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A ARCHANA Vs. D UMA MAHESHWAR REDDY
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September 3, 2019 |
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A G KRISHNA Vs. STATE OF AP
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September 6, 2019 |
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A KARUNA Vs. BANK OF INDIA,
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February 4, 2019 |
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A P S R T C Vs. TARIMELA ANJANADEVI 2 OTHERS
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August 8, 2019 |
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A. ANANTHAMMA Vs. STATE OF A.P.
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October 31, 2019 |
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A. LALITHAJAYASRI Vs. A. K. R. PRASAD
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August 30, 2019 |
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A. PADMANABHA REDDY Vs. STATE OF A.P.
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October 23, 2019 |
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A. PRABHAVATHI Vs. STATE OF ANDHRA PRADESH AND ORS.
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November 8, 2019 |
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AAGOLLU KRISHNA Vs. STATE OF A P
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March 26, 2019 |
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AAKRUTI EDUCATIONAL Vs. STATE OF AP
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September 9, 2019 |
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AAMUDALAPALLI VENKATESHWARLU Vs. STATE OF ANDHRA PRADESH
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April 2, 2019 |
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AB. V. SUWRESH Vs. STATE OF A.P.
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October 18, 2019 |
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ACCESS SOLAR LIMITED Vs. STATE OF A.P.
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September 6, 2019 |
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ACHANTA SRI RAMA KRISHNA Vs. MADDULA NAGA VISWA SATYA KRISHNA VASU DIED
|
August 20, 2019 |
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ADAPA ESWARI KUMARI Vs. ADAPA SEENA
|
December 16, 2019 |
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ADITI SOLAR PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 6, 2019 |
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ADITYA MOTORS Vs. DOGIPARTHI VENKATA SATISH AND ORS.
|
June 12, 2019 |
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AKBAR HUSSAIN NAIK Vs. MD SAJID NAIK
|
November 2, 2019 |
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AKKELI RAMA KRISHNA Vs. B. MUNTAZ BEGUM
|
February 20, 2019 |
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AKR CONSTRUCTION LIMITED Vs. KRANTHI CONSTRUCTION
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March 27, 2019 |
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AKULA SUBBA RAO Vs. A RANGANADHAM
|
August 30, 2019 |
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ALA POOLA Vs. STATE OF TELANGANA
|
March 19, 2019 |
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ALASAKANI RAM PRASAD Vs. SURENDAR REDDY
|
March 5, 2019 |
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ALI BIN YAHIYA Vs. STATE OF TELANGANA
|
March 14, 2019 |
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ALL INDIA DALIT RIGHTS FORUM Vs. STATE OF ANDHRA PRADESH
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November 7, 2019 |
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ALLURI ASHOK RAJU Vs. STATE OF ANDHRA PRADESH
|
September 24, 2019 |
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AMIT KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, HAKIMPET, HYDERABAD, REP BY INSPECTOR GENERAL (TRAINING SECTOR) & ANOTHER
|
March 26, 2019 |
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AMUJURI BALARAJU Vs. STATE OF ANDHRA PRADESH
|
October 24, 2019 |
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ANAKAPALLI HOLY FIRE CHURCH WELFARE ASSOCIATION Vs. UNION OF INDIA
|
November 7, 2019 |
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ANAM PADMAJA W/O VENKATA SUBBA REDDY Vs. LOK ADALATH BENCH AT NELLORE
|
September 18, 2019 |
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ANDE SAMBASIVA RAO Vs. GUNTI RAMA SUBBA RAO AND ORS.
|
June 21, 2019 |
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ANDHRA CRICKET ASSOCIATION Vs. N MOHAN DAS
|
September 3, 2019 |
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ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED Vs. NAVAYUGA ENGINEERING COMPANY LTD
|
October 31, 2019 |
|
ANDIBOINA VARALAXMI & OTHERS Vs. MEDISETTY SADAMMA
|
November 15, 2019 |
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ANISETTI SIVA NAGESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 14, 2019 |
|
ANISETTI VENKATA NAGENDRA BABU Vs. STATE OF ANDHRA PRADESH
|
October 14, 2019 |
|
ANJANEYULU TRADERS Vs. INDIRA
|
March 5, 2019 |
|
ANKAREDDI BHAVAJI PATRUDU Vs. PARVADA APPARAO @ BUTCHIBABU,
|
September 20, 2019 |
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ANURADHA Vs. STATE OF TELANGANA
|
March 13, 2019 |
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ANURAG AGARWAL Vs. STATE OF A P ANOTHER
|
March 28, 2019 |
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APARAJITHA Vs. UNION OF INDIA
|
June 14, 2019 |
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APPASANI MADHURI AND ANOTHER Vs. STATE OF A P
|
March 27, 2019 |
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ARADADA RADHABAI AND OTHERS Vs. KAKKIRIGADDA LAKSHMI
|
February 1, 2019 |
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ARKA MEDIA WORKS Vs. K PRODUCTIONS
|
March 25, 2019 |
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ARUVA RUSHYAKETH Vs. STATE OF A.P.
|
September 6, 2019 |
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ATLURU CHANDRA SEKHARA RAO Vs. ATLURU MAHESH BABU AND ORS.
|
February 22, 2019 |
|
AUTH SIGN Vs. PRL SECY
|
August 27, 2019 |
|
AVUNOORI PADMA Vs. STATE OF TELANGANA
|
March 14, 2019 |
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AZAAN GEMS INTERNATIONAL SCHOOL Vs. RANJEEV R ACHARYA
|
March 5, 2019 |
|
B SRINATHA REDDY Vs. DISTRICT LEGAL SERVICE AUTHORITY, KADAPA
|
September 18, 2019 |
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B SRINIVASA RAO Vs. SHRIRAM CITY UNION FINANCE LTD AND OTHERS
|
April 10, 2019 |
|
B VENKATESWARLU Vs. V JANARDHAN RAO
|
March 5, 2019 |
|
B. GOWTHAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 7, 2019 |
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B. RAJAN Vs. STATE OF ANDHRA PRADESH
|
November 8, 2019 |
|
BACHINA SRINIVAS Vs. COMMR. OF CUS., C. EX. AND S.T., VISAKHAPATNAM-1
|
July 4, 2019 |
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BACK BONE PROJECTS LTD. Vs. STATE OF ANDHRA PRADESH
|
November 2, 2019 |
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BADI SRINIVASA RAO Vs. STATE OF A.P.
|
September 4, 2019 |
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BADUGU SUBBALAKSHMI Vs. BADUGU BALAYOGI
|
October 15, 2019 |
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BAKKA SUDHAKAR SUDHA ERMIA Vs. STATE OF A P
|
August 28, 2019 |
|
BANDA RAMA MOHANA RAO Vs. UNION OF INDIA
|
November 8, 2019 |
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BANDI SRINIVASA RAGHUVEER Vs. STATE OF ANDHRA PRADESH
|
October 21, 2019 |
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BANDI SUBBAMMA Vs. PALLE MAHESWARAIAH AND ORS.
|
March 15, 2019 |
|
BANGARU ANNAMANIMMA Vs. ANDHRA BANK
|
October 23, 2019 |
|
BANK OF BARODA Vs. STATE OF AP
|
August 28, 2019 |
|
BANOTHU DEEPLA Vs. STATE OF TELANGANA
|
March 26, 2019 |
|
BATCHU JAGADISH KUMAR Vs. MOGILI VENKATASWAMY DIED
|
August 30, 2019 |
|
BEERAM GURU PRASAD Vs. MARGADARSI CHIT FUND PVT. LTD. AND ORS.
|
July 5, 2019 |
|
BEJJANKI YAKAMBRA CHARY Vs. STATE OF TELANGANA
|
March 22, 2019 |
|
BENDA TATA RAO Vs. UNION OF INDIA
|
October 21, 2019 |
|
BEZAWADA MALAKONDAIAH Vs. MANDE CHINA KONDAIAH
|
September 4, 2019 |
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BEZAWADA VARA PRASAD Vs. STATE OF A.P.
|
September 4, 2019 |
|
BHADRAKALI INDUSTRIES Vs. STATE BANK OF INDIA
|
March 20, 2019 |
|
BHARDWAJ THIRVENKATA VENKATAVARAGHAVAN Vs. PVR LTD.
|
January 29, 2019 |
|
BHIMINENI RAMESH Vs. CHAVA SUBHASHINI
|
September 4, 2019 |
|
BHJRANG CRANES Vs. SHRIRAM TRANSPORT FINANCE CO. LTD. AND ORS.
|
September 26, 2019 |
|
BHONAGIRI SANTOSH Vs. STATE OF TELANGANA
|
January 21, 2019 |
|
BHOOMIREDDY RAMGOPALA REDDY Vs. STATE OF A.P. AND ORS.
