June 28, 2022 |
TUMMIDI BALA NAGAMANI Vs. STATE OF ANDHRA PRADESH
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September 29, 2022 |
U. YESU RATNAM Vs. STATE OF ANDHRA PRADESH
|
October 11, 2022 |
U.SUDHA Vs. DISTRICT COLLECTOR, ANANTAPUR
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June 20, 2022 |
UDATHA NARASMIHA RAO Vs. THOTA GANGADHARA RAO
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April 13, 2022 |
UDATHU SURESH Vs. STATE OF ANDHRA PRADESH
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July 15, 2022 |
UDDAGARI SATYARAO Vs. STATE OF ANDHRA PRADESH
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December 6, 2022 |
UGGINA NAGAMANI Vs. KONA PERSISURANI
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April 13, 2022 |
UGGUMUDI CHANDRA REDDY Vs. PALAGANI KRISHNA REDDY
|
August 11, 2022 |
ULAVAPATI KALPANA Vs. STATE OF ANDHRA PRADESH
|
August 1, 2022 |
UNGARADA MANGAMMA Vs. ELECTION TRIBUNAL CUM SENIOR CIVIL JUDGE AT SRIKAKULAM
|
October 28, 2022 |
UNION BANK OF INDIA ERSTWHILE ANDHRA BANK Vs. STATE OF ANDHRA PRADESH
|
February 23, 2022 |
UNION OF INDIA Vs. VALLAM MURALI
|
July 25, 2022 |
UNION OF INDIA Vs. NAMARLA SATYANARAYANA
|
April 19, 2022 |
UNION OF INDIA Vs. YELLA BHASKAR RAO
|
September 15, 2022 |
UNITED INDIA INSURANCE CO. LIMITED Vs. VAJJA SESHARATHAM
|
October 28, 2022 |
UNITED INDIA INSURANCE CO. LTD Vs. ARUNDELPET, GUNTUR
|
December 8, 2022 |
UNITED INDIA INSURANCE CO. LTD Vs. PETLURI ANJAMMA
|
November 30, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. APSRTC
|
November 23, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. YERRAMPUDI RAMANAMMA
|
November 25, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. KAKUNURI THIRUPATHAMMA
|
November 25, 2022 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHAIK IBRAHIM
|
June 30, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PALUSANI LAKSHMAMMA
|
November 14, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. L. BASHA SAB
|
October 31, 2022 |
UNITED INDIA INSURANCE COMPANY LIMITED, ANANTAPUR Vs. SANGALA VENKATA RAMUDU
|
November 17, 2022 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MAMILLA SUJATHA
|
September 21, 2022 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MARTHA BALA NAGA LAKSHMI
|
June 24, 2022 |
URLAPU NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 7, 2022 |
USTHELA KONDAIAH, PRAKASAM DIST. Vs. STATE OF A. P.
|
October 31, 2022 |
UTTARADI SRIVAISHNAVA MUTT @ MOOLA MUTT Vs. COLLECTOR
|
April 30, 2022 |
V-GUARD INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
|
January 4, 2022 |
V. ANNAPURNA Vs. STATE OF ANDHRA PRADESH
|
July 22, 2022 |
V. BHUPATHI REDDY Vs. STATE OF ANDHRA PRADESH
|
April 1, 2022 |
V. DURGA PRASAD Vs. ANDHRA CRICKET ASSOCIATION
|
March 16, 2022 |
V. GOPI KRISHNA REDDY Vs. V. ROSHIAH
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April 29, 2022 |
V. LAKSHMI KUMARI Vs. STATE OF ANDHRA PRADESH
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July 22, 2022 |
V. MADHU Vs. STATE OF ANDHRA PRADESH
|
October 28, 2022 |
V. MANGA Vs. STATE OF ANDHRA PRADHESH
|
September 16, 2022 |
V. NAGALAKSHMI Vs. STATE OF AP
|
December 15, 2022 |
V. NARENDRA BABU Vs. STATE OF A. P.
|
January 21, 2022 |
V. NARENDRA BABU Vs. STATE OF ANDHRA PRADESH
|
January 31, 2022 |
V. RABANI BASHA Vs. STATE OF ANDHRA PRADESH
|
January 19, 2022 |
V. SURESH REDDY Vs. D. VENKATESWARA REDDY
|
October 28, 2022 |
V. VENKATESWARLU Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
|
March 23, 2022 |
V.APPANNA Vs. STATE
|
November 14, 2022 |
V.JAYAGEETHA Vs. APSRTC
|
October 31, 2022 |
V.K.S. RADHESA Vs. STATE OF A. P.
