REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A SIRISHA Vs. STATE OF ANDHRA PRADESH	December 15, 2020
A. B. VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	September 30, 2020
A. BALAPPA Vs. STATE OF AP	August 21, 2020
A. BALAPPA Vs. STATE OF A.P.	August 21, 2020
A. GOGULOTHU Vs. STATE OF A.P.	September 17, 2020
A. GOLUGURI ABBU REDDY Vs. UNION OF INDIA	May 29, 2020
A. GURU THEJESWI Vs. STATE OF A.P.	December 2, 2020
A. RAJAGOPAL REDDY AND ORS. Vs. G. SWAMY REDDY AND ORS.	January 24, 2020
A. SUDHARANI Vs. THE STATE OF ANDHRA PRADESH	September 10, 2020
A. V. V. B. EESWARA RAO Vs. STATE OF ANDHRA PRADESH	August 13, 2020
A. VENKATA NARASU BABU Vs. STATE OF ANDHRA PRADESH	September 8, 2020
A. VIJAYENDER REDDY Vs. STATE OF ANDHRA PRADESH	September 23, 2020
A.B.VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	May 22, 2020
A.ERESHA Vs. STATE OF ANDHRA PRADESH	March 5, 2020
A.P.S.R.T.C. Vs. G.PULLAIAH	February 20, 2020
A.PULLAMMA Vs. STATE OF A.P.	January 28, 2020
A.RAVI KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	February 3, 2020
A.S. CHANDRA SEKHAR REDDY Vs. STATE OF A.P.	March 20, 2020
A.SARASWATHAMM Vs. Y.VENKATA NARAYANA REDDY	January 24, 2020
A.SRINIVASULU Vs. CHALLA SRINIVASULU	February 20, 2020
A.V.SUBBA REDDY Vs. STATE OF ANDHRA PRADESH	December 18, 2020
ABBURI LAKSHMI NARMADA Vs. STATE OF ANDHRA PRADESH	November 23, 2020
ABDUL KHADEER Vs. SUNKU VENKATA SUBBAIAH CHOULTRY	February 19, 2020
ABRAR KHAN PATHAN Vs. STATE OF ANDHRA PRADESH	November 17, 2020
ADAPA RAMBABU Vs. STATE OF ANDHRA PRADESH	October 7, 2020
ADIMULAM (UNDRALA) PADMAVATHI Vs. ADIMULAM MANIKANTA ESWARA RAO	December 15, 2020
ADUSUMILI CHANDRAMOHAN Vs. STATE OF ANDHRA PRADESH	July 28, 2020
AFGHAN SHA ALIKHAN Vs. STATE OF AP	July 27, 2020
AKKIREDDY RAMMOHAN RAO Vs. VARDHINEEDI NARASIMHA RAO	July 22, 2020
AKULA RAVI TEJ Vs. STATE OF ANDHRA PRADESH	October 20, 2020
AKULA SEETHARAMANAIDU Vs. AKULA SANKARARAO	December 7, 2020
ALA MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH	December 3, 2020
ALAPATI GIRIDHAR Vs. D. VENKATA RAMANA	December 24, 2020
ALAVALA VEERA REDDY Vs. STATE OF ANDHRA PRADESH	January 31, 2020
ALGANGI MADHAVI Vs. ALAGANGI KRUPA RAO	December 4, 2020
ALLA RAMA KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH	July 23, 2020
ALLA SANYASI RAO Vs. BANK OF INDIA	March 13, 2020
ALLADI BUCHI RAJU Vs. UPPU SUNITHA	November 19, 2020
ALLAM RAMESH Vs. STATE OF ANDHRA PRADESH	October 6, 2020
ALLAM VENKATA REDDY Vs. SHO	December 16, 2020
ALLURI SUDHEER BABU Vs. STATE OF ANDHRA PRADESH	September 9, 2020
ALOKAM SUDHAKAR BABU Vs. STATE OF ANDHRA PRADESH	December 13, 2020
ALOKAM SUDHAKAR BABU Vs. STATE OF ANDHRA PRADESH	December 30, 2020
AMBATI RAMESH Vs. STATE OF ANDHRA PRADESH	July 6, 2020
AMITH KUMAR SHARMA Vs. STATE OF ANDHRA PRADESH	December 18, 2020
AMMINA TARAKUMARI Vs. CITY CHITS AND FINANCE	February 17, 2020
AMMIREDDY VENKATA LAKSHMI GALI RAMANAMMA Vs. STATE	September 16, 2020
ANDHE CHINNA KONDAIAHGARI CHINNA RAMANAIAH Vs. STATE OF ANDHRA PRADESH	September 29, 2020
ANDHRA PRADESH CHOWKA DHARALA DUKANADARULA SANGHALA SAMKSHEMA SAMAKYA Vs. STATE OF ANDHRA PRADESH	November 4, 2020
ANDHRA PRADESH GRANITE MIDWEST PVT. LTD. Vs. ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION LTD.	February 11, 2020
ANGA UPENDRA VARMA Vs. VIJAYAWADA MUNICIPAL CORPORATION	March 11, 2020
ANIL NEERUKONDA EDUCATIONAL SOCIETY Vs. NIRMALA PASAM	December 23, 2020
ANIL NEERUKONDA EDUCATIONAL SOCIETY Vs. BHARGAVI DAMARAJU	December 29, 2020
ANJANEYA MINERALS Vs. STATE OF ANDHRA PRADESH	September 29, 2020
ANKE CHAITANYA Vs. STATE OF ANDHRA PRADESH	October 5, 2020
ANNE SUDHEER BABU Vs. STATE ANDHRA PRADESH	October 21, 2020
APPALA MANOJA Vs. APPALA SOMASEKHAR ANJANEYA KUMAR	December 11, 2020
APPLE GRANITES LIMITED Vs. COMMERCIAL TAX OFFICER	December 2, 2020
APSRTC Vs. TADEPALLI SWAROOPA	February 12, 2020
AQUAGRI PROCESSING PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	November 30, 2020
ARASANI BALAPPA Vs. STATE OF A.P.	September 10, 2020
ARAVAPALLI KRISHNA MURTHY Vs. SYED LAL SAHEB	May 21, 2020
ARIPAKA ACHARI Vs. STATE OF ANDHRA PRADESH	October 20, 2020
ARIYAVATIL RUTHESH Vs. STATE OF ANDHRA PRADESH	October 20, 2020
ARJUN LAL MALI Vs. STATE OF ANDHRA PRADESH	October 19, 2020
ASHA BI Vs. SHAIK HAYAT SHARIEF	December 15, 2020
ASURU JYOTHI Vs. ASURI SOMESWARA RAO	August 18, 2020
ATLA KALYAN REDDY Vs. STATE OF ANDHRA PRADESH	December 15, 2020
ATUKURI RAMALINGESWARA RAO Vs. STATE OF A.P.	March 6, 2020
AVHAD RAMESH VIKRAM Vs. STATE OF ANDHRA PRADESH	November 25, 2020
AVULA MUNIRATNAM Vs. STATE OF ANDHRA PRADESH	December 21, 2020
AVVA ALIVELU MANGA THAI KOMPALLI ALIVELU MANGA TAI Vs. STATE OF ANDHRA PRADESH	September 7, 2020
AXENE EVANGELICAL MISSION Vs. KONAKALLA JACOB RAJU AND ORS.	February 3, 2020
AYESHA FATHIMA Vs. STATE OF ANDHRA PRADESH	September 10, 2020
AYINAPURAPU VENKATA LAKSHMAN KUMAR Vs. STATE OF ANDHRA PRADESH	March 3, 2020
AYYALURI SIVAMMA Vs. STATE OF ANDHRA PRADESH	December 14, 2020
B BABU NARAPA BALAJI Vs. STATE OF A.P.	September 10, 2020
B JYOTHI NIRMALA JYOTHI 5 ORS Vs. P SWARNALATHA ANR	June 15, 2020
B M KONDAIAH ANO Vs. PRL SECY , P R R D 4 ORS	July 15, 2020
B M VALLI Vs. GOV OF AP	September 11, 2020
B NAGARAJA REDDY Vs. B. SAMBO SANKAR REDDY	December 15, 2020
B SHIVA SHANKAR Vs. REVENUE DIVISIONAL OFFICER, ADONI	July 20, 2020
B. BHARGAVI DEVI Vs. STATE OF ANDHRA PRADESH	December 11, 2020
B. PAPA RAO Vs. STATE OF A.P.	September 23, 2020
B. R. YUGANDHAR Vs. STATE OF ANDHRA PRADESH	October 21, 2020
B. RAJAN Vs. STATE OF ANDHRA PRADESH, MINES AND GEOLOGY DEPARTMENT AND ORS.	August 17, 2020
B. RAMAKOTESWARA RAO Vs. STATE OF ANDHRA PRADESH	May 7, 2020
B. SRIRAMULU Vs. M. SHANTI DAS	December 16, 2020
B. THARUN Vs. STATE OF ANDHRA PRADESH	December 14, 2020
B. V. S. R. ENERGY SYSTEMS Vs. R. K. MINING PRIVATE LIMITED	December 16, 2020
B. VAHEEDA Vs. STATE OF ANDHRA PRADESH	October 1, 2020
B.K. VENKATESULU Vs. MONDEM SUBBAMMA	December 31, 2020
B.MAHALAKSHMI Vs. STATE OF ANDHRA PRADESH	October 1, 2020
B.PARVATHI Vs. STATE OF ANDHRA PRADESH	May 7, 2020
B.RANGANATHA REDDY Vs. STATE OF ANDHRA PRADESH	February 4, 2020
B.S.SRINIVAS Vs. B.UMADEVI	December 21, 2020
B.SWARAJYA LAKSHMI Vs. MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT	December 18, 2020
BABAVALI BABAFAKRODDIN Vs. STATE OF ANDHRA PRADESH	September 15, 2020
BADDELA SURESH AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	April 24, 2020
BADURU SANJU SUNDHARA RAJ Vs. STATE OF ANDHRA PRADESH	December 7, 2020
BAGADHI VENKATA RAMANA MURTHY Vs. ECE INDUSTRIES LIMITED COMPANY	December 18, 2020
BAIMUTHAKA YASHODA Vs. STATE OF ANDHRA PRADESH	December 9, 2020
BALANAGU NAGABABU Vs. STATE OF ANDHRA PRADESH	November 9, 2020
BALU RAMANJULU Vs. STATE OF ANDHRA PRADESH	October 19, 2020
BANALA NAGHABHUSHANA RAO Vs. COLLECTOR AND DISTRICT MANAGER, SRIKAKULAM DISTRICT AND ORS.	August 20, 2020
BANDARAM KUMAR Vs. STATE OF A.P.	September 29, 2020
BANDARU MANIKYALA RAO ALIAS MANIKYA RAO AND TWO OTHERS Vs. KEDARI SRINIVASA RAO AND THREE OTHERS	May 26, 2020
BANDI SUBBAMMA Vs. PALLE MAHESHWARAIAH	March 15, 2020
BANGI LINGANNA, REP. BY ITS PROPREITOR U.B. MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH	January 27, 2020
BANK OF BARODA Vs. KONERU RAVI	September 14, 2020
BASETTY VENKATA PRADEEP KUMAR Vs. BASETTY GNANA DEEPTHI ALIAS S GNANA DEEPTHI	July 22, 2020
BATCHU SREENIVAS Vs. MANAGING DIRECTOR	February 26, 2020
BATHULA BRAHMANANDA REDDY Vs. STATE OF ANDHRA PRADESH	December 11, 2020
BATTEPATI C NARASIMHULU Vs. DIRECTOR OF MEDICAL EDUCATION	September 18, 2020
BAYYA DIVYA LATHA ALIAS DIVYA LATHA Vs. BAYYA DURGA PRASAD	December 15, 2020
BAYYA MAHADEVA SASTRY Vs. STATE OF ANDHRA PRADESH	June 16, 2020
BELAGAM KALESWARI Vs. BELAGAM VIDYA SAGAR	March 2, 2020
BENITA INDUSTRIES LIMITED Vs. DIRECTOR OF MINES AND GEOLOGY	December 18, 2020
BERGER PAINTS INDIA LTD. Vs. STATE OF ANDHRA PRADESH	November 3, 2020
BEZAWADA DURGA PRASAD Vs. PALAKOL MUNICIPALITY	September 9, 2020
BHAGYARAJ B. B. BAGYARAJA Vs. STATE OF ANDHRA PRADESH	September 14, 2020
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. MAKKUVA JHANSI LAKSHMI	May 15, 2020
BHARTI AXA GENERAL INSURANCE COMPANY LTD., REPRESENTED BY ITS CLAIMS MANAGER Vs. MEKA PAVAN KUMAR	January 23, 2020
BHASKARA CROP CARE Vs. STATE OF ANDHRA PRADESH	October 5, 2020
BHAVIRI BHULOKARAJU Vs. STATE OF ANDHRA PRADESH	September 29, 2020
BHIMASINGI RAJESH Vs. B. VAGDEVI / BURAGAPU VAGDEVI	December 9, 2020
BHOGYAM RAMA KRISHNA Vs. STATE	July 28, 2020