|
July 15, 2019 |
|
BHUKYA VENKATI Vs. STATE OF TELANGANA
|
March 26, 2019 |
|
BHUPAL GOUD Vs. K VIJAY KUMAR
|
March 19, 2019 |
|
BIOTECH INTERNATIONAL LTD, NEW DELHI Vs. A P STATE COOP MARKETING FEDERATION LTD
|
March 25, 2019 |
|
BISMILLAH KHAN Vs. STATE OF ANDHRA PRADESH
|
September 16, 2019 |
|
BODDU SURESH Vs. V V SRINIVASA RAO
|
March 5, 2019 |
|
BODUGU GURAVAIAH Vs. VIPPARAPALLI SAI RAM
|
October 18, 2019 |
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BOGI PYDINAIDU Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 16, 2019 |
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BOLLUPALLI MADHAVI LATHA Vs. UNION OF INDIA
|
September 3, 2019 |
|
BONTHU KAMALAVATHI Vs. SECRETARY
|
September 6, 2019 |
|
BOTHSA RAJAGOPALA RAO Vs. KEMBURI SRINIVASA RAO
|
November 1, 2019 |
|
BOYA LINGANNA Vs. STATE OF ANDHRA PRADESH
|
November 11, 2019 |
|
BOYA RAMESH Vs. STATE OF A P
|
March 20, 2019 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. STATE OF A P
|
April 29, 2019 |
|
BUAYA KURUMALA KALVAGADDA RAMESH Vs. STATE OF ANDHRA PRADESH
|
February 21, 2019 |
|
BUDDHARAJU SURYANARAYANA RAJU Vs. GUGILLA GANGADHARA SASTRY
|
July 25, 2019 |
|
BURUGUPALLI KAMESWARA RAO Vs. GAMIDI VENKATA SUBBA RAO AND ORS.
|
July 23, 2019 |
|
BUSIPATI CHANDRASEKHAR Vs. NARLA VENKATANNA ALIAS NARLA VENKATAIAH
|
December 11, 2019 |
|
C ESHWAR RAJU Vs. UNION OF INDIA
|
March 14, 2019 |
|
C. VENKATA RAMA RAO Vs. STATE OF A.P.
|
September 16, 2019 |
|
C.HIDAYATH KHAN Vs. STATE OF A.P.
|
September 4, 2019 |
|
CANARA BANK, ARM BRANCH Vs. STATE OF ANDHRA PRADESH
|
August 28, 2019 |
|
CANARA BANK, GUNTUR Vs. REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL
|
November 26, 2019 |
|
CH. ROJA Vs. STATE OF A.P.
|
November 8, 2019 |
|
CHACKADATH VARKEY RAINU Vs. KURMAPU SAVITRI AND ORS.
|
June 21, 2019 |
|
CHAIRMAN Vs. K SATYANANDAM
|
March 7, 2019 |
|
CHAKKA VENKATA SATYANARAYANA AND ORS. Vs. STATE OF A.P. AND ORS.
|
December 9, 2019 |
|
CHALLA SANKARA RAO Vs. STATE OF ANDHRA PRADESH
|
November 25, 2019 |
|
CHALLADA SADA SIVA NAGESWARA RAO SIDDANTHI Vs. STATE OF AP
|
August 22, 2019 |
|
CHATLA ADAM Vs. IRRIGATION DEPT
|
September 13, 2019 |
|
CHATRATHI KANAKA DURGA Vs. SPECIAL TAHSILDAR
|
October 22, 2019 |
|
CHAVARAJESWARARAO Vs. STATE OF ANDHRA PRADESH
|
December 3, 2019 |
|
CHAVVAKULA RAJESH Vs. G. M.
|
November 8, 2019 |
|
CHEBROLU SUJATHA Vs. VENKATA TIRUMALA CHIT FUND PVT LTD
|
July 19, 2019 |
|
CHEERLA SUDHAKAR Vs. STATE OF TELANGANA
|
March 12, 2019 |
|
CHEGUDI ASHOK BABU AND ORS. Vs. KARUNAKAR SUGGUNA AND ORS.
|
August 2, 2019 |
|
CHELLURI MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
August 22, 2019 |
|
CHETANA NUTHALAPATI Vs. NARESH KANTHETI
|
September 11, 2019 |
|
CHIEF MANAGER, STATE BANK OF INDIA Vs. SHAIK ABDUL SAHEED
|
August 28, 2019 |
|
CHIMMIRI ANUSHA Vs. REGISTRAR VIGILANCE, HIGH COURT OF ANDHRA PRADESH AND ORS.
|
July 3, 2019 |
|
CHINTAMANENI PRABHAKARA RAO Vs. S I OF POLICE
|
September 26, 2019 |
|
CHITTETI RAMBABU Vs. CHITTETI MADDI RAVAMMA
|
September 20, 2019 |
|
CHITTIBOMMA VEERA VENKATA RAJU Vs. CHITTIBOMMA SAKUNTALA
|
September 4, 2019 |
|
CHOKKAKULA ESWARA RAO Vs. BADIREDDI SURYANARAYANA AND ANOTHER
|
July 19, 2019 |
|
CHUKKA SRIDEVAMMA Vs. STATE OF A.P.
|
September 17, 2019 |
|
CHUNDURI KALYANI CHOWDARY Vs. UNION OF INDIA
|
September 6, 2019 |
|
COMMANDANT, SAR CPL, HYD & OTHERS Vs. M RAMESH
|
April 1, 2019 |
|
CONSERVATOR OF FORESTS, KURNOOL Vs. PENUKONDA SREENU
|
June 19, 2019 |
|
COTTON CORPORATION OF INDIA LIMITED AND ORS. Vs. J.S. RAVI KUMAR
|
September 27, 2019 |
|
CRESCENT EPC PROJECTS & TECHNOLOGICAL SERVICES LTD Vs. UNION OF INDIA
|
March 20, 2019 |
|
D ANURADHA Vs. D RAJASEKHAR REDDY
|
August 20, 2019 |
|
D JAGADISH BABU Vs. D SUJATHA
|
July 19, 2019 |
|
D SUBRAMANYAM RAJU Vs. D LAKSHMI DEVI
|
April 30, 2019 |
|
D. RAJU Vs. APSRTC
|
November 2, 2019 |
|
D. S. RAO Vs. G. AUDEMMA
|
August 29, 2019 |
|
D. SRIDEVI MAHALAKSHMI Vs. DWARAMPUDI BRAHMA REDDY
|
September 18, 2019 |
|
D. SUDHAKAR AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 14, 2019 |
|
D. SURYAPRAKASH VENKATA RAO Vs. STATE OF A.P.
|
December 6, 2019 |
|
D. YEDUKONDALU Vs. STATE OF A.P.
|
October 21, 2019 |
|
DANDAPTI PREMANANDAM Vs. ALURI MOHANA RAO
|
February 15, 2019 |
|
DANDU APPALA RAJU Vs. MYLAPALLI TATARAO
|
August 7, 2019 |
|
DEEKSHA ENTERPRISES Vs. ANDHRA BANK
|
March 11, 2019 |
|
DESU SRINIVASA RAO Vs. GAJULA AUDEMMA
|
August 29, 2019 |
|
DEVATHI RAMACHANDRA RAO Vs. KELLA DHANALAKSHMI
|
June 19, 2019 |
|
DEVINENI NAGABHUSHANAMMA Vs. STATE OF A.P.
