REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A . V . SAMBA SIVA RAO Vs. COMMISSIONER, ENDOWMENTS DEPARTMENT	August 27, 2018
A MURALI AND ANOTHER Vs. STATE OF ANDHRA PRADESH	March 22, 2018
A P FARM NEEDS Vs. STATE OF A P	September 11, 2018
A P STATE WAKF BOARD Vs. M MAHENDER REDDY AND OTHERS	October 26, 2018
A PRAKASHAMMA AND OTHERS Vs. E VENKATESWARLU AND ANOTHER	June 22, 2018
A RAMA MOHAN REDDY & OTHERS Vs. A VIJAYA KUMAR & ANOTHER	September 28, 2018
A SHOBA AND OTHERS Vs. SIDDA REDDY AND COMPANY AND ANOTHER	July 31, 2018
A SUBRAMANYAM Vs. STATE OF A P	February 21, 2018
A. KANAKALATHA Vs. M SHYAM SUNDAR	July 27, 2018
A. MALLI BABU Vs. UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSION, DEPARTMENT OF PERSONNEL	September 6, 2018
A. MUTHYALA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.	February 20, 2018
A. NARSIMHA RAO Vs. DEPOT MANAGER AND ANOTHER	June 7, 2018
A. RAMESH AND 5 OTHERS Vs. STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR	July 24, 2018
A. VANIGADDA PRASAD BABU Vs. GOVT. OF A.P., REVENUE DEPT.	September 27, 2018
A.B.SESHADRI Vs. STATE OF ANDHRA PRADESH	December 12, 2018
A.S. STEEL TRADERS Vs. UNION OF INDIA	October 3, 2018
ACHANTA CHAYA DEVI Vs. STATE OF TELANGANA AND OTHERS	August 10, 2018
ACPE INFRASTRUCTURES PVT. LTD. Vs. STATE OF ANDHRA PRADESH, DEPARTMENT OF MUNICIPAL ADMINISTRATION AND OTHERS	July 18, 2018
ADAPA LOVARAJU KUMAR AND OTHERS Vs. STATE OF ANDHRA PRADESH	June 5, 2018
AHMED KALEEM Vs. MOHAMMED FASAHAT ALI,	January 18, 2018
AHMED MOHIUDDIN Vs. SHABANA YASMEEN	April 20, 2018
AIJAZ AHMED @ MOHD SHARFUDDIN Vs. UNION OF INDIA	June 8, 2018
AJJADA BALAKRISHNA Vs. STATE OF A.P.	April 4, 2018
AKULA CHANDRAIAH AND ANOTHER Vs. STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR	March 24, 2018
ALAVALA NAGI REDDY AND 4 OTHERS Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIC PROSECUTOR	October 5, 2018
ALI IDREES Vs. SMT. SHAMSHAD BEGUM AND OTHERS	March 27, 2018
ALLURI VENKATA RAMIACHI RAJU Vs. CHADALAVADA SAKUNTHALA DEVI (DIED) & OTHERS	April 6, 2018
ALURI SNEHA, D/O A V KRISHNA PRASAD Vs. N T R UNIVERSITY OF HEALTH SCIENCES	August 29, 2018
AMAR KUMAR DIXIT AND OTHERS Vs. T K SURENDERA SHARMA AND ANOTHER	September 12, 2018
AMBATI NARSAIAH & OTHERS Vs. THE STATE OF TELANGANA, REP, BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD & OTHERS	August 17, 2018
ANANDA KUMR BIDARKAR, S/O. ARUN KUMR BIDARKAR Vs. THE STATE OF TELANGANA	January 22, 2018
ANDHRA BANK, A GOVT. OF INDIA, NELLORE REP. BY ITS MANAGER Vs. DEGA VENKATASUBAIAH AND OTHERS	April 27, 2018
ANDHRA PETROCHEMICALS LIMITED Vs. UNION OF INDIA	July 31, 2018
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. RAMA TUBES CO , REP BY ITS SRI MANIKLAL GULAB RAI	September 10, 2018
ANDHRA PRADESH PUBLIC SERVICE COMMISSION REP BY ITS SECRETARY Vs. R SHREEDEVI AND OTHERS	April 19, 2018
ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LTD Vs. KESARIMOL PROMOD KUMAR	March 8, 2018
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. KAMLE KASTURI BAI	July 31, 2018
ANIL KUMAR AGGARWAL Vs. THE STATE OF ANDHRA PRADESH	March 2, 2018
ANJANA TAGGARSE MOTUPALLI Vs. SREENIVAS MOTUPALLI	March 16, 2018
ANKAM GOVINDAMMA Vs. SYED SHAFEEULLAH	June 27, 2018
ANNAVARAPPADU HUT PEOPLES ASSOCIATION, ONGOLE,REP BY ITS PRESIDENT Vs. GOVERNMENT OF A P REP BY ITS SECRETARY, REVENUE DEPARTMENT & ORS	January 4, 2018
ANNE VENKATA VISHNU VARA PRASAD Vs. ASSISTANT COMMISSIONER OF INCOME	March 23, 2018
APSRTC Vs. VEERABOINA SAILU	July 11, 2018
APSRTC, REPTD , BY ITS GENERAL MANGER,MUSHIRABAD, HYDERABAD Vs. M SHANKARAIAH, S/O EERAIAH AND TWO OTHERS	July 11, 2018
ARAVETI SREENIVASULU Vs. MAKAM SURESH BABU (DIED) PER LRS M VIJAYASREE & OTHERS	October 3, 2018
ARUN BACHER Vs. STATE OF TELANGANA	March 9, 2018
ASHOK KUMAR PATIL Vs. HIGH COURT OF JUDICATURE AT HYDERABAD	June 6, 2018
ASHPATHI RAJU AND 2 OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER	April 27, 2018
ASIAN GLOBAL INFRA PVT. LTD., HYDERABAD Vs. STATE OF TELANGANA AND OTHERS	May 2, 2018
ASSOCIATED AUTOMOTIVES SALES PVT. LTD. Vs. R.K. MAHESH	January 19, 2018
ASST COMMISSIONER OF INCOME TAX, ANDHRA PRADESH IV HYDERABAD Vs. KCKA GUPRA	January 3, 2018
ASU VENKATANARSAMMA & ANOTHER Vs. PINDI RAMANUJA & OTHERS	April 16, 2018
AVON LIFESCIENCES LIMITED MEDAK DISTRICT Vs. ASHIKA CREDIT CAPITAL LTD KOLKATA	April 24, 2018
AVVA VENKATA RAMA RAO AND ANOTHER Vs. STATE OF A.P.	June 7, 2018
AYESHA OMAN Vs. TREND WORLD REP BY ITS PROPRIETOR S A HYDER	October 26, 2018
AYUB KHAN @ AYUB PAHELWAN Vs. STATE OF TELANGANA	October 30, 2018
B JHANSI LAKSHMI BAI Vs. HIGH COURT OF JUDICATE AT HYDERABAD FOR STATE OF TELANGANA	June 27, 2018
B LALITH KALYAN Vs. N T R UNIVERSITY OF HEALTH SCIENCES	April 9, 2018
B NAGARAJU GUPTA Vs. STATE OF ANDHRA PRADESH	June 5, 2018
B R MEENA, I A S, PRINCIPAL SECRETARY TO GOVERNMEN Vs. ARUN KUMAR AGARWAL AND OTHERS	March 20, 2018
B SAILESH SAXENA Vs. UNION OF INDIA AND OTHERS	June 4, 2018
B SAILESH SAXENA Vs. UNION OF INDIA, REP BY SECRETARY OF MINISTRY FOR H	June 8, 2018
B V KOTESWAR RAO Vs. STATE OF TELANGANA	March 14, 2018
B. BALAIAH Vs. TSRTC, REP BY ITS MD, BUS BHAVAN HYDERABAD	July 27, 2018
B. JANAKA SANKAR Vs. CENTRAL POLLUTION CONTROL BOARD OF INDIA	November 20, 2018
B. KRISHNA REDDY Vs. OSMANIA UNIVERSITY	March 13, 2018
B. NAGESHWARA RAO Vs. STATE OF TELANGANA	August 21, 2018
B. SRAVAN KUMAR AND ANOTHER Vs. M/S. ALLAHABAD BANK, HIMAYATHNAGAR BRANCH, HYDERABAD AND ANOTHER	June 28, 2018
B.NAGARJUNA Vs. STATE OF ANDHRA PRADESH	November 1, 2018
B.NARAYANA AND OTHERS Vs. B. ASWARTHAMMA AND OTHERS	June 20, 2018
BADRI VISHAL Vs. KSHATRIYA RAJPUT SABHA KUTBIGUDA	January 5, 2018
BALA NARASIMHULU AND ANOTHER Vs. THOLETI NARAYANA REDDY AND ANOTHER	June 5, 2018
BALAJI DEVELOPERS, KARMANGHAT, R.R. DISTRICT Vs. G. RAVINDER RAO	March 7, 2018
BALAJI HOTMIX CO. Vs. SUPERINTENDING ENGINEER (R&B), NIZAMABAD CIRCLE, AND 2 OTHERS	April 17, 2018
BANDALA SAYA GOUD Vs. THE STATE OF A.P.	April 4, 2018
BANDARI SATYANARAYANA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION	July 6, 2018
BANDELA ATCHUTA RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH	October 29, 2018
BANDELA PEDA SATYAM Vs. THE REGIONAL JOINT COMMISSIONER AND OTHERS	July 5, 2018
BANDHANA DEEPIKA Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER	June 28, 2018
BANK OF INDIA Vs. CESTAT	January 4, 2018
BANK OF INDIA, VISAKHAPATNAM Vs. BEGI VENKATESWARA RAO AND OTHERS	August 2, 2018
BATCHU RANGA RAO AND OTHER Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR	February 16, 2018