BHUKYA LOKESWARA RAO Vs. ADOTHU BEEMUDU	December 8, 2020
BHUSEKHARANA LAND POOLING RAITU KOOLI NIRVASITHULA SANKSHEMA SANGAM AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	March 23, 2020
BIRADAVOLU VENKATARAMANA REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.	July 31, 2020
BIRRU PRATHAP REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.	March 2, 2020
BOCHU SRINIVASULU MUNTHOUDU Vs. STATE OF A.P.	May 29, 2020
BODDU RAMESH Vs. STATE OF ANDHRA PRADESH	November 27, 2020
BODEM MYURI SAILAJA Vs. ATAMAKUNI KOTAM RAJU	December 17, 2020
BOINA MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH	November 6, 2020
BOLEM YERRAYYAMMA Vs. MEDISETTY RAMANAMMA	July 24, 2020
BOLLA SIVA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	December 23, 2020
BOLLAVARAPU KANAKA RAJU RAJU Vs. STATE OF A.P.	July 27, 2020
BOMMA VANITHA Vs. UNION OF INDIA	March 5, 2020
BOMMABOINA RAMAKRISHNA Vs. GAJJALA PULLA REDDY ANR	June 15, 2020
BOMMADEVARA SRI DURGA PADMAJA Vs. BOMMADEVARA RAMA CHANDRA RAO	November 27, 2020
BOMMIDALA BROTHERS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT	May 22, 2020
BONANGI RAMBABU Vs. STATE OF ANDHRA PRADESH	October 20, 2020
BONDALADINNE MAHAMMAD RAFI Vs. STATE BY STATION HOUSE OFFICER	December 15, 2020
BONTHU VENKATA RAMANA MURTHY Vs. STATE OF ANDHRA PRADESH	July 10, 2020
BOYA ARIKELA MURALIKRISHNA Vs. BOYA BAITINTTI DEALER NARAYANA NARAYANA	December 22, 2020
BOYA BOGAM PEDDA MADDILETY AND ORS. Vs. STATE OF ANDHRA PRADESH	August 6, 2020
BOYA KAJJE PEDDA AMBARAJU Vs. STATE OF ANDHRA PRADESH	May 21, 2020
BOYA MARUTLA NARAYANA SWAMY Vs. STATE OF A.P.	September 4, 2020
BOYILLA VENKATESWARLU REDDY Vs. U ANURADHA	September 8, 2020
BUDDARAJU SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH	May 15, 2020
BUDDHA NAGENDRA Vs. STATE OF ANDHRA PRADESH	September 23, 2020
BUSHI SAROJA Vs. STATE OF ANDHRA PRADESH	December 10, 2020
BYUNG KOOK KANG Vs. STATE OF ANDHRA PRADESH	June 24, 2020
C. BALAKONDANNA Vs. STATE OF ANDHRA PRADESH	October 5, 2020
C. LEELA PRASAD Vs. STATE OF ANDHRA PRADESH	September 17, 2020
C. SATHISH KUMAR Vs. PRL. SECRETARY, INDUSTRUES COMMERCE	February 7, 2020
C.C.L.PRODUCTS (INDIA) LTD Vs. STATE OF ANDHRA PRADESH	January 24, 2020
C.NAGAPPA Vs. JAI BIR SINGH	May 28, 2020
CENTRAL ANDHRA JUNIOR COLLEGE MANAGEMENTS ASSOCIATION Vs. STATE OF ANDHRA PRADESH	December 24, 2020
CH INNAYYA Vs. STATE OF ANDHRA PRADESH	September 11, 2020
CH. PATTENNA CHOWDARY Vs. A.P.STATE LEGISLATURE SECRETARIAT	March 16, 2020
CH. UMA MAHESHWARI Vs. STATE BANK OF INDIA	January 22, 2020
CH. VINAY Vs. HIGH COURT OF ANDHRA PRADESH, AMARAVATI	December 31, 2020
CHAGANTIPATI MURALIDHAR Vs. CHAGANTIPATI NANDINI KISHORE BABU	February 4, 2020
CHAITANYA AQUA INDUSTRIES, BOTTLE PACKAGED DRINKING WATER, ALLURU Vs. STATE OF A.P. AND ORS.	January 20, 2020
CHAKALI LOKESWARAIAH Vs. STATE OF ANDHRA PRADESH	November 2, 2020
CHAKKA SURYAKAMALA Vs. AYINAVALLI V. NAGESWARA RAO	February 6, 2020
CHALASANI JAGADEESHWARA RAO Vs. STATE OF A.P.	May 15, 2020
CHALLA OBULESU Vs. STATE OF ANDHRA PRADESH	December 16, 2020
CHALLAGUNDLA SRINIVASA RAO Vs. UNION OF INDIA	November 23, 2020
CHANDRA MOHAN Vs. STATE OF ANDHRA PRADESH	October 7, 2020
CHANDRAGIRI VISHNU VARDHANA RAO Vs. STATE OF ANDHRA PRADESH	September 7, 2020
CHANDU SARADHA Vs. STATE OF ANDHRA PRADESH	June 24, 2020
CHANUMOLU VINOZ Vs. STATE	September 4, 2020
CHAPPAGADDA ATCHAMNAIDU Vs. STATE OF ANDHRA PRADESH	October 20, 2020
CHAVA LAKSHMAMMA Vs. SPECIAL DEPUTY COLLECTOR	December 3, 2020
CHAVARAJESWARARAO Vs. STATE OF ANDHRA PRADESH	December 3, 2020
CHEERLA TIRUPATI Vs. STATE OF ANDHRA PRADESH	September 7, 2020
CHENNU VENKATA NARAYANA Vs. STATE OF AP	July 7, 2020
CHERUKURI SRINIVASA RAO Vs. KOMMI SANTHI PRIYA	February 28, 2020
CHIDIPOTHU VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	December 16, 2020
CHILUKURI PRASANNANJANEYA REDDY Vs. UNION OF INDIA	October 9, 2020
CHINTAKUNTA VENKATA SUBBA REDDY Vs. ALLURI THOLASI ESWARA REDDY	March 4, 2020
CHINTAPALLI PRATAP KUMAR Vs. BAR COUNCIL OF THE STATE OF ANDHRA PRADESH	February 24, 2020
CHINTAPANDU SAVITRAMMA Vs. STATE OF ANDHRA PRADESH	October 16, 2020
CHINTAPANTI RAMARAO Vs. LOK ADALAT AT TIRUVURU CONSITUTED	December 4, 2020
CHINTHALA SUBBARAYUDU Vs. STATE OF A.P.	January 28, 2020
CHIPPALA NAGAMANI Vs. PANTHADI ADINARAYANA	March 13, 2020
CHITTABATHINA NARASAMMA Vs. STATE OF A.P.	October 6, 2020
CHITTAPULI Vs. UNION GOVERNMENT REPRESENTED	April 29, 2020
CHOKKAKULA YASHODHA KRISHNA Vs. STATE OF ANDHRA PRADESH	July 10, 2020
CHOLLANGI SURYANARAYANA Vs. RIMMALAPUDI VENKATA RAMARAO	November 3, 2020
CHUKKA AMER SANDEEP Vs. STATE OF ANDHRA PRADESH	December 3, 2020
CHUKKA KANAKA REDDY Vs. STATE OF ANDHRA PRADESH	December 4, 2020
CHUNDURU ABBAIAH Vs. GARLAPATI SATYANARAYANA	November 11, 2020
D GATTAIAH SATISH Vs. STATE OF TELANGANA	August 13, 2020
D RUKMINAMMA AND 4 OTHERS Vs. D. ACHAMMA, CHINNA CHOWAK V POST, KADAPA AND 4 OTHERS	May 26, 2020
D. PRAMEELAMMA AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.	November 25, 2020
D. VENKATA RAMI REDDY Vs. M. NOOKA RAJU	December 21, 2020
D.VEERARAGHAVULU Vs. R.MILEARI	May 15, 2020
DADI RAJA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH	December 7, 2020
DALAY RAMU Vs. STATE OF ANDHRA PRADESH	December 15, 2020
DAMA SRIKANTAM Vs. STATE OF ANDHRA PRADESH	February 14, 2020
DANDUBOYINA PEDDIRAJU PADMAVATHI Vs. THOTA LOVARAJU	November 3, 2020
DAPHNE GERTRUDE BRIGGS Vs. STATE OF ANDHRA PRADESH	August 13, 2020
DARA SRINIVASA RAO Vs. NALLAMILLI VENKATA REDDY	November 10, 2020
DASA KAVITHA Vs. STATE OF A P	November 19, 2020
DASARI KESAVULU Vs. UNION OF INDIA	March 4, 2020
DASARI RAM BABU Vs. STATE OF ANDHRA PRADESH	December 21, 2020
DASARI SRINIVAS GUPTA Vs. STATE OF ANDHRA PRADESH	October 5, 2020
DASARI VENKATA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH	January 20, 2020
DASARI VIJAYAKUMARI Vs. SHANKAR SHARAN	June 15, 2020
DEEKAY AGENCIES, DARGAMETTA Vs. COMMERCIAL TAX OFFICE, NELLORE DIST.	October 7, 2020
DEGALA RAVI Vs. STATE OF AP	July 27, 2020
DESU SRINIVASULU Vs. STATE OF ANDHRA PRADESH	November 9, 2020
DEVARAKONDA CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH	September 17, 2020
DEVARAPALLI NANDEEWARI Vs. STATE OF ANDHRA PRADESH	December 14, 2020
DEVARAPALLI RAJASEKHAR Vs. STATE OF ANDHRA PRADESH	December 17, 2020
DEVARLA MURALI Vs. STATE OF ANDHRA PRADESH	July 27, 2020
DEVELLA SATYANARAYANA Vs. DEVELLA NAGENDERAM GUMMADI NAGENDERAM	November 19, 2020
DEVERAPALLI SURESH Vs. STATE OF ANDHRA PRADESH	December 17, 2020
DHANOOSH ECONOMICALLY Vs. APSRTC	May 29, 2020
DHARANI KARTIKEYA BUILDERS AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.	December 7, 2020
DIBBADA SATHIRAJU Vs. STATE OF ANDHRA PRADESH	November 25, 2020
DINAVAHI LAKSHMI KAMESWARI Vs. STATE OF ANDHRA PRADESH	August 11, 2020
DIVI RAMESH BABU Vs. CHENNIBOINA VENKATESHWARLU	February 13, 2020
DIVVELA PULLA RAO Vs. STATE OF ANDHRA PRADESH	November 25, 2020
DIVYA GULATI Vs. STATE OF A.P.	July 21, 2020
DOMMALAPATY MURALIDHAR AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.	December 23, 2020
DONDAPATI PRATHIBHA SWEEKRUTHI Vs. DONDAPATI SESHAGIRI RAJU	December 4, 2020
DR.K.KAVITHA Vs. STATE OF ANDHRA PRADESH	March 6, 2020
DUGGI ANIL KUMAR Vs. STATE OF ANDHRA PRADESH	December 18, 2020
DUGGIRALA KARNARAJU Vs. STATE OF A.P.	May 26, 2020
DUTTA VENKATESWARA RAO Vs. AKULA EDUKONDALA VENKATESWARA RAO	December 4, 2020
E P POULOSE Vs. STATE OF ANDHRA PRADESH	September 25, 2020
E. HEMALATHA Vs. E. SUDHAKARANAIDU	September 9, 2020
EDULA RAVI CHANDRA REDDY Vs. STATE OF A.P.	September 29, 2020
ELARI SURESH, DUTTALURU MANDAL Vs. PUBLIC PROSECUTOR HYDERABAD	November 5, 2020
ELEMALA RAJESH SAMSON Vs. STATE OF ANDHRA PRADESH	December 16, 2020
ELURI SUBBA RAO Vs. STATE OF AP	May 20, 2020
EMPLOYER, BOMMIDALA BROTHERS LTD Vs. PRESIDING OFFICER, GUNTUR DISTRICT	January 22, 2020
EVURI SRILAKSHMI Vs. STATE OF ANDHRA PRADESH	November 10, 2020
FAYAZ BASHA Vs. STATE OF ANDHRA PRADESH	October 20, 2020
G HEMALATHA Vs. STATE OF ANDHRA PRADESH	June 16, 2020
G M DIST COOP C B LTD KAKINADA2 ORS Vs. R V S S B RAJU,MALIKAPURAM 2 OTHERS	May 26, 2020
G MUNIRATNAM Vs. STATE OF ANDHRA PRADESH	December 31, 2020
G VARA PRASAD Vs. STATE OF ANDHRA PRADESH	June 15, 2020
G. BADRINADH Vs. STATE OF ANDHRA PRADESH	December 18, 2020
G. GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH	September 29, 2020
G. HARI GOVINDA PRASAD AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	March 23, 2020
G. K. EXIM Vs. DEPUTY COMMISSIONER	August 13, 2020
G. MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.	September 1, 2020
G. NARAYANAMMA Vs. STATE OF ANDHRA PRADESH	September 1, 2020
G. PULLA REDDY Vs. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY	February 10, 2020
G. S. G. KRISHNA Vs. GOVT OF A.P.	October 6, 2020
G. SIVA NAGENDRA REDDY Vs. STATE OF ANDHRA PRADESH	December 9, 2020
G. SRIDHAR GOPALA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH	October 6, 2020
G. SURESH Vs. STATE, STATION HOUSE OFFICER	January 7, 2020
G. VEERA PRASAD Vs. G. SRILATHA	December 16, 2020
G. VISHNU PRIYA Vs. UMMA REDDY JAYA KAILSASH REDDY	October 15, 2020
G.CHINA BABU Vs. STATE OF A.P.	January 29, 2020
G.JAYASUNITHA Vs. G.RAJARAO	December 10, 2020
G.NARAYANASWAMY Vs. STATE OF A.P.	September 29, 2020
G.SARADA Vs. STATE OF ANDHRA PRADESH	December 21, 2020
G.SREEKANTH Vs. VIJAYA BANK	September 29, 2020
G.VEEMA REDDY Vs. STATE OF A.P.	May 12, 2020
GAADI APPARAO Vs. STATE OF ANDHRA PRADESH	September 29, 2020
GADAMSETTY KIRAN KUMAR Vs. STATE OF ANDHRA PRADESH	December 3, 2020
GADDAM KOTESWARAMMA Vs. STATE OF ANDHRA PRADESH	May 8, 2020
GADDAM RAMA RAO Vs. STATE OF A.P.	December 16, 2020
GADDAMSETTI SWATHI Vs. STATE OF ANDHRA PRADESH	October 21, 2020
GADI REDDY NITHYANAND Vs. STATE OF A.P.	September 7, 2020
GALI HARI BABU DANCER HARI Vs. STATE OF AP REP	July 27, 2020
GALI JAYAPAL Vs. STATE OF ANDHRA PRADESH	December 16, 2020
GALIVEETI SIVA RAMI REDDY Vs. KESARLA SREEVALLI	December 7, 2020
GANAPA RAMA CHANDRA REDDY Vs. STATE OF ANDHRA PRADESH	October 19, 2020
GANDHAKURI CHINNA Vs. GANDHAKURI DEVI	December 18, 2020
GANDLUR PRASANNA KUMAR Vs. PALEM PAVAN KUMAR REDDY	August 13, 2020
GANESH DADAPATIL SONAWANE Vs. STATE OF ANDHRA PRADESH	October 8, 2020
GANESH DADAPATIL SONAWANE Vs. STATE OF ANDHRA PRADESH	September 14, 2020
GANGIREDDY VENKATA DURGA REDDY Vs. STATE OF A.P.	November 2, 2020
GANJI CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH	December 16, 2020
GEDELA SATISH Vs. STATE OF ANDHRA PRADESH	October 12, 2020
GEETHA DECORTICATERS Vs. STATE OF ANDHRA PRADESH	November 20, 2020
GODA VENKATA RATNAM AND ORS. Vs. TALLAPAKA MURALI MOHAN REDDY AND ORS.	January 27, 2020
GODWAY FURNICRAFTS Vs. STATE OF A. P.	November 11, 2020
GOEL PLYWOOD CENTRE Vs. STATE OF ANDHRA PRADESH	August 7, 2020
GOGINENI DANUNJAYA Vs. GOGINENI ANUSHA	September 4, 2020
GOGINENI SRINIVASA RAO Vs. GOGINENI JOGAIAH	December 17, 2020
GOGULA SURYA PRASAD Vs. STATE OF ANDHRA PRADESH	December 3, 2020
GOKA RAMU Vs. SEELAM NAGESWARA RAO	May 26, 2020
GOKAPAI GANDHI Vs. BANDI KARUNAKAR	August 13, 2020
GOKULA KRISHNA RICE MILL Vs. ANDHRA PRADESH CIVIL SUPPLIES CORPORATION	December 4, 2020
GOLLA Vs. RAAGIPATI VENKATESWARLU	December 15, 2020
GORLA SIVAMMA Vs. MARRI SRINIVASA RAO SIVAIAH	March 3, 2020
GOTHAM PRASADA RAO Vs. CHAIRMAN	January 29, 2020
GOVALA RAMANA Vs. GOVALA VISHNU LALITHA AND 2 OTHERS	September 8, 2020
GOVERNMENT OF A.P., REP. BY ITS PRINCIPAL SECRETARY., J. BLOCK Vs. KONDETI PANDU RANGO RAO	January 24, 2020
GOVIND MARIYANNA Vs. STATE OF ANDHRA PRADESH	October 16, 2020
GRANDI VANI ALIAS KOLLIPARA VANI Vs. GRANDHI VEERA RAGHAVA SUBRAMANYAM	December 9, 2020
GUAURAV POLYMERS Vs. DELIGHT CHEMICALS PRIVATE LIMITED	November 20, 2020
GUDALA APPALARAJU Vs. STATE OF ANDHRA PRADESH	October 7, 2020
GUDE RAMAIAH Vs. ABBARAJU VENKATA SUBBA RAO	February 17, 2020
GUDE VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	December 16, 2020
GUJJULA SREENU Vs. CID, CHITTOOR DISTRICR	September 21, 2020
GULF OIL CORPORATION Vs. ANDHRA PRADESH MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL	January 20, 2020
GUMMADI SUBBA RAO Vs. TAHSILDAR, IRAGAVARAM MANDAL	January 29, 2020
GUNDALA DORASWAMY NAIDU Vs. GUNDALA JAYACHANDRA NAIDU	May 21, 2020
GUNDEBOINA NAANNAIAH Vs. GUNDEBOINA VENKATESWARLU	December 2, 2020
GUNDEPALLI ANJANEYULU Vs. CALINDI VARALAKSHMI AND ORS.	January 28, 2020
GUNDUBOYANA VENKATARATHNAM Vs. STATE OF ANDHRA PRADESH	September 24, 2020
GUNJA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	September 24, 2020
GUNNAPU LAKSHMANARAO Vs. STATE OF A.P.	November 11, 2020
GUNTHA GOVINDHU Vs. STATE OF ANDHRA PRADESH	December 18, 2020
GUNTUR MUNICIPAL CORPORATION Vs. REGIONAL P F COMMISSIONER-1	December 9, 2020
GURRALA SURENDRANATH SURI Vs. STATE OF A.P.	May 6, 2020
GURUDEVA INFRA DEVELOPERS (IND) PVT. LTD. Vs. STATE OF ANDHRA PRADESH	October 20, 2020
GURUPREET SINGH BHULLAR Vs. STATE OF ANDHRA PRADESH	October 5, 2020
GUTHA RAVINDRA NAIDU RAVINDRAIAH GUTHA Vs. RAJULA VIVEKANANDA REDDY	October 14, 2020
GUTTA DHANUNJAYA Vs. STATE OF A.P.	July 13, 2020
GUTTI KUMARI LAKSHMI Vs. BODDU SANJEEVA RAO	November 25, 2020
HEMADRI RICE MILL Vs. STATE OF ANDHRA PRADESH	June 17, 2020
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Vs. STATE OF ANDHRA PRADESH	October 12, 2020
HRT BUILDERS Vs. STATE OF ANDHRA PRADESH AND ORS.	April 28, 2020
IJM (INDIA) INFRASTRUCTURES LIMITED Vs. COMMERCIAL TAX OFFICER	December 7, 2020
IKAM GOVINDARAO Vs. STATE OF ANDHRA PRADESH	October 5, 2020
IMADABATHINI KALYANA CHAKRAVARTHI Vs. STATE OF ANDHRA PRADESH	October 6, 2020
IMRAN PASHA Vs. STATE OF A. P.	November 5, 2020
INDLA KISHORE KUMAR Vs. STATE	January 31, 2020
INFINITE SHIPPING AND ENGINEERING PVT LTD Vs. COMMERCIAL TAX OFFICER FAC	September 10, 2020
INFINITY FINCORP SOLUTIONS PRIVATE LIMITED INFINITY Vs. STATE OF ANDHRA PRADESH	May 20, 2020
INKULA RAVI KUMAR Vs. STATE OF ANDHRA PRADESH	September 18, 2020
ISAKAPATLA SATHISH KUMAR Vs. STATE OF ANDHRA PRADESH	December 3, 2020
J. C. PRABHAKAR REDDY Vs. L. MANJULA CHIEF MANAGER, SBI	November 11, 2020
J. NIRMALA DEVI AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.	January 8, 2020
J. VENKATA RAO Vs. J. SURYA PARVATHI	December 9, 2020
J.C.UMA REDDY Vs. STATE OF ANDHRA PRADESH	May 1, 2020
J.LAKSHMI NITISHA BAALAY Vs. G.PRUDHVI RAJ KUMAR REDDY	November 19, 2020
JAGADEESH VAISHNAV Vs. STATE OF A.P.	September 8, 2020
JAIRUDDIN SHAIK Vs. STATE OF ANDHRA PRADESH	September 21, 2020
JAKEER INNUSH SHAIK Vs. STATE OF ANDHRA PRADESH	July 8, 2020
JALLIPALLI SRUJANA DEVI Vs. KANDULA NAGA RANI	January 22, 2020
JAMJALA ESWARAMA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	January 22, 2020
JAMPANA RAMADEVI Vs. STATE OF ANDHRA PRADESH	May 15, 2020
JAMPANA VENKATA KUMARA VARMA Vs. STATE OF A.P.	July 7, 2020
JAMPANI KRISHNA BABU Vs. CANARA BANK	December 4, 2020
JANGILI RAJENDRA Vs. STATE OF ANDHRA PRADESH	September 1, 2020
JARTHA BHEEMAYYA Vs. STATE OF A.P.	October 5, 2020
JATTENGULA KOTESWARI JATAGI LAKSHMI KOTESWARI Vs. STATION HOUSE OFFICER	August 10, 2020
JELEKARA CHANDRA SEKHAR Vs. NIL	June 16, 2020
JMB ROCKS Vs. STATE OF ANDHRA PRADESH	October 6, 2020
JNTUK Vs. GLOBARENA TECHNOLOGIES PVT LTD	March 12, 2020
JONG UN LEE Vs. STATE OF ANDHRA PRADESH	June 24, 2020
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH	December 17, 2020
JSW CEMENT LTD. Vs. STATE OF A.P.	January 22, 2020
K MADHUSUDHANA NAIDU Vs. STATE OF ANDHRA PRADESH	May 20, 2020
K MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH	October 16, 2020
K O B PRABHAKAR BABU Vs. STATE OF AP	June 17, 2020
K S ANIL KUMAR Vs. STATE OF AP	June 18, 2020
K SATTI BABU Vs. STATE OF ANDHRA PRADESH	September 30, 2020
K SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	August 11, 2020
K. CHENNAKESAVULU Vs. REGISTRAR (ADMINISTRATION), HIGH COURT OF ANDHRA PRADESH	November 6, 2020
K. JAGAN MOHAN VENKAT RAMANA Vs. STATE OF ANDHRA PRADESH	November 23, 2020
K. KANAPPA Vs. STATE OF ANDHRA PRADESH	October 5, 2020
K. KARTHIKEYAN Vs. STATE OF ANDHRA PRADESH	December 4, 2020
K. KAVITHA Vs. STATE OF ANDHRA PRADESH	March 6, 2020
K. KUSUMA KUMARI Vs. STATE OF ANDHRA PRADESH	February 13, 2020
K. MUNEMMA Vs. STATE OF ANDHRA PRADESH	October 5, 2020
K. MURALIDHAR REDDY Vs. STATE OF ANDHRA PRADESH	December 8, 2020
K. N. RAO Vs. K. SAILESWARI	December 7, 2020
K. PRABHAVATHI Vs. STATE OF ANDHRA PRADESH AND ORS.	February 24, 2020
K. RAGHAVAMMA Vs. K.K.MOHAN (DIED)	November 30, 2020
K. RAJAMOHAN RAO Vs. STATE OF ANDHRA PRADESH	November 18, 2020
K. RAMA KRISHNA Vs. STATE OF A.P.	October 5, 2020
K. RANGA RAO Vs. STATE OF ANDHRA PRADESH	August 26, 2020
K. SEETHA RAMUDU Vs. KISTAMMAGARI CHINNA VENKATA SWAMY	December 11, 2020
K. SREENIVASULU Vs. STATE OF ANDHRA PRADESH	December 8, 2020
K. SRINIVASULU Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	December 7, 2020
K. SUNITHA Vs. STATE OF ANDHRA PRADESH	October 1, 2020
K. SYAMSUNDAR REDDY Vs. STATE OF ANDHRA PRADESH	December 2, 2020
K. V. MANIKYAMBA Vs. UNION OF INDIA	November 10, 2020