|
October 18, 2019 |
|
DISTRICT MANAGER Vs. AUTHORIZED OFFICER
|
March 5, 2019 |
|
DIVISIONAL MANAGER, M/S NICL, ANANTHAPUR Vs. P. KOMATI LAXMI NARAYANA
|
September 12, 2019 |
|
DODDA KRISHNA MURTHY Vs. GOVERNMENT OF INDIA
|
March 8, 2019 |
|
DOLL SREENU J SRINIVAS, HYD Vs. STATE OF TELANGANA
|
March 18, 2019 |
|
DR. V.R.K. EDUCATIONAL SOCIETY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY, HYDERABAD
|
March 18, 2019 |
|
E. APARNA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 1, 2019 |
|
E. SUBBARAO Vs. STATE OF A.P.
|
September 4, 2019 |
|
E. VISWANATHA RAO Vs. A.O., SPL. TAHSILDAR, CHITTOOR
|
December 21, 2019 |
|
EDALA ANITHA Vs. EDALA SULOCHANAMMA
|
December 6, 2019 |
|
ESSEMM LOGISTICS Vs. DARCL LOGISTICS LIMITED
|
August 7, 2019 |
|
FUSION FOODS AND HOTELS PVT LTD Vs. UNION OF INDIA
|
September 24, 2019 |
|
G ANANTHSENA REDDY Vs. DEBTS RECOVERY TRIBUNAL - II
|
March 7, 2019 |
|
G BALAMANI AND ANOTHER Vs. PARIMI MANGA DEVI
|
April 17, 2019 |
|
G DEVI Vs. STATE OF TELANGANA
|
March 22, 2019 |
|
G K MURTHY Vs. B RAMANA
|
August 30, 2019 |
|
G KANAKA LINGESWARA RAO Vs. V SUBRAHMANYESWARI
|
August 21, 2019 |
|
G MAHESH BABU Vs. COMISSIONER OF CUSTOMS EXCISE AND SERVICE TAX APPEALSII AND IV
|
March 14, 2019 |
|
G. JAYA VIKRAM Vs. STATE OF ANDHRA PRADESH
|
November 26, 2019 |
|
G. LAKSHMI GANAESWARA RAO Vs. STATE OF A.P.
|
September 24, 2019 |
|
G. NAGAMANI Vs. STATE OF ANDHRA PRADESH
|
July 25, 2019 |
|
G. RAMI REDDY Vs. STATE OF A.P.
|
October 15, 2019 |
|
G. V. RAMI REDDY Vs. D. MOHAN RAJU
|
February 13, 2019 |
|
G. VENKATA RAMANA NAIDU Vs. K. VENKATARAMANA REDDY AND ORS.
|
March 18, 2019 |
|
G.NAGARAJU Vs. SHRIRAM CITY UNION FINANCE LTD.
|
June 24, 2019 |
|
GADIRAJU VENKATA SATYA SUBRAMANYA RAJU Vs. STATE OF A.P.
|
October 22, 2019 |
|
GAJJA MANGAMMA Vs. RANJEEV R ACHARYA IAS
|
March 5, 2019 |
|
GALLA SANYASAMMA AND ORS. Vs. GALLA RAMU NAIDU
|
July 30, 2019 |
|
GAMYA KARANAM MADHU Vs. STATE OF A P AND OTHERS
|
March 7, 2019 |
|
GANDHAM SETTY PRASAD Vs. STATE OF A.P.
|
January 3, 2019 |
|
GANDI NARASAYAMMA Vs. APSRTC
|
October 15, 2019 |
|
GANIMINENI MADHU Vs. SAKHAMURI RANGAIAH CHOWDARY AND ORS.
|
November 29, 2019 |
|
GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
March 1, 2019 |
|
GIDDA RATNA KUMARI Vs. SUNKAVALLI NAGA KANTHA SIROMANI
|
December 6, 2019 |
|
GODDATI LAKSHMI Vs. DASARI CHINA APPARAO
|
November 22, 2019 |
|
GOLI SATYANARAYANA REDDY Vs. G. MAHESH AND ORS.
|
December 30, 2019 |
|
GONUGUNTLA SRIKATH Vs. STATE OF ANDHRA PRADESH
|
December 19, 2019 |
|
GOVIND RAJU SAMI Vs. STATE OF TELANGANA
|
March 8, 2019 |
|
GOVINDU VIDYULATHA Vs. MOVVA SURI BABU
|
January 29, 2019 |
|
GRANDHAM SRIDHAR Vs. GRANDHAM JAYA VANI
|
July 3, 2019 |
|
GREAT EASTERN SHIPPING COMPANY LTD. Vs. DEPUTY COMMR. OF CUS. IMPORT
|
November 27, 2019 |
|
GUDIVADA DANI Vs. STATE OF ANDHRA PRADESH
|
April 23, 2019 |
|
GUDURU PAKKIRAMMA Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
February 19, 2019 |
|
GUGULOTH LACHIRAM Vs. STATE OF TELANGANA
|
March 26, 2019 |
|
GULLIPALLI SRINIVASA RAO Vs. KILAPARTHI ANANTHALAKSHMI
|
October 21, 2019 |
|
GURINDAPALLI ISAAC DAYARDHAN RAO Vs. ANDHRA EVANGELICAL CHURCH
|
August 28, 2019 |
|
HAJAGIRI JOHNI MD HAJAGIRI Vs. STATE OF AP
|
August 7, 2019 |
|
HANUMANTHU SARASWATHI Vs. HANUMANTHU MAHALAKSHMI AND ORS.
|
August 2, 2019 |
|
HANUMOLU LAKSHMI SAI SINDHU Vs. STATE OF ANDHRA PRADESH
|
September 12, 2019 |
|
HDFC STANDARD LIFE INSURANCE CO. LTD. AND ORS. Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND ORS.
|
November 8, 2019 |
|
I SURENDRA Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 20, 2019 |
|
INDIAN BANK Vs. K PRASAD
|
March 12, 2019 |
|
INDO VET LIFE SCIENCES Vs. STATE OF ANDHRA PRADESH
|
September 19, 2019 |
|
INDUKURI PRASADA RAMA MOHANA RAJU Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 20, 2019 |
|
INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA Vs. Y KANAKALINGESWARA RAO, HYD 5 OT
|
March 14, 2019 |
|
J KEDARESWARI Vs. UNION OF INDIA, REP BY ITS SECRETARY
|
March 25, 2019 |
|
J RAMCHANDRAIAH Vs. STATE OF TELANGANA
|
March 7, 2019 |
|
J. JAYALAKSHMAMMA Vs. STATE BANK OF INDIA
|
February 6, 2019 |
|
J. RANGA RAJU Vs. STATE OF ANDHRA PRADESH
|
October 1, 2019 |
|
JAGARLAMUDI VENKATA SUBBARAO Vs. STATE OF ANDHRA PRADESH
|
August 21, 2019 |
|
JAKKA SRINIVASA RAO AND OTHERS Vs. JAVVAJI VENKATA CHALAPATHI RAO AND OTHERS
|
April 23, 2019 |
|
JAKKA SURENDAR REDDY, S/O NARSI REDDY Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD, AND OTHERS
|
March 14, 2019 |
|
JALLIGAMPALA VENKATA SATYAMURTHY Vs. STATE OF ANDHRA PRADESH
|
October 17, 2019 |
|
JAMI NIRMALA AND ORS. Vs. CHAVALI MARY RANI AND ORS.
|
July 10, 2019 |
|
JANGILI SAGAR Vs. STATE OF TELANGANA
|
March 8, 2019 |
|
JANSI MATERNITY AND FERTILITY HOSPITAL AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 18, 2019 |
|
JITENDRA Vs. STATE OF AP
|
August 21, 2019 |
|
JOGANI MALLAIAH Vs. Y SURESH BABU
|
March 29, 2019 |
|
JOHN RAJU JUNJUNURI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 12, 2019 |