BATHINA VENKATA PRASAD Vs. K SURYA KOTESWARA RAO	April 20, 2018
BATHULA ADEMMA Vs. STATE OF ANDHRA PRADESH	March 5, 2018
BATHULA SWARANA KUMARI Vs. STATE OF A.P	March 15, 2018
BATTAPOTHULA JAYARAJU Vs. STATE OF A.P.	March 3, 2018
BEZWADA YOHANU, S/O SAMIYELU Vs. KONANGI RADHA KRISHNA, S/O YEDUKONDALU	February 2, 2018
BHAGYA NAGAR PLOT OWNERS WELFARE ASSOCIATION Vs. PRIME PROPERTIES AND ORS	February 23, 2018
BHARAT SANCHAR NIGAM LIMITED (A GOVT OF INDIA ENTE Vs. ALEKYA GRAPHIC PVT LIMITED, REP BY ITS DIRECTOR, V	May 1, 2018
BHASKARA WINES I Vs. STATE OF A P REP , BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT (EXCISE)	August 13, 2018
BHIMAVARAM MUNICIPALITY Vs. DURGA BHAVANI AND ORS	January 3, 2018
BHOGADI VENKATRAMAIAH Vs. STATE REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH	June 12, 2018
BHUPALAM BALASUBBRAYUDU Vs. DARISA NARASIMHAIAH	June 11, 2018
BLUE NILE DEVELOPERS (P) LTD , MADHAPUR, HYDERABAD Vs. STATE OF ANDHRA PRADESH	June 5, 2018
BOBBA VENKAT REDDY Vs. SENIOR INTELLIGENCE OFFICER	June 20, 2018
BOBBILI ANUSHA, D/O NAVEEN KUMAR Vs. KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES	January 31, 2018
BODUGU GURARAVIAH AND ORS Vs. VIPPRAPALI SAIRAM	March 13, 2018
BOLLIKONDA VENKANNA Vs. STATE OF ANDHRA PRADESH	February 21, 2018
BOLLINENI SRIHARI RAO Vs. MANUKONDU RAMADEVI AND 4 OTHERS	October 10, 2018
BONTHA SURESH, S/O MARIYA DASU @ VENKATAPPAIAH Vs. STATE OF ANDHRA PRADESH, THROUGH INSPECTOR OF POLICE, CHILAKALURIPET, BY PUBLIC PROSEUCTOR	October 10, 2018
BOYA AKUTHOTA NAGARAJU Vs. STATE REP BY PUBLIC PROSECUTOR	February 24, 2018
BOYAPATI VIPIN Vs. STATE OF A.P.	August 14, 2018
BRANCH MANAGER, HDFC STANDARD LIFE INSURANCE COMPA Vs. SAMPATHIRAO SARVANI DEVI	June 7, 2018
BRANCH MANAGER, KOTAK MAHENDRA PRIME LTD Vs. S S RAMA KOTI	February 12, 2018
BRUGHUMALLA SEETHAMAHALAKSHMI Vs. BRUGHUMALLA RAGHUNAYAKA GUPTA AND ANOTHER	July 3, 2018
BRUHAT BANGALORE MAHANAGARA PALIKA, REP. BY ITS EXECUTIVE ENGINEER Vs. TALANGANA STATE MICRO AND SMALL ENTERPRISES FACILITATION REP. BY ITS SECRETARY AND ANOTHER	July 16, 2018
BSE LIMITED Vs. JM FINANCIAL ASSET RECONSTRUCTION COMPANY LIMITED AND OTHERS	July 11, 2018
BUDDA GANGADHARAM Vs. STATE OF A P	July 3, 2018
BYREDLA CHINNA Vs. STATE OF A P	December 28, 2018
C BHOOLPAL REDDY ORS Vs. RAHAMATULLA PASHA (DIED) & ORS	June 21, 2018
C HINDUMATHI Vs. STATE OF A P REPRESENTED BY ITS PUBLIC PROSECUTOR AND 10 OTHERS	September 11, 2018
C NARENDRANATH Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS PRINCIPAL	March 23, 2018
C SARADA Vs. CENTAL INSTITUTE OF ENGLISH FOREIGN LANGUAGES	December 28, 2018
C YAMINI Vs. HIGH COURT OF JUDICATURE AT HYDERABAD AND 2 OTHERS	April 27, 2018
C. NARENDER Vs. THE SECRETARY, LOK ADALAT, NYAYA SEVA SADAN, CITY CIVIL COURT, HYDERABAD AND ANOTHER	August 30, 2018
C. OBI REDDY Vs. K. SANJEEVA REDDY	October 11, 2018
C. SESHADARI Vs. STATE OF TELANGANA	September 17, 2018
C. SURESH RAYUDU Vs. JOINT COLLECTOR, RANGA REDDY DISTRICT, HYDERABAD	April 20, 2018
C. VENKATA RAMAMA REDDY AND ANOTHER Vs. VADHIBOYANA VENKATA KRISHNA REDDY REP. BY GPA HOLDER VADHIBOYINA YANDADHI REDDYAND AND OTHERS	January 24, 2018
C.C. SURENDER, HYDERBAD ANOTHER Vs. ASSISTANT GENERAL MANAGER, S.B.H. PUNJAGUTTA BRANCH, HYDERABAD	July 2, 2018
C.MALLEM KONDAIAH Vs. STATE OF ANDHRA PRADESH	November 15, 2018
CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD , AND OTHERS Vs. CONSUMER GRIEVANCES REDRESSAL FORUM OF APCPDCL AND ANOTHER	October 25, 2018
CH. KIRON, REP. BY HIS GPA HOLDER AND AUTHORISED SIGNATORY V. RATNA KUMAR Vs. MANDAL REVENUE OFFICER, HAYATHNAGAR MANDAL, RANGA REDDY DISTRICT AND OTHERS	July 20, 2018
CHADALAVADA KRISHNA MURTHY Vs. VINOD BAID AND ANOTHER	September 14, 2018
CHALLA SIVAKUMAR AND TWO OTHERS Vs. CHALLA ANITA AND TWO OTHERS	October 24, 2018
CHEBROLU SRINIVASA RAO Vs. RAVI VENKATA RATNA VARA PRASAD	September 20, 2018
CHEJERLA SRILAKSHMI Vs. CHEJERLA RAMESH BABU	February 15, 2018
CHEMANGAARI VENKATASWAMY GOUD Vs. STATE OF TELANGANA	September 6, 2018
CHERUVUMADARM SC DALITHULA MINING SOCIETY Vs. STATE OF TELANGANA	January 3, 2018
CHIDURALA SUDAKAR AND OTHERS Vs. STATE OF TELANGANA AND OTHERS	July 2, 2018
CHIKKAM PRASANTHI Vs. STATE OF A P , ANOTHER	December 26, 2018
CHILMULA BALAIAH AND OTHER Vs. SATE OF A.P.	July 13, 2018
CHINTHALAPHANI PAVANI Vs. STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD	September 26, 2018
CHIPPA MALLESH Vs. STATE OF	January 22, 2018
CHITTULURI VENKATA SUBRAMANYA RAJARAM Vs. KOTAGIRI SHIVANI AND ANOTHER	June 19, 2018
CHODEPALLI KEDARI Vs. STATE OF ANDHRA PRADESH	April 18, 2018
CHOLLETI PARAMESHWAR Vs. STATE OF TELANGANA, REPRESENTED BY ITS PUBLIC PROS	March 7, 2018
CHUNDURU ABBAIAH Vs. GARLAPATI SATYANARAYANA	November 13, 2018
CITY UNION BANK LIMITED, KARIMNAGAR BRANCH, REP. BY ITS CHIEF MANAGER AND AUTHORISED OFFICER Vs. SUB REGISTRAR AND OTHERS	August 6, 2018
COMM , INCOME-TAX, KARNATAKA CENTRAL, BANGALORE Vs. KCP LIMITED	May 1, 2018
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	September 25, 2018
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX, HYDERABAD-III COMMISSIONERATE Vs. AMRUTANJAN HEALTH CARE LTD	April 13, 2018
CONCERN READYMIX Vs. AUTHORISED OFFICER, CORPORATION BANKLABIC	December 31, 2018
CONDORE HEALTH CARE PVT. LTD., AND ANOTHER Vs. COREM PHARAM PVT. LTD.	August 3, 2018
D CHANDRA SEKHAR Vs. STATE OF TELANGANA	July 3, 2018
D MURALIDHAR RAO Vs. SRINIVASA CONSTRUCTIONS REP BY ITS MANAGING PARTNE	May 2, 2018
D NAGALAKSHMI Vs. D ROSAMMA & ANOTHER	September 12, 2018
D RAMASWAMY Vs. STATE OF TELANGANA, REP BY ITS CHIEF SECRETARY TO GOVERNMENT, GENERAL ADMINISTRATION (L&O)DEPARTMENT	July 25, 2018
D SAI KUMAR Vs. JYOTHI TRANSPORT SERVICE AND ANOTHER	January 29, 2018
D SITHARAMAIAH Vs. STATE OF ANDHRA PRADESH	June 8, 2018
D. RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH, REVENUE(EXCISE	February 8, 2018
DACHEPALLI PRATHAP REDDY Vs. VANGALA BHOOM REDDY	March 14, 2018
DADDU JEETAIAH AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS	January 5, 2018
DAKKATA BALARAMREDDY & ANOTHER Vs. STATE OF A P THROUGH PUBLIC PROSECUTOR & ANOTHER	October 3, 2018
DAMERA MADHAVA VIDHYARDHI, S/O. LATE VENKATARANGA RAYANIM Vs. R. SIVA KUMAR, S/O. LATE R. RAGHAVULU	February 20, 2018
DARASREESAILAM Vs. SRI K. CHANDRA SEKHAR RAO, CHIEF MINISTER OF TELANGANA AND OTHERS	August 7, 2018
DATAWIND INNOVATIONS PVT. LTD. Vs. STATE OF TALANGANA REP. BY IT SECRETARY INFORMATION TECHNOLOGY	October 8, 2018
DAULATRAM VYAS Vs. VALLABHA VYAS	January 29, 2018
DAYANIDHI BISOL JITH MOHANTI DAILY LABOUR Vs. STATE OF A P	December 24, 2018