K. VEERA VENKATA SATYANARAYANA, E. G. DISTRICT Vs. DEPUTY REGISTRAR OF COOP SOCIETIES/DIVISIONAL COOP OFFIC	October 1, 2020
K. VENKATESWARA RAO Vs. STATE OF A.P.	November 18, 2020
K.BRAHMAIAH Vs. STATE OF ANDHRA PRADESH	January 29, 2020
K.K. SHERWANI Vs. STATE OF ANDHRA PRADESH	January 24, 2020
K.MOSES RATNA KUMAR Vs. STATE OF A.P.	February 17, 2020
K.P.BALA SUBRAMANYAM Vs. STATE OF A.P.	November 2, 2020
K.RAMINAIDU Vs. STATE OF ANDHRA PRADESH	February 19, 2020
K.RANGA RAO Vs. STATE OF ANDHRA PRADESH	August 25, 2020
K.SATHAIAH Vs. STATE OF A.P.	January 23, 2020
K.V. JAGADISHWAR RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.	August 20, 2020
K.VYKUNTA RAO Vs. STATE OF ANDHRA PRADESH	February 11, 2020
KADAGALA RAVI TEJA Vs. STATE OF ANDHRA PRADESH	December 7, 2020
KADURU MANOJ Vs. STATE OF ANDHRA PRADESH	December 24, 2020
KAIRAM RAMA DASU Vs. STATE OF ANDHRA PRADESH	September 29, 2020
KAKARLA RAJENDRA PRASAD Vs. STATE OF ANDHRA PRADESH	September 23, 2020
KAKUMANU VENKATA HANUMANTHU RAO GUPTA Vs. S.BALAIAH	December 15, 2020
KALAKATA KRISHNAIAH Vs. B.JAYAMMA	May 29, 2020
KALAPALA NARENDRA BABU Vs. KALAPALA CHENNAKRISHNIAH	January 22, 2020
KALAPARTHI RANJIT KUMAR Vs. KALAPARTHI MARY KAMALA PRIYA	December 2, 2020
KALIDASU JAMAN Vs. STATE OF A.P.	June 17, 2020
KALIDINDI PATIYYA Vs. THE STATE OF ANDHRA PRADESH	September 29, 2020
KALYAN COMPLEX Vs. SHA SUMERMALJI	December 18, 2020
KALYANI TOBACCO SUPPLIERS AND ORS. Vs. UNION BANK OF INDIA AND ORS.	September 17, 2020
KAMADHENU COTTON AND AGRO INDUSTRIES Vs. COMMERCIAL TAX OFFICER, BRODIEPET CIRCLE	December 9, 2020
KAMANA AYYANNA BABU BUJJI Vs. STATE OF ANDHRA PRADESH	September 28, 2020
KANAKALA PRASADA RAO Vs. STATE OF ANDHRA PRADESH	August 13, 2020
KANCHI SRINIVASULU RAMU Vs. STATE OF ANDHRA PRADESH	September 10, 2020
KANCHI VENKAYYA Vs. VELNATI GANGA RATNAM	December 3, 2020
KANDANURU VENKATADRI Vs. KANDANURU UDAYAKIRAN KUMAR	January 23, 2020
KANDREGULA B B RAO Vs. STATE OF ANDHRA PRADESH	July 31, 2020
KANDULA RADHA KUMARI AND ORS. Vs. KUMARI NARRA NAGA YELLAMANI RATNA TEJA	February 12, 2020
KANTAMANENI RAVISHANKAR Vs. STATE OF ANDHRA PRADESH	August 26, 2020
KANTAMNENI KOTESWARA RAO Vs. STATE OF A.P.	February 18, 2020
KANTU VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	September 23, 2020
KARASI ANUPAMA Vs. KARASI ANIL KUMAR	November 19, 2020
KAREDLA BHAGYALAKSHMI Vs. STATE OF A.P.	September 9, 2020
KARNATI SESHAIAH Vs. STATE OF ANDHRA PRADESH	October 1, 2020
KARRA DIVYA Vs. STATE OF ANDHRA PRADESH	December 16, 2020
KARRETI KOUSALYA Vs. DABBAKUTI PADMAVATHI	February 11, 2020
KASIREDDI SAI KUMAR Vs. STATE OF ANDHRA PRADESH	October 7, 2020
KATHALASABGARI BASHEERUN BASHEERUN BI Vs. STATE OF AP	July 6, 2020
KATTA LAKSHMIKAR Vs. STATE OF ANDHRA PRADESH	September 23, 2020
KATTUBADI AMEER BASHA Vs. STATE OF ANDHRA PRADESH	July 14, 2020
KAVALAPATI LAKSHMI PRASANNA Vs. KAVALAPATI SRI RAM	December 15, 2020
KAVITI MOHAN RAO Vs. KILLI RAJA MOHANA RAO	November 18, 2020
KCP CEMENT LIMITED Vs. STATE OF ANDHRA PRADESH	February 7, 2020
KECHACHALA LACHI REDDY Vs. P P , HYD	May 20, 2020
KESANAPALLI GANGADHARA RAO Vs. STATE OF ANDHRA PRADESH	December 21, 2020
KESINENI VIJAYA KUMAR Vs. STATE OF A.P.	February 19, 2020
KILLADA RAMESH Vs. STATE OF ANDHRA PRADESH	November 19, 2020
KINJARAPU ATCHANNAIDU Vs. STATE OF ANDHRA PRADESH	July 29, 2020
KISHORE BLACK GOLD GRANTIE PVT LTD Vs. STATE OF AP POLLUTION CONTROL BOARD	July 27, 2020
KODAVALI UDAYA Vs. UNION OF INDIA	February 11, 2020
KOLAGANI NAGARAJU Vs. KOTILINGA SATISH	March 11, 2020
KOLAGANI VENKATA LAKSHMI KALYANI Vs. STATE OF ANDHRA PRADESH	August 28, 2020
KOLANUKONDA RAMESH Vs. STATE STATION HOUSE OFFICER	August 5, 2020
KOLE SUPRAJA Vs. STATE OF ANDHRA PRADESH	October 14, 2020
KOLIPAKULA VENKATA SUDHAKAR Vs. STATE OF ANDHRA PRADESH	December 4, 2020
KOMARAM VENKANNA DORA Vs. STATE OF ANDHRA PRADESH	October 6, 2020
KOMAVARTHI YUGA VARDHAN Vs. STATE OF ANDHRA PRADESH	October 13, 2020
KOMMINENI RAVISANKAR Vs. STATE OF ANDHRA PRADESH	October 16, 2020
KOMMINENI RAVISANKAR Vs. STATE OF ANDHRA PRADESH	September 8, 2020
KOMMU ESWARA RAO Vs. STATE OF ANDHRA PRADESH	December 24, 2020
KONAKALLA BABU Vs. KONAKALLA YOGESWARA RAO	December 7, 2020
KONDALA RAO MENDA Vs. STATE OF ANDHRA PRADESH	November 30, 2020
KOPPARAVAI PRAVEEN KUMAR Vs. ABBABATHULA NAGA MALESWARI	December 15, 2020
KOPPOLU ANJI BABU Vs. STATE OF ANDHRA PRADESH	December 3, 2020
KOPPURAVURI KESAVULU Vs. STATE OF A.P.	October 5, 2020
KORADA MURALI Vs. SRINIVASA SAHU	January 30, 2020
KORRA RAVI Vs. STATE OF A.P.	September 10, 2020
KORRAPATI SRI LAKSHMI SHESHA PRIYA Vs. A.P.STATE ROAD TRANSPORT CORPORATION	May 15, 2020
KOTA ANANDA RAO Vs. STATE OF ANDHRA PRADESH	October 5, 2020
KOTA GOWRI KUMAR Vs. MEMBER SECRETARY, AP STATE LEGAL SERVICES AUTHORITY, NELAPADU, AMARAVATI, GUNTUR DISTRICT,	December 19, 2020
KOTA TIRUPATHI PATRO Vs. STATE OF ANDHRA PRADESH	December 7, 2020
KOTHAPALLI GOVINDA RAJULU Vs. STATE OF ANDHRA PRADESH AND ORS.	September 3, 2020
KOTHARU PANDU RANGA RAO Vs. STATE OF ANDHRA PRADESH	January 24, 2020
KOTHURUTHI NAGA RATNAM Vs. MADDIPATI SATYA VEERA VENKATA RAMA DEVI	March 13, 2020
KOTI LAKSHMI NARAYANA Vs. STATE OF AP	May 29, 2020
KOTIKALAPUDI SRINIVAS Vs. K. GAYATHRI DURGA	March 5, 2020
KRISHNA RAO MORAMPUDI Vs. UNION OF INDIA	December 4, 2020
KUCHIPUDI RAMAMOHANA RAO Vs. STATE OF ANDHRA PRADESH	February 4, 2020
KUDA ASHOK KUMAR ALIAS BUJJI Vs. STATE OF ANDHRA PRADESH	October 7, 2020
KUG LAE NOH Vs. STATE OF ANDHRA PRADESH	June 24, 2020
KULLAYAMMA ANR Vs. P VENKATESWARULU 5 ORS	March 17, 2020
KUNA MADHUSUDHANA RAO Vs. STATE OF A.P.	May 1, 2020
KUNAPAREDDY VENKATESWARA RAO Vs. KUNAPAREDDY NAGAMANI KUMARI	December 22, 2020
KUNCHALA ANKAMMA Vs. STATE OF A.P.	March 10, 2020
KUNCHANAPALLI BALA NAGARAJU Vs. STATE OF ANDHRA PRADESH	November 9, 2020
KUNJA BALARAM Vs. STATE OF ANDHRA PRADESH	December 16, 2020
KURAGANTI RAJA SEKHAR Vs. COMMISSIONER AYUSH DEPARTMENT A.P.	February 27, 2020
KURAGANTI RAJA SEKHAR Vs. COMMISSIONER AYUSH DEPARTMENT A.P.	February 27, 2020
KURMANA DHARMA RAO Vs. THE STATE OF AP	December 9, 2020
KURUVA MULINITI LAKSHMANA, KURNOOL Vs. STATE OF A.P.	September 14, 2020
KURUVA MULINITI LAKSHMANA, KURNOOL DT Vs. STATE OF A.P.	September 14, 2020
KURUVA PRAHALLADU Vs. STATE OF ANDHRA PRADESH	September 1, 2020
KURVA SUVARNA Vs. STATE OF ANDHRA PRADESH	November 3, 2020
L V SUBBA REDDY PETROL BUNK Vs. INDIAN OIL CORPORATION LIMITED	August 21, 2020
LACHI NAGA VENNELA Vs. STATE OF ANDHRA PRADESH	July 21, 2020
LADE KRISHNA VENI Vs. HALAPATHI CHIT FUND PVT. LTD.	February 25, 2020
LAKSHMI Vs. VITTA KRISTAPPA	February 27, 2020
LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH	August 13, 2020
LAM PUSHPA KUMARI Vs. STATE OF A.P.	November 2, 2020
LINGAM ANIL KUMAR Vs. SOWMYA LINGAM	April 24, 2020
LOTAVATH THOURYA NAIK Vs. STATE OF ANDHRA PRADESH	November 3, 2020
M ABDUL RAHAMAN Vs. KANTAMANI VEERA VENKATA SATHYANARAYANA	December 15, 2020
M ASADULLA BAIG Vs. T S JAYA PRAKASH	July 16, 2020
M B NATARAJ Vs. STATE OF ANDHRA PRADESH	September 1, 2020
M BABAJAN Vs. STATE OF A.P.	September 8, 2020
M MADANA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH	September 4, 2020
M MURALI MOHAN Vs. STATE OF AP	July 13, 2020
M PUNEETHA Vs. MD SAMSUDDIN	May 21, 2020
M RAJA MAIDU Vs. PARUCHURI VENKATA RAJYALAKSHMI	October 1, 2020
M RAM MOHAN Vs. STATE OF ANDHRA PRADESH	October 1, 2020
M RANJIT KUMAR Vs. STATE OF ANDHRA PRADESH	August 4, 2020
M RAVI CHANDRA RAJU Vs. STATE OF AP	August 10, 2020
M V SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH	September 28, 2020
M VEERA REDDY Vs. STATE OF ANDHRA PRADESH	August 4, 2020
M. BHASKARA RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.	September 7, 2020
M. MURALI KRISHNA GOUD AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	April 16, 2020
M. MURALIKRISHNA Vs. STATE OF ANDHRA PRADESH	December 17, 2020
M. PADMA Vs. STATE OF ANDHRA PRADESH	October 6, 2020
M. RAVI CHANDRA RAJU Vs. STATE OF A.P.	August 10, 2020
M. SAMMAIAH Vs. STATE OF ANDHRA PRADESH	December 15, 2020
M. SANTHIRAMUDU Vs. COMPETENT AUTHORITY	December 18, 2020
M. SRI KRISHNA Vs. STATE OF ANDHRA PRADESH	October 1, 2020
M. V. MOHAN Vs. STATE	September 23, 2020
M. VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH	August 7, 2020
M. VENKATA REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.	August 18, 2020
M. VIJAYA LAKSHMI Vs. H. NARASE GOWD	September 14, 2020
M.CHANGAMMA Vs. STATE OF ANDHRA PRADESH	February 24, 2020
M.GANGAMMA Vs. STATE OF A.P.	May 1, 2020
M.GURAYYA Vs. STATE OF ANDHRA PRADESH	October 12, 2020