|
K GOPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
April 1, 2019 |
|
K KANNAIAH Vs. K MUNNASWAMY
|
October 15, 2019 |
|
K M JAKUIULLAH Vs. STATE OF ANDHRA PRADESH
|
October 16, 2019 |
|
K RAJ AMRUTH Vs. JAWAHAR NAVODAYA VIDALAYA
|
August 13, 2019 |
|
K SAI KUMARI Vs. STATE OF AP
|
August 7, 2019 |
|
K SAROJINI Vs. STATE OF TELANGANA
|
March 13, 2019 |
|
K SATYANARAYANA RAO Vs. STATE OF TELANGANA
|
March 14, 2019 |
|
K SURENDER REDDY Vs. STATE OF TELANAGANA
|
March 18, 2019 |
|
K THIMMA REDDY Vs. CHIEF SECY
|
September 5, 2019 |
|
K. CHUKKAMMA Vs. N. RAMESH
|
October 15, 2019 |
|
K. K. SHERWANI Vs. STATE OF A.P.
|
October 23, 2019 |
|
K. KRISHNAMMA Vs. ZONAL MANAGER
|
November 2, 2019 |
|
K. MALYADRI Vs. N. KANTHAMMA
|
November 11, 2019 |
|
K. MUNEENDRAIAH Vs. DISTRICT COLLECTOR
|
November 8, 2019 |
|
K. PHANI KUMAR CHOWDARY Vs. STATE OF ANDHRA PRADESH
|
September 11, 2019 |
|
K. PRAMEELA Vs. STATE OF ANDHRA PRADESH
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October 15, 2019 |
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K. RAJENDRA PRASAD AND ORS. Vs. STATE OF A.P., AGRICULTURE AND CO-OPERATION
|
October 25, 2019 |
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K. RANGA PRASAD VARMA Vs. KOTIKALAPUDI SITARAMA MURTHY
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June 21, 2019 |
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K. SURESHBABU Vs. STATE OF ANDHRA PRADESH
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October 22, 2019 |
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K. V. RAMANA REDDY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
September 19, 2019 |
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K. V. V. S. NAGESH KUMAR Vs. KANTHAM VEERASWAMY
|
October 16, 2019 |
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K.K. SAHA & CO. PVT. LTD. WITH M/S/ SAJ FOOD PRODUCTS PRIVATE LIMITED Vs. ASHOK AGARWAL WITH SRI PRASANTA SEN
|
January 24, 2019 |
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KADALI CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 17, 2019 |
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KADASANI ALIVELAMMA Vs. KADAPA MUNICIPAL CORPORATION
|
August 28, 2019 |
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KADIYALA PRAVEEN Vs. KADIYALA MUNI SEKHAR
|
September 13, 2019 |
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KAKARLAPUDI VENKATA RAMANAYYA RAJU, E G DIST Vs. PUTTA VENKATA RAO, E G DIST
|
August 21, 2019 |
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KAKKARAVALI ABDUL RAZAQ Vs. STATE OF ANDHRA PRADESH
|
August 20, 2019 |
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KALAGURI BALAJI Vs. A P SOUTHERN POWER DISTRIBUTION COMPANY LTD
|
November 2, 2019 |
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KALAKOTLA DEVENDER Vs. STATE OF TELANGANA
|
March 22, 2019 |
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KALIGITHI PRIYANKA Vs. JAVUDULA RAJEEV GANDHI
|
December 18, 2019 |
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KALIGOTLA CHINA PYDAYYA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 24, 2019 |
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KALLEM KARUNA Vs. STATE OF TELANGANA
|
March 18, 2019 |
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KALUVA KUMAR Vs. STATE OF AP
|
August 28, 2019 |
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KAMALA COLLEGE Vs. STATE OF A.P.
|
August 6, 2019 |
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KAMBAM SREEDHAR BABU Vs. STATION HOUSE OFFICER, PAHADISHARIEF POLICE STATION, RACHAKONDA COMMISSIONERATE, RANGA REDDY DISTRICT AND OTHERS
|
March 14, 2019 |
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KAMEPALLI VENKAYAMMA Vs. INDUSIND BANK LTD
|
August 28, 2019 |
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KAMESWARAMMA Vs. STATE OF ANDHRA PRADESH
|
August 13, 2019 |
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KAMIREDDI ATCHUTHAMBA Vs. STATE BANK OF INDIA
|
August 13, 2019 |
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KAMMA VENKATESWARLU Vs. KUKKALA VENKATA KRISHNA REDDY
|
November 19, 2019 |
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KAMSANI RAMANA Vs. STATE OF TELANGANA
|
April 1, 2019 |
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KAMSANI SANJEEVA Vs. STATE OF TELANGANA
|
April 1, 2019 |
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KAMSANI SAROJANA Vs. STATE OF TELANGANA
|
April 1, 2019 |
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KANCHARANA VENKATESH Vs. STATE OF ANDHRA PRADESH
|
March 13, 2019 |
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KANUKOLLU VENKATA RAMA MOHANA RAO Vs. MUARAKONDA VENKATESWARA RAO AND ANOTHER
|
March 22, 2019 |
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KARANAM JANAKI Vs. STATE OF ANDHRA PRADESH
|
February 13, 2019 |
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KARNAM BALA RAMA KRISHNA MURTHY ONGOLE Vs. BANDLA SURYANARAYANA BABU
|
November 12, 2019 |
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KARRA NAVAMANI Vs. DISTRICT COLLECTOR
|
September 5, 2019 |
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KARRE RANGA RAO Vs. SANDHANI LALITHA KUMARI
|
September 3, 2019 |
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KARRI VEERA GOAVINDU Vs. STATE OF ANDHRA PRADESH
|
September 4, 2019 |
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KARUNAKAR REDDY Vs. STATE OF TELANGANA
|
March 14, 2019 |
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KASARANENI THULASAMMA AND ORS . Vs. KASARANENI THULASAMMA AND ORS . VS . JONNALA VENKATA RAGHURAMI REDDY
|
August 8, 2019 |
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KASARLA RAJ KUMAR Vs. STATE OF TELANGANA
|
March 7, 2019 |
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KASIRAJU SEETHARAMAIAH Vs. UNION OF INDIA
|
September 6, 2019 |
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KASIREDDY ASHOK KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
|
December 11, 2019 |
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KATARI SEETHA RAMA RAJU Vs. RANGANADHA SWAMY TEMPLE
|
September 13, 2019 |
|
KATHI DAVID RAJU Vs. DISTRICT COLLECTOR
|
August 8, 2019 |
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KILAPARTHI VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
September 5, 2019 |
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KILLO DONNU Vs. STATE OF A.P.
|
July 27, 2019 |
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KODAVALI SHARDRACK RAJU Vs. SHRIRAM CITY UNION FINANCE LIMITED
|
June 7, 2019 |
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KODAVALURU DAMODHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
September 25, 2019 |
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KODE RAVINDRA BABU Vs. STATE OF A.P.
|
November 20, 2019 |
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KODURI BIKSHAPATHI Vs. STATE OF TELANGANA
|
January 21, 2019 |
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KOGANTI VENKATA SIVA RAMESH PRASAD Vs. GOGINENI SAILAJA
|
December 4, 2019 |
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KOKA UMA MAHESWARA DHARMARAO Vs. STATE OF ANDHRA PRADESH
|
November 8, 2019 |
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KOLA VEERA VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
November 8, 2019 |
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KOLLA SAMBAIAH Vs. STATE BANK OF INDIA AND ORS.
|
July 25, 2019 |
|
KOLLI RAJESH CHOWDARY Vs. STATE OF AP
|
March 7, 2019 |
|
KOMATI SRINIVASA RAO Vs. BANK OF BARODA
|
December 16, 2019 |
|
KOMMU PEDDA REDDEPPA Vs. STATE OF ANDHRA PRADESH
|
March 6, 2019 |
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KONAGALA RAMESH Vs. RAMRAKHYANI ASSOCIATES
|
March 8, 2019 |
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KONDA HANUMA REDDY Vs. VUYYURU MALLESWARI
|
December 16, 2019 |
|
KONGU VICTOR RAJARATNAM Vs. GENERAL MANAGER, CIRCLE OFFICE, ANDHRA BANK, VIJAYAWADA AND TWO OTHERS
|
November 11, 2019 |
|
KOSURI ANNAPURNA Vs. RANGANADHA SWAMY TEMPLE
|
September 13, 2019 |
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KOTA ANJANEYULU Vs. MARGADARSI CHIT FUND PRIVATE LTD
|
August 13, 2019 |
|
KOTA SAMBASIVA RAO Vs. KANDEPU ANASURYA AND ORS.
|
November 29, 2019 |
|
KOTHA VENKATA VISALAKSHI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
January 28, 2019 |
|
KOTHAPALLI VENAKTESWARA RAO Vs. MYNENI RAGHAVAMMA
|
June 26, 2019 |
|
KOYYA GANGA VENKATA SATYA BHASKARA RAO AND ANOTHER Vs. KOYYA RAMA KRISHNUDU AND OTHERS
|
March 8, 2019 |
|
KUKU AUTOMOTIVES, RAJASTHAN Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 8, 2019 |
|
KUNCHANAPALLI SHALEMRAJU Vs. NATTA ESTER RANI
|
September 6, 2019 |
|
L SRINIVAS Vs. STATE OF AP
|
September 5, 2019 |
|
L. V. SUBBA REDDY Vs. INDIAN OIL CORPORATION
|
November 1, 2019 |
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LAJARAS REDDY Vs. STATE OF A.P.
|
November 13, 2019 |
|
LAL MOHAMMAD Vs. STATE OF TELANGANA
|
March 15, 2019 |
|
LANKA SREENU Vs. PEDDIREDLA RAMANA
|
September 24, 2019 |
|
M A HAKEEM Vs. SANTI KUMARI
|
March 5, 2019 |
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M A QADEER Vs. PRINCIPAL SECRETARY HOME, STATE OF TELANGANA
|
March 14, 2019 |
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M HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH AND KUNDURTHI GURAVA CHARY
|
August 30, 2019 |
|
M LAKSHMI NARAYANA Vs. M NIKILESWARI
|
August 21, 2019 |
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M PRATAP REDDY Vs. STATE OF TELANGANA
|
March 18, 2019 |
|
M SUNDARAIAH Vs. STATE OF ANDHRA PRADESH
|
September 5, 2019 |
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M V SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
July 18, 2019 |
|
M. A. ALEEM Vs. MOHAMMED HASSAN AHMED
|
September 17, 2019 |
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M. CHANDRA SEKHARA BABU Vs. KAMINENI DASARADHA RAMAIAH AND ORS.