DECCAN CHRONICLE HOLDINGS LIMITED Vs. INDIABULLS HOUSING FINANCE LTD.	October 26, 2018
DEEPA SHARMA Vs. NAVNEET RAI	November 28, 2018
DEEPAK MANGLANI Vs. MOHAMMED SADIQ	March 1, 2018
DEEVYA SHAKTI PAPER MILLS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	July 11, 2018
DENZIL SAVIO RODRICKS Vs. STATE OF TELANGANA	June 28, 2018
DEPOT MANAGER , APSRTC , ASIFABAD Vs. RAHEEMUNNISA BEGUM AND OTHERS	July 18, 2018
DEPUTY COMMISSIONER OF INCOME TAX Vs. PENDURTHI CHANDRASEKHAR	April 26, 2018
DEVARAGATLA SRINIVAS Vs. STATE OF A P , (REVENUE (EXCISE-II), DEPARTMENT AND ORS	February 20, 2018
DEVINENI AVINASH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, VIJAYAWADA	October 11, 2018
DEVNAR FOUNDATION FOR THE BLIND HYDERABAD, TELANGANA Vs. REHABILITION COUNCIL OF INDIA, NEW DELHI	August 17, 2018
DILKUSH SINGH MEENA Vs. THE STATE OF TELANGANA REP. BY ITS PRINCIPAL SECRETARY HOME DEPARTMENT SECRETARIAT, HYDERABAD AND OTHERS	January 24, 2018
DISTRICT COLLECTOR HYDERABAD AND OTHERS Vs. SHAH ROOPRAJ AND OTHER	September 20, 2018
DISTRICT COLLECTOR, MACHILIPATNAM Vs. CHAIRMAN, DISTRICT LEGAL SERVICES AUTHORITY	September 7, 2018
DISTRICT EDUCATION OFFICER AND OTHERS Vs. S.K. SADIKUDDIN, VOCATIONAL INSTRUCTOR GOVT., HIGH SCHOOL	June 11, 2018
DODDA LAXMINARAYAN Vs. GAJJI KRISHNAIAH	December 10, 2018
DODLA KODANDARAMI REDDY (DIED) PER LRS. AND ANOTHER Vs. THE LAND ACQUISITION OFFICER (REVENUE DIVISIONAL OFFICER), KAVALI, NELLORE DISTRICT	April 12, 2018
DOMMATI PRASHANTHI Vs. INDIAN BANK, WARANGAL AND OTHERS	February 7, 2018
DONDAPATI SRINIVASA RAO AND OTHERS Vs. STATE OF TELENGANA AND ANOTHER	January 3, 2018
DR. A. PADMAJA Vs. STATE OF TELANGANA	August 28, 2018
DR. EUNICE LALNUNMAWII CHAWNGTHU Vs. ADDITIONAL FAMILY COURT JUDGE, CITY CIVIL COURTS AT HYDERABAD	July 5, 2018
DR. G. VIVEKANAND Vs. HYDERABAD CRICKET ASSOCIATION	July 31, 2018
DR. G. VIVEKANAND, S/O. LATE, SRI. G. VENKAT SWAMY Vs. HYDERABAD CRICKET ASSOCIATION, REPRESENTED BY ITS C.E.O SRI. PANDURANGA	March 15, 2018
DR. MIR AKBER ALI KHAN Vs. PRINCESS SHAFIYA SAKINA AND ANOTHER	January 5, 2018
DR. MOHAMMED AHMED ALI KHAN AND ANOTHER Vs. STATE OF TELANGANA AND ANR.	July 24, 2018
DR. MRS. SANGABATHULA SUJATHA Vs. TELANGANA VAIDYA VIDHANA PARISHAD	March 12, 2018
DR. TUMU VENKATA RAMANA CHANDRA PRASAD Vs. K. VARALAKSHAMI AND ANOTHER	February 22, 2018
DUDEKULA RASOOL Vs. STATE OF ANDHRA PRADESH	February 14, 2018
DUKKIPATI SIVA SUMANTH Vs. STATE OF ANDHRA PRADESH AND OTHERS	May 31, 2018
DURGAM RAYALINGU Vs. CHAIRMAN MANDAL LEGAL SERVICES COMMITTEE, MANCHERIAL, ADILABAD DISTRICT AND OTHERS	June 14, 2018
E. ANANTHA PADMANABHA REDDY, S/O. BALARAM REDDY AND ANOTHER Vs. CHADALAVADA SRINIVASA RAO, S/O. LATE CH. LAKSHMAIAH	April 9, 2018
E. PRAKASHAM Vs. STATE OF TELANGANA AND OTHERS	March 12, 2018
E. RAJA MANI Vs. E. DAYANAND	November 13, 2018
E. SIDDA REDDY (DIED) AND ORS. Vs. SRI. SWAMY HATHIRAJMI MUTT AND ORS.	April 20, 2018
EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LTD Vs. GMR VEMAGIRI POWER GENERATION LTD	December 31, 2018
ELECTRONICS CORPORATION OF INDIA Vs. UNION OF INDIA REPRESENTED BY SECRETARY, REVENUE	March 13, 2018
ENGINEERS INDIA LTD Vs. STATE OF A P LABIC	December 31, 2018
EUNICE LALNUNMAWII CHAWNGTHU Vs. STATE OF TELANGANA	August 2, 2018
FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF TELANGANA	September 7, 2018
FOOD CORPORATION OF INDIA Vs. SURYA CHANDRA RAW AND BOILED RICE MILL AND OTHERS	January 18, 2018
G LINGA RAO AND ORS Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS	May 2, 2018
G NAGASAYANAM AND OTHERS Vs. N MANGATAYARAMMA AND OTHERS	January 5, 2018
G NARAYANA Vs. STATE OF TELANGANA	December 26, 2018
G RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH AND ANOTHER	August 13, 2018
G RAVINDER @ RAVI Vs. STATE OF TELANGANA	August 8, 2018
G SHYAMLAL Vs. G ISHWARJI AND OTHERS	June 21, 2018
G VIJAYA RAGHAVAN Vs. Y VENKATA SESHA REDDY AND ANOTHER	September 14, 2018
G. SHASHIKALA Vs. G. KALAWATI BAI	September 26, 2018
G. SUJATHA Vs. K. VENKATESWARLU	August 7, 2018
G.N.ASHOK Vs. COLLECTOR AND DISTRICT MAGISTRATE, ANANTAPUR AND OTHERS	December 17, 2018
G.S.S. SURESH, S/O SOMAIAH Vs. MANAGING DIRECTOR, TELANGANA ROAD TRANSPORT CORPORATION	January 2, 2018
G.V RAMESH REDDY Vs. STATE OF A.P	October 8, 2018
GADAMSETTY VEERANJENEYULU Vs. POKURU RAMAIAH & ANR	July 9, 2018
GADDAMIDI BIKSHAPATHI Vs. STATE OF ANDHRA PRADESH	February 17, 2018
GADDEPPA Vs. BHEEMANNA	July 31, 2018
GAJAWADA VENU AND OTHER Vs. HIGH COURT OF JUDICATURE FOR THE STATE OF TELANGANA AND ANDHRA PRADESH AND OTHERS	August 16, 2018
GAMPA SRINIVAS Vs. B. SUKESHINI	March 16, 2018
GANESHA PARVATHI SAMETHA CHODESWARA SWAMY ALAYA AB Vs. STATE OF ANDHRA PRADESH	March 22, 2018
GANGAVARAPU GRACE MANI Vs. THE STATE THROUGH S.H.O.	February 26, 2018
GANGISETTY VIJAYA KUMAR Vs. POTTI AYYANNA	November 8, 2018
GANGUPANTHULA RANGA RAO Vs. BATHULA LAXMAIAH	October 22, 2018
GENERAL MANAGER, SINGARENI COLLIERIES CO. LTD. Vs. REGIONAL LABOUR COMMISSIONER & ANR.	February 16, 2018
GLOBAL HOSPITALS AND OTHERS Vs. CONSUMER DISPUTES REDRESSAL FORUM-III	August 2, 2018
GOBBATINA VENKATESWARA RAO Vs. STATE OF A.P.	March 13, 2018
GOLDEN JUBILEE HOTELS LIMITED Vs. EIH LTD AND ANOTHER	September 27, 2018
GOLLAPINNI REDDY BALAPRASAD AND ANOTHER Vs. KOTA VENKATAIAH (DIED) PER LRS AND OTHERS	September 20, 2018
GONEMONI ACHAMMA Vs. STATE OF TELANGANA	June 19, 2018
GONGULA JITENDER AND ANOTHER Vs. SYED SALEEM AND OTHERS	January 19, 2018
GOPINA VENKATESWARA RAO AND OTHERS Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, IRRIGATION AND COMMAND AREA DEVELOPMENT DEPARTMENT AND OTHERS	July 16, 2018
GORRE RAJU 4 OTHERS Vs. STATE OF A P	December 31, 2018
GOTTE NAGESHWAR RAO & ORS. Vs. STATE OF A.P.	July 31, 2018
GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY, Vs. N VENKAIAH AND OTHERS	May 2, 2018
GOVERNMENT TEACHERS ASSOCIATION, TELANGANA STATE REPRESENTED BY ITS GENERAL SECRETARY Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI AND 14 OTHERS	August 28, 2018
GOVT OF A P , AND THREE OTHERS Vs. T KRISHNA MURTHY	September 17, 2018
GREENKO ENERGIES PRIVATE LIMITED Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION	November 22, 2018
GUDE NARASIMHA RAO & OTHERS Vs. UNION OF INDIA, MINISTRY OF PETROLEUM & NATURAL GA	March 20, 2018
GUDE VIJAYARAM Vs. STATE OF ANDHRA PRADESH	September 17, 2018
GUDIBANDI SORNASEKHAR REDDY AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS	October 1, 2018
GUGULOTH BHASKAR AND ANOTHER Vs. THE STATE OF TELANGANA	March 13, 2018