M.MADHAVI LATHA Vs. STATE OF A.P.	February 20, 2020
M.RAMANA BABU Vs. MARELLA NARASIMHULU	March 3, 2020
M.RANGADU BOYA RANGADU Vs. M,JYOTHI	March 6, 2020
M.SANTHIRAMUDU Vs. COMPETENT AUTHORITY	November 18, 2020
M.SRI RAMA MURTHY Vs. STATE OF ANDHRA PRADESH	November 6, 2020
M.UMADEVI Vs. STATE OF ANDHRA PRADESH	October 1, 2020
MACHAVARAM BALARAM KRISHNA Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED	December 14, 2020
MACHAVARAPU RAMESH BABU Vs. STATE OF A.P.	February 17, 2020
MADDIPATLA PEDDA SUBBAMMA Vs. GADUPARTHI PEDDA SUBBARAYUDU NADU	March 12, 2020
MADDUKURI SUSHEELA BAI Vs. PRL SECY	January 30, 2020
MADHAVARAPU PRAVEEN Vs. STATE STATION HOUSE OFFICER	September 15, 2020
MAHANKALI CHAITANYA KUMARI Vs. STATE OF ANDHRA PRADESH AND ORS.	February 24, 2020
MAHANTHI BHAVANI SHANKAR Vs. KARUBOTHU MUTHYALAMMA	December 15, 2020
MAHENDRA KUMAR INDERMAL Vs. DY. ASSTT. COMMR.	March 6, 2020
MAJJI HEMA RAMALAKSHMI Vs. MAJJU SATISH	December 11, 2020
MALA PRAVEEN KUMAR ALIAS KARTHI OBANNA Vs. STATE OF ANDHRA PRADESH	December 9, 2020
MALEPATI VENKATA SUNEEL KUMAR Vs. STATE OF A.P.	February 13, 2020
MALLIPUDI NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH	October 7, 2020
MALOTHI SAYI KUMAR Vs. STATE OF ANDHRA PRADESH	October 12, 2020
MAMIDI SUBBAMMA Vs. STATE OF A.P.	November 25, 2020
MAMIDI SURYA KUMARI Vs. STATE OF ANDHRA PRADESH	December 17, 2020
MANAM VENKATA PRANAV GOPAL Vs. STATE OF ANDHRA PRADESH	February 26, 2020
MANDA SAI KRISHNA Vs. STATE OF A.P.	November 9, 2020
MANDAVA SUGUNAVATHI Vs. MANDAVA RATNAGIRI RAO	December 4, 2020
MANDI BALA RAJU Vs. STATE GOVERNMENT OF ANDHRA PRADESH	February 24, 2020
MANE EKTHA VANI Vs. MANE SAI RAM	December 17, 2020
MANNAM SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH	October 8, 2020
MANNEM LOKANADHA RAJU Vs. INDIAN RENEWABLE E D A LTD	December 14, 2020
MANTHINA SITARAMA RAJU Vs. KANDA RAMBABU	September 4, 2020
MANUKONDA RAVI CHANDRA REDDY ANOTHER Vs. MANUKONDA VENKATA KRISHNA REDDY	September 24, 2020
MANURI GANNEMMA Vs. STATE OF ANDHRA PRADESH	September 29, 2020
MAREMMA POLERAMMA VARLA JATHARA UTSAVA COMMITTEE Vs. STATE OF ANDHRA PRADESH AND ORS.	February 7, 2020
MARISAA ADINARAYANA Vs. STATE OF A.P.	May 22, 2020
MARRAPU SANKARA RAO Vs. GOVERNMENT OF INDIA	April 28, 2020
MARRI VENKATA LAKSHMI Vs. KALVAKOLLU HARINADHA RAO	May 26, 2020
MARTHALA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH	June 19, 2020
MARUBOYINA RAMANJAEYULU Vs. STATE OF A.P.	December 11, 2020
MARUGAN NATARAJ Vs. STATE OF ANDHRA PRADESH	July 16, 2020
MASKULA RAJKUMAR Vs. STATE OF ANDHRA PRADESH	November 4, 2020
MASTANRAO SESHA PUVVADA Vs. UNION OF INDIA	December 10, 2020
MD RIAZ Vs. UNION OF INDIA	October 13, 2020
MEDIDI PEDAVEERRAJU Vs. STATE OF ANDHRA PRADESH	September 16, 2020
MEDIKONDA ROHITA Vs. MEDIKONDA SHRAVAN	December 15, 2020
MEEGADA LAKSHMI USHARANI Vs. MEGADA VENU GOPALA RAO	December 3, 2020
MEEGADA VENU GOPALA RAO Vs. M. LAKSHMI USHARANI	October 5, 2020
MEENAKSHI AGRO CHEMICALS Vs. STATE OF ANDHRA PRADESH	September 11, 2020
MEESALA MARIYAMMA Vs. KAMBAMPATI SIVA PRAKASH	February 17, 2020
MEKALA MADHUSUDHAN REDDY Vs. DIRECTOR GENERAL OF POLICE	September 29, 2020
MERAGANI SATYANARAYANA Vs. KOPPANATHI TRIMURTHULU	January 20, 2020
MODI SRINIVASARAO Vs. STATE OF ANDHRA PRADESH	January 8, 2020
MOGANTI RAMA SANTHI Vs. STATE OF A.P.	December 2, 2020
MOGAPARTHI MANJULA Vs. STATE OF ANDHRA PRADESH	November 9, 2020
MOHAMMAD RAFI SHAIK Vs. STATE OF ANDHRA PRADESH	September 28, 2020
MOHAMMED ABDUL RAWOOF SHAIK Vs. STATE OF A.P.	January 22, 2020
MOHAMMED SAIFULLAH Vs. MOHAMMED SATHYAVANI	September 23, 2020
MOHD. TAHER QUERSHI Vs. SYED ABDUL SALEEM PASHA	March 3, 2020
MOHD.SHARFODDIN Vs. MD.ZAHEERUDDIN	February 7, 2020
MOHMAD FEROZ Vs. STAE OF ANDHRA PRADESH	November 19, 2020
MONDI MURALI KRISHNA Vs. DUMPA HANISHA NAGA LAKSHMI	May 7, 2020
MORAMPALLI RAMASWAMY Vs. BALUSU PAPA RAO	October 22, 2020
MOTHER THERESA MPHA (M) TRAINING INSTITUTE Vs. ANDHRA PARA MEDICAL BOARD	December 17, 2020
MUDAMANCHI THIRUPAL Vs. STATE OF ANDHRA PRADESH	November 2, 2020
MUDDIREDDI LAKSHUMMA Vs. CHENNUBOYINA NARAYANA	August 9, 2020
MUKIRI LAZAR Vs. KOLISETTY DHANA LAKSHMI	March 5, 2020
MULLAPTIDI SUBBA RAO Vs. COMMERCIAL TAX OFFICER	December 11, 2020
MUMMAREDDY VENKATESWARLU Vs. GOVT. OF INDIA	December 31, 2020
MUNGAPATI SUDHAKARA RAO Vs. STATE OF AP	May 29, 2020
MUNI SWAMY GURRAM Vs. STATE OF A.P.	September 4, 2020
MUNIRATHNAM REDDY KAMASANI AND ORS. Vs. THE DISTRICT REGISTRAR, CHITTOOR DISTRICT AND ORS.	October 7, 2020
MUPPA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH AND ORS.	March 10, 2020
MUPPIDI VERRAJU Vs. STATE OF ANDHRA PRADESH	September 9, 2020
MUTHYALA VENKATA NARAYANA PRABHU Vs. STATE OF ANDHRA PRADESH	December 3, 2020
MUTLAPUDI ANJANEYULU Vs. STATE OF ANDHRA PRADESH	July 8, 2020
MUTLAPUDI ANJANEYULU Vs. STATE OF ANDHRA PRADESH	August 20, 2020
MUTTALURI SIVARAMAPPA Vs. STATE OF ANDHRA PRADESH	December 18, 2020
MUTYALA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	December 18, 2020
N SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH	October 13, 2020
N SURIBABU Vs. STATE OF A.P.	September 16, 2020
N VYDURAM Vs. STATE OF ANDHRA PRADESH	May 27, 2020
N. MAHESH KUMAR Vs. STATE OF ANDHRA PRADESH	December 3, 2020
N. SAIDINESH AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.	October 22, 2020
N. SAIDINESH AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.	December 9, 2020
N.KRISHNAVENI Vs. STATE OF ANDHRA PRADESH	November 30, 2020
N.M.R.AIDED Vs. B.RAJASEKHAR	May 7, 2020
N.NARASIMHULU Vs. NATIONAL COMMISSION FOR SCHEDULED TRIBES	February 7, 2020
N.RAJYALAKSHMI Vs. STATE OF ANDHRA PRADESH	May 1, 2020
N.RAMESH KUMAR Vs. STATE OF ANDHRA PRADESH	May 29, 2020
NAGARURU VENKATA SURESH BABU Vs. STATE OF ANDHRA PRADESH	December 3, 2020
NAGULARAM RAMYA TEJA Vs. STATE OF ANDHRA PRADESH	December 11, 2020
NAIONAL INSURANCE COMPANY LIMITED Vs. UPPU VENKATAIAH	December 14, 2020
NAMALA KISHORE BABU Vs. STATE OF ANDHRA PRADESH	September 9, 2020
NAMANA BROWN Vs. STATE OF A.P.	September 7, 2020
NANDIPATI SUDHAKAR SUDHA Vs. STATE OF ANDHRA PRADESH	October 5, 2020
NANJUNDAPPAGARI VENKATARAMANAPPA Vs. STATE OF ANDHRA PRADESH AND ORS.	August 4, 2020
NARAHARISETTI THIRUPATHI RAO Vs. SATHI SUBBI REDDY	January 20, 2020
NARASIMGAPALEM FISHERMAN COOPERATIVE SOCIETY LTD Vs. STATE OF ANDHRA PRADESH	December 22, 2020
NARINA VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	May 8, 2020
NARRA ADITYA Vs. STATE OF A.P.	December 4, 2020
NARTHU ESWARA RAO Vs. STATE OF AP	August 18, 2020
NATEMS SUGAR PVT LTD Vs. STATE OF ANDHRA PRADESH	December 3, 2020
NATIONAL INSURANCE CO. LTD. Vs. MINIGALA MANGAMMA	March 6, 2020
NATIONAL INSURANCE CO. LTD. Vs. SHAIK KUDDUSH AND ORS.	January 30, 2020
NATIONAL INSURANCE CO.LTD. Vs. NIRMALA	March 6, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. BALLARY JAHAD HUSSAIN	March 4, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTA VENKATESWARA RAO	March 17, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. M. SAMPATH KUMAR	June 15, 2020
NATIONAL INSURANCE COMPANY LIMITED Vs. SOMANCHI VENKATA RAMANA MURTHY 4 ORS	June 17, 2020
NEELAKANTESWARA RAO Vs. CHIEF MANAGER	August 10, 2020
NEELAPALA SIVA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH	February 14, 2020
NEKKANTI RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH	September 14, 2020
NEMANI SURYANARAYANA Vs. WILFRED KOLADY RABINDRANADTH	March 12, 2020
NERELLA STATHISH Vs. STATE OF ANDHRA PRADESH	September 17, 2020
NET N NET COMPANY Vs. STATE OF ANDHRA PRADESH	December 16, 2020
NETHINTI APPANNA Vs. ECE INDUSTRIES LIMITED COMPANY	December 18, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIK MAHABOOB SUBHANI	October 19, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIK HUSSAIN BEE AND ORS.	March 4, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PEERUPILLI APPA RAO	June 15, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P. RAJAYALAKSHM	December 21, 2020
NEW INDIA ASSURANCE COMPANY LTD Vs. BANDILA VARALAKSHMI DEVI	February 12, 2020
NIMMAGADDA VIJAYABHASKAR RAO Vs. STATE OF ANDHRA PRADESH	October 20, 2020
NOUSU SUMAN Vs. STATE OF ANDHRA PRADESH	November 25, 2020
NOUSU SUMAN Vs. STATE OF ANDHRA PRADESH	October 7, 2020
NUNNA KESHAVA RAO Vs. STATE OF ANDHRA PRADESH	December 9, 2020
NUNNA NAVEENKUMAR Vs. STATE OF ANDHRA PRADESH	September 8, 2020
O.PADMAVATHI PADMAMMA Vs. CHALLA SRINIVASULU	February 18, 2020
OGGU NARASA REDDY Vs. TEKUMURI HARI BABU 5 OTHERS	June 15, 2020