|
August 13, 2019 |
|
M. GANGADHAR REDDY Vs. APGENCO
|
September 17, 2019 |
|
M. KOTESWARA REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 14, 2019 |
|
M. MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
|
September 20, 2019 |
|
M. PAUL Vs. STATE REP. BY INSPECTOR OF POLICE
|
July 11, 2019 |
|
M. RAMA DEVI Vs. K. ANURADHA
|
September 25, 2019 |
|
M.S. GNANAMBIKA Vs. V. SUBRAMANYAM
|
July 12, 2019 |
|
M.SHYAMALA SAROJINI Vs. SHRIRAM CITY UNION FINANCE LIMITED
|
April 16, 2019 |
|
M/S DEEPIKA CHIT FUND P LTD Vs. STATE OF A P
|
July 19, 2019 |
|
M/S SAFENVIRON UNITII Vs. STATE OF ANDHRA PRADESH
|
August 7, 2019 |
|
M/S SUDALAGUNTA SUGARS LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
|
August 22, 2019 |
|
MAA MOTORS Vs. STATE OF ANDHRA PRADESH
|
November 7, 2019 |
|
MACHIREDDY RAVI KUMAR REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 2, 2019 |
|
MADDALA SREE RAMAKRISHNA Vs. COMMISSIONER
|
September 6, 2019 |
|
MADDIGAPU HIMA BINDU Vs. STATE OF ANDHRA PRADESH
|
October 16, 2019 |
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MADDIMSETTY RAMANA KUMARI Vs. MADDIMSETTY NARASIMHA RAO
|
June 12, 2019 |
|
MADDU DEVA SAHAYAM Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 9, 2019 |
|
MADUPU NARSIMHA CHARY AND ANOTHER Vs. NEELAM SARAIAH AND 2 OTHERS
|
March 27, 2019 |
|
MAHESH Vs. SAILEELA ENTERPRISES
|
December 10, 2019 |
|
MAJ PANKAJ RAI Vs. KRISHNAVENI RAI
|
March 19, 2019 |
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MAKENENI AMARASIMHAM Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 5, 2019 |
|
MALKAPURAPU VENKATESWARLU Vs. M NAGESWARA RAO
|
June 19, 2019 |
|
MALLAVARAPU SALOMAN RAJU Vs. STATE OF AP
|
July 19, 2019 |
|
MAN POWER SERVICING AGENCIES Vs. UNION OF INDIA AND ORS.
|
August 7, 2019 |
|
MANAGER Vs. ADAPALA GAYATRI
|
August 22, 2019 |
|
MANAGER Vs. ADAPALA RAMU ALIAS RAMANJANEYULLU
|
August 22, 2019 |
|
MANAGING COMMITTEE Vs. STATE OF TELANGANA
|
March 11, 2019 |
|
MANCHA KATAMA RAJU Vs. MANCHALA SASHIKALA PADMAVATHI
|
October 22, 2019 |
|
MANDAL REVENUE OFFICER Vs. TEEGALA VENKATARATNAMMA
|
August 7, 2019 |
|
MANGA VENKATA LAKSHMI Vs. GUDIVADA SAROJINI DEVI
|
July 1, 2019 |
|
MANGINA VENKATA KRISHNAMACHARYULU Vs. MANGINA KRISHNAVENI
|
September 4, 2019 |
|
MANIKIREDDI VENKATESWARA RAO VENKAYYA Vs. STATE OF A P
|
August 28, 2019 |
|
MARUTHI MINERALS PRIVATE LIMITED Vs. AUTHORISED OFFICER/CHIEF MANAGER, BANK OF INDIA
|
August 13, 2019 |
|
MD AFZAL HUSSAIN Vs. STATE OF TETANGANA
|
March 14, 2019 |
|
MD ISHAQ S/O LATE MD CHAND Vs. STATE OF TELANGANA
|
March 14, 2019 |
|
MEENA KUMARI SAHU AND ORS. Vs. PALLA BHANU BABU
|
July 19, 2019 |
|
MERIDIAN PROMOTERS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 18, 2019 |
|
MIRZA MUJAHID BAIG Vs. STATE OF TELANGANA
|
March 11, 2019 |
|
MOHAMMED SYFUDDINSHAREEF Vs. MOHD KAUSER JAHA
|
August 20, 2019 |
|
MOHAMMED YASEEN BABA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 17, 2019 |
|
MOHAN POREY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 3, 2019 |
|
MOHD FAYAZ ALI Vs. JINKA JAYANTH
|
March 5, 2019 |
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MOHMMED ABBAS Vs. STATE OF TELANGANA
|
April 1, 2019 |
|
MORIGONDI SAMPURNA Vs. STATE OF ANDHRA PRADESH
|
February 26, 2019 |
|
MUKAND ENGINEERS LIMITED Vs. RASHTRIYALSPAT NIGAM LIMITED
|
October 17, 2019 |
|
MULKALA CHANDRAIAH Vs. STATE OF TELANGANA
|
March 25, 2019 |
|
MUMMANENI VENKATARAMUDU Vs. SPL. DY. COLLECTOR
|
September 6, 2019 |
|
MUMMIREDDYGARI PRATHAP REDDY Vs. STATE SHO
|
August 13, 2019 |
|
MUTHYALA CHANDRASEKHAR Vs. STATE OF TELANGNA
|
March 22, 2019 |
|
N ANIL KUMAR, SECUNDERABAD Vs. STATE OF A P
|
March 20, 2019 |
|
N MALLESH Vs. STATE OF TELANGANA
|
March 6, 2019 |
|
N SUBRAMANYESWARA RAO Vs. STATE OF TELANGANA
|
March 14, 2019 |
|
N. NAGANNA Vs. APGENCO
|
September 17, 2019 |
|
N. SESHAIAH Vs. SOUTH CENTRAL RAILWAY
|
September 18, 2019 |
|
N. SHANKAR Vs. PRL. SECY. , REV. DEPT.
|
September 4, 2019 |
|
N. SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
|
October 1, 2019 |
|
N. SRINIVASA RAO Vs. K.C.P. SUGAR AND INDUSTRIES CORPORATION LTD.
|
November 22, 2019 |
|
N. VIJAYA KRISHNA Vs. YETURU RAMALINGA REDDY AND ORS.
|
November 12, 2019 |
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NADIPUDI TIRUMALA RAO Vs. STATE OF ANDHRA PRADESH
|
November 7, 2019 |
|
NAGELLA SIVA KUMAR Vs. G SOWJANYA
|
July 15, 2019 |
|
NAJEEBUNNISA BEGUM Vs. STATE OF TELANGANA
|
April 1, 2019 |
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NALLANI SAMBASIVA RAO Vs. NALLAMI VARALAKSHMI AND ORS.
|
June 27, 2019 |
|
NANDALA SHIVA CHANDRA PRASAD Vs. LAKSHMI VILAS BANK
|
March 7, 2019 |
|
NANDYALA VEERA REDDY Vs. STATE OF TELANGANA
|
March 12, 2019 |
|
NARA CHANDRABABU NAIDU Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 14, 2019 |
|
NARAHARI KAMALA SASTRY Vs. STATE OF A. P.
|
April 9, 2019 |
|
NARSING SHEKAR AND 3 OTHERS Vs. STATE OF TELANGANA ,REP ,PP AND ANOTHER
|
March 18, 2019 |
|
NARSIPALLY SATHYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 4, 2019 |
|
NATIONAL INVESTIGATION AGENCY Vs. TAJAMUL SAIKH BHOOT
|
October 25, 2019 |
|
NATIONAL INVESTIGATION AGENCY Vs. J SRINIVASA RAO
|
July 19, 2019 |
|
NAVAL KISHORE KHAITAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, VISAKHAPATNAM AND ORS.
|
December 24, 2019 |
|
NELLORE DOLENDRA PRASAD Vs. STATE OF A.P.
|
October 18, 2019 |
|
NEMALIPITTA VIDYA SAGAR Vs. STATE OF A.P. AND ORS.
|
October 29, 2019 |
|
NERELLA CHIRANJEEVI ARUN KUMAR Vs. NERELLA AKULASOWJANYA
|
September 13, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHELLURI CHANDRAVATHI
|
August 21, 2019 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIK SALIMOON AND ORS.