GUGULOTH BHASKAR AND ANOTHER Vs. STATE OF TELANGANA	March 5, 2018
GUMMAKONDA JAGAN MOHAN REDDY S/O LATE CHANDRA REDD Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY	April 25, 2018
GUMMALA CHINA PULLAIAH S/O CHINNA ANKANNA Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECU	February 28, 2018
GUNTA SUGUNAMMA Vs. HONBLE LABOUR COURT-III, HYDERABAD	June 6, 2018
GURRAM BHOOMA REDDY Vs. STATE OF TELANGANA	November 20, 2018
HALEEMUNNISA BEGUM Vs. STATE OF TELANGANA	July 17, 2018
HARIJANA PEDDINTI ERIKALANNA Vs. STATE REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P , HYDERABAD AND ANOTHER	July 27, 2018
HARIKISHAN MALANI, S/O. LATE GOPI KISHAN MALANI Vs. GOVERNMENT OF ANDHRA PRADESH, REVENUE (ENDOWMENTS-II) DEPARTMENT, SECRETARIAT	August 30, 2018
HARIPRIYA MARINE EXPORTS(P) LTD. Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	July 24, 2018
HARPREET SINGH CHHABRA AND FOUR OTHERS Vs. SUNEET KAUR SAHNEY AND EIGHT OTHERS	September 7, 2018
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. RACHAKONDA YADAGIRI AND ANOTHER	January 29, 2018
HEMANT B. PRASAD AND ANOTHER Vs. PERFECT SOLUTIONS, REP. BY ITS PROP. SRI. PRAFUL S. SHAH, HYDERABAD	June 8, 2018
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. R. B. SINGH	July 9, 2018
HUSSAINI KHATOON AND OTHERS Vs. MADRESAT-UN-NOOR-LI-THAFEEZIL-QURAN UNDER SHARFIA EDUCATIONAL AND WELFARE SOCIETY, SAIDABAD, HYDERABAD AND OTHERS	February 2, 2018
HYDERABAD URBAN DEVELOPMENT AUTHORITY, HYDERABAD Vs. LAXMINARAYANA GOEL (DIED) REP BY HIS L RS & ORS	January 25, 2018
I.P. PREMAVANI Vs. PRINCIPAL DISTRICT JUDGE, CHITTOOR	July 3, 2018
ICICI BANK LIMITED Vs. TAX RECOVERY OFFICER-I	December 4, 2018
IDBI LIMITED Vs. PYDI RAMESH NAIDU	June 19, 2018
ILANDFS ENGINEERING AND CONSTRUCTION COMPANY LTD Vs. GVPR ENGINEERS LIMITED	December 31, 2018
INAGANTI SIRISHA Vs. STATE OF TELANGANA, (REPRESENTED BY ITS SECRETARY), MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS	June 5, 2018
INDIA PUBLIC TRAVELS Vs. STATE OF TELANGANA	February 28, 2018
INDIAN NATIONAL CENTRE FOR OCEAN INFORMATION SCIENCES Vs. UNITY INFRA PROJECTS LIMITED	December 19, 2018
IPPAGUNTA VENKATA NAGA Vs. MID LAND INFRA TECH INDIA PRIVATE LIMITED	August 31, 2018
ITC LTD Vs. STATE OF A P , REP BY ITS PRL SECRETARY, REVENUE DEPT (CT-II)	April 11, 2018
IYTHA SARANGAPANI Vs. STATE OF	February 16, 2018
J MURALIDHAR Vs. GOVT OF A P , HYDERABAD 2 OTHERS	December 31, 2018
J.K.COLD TYRE RETRADERS Vs. UNITED INDIA INSURANCE CO., LTD	November 2, 2018
JAGANNATHDWARA MUTT Vs. COMMISSIONER, ENDOWMENTS DEPARTMENT	September 25, 2018
JAJIMOGGALA APPARAO & ANR. Vs. STATE OF MUNIVEL BALAKRISHNAN	January 23, 2018
JALADI SITA RAMA KOTESWARA RAO AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS	April 19, 2018
JANJANAM LALITHA DEVI Vs. STATE OF A P	March 22, 2018
JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. CYBERABAD HITECH INTEGRATED TOWNSHIP, DEVELOPMENT CORPORATION PRIVATE LIMITED, HYDERABAD	April 12, 2018
JONNALGADDA RAJENDRA PRASAD/EDUKONDALU RP Vs. SRI. YOGANANDA LAKSHMI NARASIMHASWAMI VARI TEMPLE	October 26, 2018
JUKANTI RAMESH Vs. STATE OF TELANGANA	July 10, 2018
K AMULYA Vs. STATE OF TELANGANA AND OTHERS	April 30, 2018
K AMULYA Vs. STATE OF TELANGANA AND ORS	April 13, 2018
K ANITHA Vs. COMMISSIONER	December 28, 2018
K CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH AND ANOTHER	June 6, 2018
K CHITTI BABU Vs. K PAYANIVEL CHETTY AND ORS	January 22, 2018
K DHARAMA RAJU Vs. K JAGADISH RAJU & ORS	August 21, 2018
K KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH AND 5 OTHERS	April 24, 2018
K KUMAR GUPTA Vs. GOVERNMENT OF A P AND ORS	February 2, 2018
K NAGAIAH & OTHERS Vs. STATE OF TELANGANA, REP BY ITS SECRETARY, ANIMAL H	June 5, 2018
K NARASIMHA RAO Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION BARKATPURA & OTHERS	September 24, 2018
K RAMBABU Vs. STATE OF MADHYA PRADESH, REP BY ITS PRINCIPAL SECRETARY, GOVERNMENT OF MADHYA PRADESH SECRETARIAT	August 24, 2018
K SATYANARAYANA MURTHY Vs. CANARA BANK REPBY ITS CHAIRMAN & MANAGING DIRECTOR	June 19, 2018
K SURYA KUMARI Vs. UNION OF INDIA	January 3, 2018
K TEJASWI SAI VENKATESH Vs. HIGH COURT OF JUDICATURE AT HYDERABAD AND OTHERS	June 28, 2018
K V RAJASEKHAR AND OTHERS Vs. KEDARNATH COOP HOUSING SOCIETY LTD	February 16, 2018
K VENKATESHWARA RAO Vs. STATE OF TELANGANA AND OTHERS	August 9, 2018
K VENKATESWARAMMA @ HEMA LALTHA KUMARI; K LAKSHMI DEVAMMA Vs. Y RAVINDRANATH REDDY; K RANGASWAMI	February 1, 2018
K. BALA KRISHNA Vs. COMMISSIONER OF POLICE	July 10, 2018
K. ESWARAIAH Vs. BAGADI GANESH	September 14, 2018
K. NAVA DURGA BHAVANI Vs. STATE OF ANDHRA PRADESH AND OTHERS RESPONDENTS	June 7, 2018
K. ROJARANI Vs. LALITHA MACHERLA	March 16, 2018
K. SAMBA MURTHY AND TWO OTHERS Vs. STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD, AND ANOTHER	June 21, 2018
K. SRINIVASA @ SIVASWAMY Vs. STATE OF A.P.	August 31, 2018
K.CHANDRA SEKHARA RAO Vs. DISTRICT COLLECTOR	November 20, 2018
K.KIRAN KUMAR Vs. STATE OF TELANGANA REP. BY ITS CHIEF SECRETARY	December 28, 2018
KACHARAGARALA VENKATESWARLU @ VENKATESH NAIDU AND 15 OTHERS Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR	August 23, 2018
KADRAKA MANGULU Vs. STATE OF	February 16, 2018
KAILASH SANKLA AND OTHERS Vs. STATE OF TELANGANA & ORS.	March 29, 2018
KALADINDI SANYASI RAJU Vs. STATE OF ANDHRA PRADESH	March 8, 2018
KALVA KOMURAIAH AND ANOTHER Vs. KALVA BODDAIAH (DIED) PER L RS	February 26, 2018
KANCHARLA BHUPAL REDDY AND ANOTHER Vs. KOMATIREDDY VENKAT REDDY AND OTHERS	April 27, 2018
KANDULA LINGAM Vs. STATE OF TELANGANA	August 1, 2018
KANNAMLLA KRUPAMMA Vs. THE JOINT COLLECTOR, KARIMNAGAR DISTRICT AND OTHERS	August 30, 2018
KANNE SATYANARAYANA S/O KANAKAIAH Vs. N RANGAIAH, S/O RAMANUJAIAH	January 19, 2018
KARNATI RAVI Vs. SMT. K.V. KAVITHA AND OTHER	August 14, 2018
KASANI GNANESHWAR Vs. JOINT COLLECTOR, MEDCHAL-MALKAJGIRI DISTRAICT & OR	April 3, 2018
KASAVA JAYARAM AND OTHERS Vs. STATE OF A P , REP BY PUBLIC PROSECUTOR HIGH COURT, HYDERABAD	July 3, 2018
KASIREDDY RAMAKRISHNA REDDY, S/O. VENKATA REDDY AND OTHERS Vs. THE STATE OF ANDHRA PRADESH	February 21, 2018
KATI MAHESWARA RAO Vs. UPPATI LALITHA AND OTHERS	March 1, 2018
KATTA NAGESHWAR RAO Vs. STATE OF TELANGANA	August 3, 2018
KAVATI SAGAR Vs. STATE OF ANDHRA PRADESH	July 17, 2018
KAYALA RAMANAIAH Vs. SUGAVASI VASANTHAMMA	February 2, 2018
KELLA RAMU Vs. AVANAPU RAMANA	June 8, 2018
KESARI YEDU KONDALU Vs. STATE OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY REVENUE DEPT., AMARAVATI	September 28, 2018
KETHAVATH SAKRI Vs. STATE OF TELANGANA	December 26, 2018