|
April 11, 2022 |
V.KODANDARAMAIAH Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
V.MADHURI Vs. B.BALA NAIDU
|
November 28, 2022 |
V.MANJULA Vs. V.JAGADISH
|
March 8, 2022 |
VADLA BEEJAN BEE Vs. STATE OF ANDHRA PRADESH
|
November 21, 2022 |
VAJARALA SRINIVASULU Vs. STATE OF ANDHRA PRADESH
|
April 26, 2022 |
VAKKALAGADDA VENKATA SIVAYYA Vs. TUMMALA SUJATHA
|
February 22, 2022 |
VALLEPU NAGA RAJU Vs. STATE OF ANDHRA PRADESH
|
August 4, 2022 |
VALLEPU SREENIVASULU Vs. STATE OF ANDHRA PRADESH
|
November 21, 2022 |
VALLURI DURGA RAO Vs. STATE OF ANDHRA PRADESH
|
October 13, 2022 |
VALLURI VENKATA KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
|
September 14, 2022 |
VALLURU SURESH Vs. STATE OF ANDHRA PRADESH
|
January 18, 2022 |
VALMIKI BOYA JOINT ACTION COMMITEE Vs. STATE OF ANDHRA PRADESH
|
September 14, 2022 |
VALSAREDDI VIJAYA Vs. V. KALAM AZAD
|
October 18, 2022 |
VANKA SRIVALLI Vs. STATE OF ANDHRA PRADESH
|
June 9, 2022 |
VANKENA KRISHNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
May 4, 2022 |
VARAHA LAKSHMI NARASIMHA SWAMY DEVASTHANAM Vs. STATE OF ANDHRA PRADESH
|
December 4, 2022 |
VASAVI WEDDING AND EVENT PLANNERS Vs. STATE OF ANDHRA PRADESH
|
July 14, 2022 |
VAYYETI SRINIVASA RAO Vs. GAINEEDI JAGAJYOTHI
|
December 20, 2022 |
VEDANAPARTHI JAYACHANDRA RADDY Vs. STATE OF A.P.
|
October 10, 2022 |
VEDANAPARTHI JAYACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 11, 2022 |
VEDANTA LIMITED Vs. BOARD OF TRUSTEES OF VISAKHAPATNAM PORT
|
March 3, 2022 |
VEEKAY OIL PRODUCTS Vs. STATE OF A.P.
|
August 22, 2022 |
VEERARAGHAVAPURAM VENKATA KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 7, 2022 |
VEERESH NAIK Vs. STATE OF A.P.
|
August 4, 2022 |
VEERLA DASARADHA RAMAYYA Vs. VEERLA VANKATESWARE RAO
|
September 19, 2022 |
VEESAM RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
September 30, 2022 |
VEGUNTA MAHARANI SAMYUKTHA Vs. YELAMANCHILI BHUVANESWARI DEVI
|
February 21, 2022 |
VELIGANDLA GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH
|
September 14, 2022 |
VELIVELA NAGENDRAM Vs. STATE OF ANDHRA PRADESH
|
January 3, 2022 |
VELLAMPALLI JAGADISH Vs. STATE OF ANDHRA PRADESH
|
June 2, 2022 |
VELUGANTI VENKATESH Vs. STATE OF ANDHRA PRADESH
|
March 11, 2022 |
VEMPATI RAMA KOTAMMA Vs. ORUGANTI JAYAPRAKASH REDDY
|
October 28, 2022 |
VEMPURI SOWRI MOHAN REDDY Vs. VEMPURI HEMALATHA
|
November 7, 2022 |
VEMU VIDYA RANJAN ROY Vs. GODAVARTHI KRISHNA KUMARI
|
November 22, 2022 |
VEMULAPALLI KRISHNA MOHAN Vs. YENUGA GOVINDA KUMARI
|
November 9, 2022 |
VEMURI SAMBASIVA PRASAD Vs. ALLU SRINIVASA RAO
|
September 9, 2022 |
VENKARA SRINU Vs. STATE OF ANDHRA PRADESH
|
April 13, 2022 |
VENKATA MURALI RICE MILL Vs. ASSISTANT ACCOUNTS OFFICER
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August 2, 2022 |
VENKATALAKSHMI LORRY AND EARTH MOVERS Vs. STATE OF ANDHRA PRADESH
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January 12, 2022 |
VENKATESWARA GODOWNS Vs. STATE OF ANDHRA PRADESH
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November 8, 2022 |
VENNAM JYOTHI SUREKHA Vs. STATE OF A.P.
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August 4, 2022 |
VICE CHAIRMAN AND MD,APSRTC Vs. DUGGANABOINA @ DUGGANA VENKATA SUBBAIAH
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November 7, 2022 |
VIGNAN EDUCATIONAL Vs. STATE OF A.P.
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August 1, 2022 |
VIJAY EDUCATIONAL SOCIETY Vs. NARRA RAVINDRA PRASAD
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November 14, 2022 |
VIJAY NATHULAL SHARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, GUNTUR
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October 21, 2022 |
VIJAYA MUNICIPAL CORPORATION Vs. VENSAR CONSTRUCTIONS COMPANY LTD.