|
July 24, 2019 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOTA RAMA RAO
|
August 8, 2019 |
|
NIMMALA RAMMOHAN RAO Vs. GANISETTI GANGAYYA
|
June 18, 2019 |
|
O SANYASIL RAO Vs. STATE OF A P
|
August 7, 2019 |
|
O VENKATANARAYANA Vs. POLINATI VENKATESWARA RAO
|
August 20, 2019 |
|
O. SAMSON RAJU Vs. STATE OF ANDHRA PRADESH
|
January 28, 2019 |
|
OLD STUDENTS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
March 27, 2019 |
|
ORIENTAL INSURANCE CO LTD Vs. KOVVURU MOULALI ANOTHER
|
August 21, 2019 |
|
P BALANANDAM Vs. STATE OF AP
|
March 20, 2019 |
|
P BALASUBRAHMANYAM Vs. UNION OF INDIA
|
July 22, 2019 |
|
P BALAVVA, MEDAK DIST ANOTHER Vs. VENKATRAM REDDY, MEDAK DIST 2 OTHERS
|
March 19, 2019 |
|
P KISHAN Vs. STATE OF ANDHRA PRADESH
|
March 14, 2019 |
|
P LAXMI DEVI ANOTHER Vs. RAJESWAR TIWARI ANOTHER
|
March 5, 2019 |
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P MANIK REDDY Vs. UNION OF INDIA
|
March 11, 2019 |
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P RAJU Vs. STATE OF TELANGANA
|
March 20, 2019 |
|
P S CHANDANA AND ANOTHER Vs. STATE OF ANDHRA PRADESH
|
May 1, 2019 |
|
P S PARTHASARATHY Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS
|
March 26, 2019 |
|
P SATYANARAYANA Vs. P KONDAMMA
|
July 19, 2019 |
|
P SATYANRAYANA Vs. NALLA NAGAIAH
|
March 29, 2019 |
|
P SHANTHI KUMAR Vs. ARVIND KUMAR, I A S
|
March 14, 2019 |
|
P VEERRAGHAVULU DIED Vs. PARLA VENKANNA
|
August 21, 2019 |
|
P. BHAKARA RAMA CHARYULU Vs. DISTRICT COLLECTOR
|
September 4, 2019 |
|
P. LAKSHMI REDDY Vs. UNION OF INDIA
|
September 28, 2019 |
|
P. MOHANAMBA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 19, 2019 |
|
P. PRIYA CHAITANYA Vs. STATE OF A.P.
|
September 4, 2019 |
|
P. RAMA MOHAN Vs. STATE OF ANDHRA PRADESH
|
December 11, 2019 |
|
P. SHAMUGAM Vs. STATE OF ANDHRA PRADESH
|
November 8, 2019 |
|
PACHIGOLLA RAJA RAO Vs. STATE BANK OF INDIA
|
October 22, 2019 |
|
PADALA VEERA VENKATA SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 12, 2019 |
|
PADMA Vs. STATE OF TELANGANA
|
March 7, 2019 |
|
PAJJURU ANJANA Vs. PAMARTHI SAMBASIVA RAO
|
November 22, 2019 |
|
PALANI PICTURE PALACE Vs. STATE OF A.P.
|
October 23, 2019 |
|
PALLELA RAMESH Vs. STATE OF AP
|
August 21, 2019 |
|
PAMIDIMARRI RAMBABU Vs. VIBHUDI SINIVAS
|
August 30, 2019 |
|
PAMIREDDY BALAVENKATA REDDY Vs. STATE OF A.P.
|
October 22, 2019 |
|
PANDURANGA RAO Vs. FACESAL HOSAI
|
July 26, 2019 |
|
PANDYALA VENKATEESWARLU GANDHI Vs. D RAMA MOHANA REDY AND ANOTHER
|
July 18, 2019 |
|
PARCHURI SIREESHA Vs. CHALLAPALLI JALAJA
|
August 6, 2019 |
|
PARENTERAL SURGICALS LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 4, 2019 |
|
PARSINETI SUBHASHINI Vs. VEDAM KRISHNA MURTHY
|
November 5, 2019 |
|
PARTHASARATHI Vs. INCOME TAX OFFICER
|
August 21, 2019 |
|
PASUPUREDDI LAKSHMI Vs. STATE OF A.P.
|
July 27, 2019 |
|
PATIL CHANDRAMOULISWAR REDDY Vs. MADIGE PEDDA DASTHAGIRI
|
August 28, 2019 |
|
PAVAN A P Vs. STATE OF ANDHRA PRADESH
|
October 1, 2019 |
|
PEDAPATI VEERRAGHAVULU AND ORS. Vs. PARLA VENKANNA AND ORS.
|
August 21, 2019 |
|
PEDDIREDDY SIREESHA Vs. COLLECTOR AND DISTRICT MAGISTRATE, KURNOOL DISTRICT AND ORS.
|
February 19, 2019 |
|
PENKI ARUNA KUMARI Vs. SUNKARI TIRUMALA RAO AND ORS.
|
July 17, 2019 |
|
PERAM SAMBAIAH Vs. ATUKURI SATYANARAYANA
|
July 19, 2019 |
|
PETER SCHNEEBERGER Vs. MINISTRY OF HOME AFFAIRS
|
November 7, 2019 |
|
PHOENIX INN PVT. LTD. AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 5, 2019 |
|
PINJARI CHINNA KHASIM Vs. PINJARI KHASIM AND ORS.
|
October 25, 2019 |
|
PINNINTI ANJANI DEVI AND ORS. Vs. SPECIAL DEPUTY COLLECTOR (LAO) (KOR) GUNDLAKAMMA RESERVOIR PROJECT AND ORS.
|
November 26, 2019 |
|
PISIPATI KAMESWARI Vs. STATE OF ANDHRA PRADESH
|
September 13, 2019 |
|
POCHAM REDDY RAKESH REDDY Vs. STATE OF ANDHRA PRADESH
|
August 14, 2019 |
|
POTEPALEM VENUGOPAL Vs. POTEPALEM V. LAKSHMI
|
November 8, 2019 |
|
POTTEPALEM SUDHAKAR Vs. STATE OF ANDHRA PRADESH
|
August 30, 2019 |
|
PRABHAKAR RAO Vs. STATE OF TELANGANA
|
March 19, 2019 |
|
PRADEEP MANGA RAJU Vs. STATE OF A.P.
|
August 7, 2019 |
|
PRATHIPATI SAMBASIVA RAO Vs. PRATHIPATI HANUMANTHA RAO
|
August 7, 2019 |
|
PROGREEN BIOTECH Vs. COMMERCIAL TAX OFFICER
|
October 25, 2019 |
|
PULI SWAMY Vs. STATE OF TELANGANA
|
March 19, 2019 |
|
PULIJALA PAVAN KUMAR Vs. ABBARAJU SATYA SRIVALLI
|
August 28, 2019 |
|
PURRA DANAIAH Vs. STATE OF TELANGANA
|
March 14, 2019 |
|
PUSHPA BAI Vs. LEGEND ESTATES PRIVATE LIMITED
|
March 25, 2019 |
|
PUVVADI SUBRAMANYAM AND ORS. Vs. JANGAM JAYALAKSHMI AND ORS.
|
June 12, 2019 |
|
R MEGHANA REDDY Vs. ALL CONCERNED
|
March 19, 2019 |
|
R PRAKASA RAO Vs. STATE OF TELANGANA
|
March 25, 2019 |
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R. SANKARA RAO Vs. G. BABURAO
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November 7, 2019 |
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R. VENKATARAMANA REDDY Vs. R. RADHA KRISHNA REDDY
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November 27, 2019 |
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RADHA KRISHNA V G Vs. STATE BANK OF INDIA
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March 14, 2019 |
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RADHA PRINTERS Vs. STATE OF A.P.
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October 1, 2019 |
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RAGHAVENDRA S PRASAD Vs. CHALET SERVICES PRIVATE LIMITED, BANGALORE
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March 13, 2019 |
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RAGHUPATRUNI CHIRANJEEVI AND ANOTHER Vs. STATE OF ANDHRA PRADESH
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February 5, 2019 |
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RAJETI PRABHAKARA RAO Vs. MOSA SATYAVATHI AND OTHERS
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June 3, 2019 |
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RAM SINGH Vs. STATE OF AP
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September 3, 2019 |
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RAMESH CARDIAC MULTI SPECIALITY HOSPITAL (P) LTD Vs. MUSUNURI SATYANARAYANA
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July 10, 2019 |
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RAMISETTY SREENIVASULU Vs. STATE OF AP
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August 22, 2019 |
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RAMKY INFRASTRUCTURE LTD Vs. CHIEF ENGINEER R AND B CRN
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March 27, 2019 |
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RANA PRATHAP SINGH Vs. STATE OF TELANGANA
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March 15, 2019 |
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RANJAN NAYAK Vs. STATE OF A.P.