OIL & NATURAL GAS CORPORATION LTD Vs. DEEP INDUSTRIES LTD	December 29, 2020
OLETI MOHAN NAIDU Vs. R.K.VIDYALAYA	February 4, 2020
ORIENTAL INSURANCE CO. LTD Vs. KATUKURI ASHOK KUMAR	December 28, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. MATLAPUDI NAGARAJU	December 21, 2020
P KRISHNA APPA RAO Vs. STATE OF ANDHRA PRADESH	October 5, 2020
P NAGA MALLESWRI Vs. P V S J PRASAD RAO	September 8, 2020
P RAMESH NAIK Vs. STATE OF ANDHRA PRADESH	October 13, 2020
P V R VARMA Vs. STATE OF AP	August 4, 2020
P VALAMUNI Vs. STATE OF ANDHRA PRADESH	September 8, 2020
P VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH	October 5, 2020
P. A. B. SINGH Vs. STATE OF ANDHRA PRADESH	November 9, 2020
P. ARUNA KUMARI Vs. STATE OF ANDHRA PRADESH AND ORS.	July 29, 2020
P. KOMALIKA, REPRESENTED BY MOTHER AND NATURAL GUARDIAN P. LAKSHMI PRIYANKA Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY	February 4, 2020
P. NARAYANAMMA Vs. GUONUGUNTLA PRASANNA AND ORS.	March 16, 2020
P. RAMA NAIDU Vs. STATE OF ANDHRA PRADESH	October 8, 2020
P. SREE RAMULU NAIDU Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	November 10, 2020
P. SUNDARARAO Vs. SHRIRAM CITY UNION FINANCE LTD. AND ORS.	October 19, 2020
P.ABBULU Vs. M.RAMA MOHANA VEERA VENKATA SATYANARAYAN	May 7, 2020
P.ADIMURTHY Vs. STATE OF A. P.	December 9, 2020
P.ANASUYA Vs. LAND ACQUISITION OFFICER	May 1, 2020
P.CHARALES SCOTT Vs. STATE OF ANDHRA PRADESH	March 16, 2020
P.G.R.SEROMANI Vs. STATE OF ANDHRA PRADESH	September 24, 2020
P.SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH	March 6, 2020
P.V.PADMA Vs. PRL SECY, HOME DEPT	January 27, 2020
PACHINA SRINU Vs. STATION HOUSE OFFICER	December 8, 2020
PADAGALA RAMU Vs. STATE OF ANDHA PRADESH	December 16, 2020
PADALA SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	December 15, 2020
PAGADALA VEERA NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	November 25, 2020
PAIDA JANARDHANA REDDY Vs. STATE OF ANDHRA PRADESH	March 4, 2020
PALETI RAMA RAO Vs. STATE OF ANDHRA PRADESH	November 10, 2020
PALETI SAMBASIVA RAO Vs. CHIGURUPATI ANJAMMA	December 15, 2020
PALLA SHANTHI KIRAN Vs. STATE OF A.P.	June 17, 2020
PALLAKONDA RAMESH Vs. STATE OF ANDHRA PRADESH	November 4, 2020
PALLE SATEESH Vs. P. P. HYD	November 9, 2020
PAMULA CHINA VENGAIAH Vs. STATE OF ANDHRA PRADESH	December 3, 2020
PANAM VIJAY KUMAR VIJAY Vs. STATE OF ANDHRA PRADESH	September 7, 2020
PANCHAKARLA PARVATHI Vs. TUNGALA PURNACHANDRA RAO AND ORS.	February 14, 2020
PANDVAN CHANDRAN Vs. STATE OF ANDHRA PRADESH	September 14, 2020
PANDYAM CHANDRAN Vs. STATE OF ANDHRA PRADESH	October 6, 2020
PARAKALA CHANDRA RAO Vs. STATE OF ANDHRA PRADESH	September 2, 2020
PARISA SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH	October 5, 2020
PARMI NARAIAH Vs. STATE OF ANDHRA PRADESH	November 24, 2020
PARVATAM SATYANARAYANA Vs. STATE OF ANDHRA PRADESH AND ORS.	January 30, 2020
PASUPUIETI KANAKA DURGA EDA KANAKA DURGA Vs. STATE OF ANDHRA PRADESH	September 3, 2020
PASUPULETI KOTESWARA RAO Vs. STATE OF A.P.	December 14, 2020
PATAN FAREED KHAN Vs. STATE OF ANDHRA PRADESH	October 12, 2020
PATAN MOHAMMAD RAFI Vs. STATE OF ANDHRA PRADESH	May 29, 2020
PATAN PARVEEN KHANAM S PARVEEN BEGUM Vs. D.SREENIVASAN	March 12, 2020
PATAN ROWF KHAN Vs. STATE OF A. P.	May 18, 2020
PATCHA SUBRAHMANYAM Vs. CHENNA KRISHNA RAO AND ORS.	February 5, 2020
PATCHA SUBRAHMANYAM Vs. CHENNA KRISHNA RAO	February 5, 2020
PATHAN AHMAD Vs. STATE OF ANDHRA PRADESH	December 8, 2020
PATHAN BILAL AHMMAD KHAN Vs. STATE OF A.P.	December 7, 2020
PATHAN MUMTAZ BEGUM ALIAS MOHAMMAD MUMTAZ BEGUM Vs. MOHAMMAD SIRAJ AHMED	December 1, 2020
PATNAYAKUNI KODANDARAM Vs. KOLATI DHANALAKSHMI AND ORS.	December 24, 2020
PEDAPATI BABITHA NEELIMA Vs. STATE OF ANDHRA PRADESH	October 14, 2020
PEDDI REDDY KISHORE KUMAR REDDY Vs. STATE OF ANDHRA PRADESH	November 11, 2020
PEDDINA SUBBA RAO Vs. PEDDINA PRASAD AND ORS.	March 2, 2020
PEDDIREDDY SESHAYYA Vs. STATE OF ANDHRA PRADESH	November 11, 2020
PEDDISETTI VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	December 18, 2020
PEETHANI VENKATA SURESH Vs. STATE OF ANDHRA PRADESH	July 13, 2020
PELLURI. VENKATA HANUMANTHA KRISHNA MURTHY SHARMA Vs. PELLURI. VENKATA LAKSHMI NARASIMHA RAO	December 7, 2020
PEMMADI UMAMAHESH Vs. STATE OF AP	August 14, 2020
PENNABADI AMARANATH REDDY Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION	December 3, 2020
PENTAGATLA MANIKANTA Vs. STATE OF ANDHRA PRADESH	November 25, 2020
PENTAPATI SATYA KUMAR Vs. STATE OF ANDHRA PRADESH	November 11, 2020
PERALA JYOTSNA AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.	October 22, 2020
PERAPUREDDY RAJ VEERENDRA KUMAR Vs. STATE OF ANDHRA PRADESH	June 15, 2020
PERLA SIVA REDDY Vs. PERLA SAROJAMMA	July 22, 2020
PERLA TEJO NAGA VENKATA AMBICA RAMA SUDARSAN Vs. UNION OF INDIA	October 14, 2020
PERUMALLA NAGESWARAO Vs. STATE OF ANDHRA PRADESH	October 20, 2020
PILLI BALARAM Vs. STATE OF ANDHRA PRADESH	December 7, 2020
PILLI KRISHNA Vs. STATE OF ANDHRA PRADESH	December 8, 2020
PILLI MANASA Vs. STATE OF ANDHRA PRADESH	September 7, 2020
PINAPALA RAMU Vs. ANANDA LAKSHMI @ARUNA	February 17, 2020
PINNAMA RAJU RANGA RAJU Vs. STATE OF ANDHRA PRADESH	May 21, 2020
PINNINTI SRIDEVI Vs. STATE OF ANDHRA PRADESH	January 31, 2020
PIPPALA SUVARNA SARASWATHI Vs. BANDARU ARUNA KUMARI	January 23, 2020
PIRATI VENKATA SIVA VAMSI KRISHNA Vs. VANJARAPU APPALA NAIDU	December 7, 2020
PMJ GEMS AND JEWELLERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	October 7, 2020
POKALA POLI REDDY DIED Vs. KAMBALA GURIVI REDDY	October 1, 2020
POLAVARAPU IGNESH JOSEPH MARIYA RAJU Vs. POLAVARAPU HIMA BINDU	September 24, 2020
POLISETTY SEETHARAMANJANEYULU SONS Vs. VEERAGANDHAM RAMA KOTAMMADIED	February 5, 2020
POLU KISHORE KUMAR Vs. STATE OF ANDHRA	October 20, 2020
POLURI CHANDRAIAH Vs. SHAIK JILANI	March 2, 2020
POOJA TIPIRNENI Vs. TIPIRNENI HARSHA	January 23, 2020
POTHINA VENKATA MAHESH Vs. STATE OF ANDHRA PRADESH	January 24, 2020
POTHULURI SRINIVASA RAO Vs. PRESIDING OFFICER, LABOUR COURT	December 17, 2020
POTNURU SANKARA NARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH	February 24, 2020
POTRU EDUKONDALU Vs. NARAYANAM UMADEVI	September 30, 2020
PRASAD AND COMPANY PROJECT WORKS LIMITED Vs. STATE OF ANDHRA PRADESH	July 6, 2020
PRAVEEN RAJESH ACHARI Vs. STATE OF ANDHRA PRADESH	October 20, 2020
PRAVEJ Vs. STATE OF ANDHRA PRADESH	October 14, 2020
PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LTD Vs. UNION OF INDIA	December 7, 2020
PRIDHVI ASSET RECONSTUCTION AND SECURITISATION CO. LTD Vs. STATE OF ANDHRA PRADESH	December 8, 2020
PRIYA MADHURI NARSING Vs. STATE OF ANDHRA PRADESH	December 3, 2020
PRODDATURI SHOBHA RANI Vs. STATE OF ANDHRA PRADESH	January 24, 2020
PULI ABRAHAM Vs. STATE OF ANDHRA PRADESH	December 9, 2020
PULI VAMSI KRISHNA Vs. STATE OF ANDHRA PRADESH	June 18, 2020
PULIM RAMA DEVI Vs. SREEPADA REAL ESTATES AND DEVELOPERS	May 1, 2020
PULIVARTHI VENKATA SESHAGIRI RAO Vs. BABBURI VENKATA SWAMY	March 13, 2020
PYLA SRIRAMAMURTHY Vs. STATE OF ANDHRA PRADESH	September 14, 2020
R RAVI TEJASRI Vs. STATE OF ANDHRA PRADESH	July 15, 2020
R. HUSSAINAMMA Vs. MOLAKALA LAKSHMI MANORAMA DEVI	December 2, 2020
R. SARASWATHI Vs. NAIDUPETA NAGARA PANCHAYAT	December 24, 2020
R. V. GRANITES Vs. STATE OF ANDHRA PRADESH	August 4, 2020
R. VENKATA RAMANRAO Vs. CHANUMOLU CHIF FUND P. LTD	March 19, 2020
R.JAGADESWARA REDDY Vs. STATE OF A.P.	December 31, 2020
R.JAYA VIJAYARAJ Vs. STATE OF AP	January 30, 2020
R.KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH	December 4, 2020
R.S. SWARNALATHA Vs. S.SHARFUNA BEE	December 28, 2020
R.VENAKTESWARULU Vs. STATE OF ANDHRA PRADESH	March 11, 2020
R.VENKATESWARA RAJU Vs. STATE OF ANDHRA PRADESH	February 4, 2020
RACHABATHUNI GOVINDA RAO AND ORS. Vs. GOLLA TIRUPATHI VENKAIAH	February 17, 2020
RAI NARAMMA Vs. STATE OF ANDHRA PRADESH	December 21, 2020
RAJA GAS AGENCIES Vs. UNION OF INDIA	November 18, 2020
RAJA GAS AGENCIES Vs. UNION OF INDIA AND ORS.	February 26, 2020
RAJA SREE MEDICALS Vs. STATE ANDHRA PRADESH	August 7, 2020
RAJAMAHENDRI EDUCATIONAL SOCIETY Vs. UNION OF INDIA	October 1, 2020
RAJULA SAHU Vs. PRINCIPAL SECRETARY	September 8, 2020
RAMAMURTHY REDDY Vs. ASSISTANT COMMISSIONER	November 2, 2020
RAMESH BODIGINCHALA Vs. STATE OF ANDHRA PRADESH	December 9, 2020
RANGA VENKATESWARLU Vs. STATE	November 24, 2020
RANGALI JANAKI SUDHA Vs. RONGALI VENKATA HARI PRAVEEN KUMAR	December 15, 2020
RANGAM RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH	October 13, 2020
RAPPID GEO SERVICES PVT. LTD. Vs. UNION OF INDIA AND ORS.	February 26, 2020