KHAJA OBEDULLAH Vs. STATE OF ANDHRA PRADESH	September 6, 2018
KILARAPU (SINGARA) UMAMAHESWARI Vs. NERUSU JANSILAKSHMI	November 27, 2018
KIRALA VENKATAMMA Vs. K MUNASWAMY & OTHERS	June 6, 2018
KODEBOYINA RAGHAVENDRA KUMAR Vs. KODEBOYINA RADHA MOHANA KRISHNA RAO & ORS	June 11, 2018
KODI VENKATA SUBBA RAO Vs. GUJJULA SURENDER REDDY	September 4, 2018
KOGANTI VENKATA SURYANARAYANA Vs. THE STATE OF ANDHRA PRADESH	February 28, 2018
KOLLURI NASARAMMA Vs. M.ANJANEYULU	November 15, 2018
KOLLURI RAJESWARI AND ANOTHER Vs. K. ANJANEYULU AND OTHERS	January 29, 2018
KOMATI REDDY VENKAT REDDY AND ANOTHER Vs. V. NIRANJAN RAO, SECRETARY TO GOVT. AFFAIRS, STATE OF TELANGANA, LAW AND LEGISLATURE DEPT, HYDERABAD AND ANOTHER	August 14, 2018
KOMATI REDDY VENKAT REDDY AND ANOTHER Vs. STATE OF TELANGANA AND 2 OTHERS	April 17, 2018
KOMIREDDY KRISHNA VIJAY AZAD Vs. THE ELECTION COMMISSION OF INDIA,	September 18, 2018
KOMMINENI RAVISHANKAR RAO Vs. DISTRICT REGISTRAR, MEDAK DISTRICT AT SANGA REDDY AND ANOTHER	July 26, 2018
KONANGI RADHA KRISHNA Vs. BEZWADA YOHANU	February 2, 2018
KONDAPAKA SRIDHAR @ SIDHU Vs. STATE OF ANDHRA PRADESH	March 31, 2018
KONDAPALLI BUCHAIAH Vs. STATE OF ANDHRA PRADESH	September 27, 2018
KONDURU NADIPAMMA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS	August 17, 2018
KONTHAM ANJI REDDY Vs. NIMMAGUDEM LAXMAIAH	April 25, 2018
KOPPARTHI KRISHNA MURTHY Vs. DISTRICT LEGAL SERVICES AUTHORITIES, WEST GODAVARI ELURU AND 4 OTHERS	January 19, 2018
KORRA LACHU Vs. STATE OF ANDHRA PRADESH THROUGH S H O	January 22, 2018
KORUVADA NEGESWARA RAO AND ANOTHER Vs. STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD AND ANOTHER	June 28, 2018
KOTA GANGARAM @ GANGARAPU GANGARAM Vs. STATE OF A P , REP BY PUBLIC PROSECUTOR, HIGH COURT OF A P , HYDERABAD AND ANOTHER	April 9, 2018
KOTAGIRI ASHWINI AND 3 OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER	April 3, 2018
KOTHA @ PULIPALUPULA DHANANJAYA Vs. KOTHA @ PULIPALUPULA LOKESH	November 8, 2018
KOTHAPALLI BHUJANGARAYLU Vs. STATE OF ANDHRA PRADESH AND OTHERS	April 23, 2018
KOTHAPALLI VEERANARAYANA PRASAD Vs. A.P. STATE FINANCIAL CORPORATION	October 26, 2018
KOTHAREDDI ASWARTHA REDDY AND ANOTHER Vs. STATE OF ANDHRA PRADESH	March 9, 2018
KOTHURU GANGADHAR Vs. TUNI MUNICIPALITY, REPRESENTED BY ITS COMMISSIONER AND OTHERS	October 4, 2018
KOVELAMUDI HYMAVATHI @ VANAJAKSHI Vs. MANNEM LAKSHMI SAROJINI @ SAROJINAMMA AND THREE OT	January 25, 2018
KOVVURI VENKATA RAMA REDDY Vs. MANDRU GANGA RAJU AND ANOTHER	June 15, 2018
KRISHNAPATNAM PORT COMPANY LTD., REP. BY ITS MANAGING DIRECTOR Vs. CARGILL INDIA PVT. LTD., REP. BY ITS AUTHORIZED SIGNATORY, SRI. RAVI GOEL, NEW DELHI AND ANOTHER	July 13, 2018
KUDITHI SUBBAMMA Vs. DISTRICT COLLECTOR, CHITTOOR DISTRICT AND OTHERS	February 2, 2018
KUMARS METALLURGICAL CORPORATION LTD Vs. JOINT COMMISSIONER OF INCOME TAX (ASSTS )	February 9, 2018
KUNAMNENI NAGESWARA RAO Vs. KUNAMNENI DASARADHARAMAIAH, AND ANOTHER	June 27, 2018
KUNAPUREDDI NOOKAMANI AND OTHERS Vs. DISTRICT COLLECTOR, EAST GODAVARI DISTRICT	October 10, 2018
KUNCHAKURTHY VEERA SANGAIAH AND OTHERS Vs. G SAKUNTHALA (SINCE DIED) REPRESENTED BY HER LEGAL REPRESENTATIVES AND OTHERS	August 10, 2018
KUNJA BHASKAR Vs. KORSA MALLAIAH	August 10, 2018
L. DASTAGIRI REDDY Vs. STATE OF ANDHRA PRADESH AND OTHERS	September 17, 2018
LABANYAVATHI PANIGRAHI Vs. UNION OF INDIA	January 24, 2018
LAYMENS EVANGELICAL FELLOWSHIP SOCIETY Vs. MANDE DANIEL PAUL	March 23, 2018
LEO EDIBLES & FATS LIMITED Vs. TAX RECOVERY OFFICER (CENTRAL), INCOME TAX DEPARTMENT, HYDERABAD AND OTHERS	July 26, 2018
LEVAKU PITCHI REDDY (DIED) Vs. KONDU GANGAMMA (DIED)	August 31, 2018
LINGALA POTHA RAJU (DIED) PER LRS AND OTHERS Vs. CHAGANTIPATI ANNAPURNAMMA AND 3 OTHERS	January 2, 2018
M BAVARAMMA, W/O LATE SIMHADRI AND OTHERS Vs. PANCHARATNA TRANSPORT COMPANY REP BY V S VIJAY BABU AND OTHERS	August 3, 2018
M HARIPRASAD Vs. STATE OF A P , REP BY ITS PRL SECRETARY, REVENUE D	January 3, 2018
M N GULSANI S/O M L GULSANI Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY FINANCE DEPARTMENT	August 23, 2018
M SAIRAM YADAV S/O M RAJU YADAV Vs. STATE OF TELANGANA	July 2, 2018
M SAVITHRI AND ANOTHER Vs. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT BR	March 23, 2018
M SRINIVASA RAO & ORS Vs. BANK OF INDIA, KHAIRTABAD BRANCH, HYDERABAD	April 19, 2018
M SUNITHA, D/O RADHA KRISHNA Vs. STATE OF TELANGANA	June 14, 2018
M VASURCHANA REDDY AND OTHERS Vs. STATE OF TELANGANA REP , BY ITS PRINCIPAL SECRETAR	April 9, 2018
M. HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH	January 31, 2018
M. LAKSHMI MOHAN RAO Vs. P. SREE RAMA MOHAN RAO	April 4, 2018
M. SAMBASHIVA RAO Vs. Y. PRATAP REDDY	April 27, 2018
M. SATYANARAYANA RAJU, S/O. LATE M.APPALA RAJU Vs. G. SRINIVASA REDDY S/O. LATE GODLA SATYANARAYANA REDDY	June 6, 2018
M. SAVITHRI Vs. K. MURAHARI	April 27, 2018
M. SHIVANI Vs. ELECTRONIC CORPORATION OF INDIA LIMITED	March 8, 2018
M. VEDANTHA SAI KRISHNA AND ANOTHER Vs. UNIQUE GARDENS REP. BY ITS MANAGING PARTNER SRI. P. CHANDRASHEKAR	August 3, 2018
M. VENUGOPAL Vs. M.B. RANA TULASI	August 2, 2018
M.A. KAREEM SIDDIQUI AND ANOTHER Vs. MAHMOOD ASADULLAH SIDDIQUI AND OTHERS	March 20, 2018
M.S. RAO Vs. TSRTC.	August 23, 2018
M.V. KIVELI (IMO Vs. MONJASA DMCC REP. BY ITS AUTHORISED REPRESENTATIVE MR. S. PRAKASH AND OTHERS	July 26, 2018
M/S SAGAR ASIA PVT. LTD. AND OTHERS Vs. PRL. CHIEF COMMISSIONER OF INCOME TAX, A.P. AND ORS	May 1, 2018
M/S VISWATEJA CONSTRUCTIONS Vs. STATE OF A.P.	August 31, 2018
M/S. 4G IDENTITY SOLUTIONS PRIVATE LIMITED. Vs. M/S. BLOOM SOLUTIONS PVT. LIMITED.	March 16, 2018
M/S. ALPS OUTDOORS Vs. GHMC REP. BY ITS COMMISSIONER AND 2 OTHERS	January 30, 2018
M/S. G.N. INTERNATIONAL Vs. THE AGRASEN COOPERATIVE URBAN BANK LIMITED	April 11, 2018
M/S. HYDERABAD PRECISION MFG. CO. PVT. LTD. Vs. THE UNION OF INDIA AND ORS.	April 9, 2018
M/S. SANTHOSHI POLYMERS Vs. STATE OF TELANGANA	July 30, 2018
M/S. SATYAM COMPUTER SERVICES LIMITED Vs. DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA	December 31, 2018
M/S. SPL PROJECTS Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AT KOLKOTTA AND OTHERS	February 20, 2018
M/S. TNR WINES, CHANDRA SEKHARA PURAM VILLAGE Vs. STATE OF ANDHRA PRADESH	December 18, 2018
M/S.DEEPAK TRANSPORT AGENCY PRIVATE LIMITED. Vs. STATE	July 16, 2018
M/S SAI RAM CONSTRUCTIONS HANAMKONDA, WARANGAL URBAN DISTRICT, REP.BY ITS MANAGING PARTNER, CHALLA LINGA REDDY Vs. STATE OF TELANGANA, REP.BY ITS PRL.SECRETARY, IRRIGATION DEPARTMENT & COMMAND AREA DEVELOPMENT (CAD) DEPARTMENT AND OTHERS.	November 20, 2018