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August 7, 2019 |
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RAO KORUPOLU Vs. T VENUGOPAL RAO
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February 13, 2019 |
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RCM INFRASTRUCTURES LIMITED Vs. ANDHRA BANK
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March 12, 2019 |
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REDDY SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
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November 8, 2019 |
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RENEW POWER LIMITED Vs. STATE OF ANDHRA PRADESH
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September 24, 2019 |
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REVENUE DIVISIONAL OFFICER Vs. C. RAMAIAH
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October 1, 2019 |
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REVU RAJU Vs. VICE ADMIRAL, CHIEF OF PERSONNEL
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December 30, 2019 |
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RUTTALA YERRA PATRUDU Vs. STATE OF AP
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August 7, 2019 |
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S MOHAN RAO Vs. C DORASWAMY REDDY
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March 22, 2019 |
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S SARALA VANDANAM Vs. POLURU BALA VENKATA RAMANA AND ANOTHER
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January 30, 2019 |
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S. JALEEL AHMED Vs. STATE OF ANDHRA PRADESH
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October 23, 2019 |
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S. MUNI PURUSHOTHAM Vs. STATE OF ANDHRA PRADESH
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September 13, 2019 |
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S. SYED SAHEB AND ORS. Vs. V. MAHABOOB BEE AND ORS.
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July 25, 2019 |
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S.K. MOHIDDEN Vs. S. PARVEEN
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December 11, 2019 |
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SAGI VIJAYA RAMACHANDRA RAJU Vs. KOPPISETTI SATYANARAYANA
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October 23, 2019 |
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SAGILI MADHUSUDANA REDDY Vs. NALBAND HAZEERA
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July 17, 2019 |
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SAILAJAKSHA BASU Vs. STATE OF A.P. AND ORS.
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July 4, 2019 |
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SAJJA PRABHAKAR Vs. N SUBASH
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March 19, 2019 |
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SAMAJWADI FORWARD BLOC PARTY REP BY ITS NATIONAL PRESIDENT Vs. ELECTION COMMISSION OF INDIA, NEW DELHI, REP BY ITS SECRETARTY AND & ANOTHER
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March 26, 2019 |
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SAMEENA BEGUM Vs. TELANGANA STATE ELECTION COMMISSION
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March 27, 2019 |
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SAMPATH RAO KONDAIAH RAJU Vs. STATE OF ANDHRA PRADESH
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October 18, 2019 |
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SATYANARAYANA TRADERS Vs. BALAJI TRADING COMPANY
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October 14, 2019 |
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SAVANAM POLAMMA Vs. SATTUPALLI PURNACHANDRA RAO
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July 2, 2019 |
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SAYYED AHAMED Vs. STATE OF ANDHRA PRADESH
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June 4, 2019 |
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SEELAM VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
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October 1, 2019 |
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SELVARAJ JAYA KUMAR Vs. STATE OF AP
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August 26, 2019 |
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SELVARAJU DHANASEKHAR Vs. VISWANADHA VENKATA YEGNESWARA SASTRY
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June 6, 2019 |
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SHAIK FAROOQ BASHA Vs. STATE OF A.P.
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August 30, 2019 |
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SHAIK IBRAHIM Vs. STATE OF TELANGANA
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March 28, 2019 |
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SHAIK MASTAN VALI Vs. STATE OF A. P.
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August 22, 2019 |
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SHAIK MUKTHAR AND ANOTHERS Vs. STATE OF AP
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March 20, 2019 |
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SHAIK MULLA MABUSAHEB Vs. GOLLA ANJANEYULU
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August 7, 2019 |
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SHEIK ABDUL AZEEM Vs. STATE OF A P
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July 18, 2019 |
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SHIRDI SAI PULSES Vs. UNION OF INDIA
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October 30, 2019 |
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SHIV MOHAN PAL Vs. SHIV MOHAN PAL ALIAS HAKLA
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December 18, 2019 |
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SIDDHARDHA TILES AND SANITORY PVT. LTD. Vs. G.K. PRIPT HOUSE PVT. LTD.
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July 30, 2019 |
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SIDDIBIRAM SHAIK SAHEB AND ORS. Vs. SHO, NANDYAL II TOWN P.S. AND ORS.
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October 16, 2019 |
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SIMMA NEELAM AND ORS. Vs. B. CHINNA RAO AND ORS.
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July 24, 2019 |
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SIVARAMA KRISHNA KODELA Vs. STATE OF ANDHRA PRADESH
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September 5, 2019 |
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SK CHAMANBI Vs. STATE OF AP
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August 28, 2019 |
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SK MD JANI Vs. KAKUMANU NAGESWARA RAO
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August 14, 2019 |
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SOCIETY OF TRUSTEES Vs. INDIGENOUS CHRUCHES
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November 8, 2019 |
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SOMYA GUPTA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
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January 7, 2019 |
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SPARTEK CERAMICS INDIA LIMITED Vs. UNION OF INDIA
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October 18, 2019 |
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SREE SRINIVASA TRADE LINKS (SSTL) Vs. IBDI BANK LTD
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March 7, 2019 |
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SRI CHAKRA EDEN GREENS PROJECTS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
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September 5, 2019 |
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SRI SHANMUKHA AGRO TRADERS Vs. SHANUMUKHA AGRITECH LIMITED
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January 21, 2019 |
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SRIDEVI RACHABATTUNI Vs. MOULANA AZAD NATIONAL URDU UNIVERSITY
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March 7, 2019 |
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SRINARAYANA Vs. STATE OF AP
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March 18, 2019 |
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SRIRAM DWIVEDI, FARIDABAD Vs. P P , HYD ANO
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March 18, 2019 |
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SRIRAMULA SRINIVASA RAO Vs. SANAKA VENKATESWARA RAO
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July 31, 2019 |
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STANHOPES COACHES PRIVATE LIMITED Vs. STATE OF TELANGANA
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March 11, 2019 |
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STATE BANK OF IND Vs. DEBT RECOVERY TRIBIUNAL
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August 13, 2019 |
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STATE OF ANDHRA PRADESH Vs. GUNTIKINDA SUBBAREDDY
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August 13, 2019 |
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STATE OF ANDHRA PRADESH Vs. G.V.NARASIMHA RAO
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February 12, 2019 |
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STATE OF ANDHRA PRADESH Vs. RAJEEV GANDHI MEMORIAL COLLEGE OF ENGINEERING AND TECHNOLOGY
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August 8, 2019 |
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STATE OF ANDHRA PRADESH AND ORS. Vs. L.B.M. KRISHNA
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October 15, 2019 |
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STATE OF ANDHRA PRADESH AND ORS. Vs. SHAIK SALAHUDDIN SABIR AND ORS.
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November 8, 2019 |
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STATE OF TELANGANA Vs. MERJOTH KARA BAI
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March 8, 2019 |
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SUDALAGUNTA SUGARS LTD. Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
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August 22, 2019 |
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SUGALI DUNGAVATH LAKSHMA NAIK Vs. STATE OF A.P.
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June 6, 2019 |
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SUKHWINDER KAUR Vs. KAMALJIT SINGH
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January 8, 2019 |
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SUNKARA NAGARAJU Vs. STATE OF A P
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August 28, 2019 |
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SURA LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH
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September 12, 2019 |
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SURAPANENI SARITHA Vs. SURAPANENI CHAITANYA
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September 5, 2019 |
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SUROJU VENKATA SIVA RAMBABU Vs. STATE OF ANDHRA PRADESH
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October 16, 2019 |
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SURYA LAKSHMI COTTON MILLS LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
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March 1, 2019 |
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SURYADEVARA SAMRAJYAMMA Vs. ANNANANENI VENKATA RAMANA RAO
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August 14, 2019 |
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SWAGATH MOTELS PRIVATE LIMITED Vs. HOTEL SWAGATH
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March 13, 2019 |
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SYED KAREEMULLAH QUADRI Vs. MOHD RAHEEM KHAN
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March 1, 2019 |
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SYED MAQBOOL JAN Vs. MOHAMMAD MANZUR JUNAIDI
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September 13, 2019 |
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SYED MUSHTAQ MAHMOOD Vs. STATE OF TELANGANA
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March 13, 2019 |
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SYEDA BATOOL AFSHAN Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY, HOME DEPARTMENT, SECRETARIAT, SAIFABAD, HYDERABAD AND OTHERS
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March 14, 2019 |
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T NAGESWARA RAO Vs. STATE OF AP
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August 20, 2019 |
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T R VENKATESH AIYER, SECBAD Vs. GHARONDA BUILDERS AND DEVELOPERS, HYD 6 OTHERS
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April 1, 2019 |
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T SAGAR SINGH SON OF RAJA SINGH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
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March 7, 2019 |
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T SURYAMOHAN REDDY Vs. STATE OF A. P.
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February 22, 2019 |
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T V HASSAN Vs. J NAGA SUBHASHINI
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August 14, 2019 |
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T V RAO Vs. STATE OF TELANGANA
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March 19, 2019 |
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T. PADMAJA Vs. STATE OF A.P.