RASHTRIYA ISPAT NIGAM LTD. Vs. SPACE TECH EQUIPMENTS AND STRUCTURALS	May 1, 2020
RAVIPALLI VENKATA RAMANA MURTHY Vs. INDIAN OIL CORPORATION LIMITED	December 7, 2020
RAVIPATI NAGASARALA Vs. STATE OF ANDHRA PRADESH	May 8, 2020
RAVULA VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	August 24, 2020
RAVULAPALLI YALLAMANDAMMA Vs. BORIGORLA VENKAIAH AND ORS.	March 2, 2020
RAVURI VARA PRASAD Vs. STATE	November 2, 2020
RAYACHOTY ANJANEYULU Vs. ANAMALA BASAMMA	April 20, 2020
RAYADURGAM SUBRAMANYAM Vs. RAYADURGAM GANGAIAH	January 20, 2020
RAYAPAKULASHANTHAMMA SHANTHI Vs. M.MAHESH	October 12, 2020
RAYUDU REVATHI Vs. STATE OF A. P.	September 23, 2020
REDDY DURGA RAO Vs. STATE OF ANDHRA PRADESH	November 3, 2020
REDDYTHOTA PRAVEEN KUMAR Vs. REDDYTHOTA VASANTHA	November 19, 2020
REGIONAL MANAGER, APSRTC Vs. THOKALA PARISHUDDHAN	February 24, 2020
RELANGI VEERA MANIKANTA SWAMI Vs. STATE OF ANDHRA PRADESH	November 25, 2020
RIZWANA Vs. STATE OF ANDHRA PRADESH	August 13, 2020
ROKKAM NARASIMHAM Vs. STATE OF ANDHRA PRADESH	October 5, 2020
ROKKAM SURYANA Vs. J.NIVAS	March 16, 2020
ROUTHU LAKSHMAN RAO Vs. STATE OF ANDHRA PRADESH	July 10, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. CHIN REDDY RAMA DEVI 4 OTHERS	June 15, 2020
ROYAL SUNDARAM ALLIANCE INSURANCE CO.LTD. Vs. AVVARI RAMESH	March 17, 2020
RVS NETWORKS INDIA PVT LTD Vs. BANK OF BARODA	August 13, 2020
S ANANDAVELU Vs. STATE OF ANDHRA PRADESH	October 16, 2020
S HASMATH BEE Vs. MD HUSSUAIN	July 22, 2020
S K AMEER Vs. SYED KHADER SHAEB	July 22, 2020
S K KHAJAMOHIDDIN Vs. STATE OF A.P.	September 4, 2020
S K NOORUDDIN Vs. STATE OF ANDHRA PRADESH	July 6, 2020
S KUMAR Vs. STATE OF A.P.	September 11, 2020
S P Y AGRO INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL TAX	October 20, 2020
S SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH	September 8, 2020
S. BALASUBRAMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH, MH DEPT , AND 2 OTHERS	September 9, 2020
S. VASANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH, REPD. BY ITS PRINCIPAL SECRETARY, HEALTH MEDICAL & FAMILY WELFARE (VC.II2) DEPARTMENT	February 4, 2020
S.CHANDRASEKAR Vs. STATE OF ANDHRA PRADESH	February 12, 2020
S.CHINNAMMA @ RATANAMMA Vs. A. SUDHAKAR REDDY	December 31, 2020
S.FATHIMA Vs. SHAIK MOHAMMED GHOUSE	March 4, 2020
S.GNANA KEERTHI Vs. STATE OF ANDHRA PRADESH	January 24, 2020
S.ISMAIL Vs. A.P.S.R.T.C.	May 28, 2020
S.RAJASEKHAR REDDY Vs. STATE OF ANDHRA PRADESH AND OTHERS	October 20, 2020
S.SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH	March 12, 2020
S.T.A.T. Vs. SRI TIRUMALA DHALL FLOOR MILL	March 3, 2020
SABHAVAT PANTHU Vs. STATE OF ANDHRA PRADESH	October 7, 2020
SADHINENI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH	October 15, 2020
SADU SAHADEVA REDDY Vs. STATE OF ANDHRA PRADESH	December 11, 2020
SAGIRAJU SRIKANTH VARMA Vs. STATE OF ANDHRA PRADESH	September 10, 2020
SAI KRISHNA TADI Vs. STATE OF ANDHRA PRADESH	October 6, 2020
SAJJALA SREEDHARA REDDY Vs. STATE BANK OF INDIA	December 1, 2020
SAKAMURI ARUNA Vs. STATE OF ANDHRA PRADESH	September 17, 2020
SAMAIKHYA BUILD TECH PRIVATE LTD , BANGALORE Vs. KADIRI MUNICIPALITY	October 16, 2020
SANAPALA UTHARAMMA Vs. GANGADA APPANNA	December 11, 2020
SANGAM JAIPAL Vs. STATE OF ANDHRA PRADESH	October 13, 2020
SANGAM MILK PRODUCERS COMPANY LTD. Vs. TIRUMALA TIRUPATI DEVASTHANAM	February 28, 2020
SANGEETHA JEWELLERS Vs. DEPUTY ASSISTANT COMMISSIONER (ST)-1	October 22, 2020
SANJANA GRANITES Vs. STATE OF A.P.	September 10, 2020
SARAT CHANDRA MADAPALA Vs. STATE OF ANDHRA PRADESH	October 6, 2020
SARITHALA BABA JAAN Vs. UNION OF INDIA	September 23, 2020
SARITHALA BABA JAAN Vs. UNION OF INDIA	December 15, 2020
SATTETI KOTAIAH Vs. STATE OF ANDHRA PRADESH	October 7, 2020
SATTI ARUNASRI PW 2 Vs. SATHI TATA REDDY TATANNA A1 5 OTHERS	May 22, 2020
SATTI PARVATHI, Vs. STATE OF ANDHRA PRADESH	October 16, 2020
SATYA EXPORTS UNIT Vs. COMMERCIAL TAX OFFICER	December 4, 2020
SATYAVARAPU RAMBABU Vs. STATE OF ANDHRA PRADESH	December 18, 2020
SEELAM RAVI Vs. STATE OF ANDHRA PRADESH	November 2, 2020
SEETALAM SEKHAR Vs. GOVT OF ANDHRA PRADESH	July 23, 2020
SEGGASM VEERA BRAHMAMAIH Vs. P P , HYD	July 27, 2020
SEIZING RAJA ALIAS RAJA Vs. STATE OF ANDHRA PRADESH	June 17, 2020
SEPENA GOVINDA RAO Vs. STATE OF ANDHRA PRADESH	November 10, 2020
SHAHEDA BEGUM Vs. AP STATE WAQF BOARD	March 11, 2020
SHAIK ABDUL KHADAR BASHA Vs. STATE OF ANDHRA PRADESH	October 9, 2020
SHAIK ANWAR BASHA Vs. STATE OF ANDHRA PRADESH	September 8, 2020
SHAIK ASHA RANI Vs. STATE OF ANDHRA PRADESH	September 7, 2020
SHAIK ATEEQ YUSUF Vs. STATE OF A.P.	August 5, 2020
SHAIK GANNU SAIDULU Vs. GATTI SRINIVASA RAO	February 20, 2020
SHAIK HUSSAIN BASHA Vs. SHAIK ANWAR HUSSAIN	February 25, 2020
SHAIK KHADER BEE Vs. N.RANGA RAO	February 14, 2020
SHAIK KHAJA Vs. STATE OF ANDHRA PRADESH AND ORS.	January 24, 2020
SHAIK KHAJA KUTUBUDDIN CHISTY Vs. STATE OF A. P.	September 23, 2020
SHAIK MANSOOR Vs. M. VIJAYA PRASAD RAO	December 23, 2020
SHAIK MOHIDDIN Vs. P.P.	May 29, 2020
SHAIK MUNWARUNNISA Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED	November 19, 2020
SHAIK NABI SAHEB Vs. STATE OF A.P.	February 3, 2020
SHAIK SALEEMA BEGUM Vs. T. VENKATESU REDDY	December 21, 2020
SHAIK SILAR Vs. STATE OF ANDHRA PRADESH	November 3, 2020
SHAIK VALI Vs. SHAIK BASHEER	December 17, 2020
SHASHI MINING SOLUTIONS Vs. STATE OF ANDHRA PRADESH	October 16, 2020
SHEIK REHAMAN Vs. STATE OF ANDHRA PRADESH	November 30, 2020
SHEIK SHANAWAJ Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION AND ORS.	October 22, 2020
SHIK MASTAN VALI MASTAN Vs. STATE OF ANDHRA PRADESH	July 14, 2020
SHINAGAM YERRA APPALA SWAMY Vs. STATE OF ANDHRA PRADESH	September 17, 2020
SHIRIDI SAINADH INDUSTRIES Vs. DEPUTY COMMISSIONER	November 20, 2020
SHREE INDUSTRIES Vs. STATE OF ANDHRA PRADESH	October 14, 2020
SHREE RENUKA SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH	March 10, 2020
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. S.SELVAM	May 15, 2020
SINGAVARAPU AARON MADHUKAR Vs. STATE OF ANDHRA PRADESH	November 25, 2020
SIRIPURAPU SAI BABU Vs. SIRIPURAPU SRINIVAS	July 24, 2020
SK LAL SAHAB Vs. M. SUBBA RAO	December 14, 2020
SK.UMAR FAROOQ Vs. STATE OF ANDHRA PRADESH	October 8, 2020
SOMESWAR MANOHAR SHAKUBADE Vs. STATE	September 8, 2020
SOMIREDDY CHANDRA MOHAN REDDY Vs. STATE OF ANDHRA PRADESH	January 21, 2020
SOPEN MONDAL Vs. STATE OF ANDHRA PRADESH	September 17, 2020
SOUTHERN POWER DISTRIBUTION CO. OF A.P.LTD Vs. B.RAMESH BABU	December 30, 2020
SPARTEK CERAMICS INDIA LIMITED Vs. APPELLATE JOINT COMMISSIONER	December 3, 2020
SPECIAL COLLECTOR Vs. SARVEPALLI NARSAIAH	December 24, 2020
SPECIAL COLLECTOR, GNSS, KADAPA Vs. AVULA NARAYANA	December 23, 2020
SPR AGRI TECH Vs. STATE OF ANDHRA PRADESH	October 1, 2020
SREE LAKSHMI SREENIVASA COLLEGE OF EDUCATION Vs. STATE OF ANDHRA PRADESH	July 24, 2020
SRI CHAKRAPANI DALL MILL CONTRACTORS Vs. CHIEF JUDICIAL MAGISTRATE-CUM-PRINCIPAL ASST. SESSIONS JUDGE	September 17, 2020
SRI GRANITES AND MINERALS Vs. GOVERNMENT OF ANDHRA PRADESH	October 20, 2020
SRI PADMA COTTON TRADERS Vs. RESERVE BANK OF INDIA	December 17, 2020
SRI RAMA ENTERPRISES Vs. STATE BANK OF INDIA	May 12, 2020
SRI SAI RAMA TRACTORS Vs. STATE BANK OF INDIA	August 13, 2020
SRINIVASA BABBU BANDA Vs. UNION OF INDIA	October 20, 2020
SRIRAM CHANDRASEKHAR CHINTU Vs. STATE OF ANDHRA PRADESH	July 16, 2020
SRIRAMA SANJAY KUMAR Vs. INDANA RAJANI GOWRI	December 9, 2020
STANDARD METALLOYS PRIVATE LIMITED Vs. UNION OF INDIA	September 18, 2020
STATE Vs. B. CHANDRASEKHER	September 23, 2020
STATE BANK OF INDIA Vs. KURUCHA SRINIVASA RAO	December 28, 2020
STATE BANK OF INDIA, Vs. B.GIRIDHAR	December 28, 2020
STATE OF A.P. Vs. GANTA APPANNA	December 28, 2020
STATE OF A.P. Vs. BHARAT PETROLEUM CORPROATION LIMITED	December 16, 2020
STATE OF A.P. Vs. P.K.CHATTOPADHYAY	February 6, 2020
STATE OF A.P. Vs. TUMATI RAVI KUMAR	December 10, 2020
STATE OF ANDHRA PRADESH Vs. MYNAMPATI PADMAVATHI	December 28, 2020
STATE OF ANDHRA PRADESH Vs. A.PREMA SWAROOPA RANI	December 28, 2020
STATE OF AP ANOTHER Vs. TEEN MURTHY ENTERPRISES ANOTHER	March 12, 2020
SUDHAPALLI SRINIVASA RAO Vs. STATE OF ANDRA PRADESH	October 6, 2020
SUJITH KUMAR DAS Vs. STATE OF ANDHRA PRADESH	September 3, 2020
SUNSHINE AGRO MANAGEMENT Vs. STATE OF ANDHRA PRADESH	September 15, 2020
SURAVARAPU VENKATA SURYANARAYANA Vs. KONDASU SUBBA LAKSHMI	December 14, 2020
SURYADEVARA VENKATA RAO Vs. STATE OF ANDHRA PRADESH	May 22, 2020
SWARNA SYAM KUMAR Vs. STATE OF A.P.	September 11, 2020