MADASU RAVI Vs. STATE OF TELANGANA	April 23, 2018
MADHAVABOTLA VENKATA DATTATREYA SARMA Vs. GUNDA RAMA RAO, S/O. SARVAIAH	January 25, 2018
MADHU SOLVENT EXTRACTION PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, GUNTAKAL, AND OTHERS	April 20, 2018
MADHUMATHI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GREATER HYDERABAD MUNICIPAL CORPORATION	February 1, 2018
MADHURI UNDRAJAVARAPU Vs. HONORABLE HIGH COURT OF JUDICATURE AT HYDERABAD	November 20, 2018
MAGGAM VEERRAJU Vs. STATE OF ANDHRA PRADESH	June 4, 2018
MAHANKALI VENKANNA Vs. STATE OF A P REPRESENTED BY PUBLIC PROSECUTOR	June 6, 2018
MAHASHETTIWAR DIGAMBER Vs. P PRABODH KUMAR	November 2, 2018
MAHMOOD MOHIUDDIN Vs. THE STATE OF TELANGANA	January 24, 2018
MAHMOODA BEGUM, W/O LATE AHMED HUSSAIN Vs. STATE OF TELANGANA	July 4, 2018
MALLADI RAGHU BABU Vs. STATE OF TELANGANA	August 1, 2018
MALLAMPATI GANDHI Vs. STATE OF TELANGANA	April 16, 2018
MALLARAM SHIVA KRISHNA Vs. STATE THROUGH SHO	February 17, 2018
MALLAVARAPU SRINIVASA RAO AND OTHERS Vs. STATE OF A P , REP BY ITS PUBLIC PROSECUTOR AND ANOTHER	April 17, 2018
MALLEBOINA CHALAMAIAH AND ANOTHER Vs. STATE OF ANDHRA PRADESH	June 11, 2018
MALLIKANTI ANJAMMA Vs. STATE OF TELANGANA	December 3, 2018
MANDADE RAJENDER Vs. STATE OF ANDHRA PRADESH	July 25, 2018
MANEPALLI LAKSHMI SAROJINI Vs. PARISE SREE RAMA MOHANA RAO & TWO OTHERS	April 4, 2018
MANEPALLI MOHAN RAO Vs. JAKKAM SUNITHA AND OTHERS	February 21, 2018
MANNAM RAVI KUMAR Vs. THE STATE OF ANDHRA PRADESH REP. BY PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD AND ANOTHER	April 27, 2018
MANNE VENKATA LAKSHMOJI, REP. BY ITS PROP. M.V. LAKSHMOJI Vs. AIRPORT AUTHORITY OF INDIA, REP. BY ITS EXECUTIVE DIRECTOR (COMMERCIAL)	October 25, 2018
MANTENA GANGA SRINIVAS Vs. THE STATE OF TELANGANA REP. BY ITS PRINCIPAL SECRETARY, TRANSPORT DEPARTMENT AND OTHERS	February 28, 2018
MARAKKAGARI KRISHNAPPA Vs. STATE OF ANDHRA PRADESHLABIC	December 31, 2018
MARRI SHASIDHAR REDDY Vs. ELECTION COMMISSION OF INDIA	November 16, 2018
MARRIPUDI NARASIMHA RAO AND ANOTHER Vs. MARIPUDI CHENCHAIAH AND 3 OTHERS	June 25, 2018
MASANA SRINIVAS S/O M SATTAIAH Vs. STATE OF TELANGANA	June 13, 2018
MATHANGI NAGAIAH Vs. STATE OF ANDHRA PRADESH	August 17, 2018
MD BRAHMANANDAM Vs. REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION	December 31, 2018
MD HAZI BABU @ MD HAZI Vs. SHAKTHI TRANSPORT	February 22, 2018
MD. AHSANUDDIN Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION & ORS.	October 11, 2018
MD. VAHED MIYA Vs. THE STATE OF A.P.	February 16, 2018
MEDIDA VEERAIAH @ VEERA REDDY Vs. MEDIDA VIJAYA NARASIMHA RAO	September 28, 2018
MEER MUBHASHIR ALI S/O MEER MAQSOOD ALI Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY TO GO	June 18, 2018
MERAGANI APPA RAO Vs. DEPUTY GENERAL MANAGER	February 15, 2018
MERLA VENKATESWARA RAO S/O. RAMAKRISHNAYYA Vs. REGIONAL JOINT COMMISSIONER AND OTHERS	July 5, 2018
MIR ALAM MANDI VEGETABLE COMMISSION Vs. STATE OF TELANGANA	June 19, 2018
MIR FIRASATH ALI KHAN Vs. SAYEEDUDDIN ZAFAR	April 25, 2018
MOHAMMED ALEEMUDDIN Vs. ANNEY VISHWANATH RAO	April 2, 2018
MOHAMMED AZHARUDDIN Vs. G VIVEKANAND AND OTHERS	June 12, 2018
MOHAMMED MUKHTAR ALI KHAN Vs. UNION OF INDIA AND ORS.	April 30, 2018
MOHD LIAQ Vs. COMMISSIONER H.M.D.A HYDERABAD	July 10, 2018
MOHD YAKUB PASHA AND ANOTHER Vs. UNION OF INDIA	October 11, 2018
MOHD. KHALEEL Vs. LAND ACQUISITION OFFICER	July 10, 2018
MOHD. SADIQ SHAREEF Vs. STATE OF TELANGANA	December 3, 2018
MOHD.YOUNUS Vs. STATE OF TELANGANA AND OTHERS	June 19, 2018
MOKANA SATYANARAYANA @ SATHIBABU Vs. STATE OF ANDHRA PRADESH	July 28, 2018
MOKKAPATI CHANDRA SEKHAR RAO Vs. PRAGATHI EDUCATIONAL SOCIETY, GUNTUR DISTRICT	September 19, 2018
MOLLA YADUL Vs. STATE OF TELANGANA AND OTHERS	June 11, 2018
MONDI AMBAIAH ANOTHER Vs. STATE OF A P	December 28, 2018
MOPURAGUNDU THIPPESWAMY Vs. K.ERANNA	November 27, 2018
MOTAMARRI MURALI MOHAN RAO Vs. MOTAMMMARRI RAMACHANDRA RAO AND ORS.	February 28, 2018
MR. MANDAVA KRISHNA CHAITANYA Vs. UCO BANK, ASSET MANAGEMENT BRANCH	February 21, 2018
MR. NAGARJUN VALLURIPALLI, DIRECTOR, SURYA RAY ELIXIRIS PRIVATE LIMITED AND OTHERS Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER	March 23, 2018
MR.NAGARJUN VALLURIPALLI, DIRECTOR, SURYA RAY ELIXIRIS PRIVATE LIMITED Vs. THE STATE OF ANDHRA PRADESH	March 23, 2018
MS. S. SATYA MANISHA Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCES AND ORS.	April 9, 2018
MS. VENSHIV PHARMA CHEM (P) LTD. AND ANOTHER Vs. STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH, KOTI, HYDERABAD AND OTHERS	April 6, 2018
MUDAVATH THARYA Vs. STATE OF ANDHRA PRADESH	September 14, 2018
MUDDA GEETHA,W/O MUDDA SURESH REDDY Vs. COLLECTOR & DISTRICT MAGISTRATE, SPSR NELLORE DISTRICT AND ANOTHER	September 20, 2018
MUKKAMALA CHINNA VENKATA REDDY AND OTHERS Vs. STATE OF A P , REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT, HYDERABAD	August 8, 2018
MULLANGI VIJAYA BHASKAR Vs. STATE OF TELANGANA AND OTHERS	July 24, 2018
MUNDRATHI LAXMIKANTHA & ANR. Vs. M. SADANADAM & ORS.	March 15, 2018
MUNICIPAL CORPORATION, RAJAHMUNDRY Vs. HYPERION GREEN ENERGY INDIA PVT. LTD.	October 5, 2018
MUNICIPAL CORPORATION, WARANGAL Vs. DR.V. RAMESH AND OTHERS	August 16, 2018
MUPPIDI CHANDRA MOHAN REDDY AND ANOTHER Vs. METHUKU SANTOSH	September 7, 2018
MUSLIM EDUCATION SOCIAL AND CULTURAL ORGANIZATION (MESCO) AND ORS Vs. CONVENER, TELANGANA STATE EAMCET AND ORS	February 2, 2018
MUTCHI SANNI BABU Vs. MELASTRI ATCHEM NAIDU	November 23, 2018
MUTYALA MADHUSUDANA RAO Vs. STATE OF ANDHRA PRADESH	August 8, 2018
N NAGAMMA Vs. REGISTRAR (ADMN )	October 25, 2018
N SAGAR Vs. M RAJESWARA RAO AND 2 OTHERS	April 3, 2018
N SARADA,W/O NACHUKURI SISINDRI Vs. STATE OF A P	October 11, 2018
N. NARASIMHA Vs. TSRTC REP BY ITS VC & MD BUS BHAVAN, MUSHEERABAD, HYDERABAD	July 31, 2018
N. UMA SUNDARAN AND OTHERS Vs. STATE OF A.P. AND OTHERS	August 2, 2018
N.VK. DORAISWAMY AND OTHERS Vs. THE STATE OF ANDHRA PRADESH	January 19, 2018
NADENDLA PRASADA RAO Vs. MYNENI SRINIVASA RAO AND OTHERS	January 29, 2018
NAGARJUNA FERTILIZERS & CHEMICALS LIMITED Vs. TECNIMONT SPA AND OTHERS	December 31, 2018
NAGARJUNA HEALTH CARE CENTRE Vs. M/S. EMPLOYEES STATE INSURANCE CORPORATION	March 16, 2018
NAKKARAJU SATYAVATHI Vs. MULAGADA VENKATA RAMANA KUMARI AND OTHERS	June 4, 2018
NALLABOTHULA BALAJI Vs. STATE OF ANDHRA PRADESH	July 4, 2018
NAMINENI AUDI SESHAIAH Vs. NUMBURU MOHAN RAO	September 25, 2018
NANDI NARSIMLU Vs. K. RAMANA REDDY AND ANOTHER	January 29, 2018
NARASAMMA Vs. PRAMEELA AND ORS.	July 24, 2018