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February 7, 2022 |
VIJAYANAGARAM CHINNA REDDAPPA Vs. STATE OF ANDHRA PRADESH
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December 8, 2022 |
VIKAS VINAYAK KHANVELKAR Vs. STATE OF ANDHRA PRADESH
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January 17, 2022 |
VINEETHA JUNIOR COLLEGE Vs. KILLI TAVITAYYA
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December 7, 2022 |
VINTI RAMAKRISHNA Vs. PUBLIC PROSECUTOR HIGH COURT OF HYDERABAD
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February 24, 2022 |
VISHWAKNA ENTERPRISES Vs. SREE RAYALASEEMA HI-STRENGTH HYPO LTD.
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December 15, 2022 |
VOLTAS LIMITED, MUMBAI Vs. UNION OF INDIA
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January 25, 2022 |
VOONNA JANARDHANANA SRINIVASA KUMAR Vs. SUNKARI SRIRAM PRASAD
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September 14, 2022 |
VR COMMODITIES PRIVATE LIMITED Vs. NORVIC SHIPPING ASIA PTE. LTD
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May 5, 2022 |
VUTLA BUDDAIAH CHOWDART Vs. STATE OF ANDHRA PRADESH
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February 9, 2022 |
VUYYALA JAYARAMI REDDY Vs. STATE OF ANDHRA PRADESH
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October 19, 2022 |
WALTAIR CLUB, VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH
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March 29, 2022 |
Y. C. YELLAPPA Vs. Y. CHANDRA SEKHAR
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November 15, 2022 |
Y. ESWARA RAO, W. G. DIST Vs. PROH EXCISE SUPDT, W. G. DIST
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October 18, 2022 |
Y. LILLIBAI Vs. STATE OF ANDHRA PRADESH
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July 12, 2022 |
Y. RAGHU NANDINI Vs. STATE OF ANDHRA PRADESH
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August 16, 2022 |
Y. RENUKA Vs. L. SREENIVASA RAO
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October 13, 2022 |
Y. T. V. K. R. BABU Vs. STATE OF ANDHRA PRADESH
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October 13, 2022 |
Y.S. BHARATHI REDDY Vs. STATE OF A.P.
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August 10, 2022 |
YADAMAKANTI CHANDRA SEKHAR REDDY Vs. SIDDIGARI BALA NAGI REDDY
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October 31, 2022 |
YADLAPALLI SUBRAHMANYAM Vs. KANDRU ANANDA KUMAR
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June 20, 2022 |
YAGATI APPA RAO Vs. MALLIDI SATYANARAYANA REDDY
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May 6, 2022 |
YALAMARTHI NARASIMHA RAO Vs. DIST. LEGAL SERVICES AUTHORITY
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January 6, 2022 |
YALLAMILLI VENU MOHAN Vs. KONA VENKATA SRINIVASA RAO
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October 31, 2022 |
YAMPALA PADMA Vs. G. SRI SATYA TRINATHA
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October 28, 2022 |
YANAMALA GURUVAIAH Vs. STATE OF ANDHRA PRADESH
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July 7, 2022 |
YANDURU VENKATA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
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January 21, 2022 |
YAPARLA PAKKIRA Vs. SANKA PUDURU LAKSHMI REDDY
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August 11, 2022 |
YARRA SIVA PRASAD Vs. SAKSHI SRI VIJAYA LAKSHMI KUMARI
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October 17, 2022 |
YARRA SRINU Vs. STATE OF ANDHRA PRADESH
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August 12, 2022 |
YARRAMSETTI GANAPATHI RAO GANAPATHI Vs. STATE OF A.P.
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September 2, 2022 |
YELAMANCHILI SATYA KRISHNA Vs. STATE OF ANDHRA PRADESH
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April 21, 2022 |
YELETI SRIDEVI MANIKUMARI Vs. MALIREDDY KRISHNAVENI
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July 1, 2022 |
YELLANTI RENUKA Vs. STATE OF A.P.
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December 9, 2022 |
YELLANTI RENUKA Vs. STATE OF A.P.
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March 25, 2022 |
YELLANTI RENUKA Vs. STATE OF ANDHRA PRADESH
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March 24, 2022 |
YELLETI SRINIVAS Vs. STATE OF A.P.
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December 27, 2022 |
YELLUMAHANTHI MALLESWARA RAO Vs. YELLUMAHANTHI DHANA LAKSHMIU
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December 26, 2022 |
YERRA MADHUBABU Vs. SAM UMA LAKSHMI KANTHAM
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June 16, 2022 |
YERRA NARASIMHA RAO Vs. YERRA KOTESWARE RAO
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September 15, 2022 |
YERRAMCHETTI BHARATHI Vs. STATE OF ANDHRA PRADESH
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November 18, 2022 |
YERRAMSETTY DORASWAMY Vs. SHAIK RAFI MALIK
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February 22, 2022 |
YESUKRISTU PRATHANA SAHAVASA SANGAM Vs. STATE OF ANDHRA PRADESH
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March 25, 2022 |
ZAGGLE PREPAID OCEAN SERVICES PVT. LTD Vs. RASHTRIYA ISPAT NIGAM LTD
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January 27, 2022 |
ZAHEER KHAN REHEMAT KAHAN Vs. STATE OF ANDHRA PRADESH
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November 4, 2022 |