SYED ADAM Vs. STATE OF ANDHRA PRADESH	October 14, 2020
SYED ALTHAF Vs. STATE OF ANDHRA PRADESH	November 9, 2020
SYED BADESA KADRI Vs. STATE OF ANDHRA PRADESH	October 16, 2020
SYED FIRDOUSE BEGUM Vs. STATE OF ANDHRA PRADESH AND ORS.	August 6, 2020
SYED HUSSAIN Vs. DILSHAD BEGUM	September 2, 2020
SYED SHARFUDDIN Vs. STATE OF ANDHRA PRADESH	October 5, 2020
SYED SULTAN Vs. STATE OF ANDHRA PRADESH	November 2, 2020
T D BHAVANI Vs. STATE OF AP	August 13, 2020
T N V RAVIKANTH Vs. STATE OF ANDHRA PRADESH	October 15, 2020
T SRINIVASA RAO Vs. STATE OF A.P.	September 10, 2020
T VENGALA RAO Vs. STATE OF A.P.	September 7, 2020
T VENKATESHWARLU Vs. SHO, ONGOLE II TOWN P. S.	July 27, 2020
T VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	October 16, 2020
T. R. PRASANNA KUMAR Vs. STATE OF ANDHRA PRADESH	October 12, 2020
T.HANUMANTHU NAIDU Vs. MALEPATI JAYASRI	March 4, 2020
T.N. JAGANNATH Vs. STATE OF ANDHRA PRADESH	December 21, 2020
T.SRIRAMULU NAIDU Vs. STATE OF ANDHRA PRADESH	February 7, 2020
TADI SRINU Vs. STATE OF ANDHRA PRADESH	October 5, 2020
TADIVALASA SATISH Vs. STATE OF ANDHRA PRADESH	November 27, 2020
TAHSILDAR, MANGALAGIRI MANDAL, MANDAL REVENUE OFFICE Vs. MANGALAGIRI PATTANA PADMASALI BAHUTHAMA SANGHAM	November 25, 2020
TAMMINENI URMILA Vs. STATE OF ANDHRA PRADESH	August 4, 2020
TANNIRU PHANEENDRA RAO Vs. STATE OF ANDHRA PRADESH	February 17, 2020
TARRMINENI SANTHOSH KUMAR Vs. STATE OF ANDHRA PRADESH	November 25, 2020
TATAPUDI MOHAN Vs. STATE OF A.P.	August 13, 2020
TAVVA RAMALAKSHMI PRASANNA KUMAR Vs. STATE OF ANDHRA PRADESH	July 13, 2020
TELECOM COLONY RESIDENTS WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH	May 1, 2020
TETALI PHANIDRA REDDY Vs. MALLIDI SATISH REDDY	January 20, 2020
THALLURI RAJESH Vs. STATE OF ANDHRA PRADESH	September 14, 2020
THAMALA GUNNAYYA Vs. STATE OF A.P.	November 24, 2020
THAMMANA MANIKANTA KARTHIK Vs. STATE OF ANDHRA PRADESH	January 22, 2020
THATI SUNIL KUMAR@TATI SUNIL KUMAR Vs. STATE OF ANDHRA PRADESH	October 5, 2020
THE STATE OF A.P. Vs. ADDASARI TRINADHA AND ORS.	May 19, 2020
THE STATE OF A.P. Vs. M. VENKATESHWARA RAO	December 1, 2020
THIRUCHANUR AMARANATH Vs. STATE OF A.P.	May 21, 2020
THIRUMALA RAMESH Vs. K. LAKSHMI DEVI 2 OTHERS	June 15, 2020
THIRUMALA SETTY ANIL KUMAR Vs. STATE OF ANDHRA PRADESH	October 20, 2020
THOKALA SURESH Vs. STATE OF ANDHRA PRADESH	September 24, 2020
THONTLA MASTHAN REDDY Vs. STATE OF ANDHRA PRADESH	December 10, 2020
THOTA PRASUNAMBA Vs. SUGGUNA NAGA VEERA SEKHARA RAO	December 15, 2020
THOTA SUBBA RAO Vs. STATE OF A. P.	December 10, 2020
THOTAVENKATA NAGA RAVIKANTH Vs. STATE OF ANDHRA PRADESH	September 7, 2020
THUMATI VENKATA SURESH BABU Vs. KAVURI MADHAVA RAO	October 21, 2020
THUMMAPUDI RAJESH Vs. STATE OF ANDHRA PRADESH	December 18, 2020
TIRUMALASETTI PURNACHANDRA KUMAR Vs. STATE OF ANDHRA PRADESH	August 20, 2020
TIRUMURU GADDAM SREEVANI Vs. TIRUMURUMASTANAMMA	December 2, 2020
TOMPALLI RATNA KUMARI Vs. TOMPALLI MAHESH KUMAR	September 7, 2020
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	January 30, 2020
TULLI SRINIVAS Vs. STATE OF ANDHRA PRADESH	October 12, 2020
U.M.AIDED PRIMARY SCHOOL Vs. STATE OF ANDHRA PRADESH	February 28, 2020
U.V. KRISHNAM RAJU AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	February 6, 2020
UDYALA LALITHA Vs. STATE OF ANDHRA PRADESH	December 3, 2020
UNITECH - NCC (JV) Vs. I.S.N. RAJU INFRASTRUCTURES (P) LIMITED AND ORS.	December 3, 2020
UNITED INDIA INS COMP LTD, NELLORE Vs. MALE RAJYAM, NELLORE	October 15, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. DANDI RAMESH	May 28, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ADAKA VASANTHA	March 13, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PINNINTI RAMU NAIDU	February 18, 2020
UPPU ESWARA RAO Vs. P SURYA RAO	June 17, 2020
V NAGARAJU Vs. STATE OF ANDHRA PRADESH	October 13, 2020
V NAGESH Vs. P N VAGDEVI	June 18, 2020
V RAMANAMMA Vs. VOMMINA SUBBAMMA, NELLORE DIST.	August 28, 2020
V. ADI NARAYANA Vs. STATE OF A.P.	December 8, 2020
V. ATCHAMMA Vs. MANMOHAN SINGH	December 23, 2020
V. ESWARUDU SIVA Vs. STATE OF ANDHRA PRADESH	January 2, 2020
V. LAKSHMI GANDHI Vs. STATE OF ANDHRA PRADESH	December 3, 2020
V. RAMANAMMA Vs. VOMMINA SUBBAMMA	August 28, 2020
V. RAVIKANTH Vs. STATE OF AP., REPRESENTED BY ITS PUBLIC PROSECUTOR	January 28, 2020
V. SRINIVAS CHOWDARY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	May 8, 2020
V.KALAVATHI Vs. M.PANDYAM	March 5, 2020
V.NAGESWARA RAO Vs. STATE OF A.P.	March 5, 2020
V.VENKATA LAKSHMI, RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH	November 20, 2020
VADDAMANU BADRINATH Vs. COMMISSIONER OF ENDOWMENTS	November 4, 2020
VAKADA VENKATA APPARAO Vs. STATE OF ANDHRA PRADESH	May 28, 2020
VALLURI MURALI KRISHNA KITTAYYA CHOWDARY Vs. STATE OF ANDHRA PRADESH	July 6, 2020
VANGAMUDI KASIMAYAN, KURNOOL DT Vs. STATE OF A.P.	September 17, 2020
VANKADARI RAMU Vs. STATE OF ANDHRA PRADESH	October 1, 2020
VANTHALA DHARMAYYA Vs. UNION OF INDIA	December 15, 2020
VARADHI BABU KISHORE Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION	December 22, 2020
VARADI SITARAMBABU SATYAM Vs. UNION OF INDIA	December 1, 2020
VARIKUTI NAGENDRAM< Vs. POSAM MALYADRI	March 13, 2020
VASAPALLI SRINU Vs. STATE OF ANDHRA PRADESH	November 9, 2020
VASAPALLI SRINU SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH	October 19, 2020
VASIREDDI PEDDI RAJU ALIAS REDDY Vs. STATE OF ANDHRA PRADESH	December 17, 2020
VEEDHI PANDU RANGA NADHA SWAMY Vs. STATE OF A.P.	February 11, 2020
VEERALA SUBRAMANYAM Vs. STATE OF ANDHRA PRADESH	December 2, 2020
VEERAPANENI SHARAT BABU Vs. ANDHRA BANK	February 6, 2020
VEERISETTY RAMESH BABU Vs. VEERISETTY RAMADEVI	April 24, 2020
VEGULLALEELA KRISHNA Vs. STATE OF AP	May 28, 2020
VEGURU RADHAIAH PEDDA RADHAIAH Vs. K.NAGARAJU	November 9, 2020
VELIMICHERLA RAJESWARI Vs. APSPDCL	February 12, 2020
VELUGIRI SEKHAR Vs. STATE OF ANDHRA PRADESH	September 10, 2020
VEMA PRASAD Vs. STATE OF ANDHRA PRADESH	December 11, 2020
VEMULA PITCHAIAH Vs. STATE OF ANDHRA PRADESH	May 19, 2020
VENIGALLA DHANALAKSHMI Vs. STATE OF ANDHRA PRADESH	September 10, 2020
VENKATESWARA SALES EXPORTS Vs. APPELLATE DEPUTY COMMISSIONER	December 3, 2020
VENUGOPAL NUNE Vs. STATE OF ANDHRA PRADESH	December 7, 2020
VIBUDI MALLESWARA RAO Vs. MANDALA ATCHIM NAIDU	February 18, 2020
VIJAYA LAKSHMI TRADERS Vs. STATE OF ANDHRA PRADESH	August 6, 2020
VIJAYA SAI RESORTS Vs. STATE OF A.P.	December 9, 2020
VILLA VEERRAJU Vs. STATE OF ANDHRA PRADESH	October 6, 2020
VINJAM RAJAMMA Vs. STATE OF ANDHRA PRADESH	October 1, 2020
VINODHALA ESWARAMMA Vs. STATE OF A.P.	September 7, 2020
VITTA VENKATA RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	December 8, 2020
VOLETI SATYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH	December 3, 2020
VUCHI BHUVANESWARI PRASAD Vs. STATE OF ANDHRA PRADESH AND ORS.	February 24, 2020
VULAVALA NAGARAJU Vs. STATE OF AP	August 6, 2020
VUTLA DURGA MALLESWARI Vs. STATE OF ANDHRA PRADESH	December 16, 2020
Y SWAROOPA RANI Vs. A.P. STATE ROAD TRANSPORT CORPORATION	September 14, 2020
Y USHA GAYATRI Vs. STATE OF ANDHRA PRADESH	October 13, 2020
Y. DURGA PRASAD Vs. K.S. JAWAHAR REDDY	December 21, 2020
Y. THULASAMMA Vs. STATE OF A.P.	October 5, 2020
Y.BHIKSHALU REDDY Vs. STATE OF ANDHRA PRADESH	March 16, 2020
Y.CHAKARAVARTHY Vs. STATE OF A.P.	December 28, 2020
Y.DIWAKAR REDDY Vs. KOLLA SREENIVASULU	December 17, 2020
Y.RAMADEVI Vs. STATE OF ANDHRA PRADESH	December 18, 2020
Y.S. SOWBHAGYA Vs. STATE OF ANDHRA PRADESH	March 11, 2020
YADAGANI SATYANARAYANA Vs. STATE OF A.P.	December 3, 2020
YADAVALLI POORNA ANJANEYULU Vs. STATE OF A.P.	September 17, 2020
YADLPALLI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH	December 18, 2020
YARAMALA RAJU Vs. STATE OF ANDHRA PRADESH AND ORS.	February 28, 2020
YATAM BANGARU VENKAMMA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	July 31, 2020
YELAMALAMANDHA PRABHAKAR Vs. STATE OF ANDHRA PRADESH	December 7, 2020
YELAMPALLI MADHUSUDHAN REDDY Vs. JAKKAM LAKSHMI	September 1, 2020
YELLA SATYANARAYANAMMA Vs. YELLA SRIRAM	October 6, 2020
YENDAVENTLA MALLAIAH Vs. REVENUE DIVISIONAL OFFICER	January 23, 2020
YENUGA SRI VENKATA SIVARAMA KRISHNA PRASAD Vs. CHILANKI SUBHAN	March 13, 2020
YENUGANTI RAMARAO Vs. STATE OF A.P.	September 14, 2020
YENUGANTI RAMARAO Vs. STATE OF ANDHRA PRADESH	September 30, 2020
YERRAMSETI VENUGOPAL RAO Vs. STATE OF ANDHRA PRADESH	May 12, 2020
YERRAPALLI RAJESH Vs. STATE OF ANDHRA PRADESH	December 10, 2020

Year 2020 of HIGH COURT OF ANDHRA PRADESH

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