NARENDRA M AGARWAL Vs. GOVT OF AP	October 10, 2018
NATIONAL INSURANCE CO LTD Vs. K VENKATA NARASAMMA AND 3 OTHERS	April 13, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. GORLA VENKATAMMA	March 16, 2018
NAWAB MIR BARKAT ALI KHAN WALESHAN BAHADUR Vs. PRINCESS MANOLYA JAH, DULKADIR SOKAK, ADALI CIKMAZI NO 9, ARNAVUTKOY, ISTANBUL, TURKEY & ANOTHER	February 27, 2018
NAYNARI RAMESH Vs. STATE OF	March 5, 2018
NELATURI CHANDRA SEKHAR Vs. STATE, S.D.P., GUNTUR TOWN, GUNTUR	February 22, 2018
NERELLA PRABHA LATHA Vs. STATE OF TELANGANA	January 31, 2018
NEW INDIA ASSURANCE CO LTD , SECUNDERABAD Vs. JAYALAKSHMI AND OTHERS	June 4, 2018
NEW INDIA ASSURANCE CO LTD SECUNDERABAD BRANCH Vs. JAYALAKSHMI W/O LATE MALLESH,AND 4 OTHERS	June 14, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMBANGI JAGGANNAGARI SWAROOPKUMAR AND OTHERS	February 19, 2018
NEYVELI LIGNITE CORPORATION LIMITED Vs. LOHMAN CASTINGS PRIVATE LIMITED	August 8, 2018
NIMMAKAYALA SUBBA REDDY & ANOTHER Vs. MADISETTY PALANKAIAH & ANOTHER	January 4, 2018
NISCHINT CONSTRUCTIONS PVT LTD & 2 OTHERS Vs. KHADER NAWAZ KHAN (DIED) & 19 OTHERS	January 18, 2018
NOONE MALLIKHARJUN Vs. NOONE DEVI PRIYA	September 17, 2018
NOORUNNISA BEGUM Vs. RAJ KUMAR CHAND	June 27, 2018
NUTHALAPATI MUNASWAMY NAIDU Vs. N A CHENGAMA NAIDU AND OTHERS	July 3, 2018
NUTHALAPATI SINGAIAH Vs. STATE OF AP	December 26, 2018
NUTHULAPATI NAGA BASWESHWER RAO S/O LATE SUBBA RAO Vs. STATE OF TELANGANA REP BY ITS SPL PUBLIC PROSECUTOR	October 10, 2018
O YELLAMANDA RAJU Vs. STATE OF ANDHRA PRADESH REP BY ITS SPECIAL PUBLIC	June 14, 2018
O. NIRANJAN CHETTY Vs. STATE OF A.P.	August 16, 2018
O.C. SANKSHEMA SANGHAM Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, BACKWARD CLASSES WELFARE AND OTHERS	September 26, 2018
OM PRAKASH OZA AND OTHERS Vs. STATE OF TELANGANA	April 2, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. DEVLI AND OTHERS	February 8, 2018
ORUGANTI RAMANAIAH, S/O APPAIAH Vs. NANNAPUNENI GANGADHARA RAO DIED PER LRS S/O AUDAIAH, HINDU, AGED 62 YEARS,R/O. NIDUBROLU, PONNUIR MUNICIPALITY, GUNTUR DISTR	January 29, 2018
P B KARUNAKAR AND OTHERS Vs. STATE OF TELANGANA	February 2, 2018
P BALAKRISHNA AND OTHERS Vs. UNION OF INDIA AND ANOTHER	June 22, 2018
P GURUVA REDDY Vs. A GOVERDHANAGIRI	December 28, 2018
P LACHAIAH S/O NARSHIMA Vs. UNION OF INDIA, REP BY ITS UNDER SECRETARY MINISTRY FOR FOOD AND AGRICULTURE, NEW DELHI AND OTHERS	August 13, 2018
P NAGARJUNA RAO 6 ORS Vs. DIST COOP OFFICER ANO	December 28, 2018
P NARSING RAO & OTHERS Vs. K LALITHA & OTHERS	February 1, 2018
P PHANINDRA AND 35 OTHERS Vs. TELANGANA STATE PUBLIC SERVICE COMMISSION	May 2, 2018
P RAMALAKSHMI AND ANOTHER Vs. G ARVINDA REDDY AND OTHERS	April 20, 2018
P S MEHERHOMJI Vs. K T VIJAY KUMAR AND OTHERS	July 6, 2018
P SUNEELA AND THREE OTHERS Vs. SHAIK KAMAL AND ANOTHER	September 7, 2018
P V CHOWDARY (DIED), AND OTHERS Vs. LINGALA NARASANNA (DIED), AND OTHERS	April 20, 2018
P. DEEPIKA BAI Vs. THE STATE OF TELANGANA AND OTHERS	June 15, 2018
P. DIVYA Vs. M.D., APPGCL, HYD	November 9, 2018
P. MADHAVI @ SWAPNA AND 3 OTHERS Vs. N. SRINIVAS AND 2 OTHERS	January 29, 2018
P. MALLAIAH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.	July 18, 2018
P. PRABHAKAR REDDY Vs. STATE OF ANDHRA PRADESH	January 19, 2018
P. RAMA MOHANA RAO Vs. M/S. VIJAYA ADITHYA AGRO BIOTECH PVT. LTD. AND ANOTHER	January 29, 2018
P. RAMESH BABU Vs. STATE OF TELANGANA AND OTHERS	July 9, 2018
P.V. KRISHNAIAH Vs. UNION OF INDIA	December 31, 2018
PADALA RAMU AND OTHERS Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P , HYDERABAD	February 7, 2018
PAKALA SRIHARI RAO Vs. UNION OF INDIA, REP BY ITS FINANCE SECRETARY, MINISTRY OF FINANCE, NEW DELHI AND OTHERS	September 18, 2018
PALAKA SEKHAR Vs. STATE OF ANDHRA PRADESH	July 31, 2018
PALANISWAMY AND ANOTHER Vs. STATE OF A P REVENUE (L	March 7, 2018
PALIKA RAMA KRISHNA S/O BHAVANNA Vs. PALIKA JAYA LAKSHMI, W/O VASAMSETTI BHASKARA RAO	January 30, 2018
PALUGU BAL REDDY Vs. JOINT COLLECTOR, MEDAK DISTRICT AT SANGA REDDY	April 9, 2018
PANCHAREDDI RAMU AND ANOTHER Vs. SUGGU UMA @ UMASANKAR AND OTHERS	July 11, 2018
PANKAJ RAI Vs. UNION OF INDIA AND ORS	February 14, 2018
PARAKALA MURALI Vs. MADHAVANENI HANMANTH RAO	August 21, 2018
PARIKALA KOTESWARA RAO Vs. STATE OF A P ,REP BY ITS PUBLIC PROSECUTOR,HIGH COURT, HYDERABAD	August 6, 2018
PASUPULETI RAVITEJA Vs. STATE OF ANDHRA PRADESH	September 18, 2018
PATHLAVATH DEVAMMA,W/O PATHLAVATH CHINNA BALAYA Vs. STATE OF TELANGANA, REPTD , BY PUBLIC PROSECUTOR, HYDERABAD	June 4, 2018
PATNAM PARVATAMMA AND FOUR OTHERS Vs. BALRAJU AND ANOTHER	January 29, 2018
PATRI SURYA KUMAR Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER	September 5, 2018
PEELA GANGADHAR Vs. ADDL MUNISIFF MAGISTRATE COURT, ANAKAPALLI	December 28, 2018
PENDRU SRIMATHI Vs. PRINCIPAL SECRETARY	October 12, 2018
PENDURTHI CHANDRASEKHAR Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-11, HYDERABAD	February 23, 2018
PENDURTHI CHANDRASEKHAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX	April 26, 2018
PETLURU NEERAJA REDDY AND ANOTHER Vs. THE REVENUE DIVISIONAL OFFICER	March 16, 2018
PITHANI ANASUYA W/O VENKATASETTI Vs. NANDIWADA MARY PRIYA AND ANOTHER	June 22, 2018
PITTA CHANDRAMMA AND 4 OTHERS Vs. STATE OF ANDHRA PRADESH	June 14, 2018
POCHIRAJU INDUSTRIES LTD., TAMILNADU Vs. PUNJAB NATIONAL BANK	January 19, 2018
POKALA LAKSHMI Vs. STATE OF TELANGANA	April 10, 2018
POLAVARAPU GOVIND Vs. THE SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE	June 20, 2018
PONANGI VEERA VENKATA SATYANARAYANA AND ANOTHER Vs. PONANGI SURYA SUBRAHMANYAM AND OTHERS	April 16, 2018
PONNA PRATHAPA Vs. STATE OF A.P., REPTD BY PUBLIC PROSECUTOR, HYDERABAD	January 23, 2018
PORUS LABORATORY PRIVATE LIMITED Vs. INDIAN BANK, ASSET RECOVERY MANAGEMENT BRANCH, HYD	June 15, 2018
POTHUGANTI SHESHANK REDDY Vs. THE ELECTION COMMISSION OF INDIA	October 12, 2018
POTHURI VENKATA RAJENDHRA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.	June 8, 2018
POTTA SEETHARAMA GUPTHA Vs. NADIKOPPULA NAGARATHNAM	September 19, 2018
PRAJWALA Vs. UNION OF INDIA	November 20, 2018
PRAKASH GENTALA Vs. STATE OF ANDHRA PRADESH	July 20, 2018
PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS Vs. KAMAL KISHORE AGARWAL	March 21, 2018
PROF. RAMA SHANKARNARAYAN MELKOTE Vs. STATE OF A.P.	January 19, 2018
PRUDVIRAJ ANKALA AND ANOTHER Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUT	June 19, 2018
PULLURI VIJAY Vs. STATE OF TELANGANA, REP BY ITS CHIEF SECRETARY, SECRETARIAT BUILDINGS, HYDERABAD AND 7 OTHERS	August 1, 2018