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November 7, 2019 |
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T. SUBBA RAO Vs. N. V. K. RAO
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September 28, 2019 |
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T. SUSEELA Vs. STATE OF A.P.
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October 22, 2019 |
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T.BALAJI Vs. STATE OF ANDHRA PRADESH
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November 21, 2019 |
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T.M.D. RAFI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
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September 27, 2019 |
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TADI SURYANARAYANA REDDY Vs. MYLAVARAPU RAMA VENKATA KRISHNA NARASIMHA RAO
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August 19, 2019 |
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TAKKELLA LAKSHMINARASAIAH Vs. STATE OF ANDHRA PRADESH AND ORS.
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November 29, 2019 |
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TANDOOR AVULA CHINNA NARASIMHA NARSIMULU Vs. STATE OF A P
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March 20, 2019 |
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TATA JAYAPRAKASH NARAYANA Vs. STATE OF ANDHRA PRADESH
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September 5, 2019 |
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TAYI HEMALATAMMA AND ORS. Vs. TAYI VENKATA RAMANA AND ORS.
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October 24, 2019 |
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TELANAKULA KASI VISWANADHAM Vs. POKURI MARUTHI PRASAD
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April 25, 2019 |
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TELANGANA KABADDI ASSOCIATION Vs. UNION OF INDIA, MINISTRY OF YOUTH AFFAIRS AND SPORTS REP BY ITS PRINCIPAL SECRETARY, NEW DELHI
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March 15, 2019 |
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TELANGANA STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. LAKSHMI NARSIMHA TRANSPORT
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April 1, 2019 |
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TELANGANA STATE ELECTRICITY Vs. ARYAM STEELS PRIVATE LTD
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March 7, 2019 |
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TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION TSIIC Vs. UNITECH LIMITED, 6
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April 1, 2019 |
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TELANGANA STATE TOURISM DEVELOPMENT CORPORATION Vs. J N PAVAN KUMAR
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March 1, 2019 |
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TELANGANA STATE WAKF BOARD Vs. B DAMODAR
|
March 1, 2019 |
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TELENGANA PIPES PVT LTD Vs. STATE OF TELANGANA
|
March 5, 2019 |
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TELLAGAM SETTY BABU Vs. STATE OF ANDHRA PRADESH
|
February 4, 2019 |
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THATI BALA KRISHNA Vs. STATE OF TELANGANA
|
March 11, 2019 |
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THIMMAPURAM MUNAIAH Vs. STATE OF ANDHRA PRADESH
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March 5, 2019 |
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TRANSMISSION CORPORATION OF A.P. LTD. AND ORS. Vs. HARYANA MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ORS.
|
November 14, 2019 |
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TULIMILI SUBBA RAO Vs. TULIMILI VEERAJU
|
August 29, 2019 |
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TUMMALA LAKSHMANA RAO Vs. PALLE SREENIVASULU AND ORS.
|
July 29, 2019 |
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U LAKSHUMAIAH Vs. STATE OF AP , AND ANOTHER
|
August 21, 2019 |
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U. RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 27, 2019 |
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U. SURI BABU Vs. STATE OF A.P.
|
September 5, 2019 |
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UMMIDI VENKATA RAO Vs. GHANTO SURESH KUMAR
|
August 6, 2019 |
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UNNAM SIVA RAMI REDDY SIVA RAMUDU Vs. Y. BHUVANESHWARI
|
September 16, 2019 |
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UPPATHI VENKATRAMANA PANDU Vs. STATE OF A. P.
|
August 14, 2019 |
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V CHALAPTHI Vs. T SAMPATH KUMAR
|
March 19, 2019 |
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V JAYA LATHA Vs. STATE REP BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION
|
June 4, 2019 |
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V MADHUSUDHAN RAO & ORS Vs. S NIRMALA BAI & ORS
|
March 6, 2019 |
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V PRABHAKAR S/O LATE V RAGHUNAYAKULU Vs. STATE OF TELANGANA
|
March 14, 2019 |
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V RAVINDER Vs. STATE OF TELANGANA
|
March 7, 2019 |
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V S J ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 29, 2019 |
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V SIVA LAKSHMI Vs. STATE OF TELANGANA
|
March 8, 2019 |
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V V RAVINDRANATH REDDY Vs. STATE OF TELANGANA
|
March 13, 2019 |
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V. MURALI MOHAN Vs. STATE OF ANDHRA PRADESH
|
December 6, 2019 |
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V. SRINIVASULU Vs. V. C.
|
November 11, 2019 |
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VADDE BALAJI Vs. STATE OF A.P.
|
October 22, 2019 |
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VALASIMGAM VYSHNAVI D/O Y MUNISWAMY Vs. UNION OF INDIA
|
March 11, 2019 |
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VALLABHANENI VAMSI MOHAN Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 3, 2019 |
|
VALLEPU SUBBARAJA Vs. INDIAN BANK
|
September 17, 2019 |
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VALLURU SAMBA SIVA RAO AND ANOTHER Vs. KRISHNA APARTMENTS ASSOCIATION
|
April 10, 2019 |
|
VEERAMALLU MOUNICA ALIAS MOUNICA AMRUTHA Vs. VEERAMALLU SIVA KISHORE
|
August 21, 2019 |
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VELAGANABOINA CHANDRASEKHAR Vs. GARIBOINA CHANDRASEKHAR
|
December 12, 2019 |
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VELUGU ESWARAMMA AND ANOTHER Vs. VELUGU SHOBA RANI
|
March 28, 2019 |
|
VEMULA PEDA SANKARA RAO Vs. STATE OF A.P.
|
August 31, 2019 |
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VEMULA VEERA SWAMY Vs. STATE OF A P
|
September 6, 2019 |
|
VENKATA GIRISH Vs. STATE OF AP
|
September 5, 2019 |
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VENKATA RAMANA ELECTRICAL WORKS Vs. STATE OF ANDHRA PRADESH
|
October 23, 2019 |
|
VENKATESWARA VETERINARY UNIVERSITY NON TEACHING Vs. STATE OF ANDHRA PRADESH
|
September 5, 2019 |
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VENNA MARUTI RAMA Vs. STATE OF TELANGANA
|
January 21, 2019 |
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VIGNESWAR EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
|
August 29, 2019 |
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VIJAYA LAKSHMI Vs. STATE OF A.P.
|
September 4, 2019 |
|
VINUKONDA SRINIVASU Vs. STATE OF ANDHRA PRADESH
|
August 26, 2019 |
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VISHNUTEK ENGINEERS PVT LTD Vs. AUTHORISED OFFICER, ASREC (INDIA) LIMITED
|
June 4, 2019 |
|
VODAGANDLA SUDHAKAR REDDY Vs. STATE OF A.P. AND ORS.
|
December 9, 2019 |
|
VUSIRIKALA NATARAJU AND CO. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 21, 2019 |
|
VYPLAVI GRANITES Vs. COMMERCIAL TAX OFFICER
|
October 30, 2019 |
|
Y RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 21, 2019 |
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Y V MURALI KRISHNA Vs. STATE OF ANDHRA PRADESH
|
February 14, 2019 |
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Y. ADINARAYANA MURTHV Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
September 19, 2019 |
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Y. P. NAIDU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 7, 2019 |
|
Y. RAM GOPAL REDDY Vs. STATE OF A.P.
|
October 21, 2019 |
|
Y. SATHIBABU Vs. UNION OF INDIA
|
October 22, 2019 |
|
YELAVARTHY DEVENDRA PRASAD Vs. AVVA PUSHPA LATHA
|
September 17, 2019 |
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YENNAMREDDY RAMA SUBBA REDDY Vs. YENNAMREDDY SEKHAR REDDY
|
October 1, 2019 |
|
YERRA TRINADH Vs. STATE OF ANDHRA PRADESH
|
September 19, 2019 |
|
YERRAM BALAKRISHNA Vs. UNION OF INDIA
|
March 1, 2019 |
|
YERRAMREDDY VENKATA SURESH REDDY Vs. STATE OF ANDHRA PRADESH
|
November 8, 2019 |
|
YETRINATHALA SUBBULU NAIDU Vs. ALA NIRMALA
|
December 30, 2019 |
|
YSR DISTRICT CIVIL SUPPLIES CORPORATION Vs. STATE OF AP
|
August 28, 2019 |
|
ZILLA VIKALANGULA SANGAM Vs. GOVT OF INDIA
|
October 23, 2019 |
|
ZION COLLEGE OF PHYSICAL EDUCATION Vs. STATE OF ANDHRA PRADESH
|
September 26, 2019 |
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