PULUKURI SATYAM @SATYANARAYANA Vs. PAGIDIMARRI LAKSHMI	April 11, 2018
PUNAM SATYANARAYANA DORA Vs. STATE OF A P	March 1, 2018
PUNGANUR MUNICIPALITY Vs. COMMISSIONER OF CUSTOMS	February 7, 2018
PUSAPATI LAXMI NARASAYAMMA Vs. ALAMANDA NARAYANA AND OTHERS	August 2, 2018
PUSULURI SRINIVASA RAO Vs. CANARA BANK	June 27, 2018
PUTCHALA RAM REDDY Vs. PUTCHALA SRINIVAS REDDY AND ORS.	December 20, 2018
PYLA SURESH AND OTHERS Vs. STATE LEVEL POLICE RECRUITMENT BOARD, STATE OF ANDHRA PRADESH AND OTHERS	June 14, 2018
R LOKESH Vs. D GOVINDA SWAMY & ORS	July 16, 2018
R V NAIK Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 31, 2018
R. OMNARAYAN KHANDELWAL Vs. MADDINENI SRAVAN KUMAR AND OTHERS	September 28, 2018
R.K. MAHESH (SINCE DIED) AND OTHERS Vs. M/S. ASSOCIATED AUTOMOTIVES SALES PVT. LTD.	January 19, 2018
RADHA DEVI INDUSTRIES, REP BY ITS MANAGING PARTNER B RADHA KRISHNA Vs. BANK OF INDIA	April 12, 2018
RADHI RANEY & ANOTHER Vs. NANKI FEROZE	July 18, 2018
RAFI UNNISA BEGUM (SMT.) AND OTHERS Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECUTOR AND ANOTHER	February 23, 2018
RAJANALA KUSUMA KUMARI Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY,	March 23, 2018
RAJESH HIMATHLAL AJMERA Vs. CHADALAVADA INFRATECH LIMITED	April 20, 2018
RAMAKANTH INANI Vs. MADHUKAR R BHANGAY	January 19, 2018
RAMAKRISHNAIAH, S. Vs. GEVIREDDYGARI VENKATARAMANA REDDY	April 10, 2018
RAMARAM SUJATHA Vs. STATE OF TELANGANA	December 26, 2018
RAMAYANAM SATISH KUMAR Vs. THAMADA BHASKARA RAO AND ANOTHER	April 3, 2018
RAMESH BABU Vs. STATE OF A P	April 27, 2018
RAMULUGARI AHOBULAPPA AND OTHERS Vs. TALARI SRIDEVI	August 10, 2018
RAPATHATI VENKATESWARLU AND OTHERS Vs. STATE OF AP.	March 15, 2018
RATHLAVATH VENKATIYA @ VENKATAIAH AND 2 OTHERS Vs. K. VENKATAIAH AND ANOTHER	January 29, 2018
RATNAKAR PEDDADA AND ANTOHER Vs. STATE OF TELANGANA	June 22, 2018
RAVI FOODS PVT LTD Vs. COMMISSIONER (APPEALS)	January 24, 2018
REBAKA KRUPANDANDAM @ KRUPA Vs. STATE OF A.P.	July 11, 2018
RESHAVANI @ RESHAVENA AILAIAH Vs. MACHERLA CHINNA NARASAIAH @ NARSINGA RAO AND OTHER	April 27, 2018
ROWTHULAPUDI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY Vs. KALLA SITARAMAM	March 9, 2018
ROYAL MINDZS INDIA PVT LTD Vs. COASTAL CERAMICS & CLAY WORKS PVT LTD AND ANOTHER	February 2, 2018
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. VEMAVARAM SUDHEER BABU	September 7, 2018
RUHINA KHAN AND ANOTHER Vs. ABDUR RAHMAN KHAN AND OTHERS	July 27, 2018
S ALLA HUSSAIN Vs. APSPDCL, TIRUPATI, CHITTOOR DISTRICT, REP BY ITS CHAIRMAN & MANAGING DIRECTOR	January 19, 2018
S LASHMAN RAO Vs. TRIBAL WELFARE DEPARTMENT	December 26, 2018
S NANDI REDDY Vs. STATE OF ANDHRA PRADESH	July 27, 2018
S RAMULU S/O S CHANDRAIAH Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARTY, PANCHAYAT RAJ & RURAL DEVELOPMENT DEPT ,SECRETARIAT, HYDERABAD AND OTHERS	August 13, 2018
S S S JAYA RAJU, S/O JAYA RAO Vs. STATE OF ANDHRA PRADESH	June 15, 2018
S SARAVANAN Vs. STATE OF A P	December 28, 2018
S. MOHD. ABDUL RAHEEM KHAN Vs. REGISTRAR, RECRUITMENT HIGH COURT OF JUDICATURE AT HYDERABAD	October 24, 2018
S. NAGALAKSHMI Vs. BONDA JAGAN MOHAN RAO	April 9, 2018
S. TIRUPATHI RAO Vs. M. LINGAMAIAH AND 6 OTHERS	August 16, 2018
S. TULASI VASUNDHARA Vs. STATE OF ANDHRA PRADESH	August 29, 2018
S.S. RAMA KOTI AND ANOTHER Vs. THE BRANCH MANAGER, KOTAK MAHENDRA PRIME LTD.	February 12, 2018
S.S.S. ENTERPRISES, KHAMMAM DISTIRCT Vs. SINGARENI COLLIERIES CO. LTD., KOTHAGUDEM DISTRICT	February 28, 2018
S.T.S RAGHAVENDRA CHARY Vs. CHEGURI VENKAT LAXMA REDDY	February 27, 2018
S.V.R. NAGESH Vs. HIGH COURT OF A.P.	August 21, 2018
SABBELLA VENKATA REDDY & 7 OTHERS Vs. STATE OF ANDHRA PRADESH	July 12, 2018
SAFDAR ABBAS ZAIDI Vs. THE STATE OF TELANGANA AND ANOTHER	July 9, 2018
SAFDAR ABBAS ZAIDI Vs. STATE OF TELANGANA	August 27, 2018
SAI ANNADHATHA POLYMERS AND ANOTHER Vs. CANARA BANK REP BY ITS BRANCH MANAGER, MADANAPALLE	June 27, 2018
SAI MOURYA ESTATES & PROJECTS PVT , LTD, & OTHERS Vs. STATE OF A P , REP , BY ITS PUBLIC PROSECUTOR,HIGH COURT OF A P , HYDERABAD & ANOTHER	April 13, 2018
SAI SREE GANESH INDUSTRIES, KHAMMAM DISTRICT Vs. UNION OF INDIA	January 19, 2018
SAJEEDA PRAVEEN SHAIK Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION	January 3, 2018
SALEEMA BEGUM Vs. JOINT COLLECTOR, RANGA REDDY DISTRICT AT LAKDIKAPOOL, HYDERABAD AND OTHERS	April 24, 2018
SANDHYA HOTELS PVT. LTD. Vs. AMRITHA MISHRA	August 9, 2018
SANGAM DATTAIAH AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS	April 6, 2018
SANGAM LASMIBAI VIDYAPEET Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD (JNTUH)	February 2, 2018
SANNEERAPPA Vs. STATE OF A P	July 5, 2018
SATE OF TELANGANA,PRL.SCY,ICAD,HYD Vs. S.PRAKASH	December 11, 2018
SATISH KUTUALLLY AIDED COOPERATIVE Vs. JOINT COLLECTORT	June 28, 2018
SATYABOINA CHANDRASEKHAR Vs. STATE OF TELANGANA	June 8, 2018
SEEMAKURTHI KRISHNA MAHESH Vs. K KETHAMUKKALA USHASRI AND THREE OTHERS	March 16, 2018
SEETHARAMANJANEYA CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH	April 18, 2018
SHAIK IBRAHEEM Vs. STATE OF ANDHRA PRADESH REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD	February 12, 2018
SHAIK MAHMOOD JANI & OTHERS Vs. ADDL DIVISIONAL OFFICER LR-II-CUM-REVENUE DIVISIONAL OFFICER LAND REFORMS	January 4, 2018
SHAIK SADIQ ALI Vs. MOHD. DASTAGIR DIED PER LRS	June 8, 2018
SHAMSHAD BEGUM Vs. STATE OF A.P	November 29, 2018
SHASHIKALA AND FOUR OTHERSPETITIONERS Vs. BABITA SHARMA AND THREE OTHERS	May 2, 2018
SHASTA FREIGHT SERVICES PVT. LTD. Vs. PRL. COMMISSIONER OF CUSTOMS, HYDERABAD CUSTOMS COMMISSIONERATE	December 19, 2018
SHER ALI SHAH (DIED) PER LRS. AND OTHERS Vs. STATE OF TELANGANA AND OTHERS	July 17, 2018
SHRIYA BHUPAL D/O SOMANADRI BHUPAL Vs. ASST COMMISSIONER OF INCOME TAX	May 2, 2018
SIDDAVARAPU ANANTHA SIGVARAMA KRISHNA REDDY Vs. PENNA CEMENT INDUSTRIES LIMITED (PICL) AND OTHERS	July 18, 2018
SILVER JUBLEE CLUB Vs. STATE OF TELANGANA	September 7, 2018
SINDHURA RESIDENCY WELFARE ASSOCIATION Vs. ANDHRA PRADESH STATE CONSUMER REDRESSAL COMMISSION AND ORS.	August 2, 2018
SIRAM SRIRAMA MURTHY Vs. MEKA SURYANARAYANAMMA	April 20, 2018
SMT M. LALITHA Vs. E. SRINIVAS	August 29, 2018
SMT. A. Vs. THE REGISTRAR (ADMN.), HIGH COURT OF JUDICATURE AT HYDERABAD AND OTHERS	October 25, 2018
SMT. ACHANTA CHAYA DEVI Vs. STATE OF TELANGANA AND OTHERS	August 10, 2018
SMT. ANANTHA LAXMI Vs. DISTRICT COLLECTOR	January 5, 2018
SMT. B. SUKESHINI & ANR. Vs. GAMPA SRINIVAS AND OTHERS	March 16, 2018
SMT. BANOTHU PUSHPA Vs. HIGH COURT OF JUDICATE AT HYDERABAD FOR THE STATE OF TELANGANA AND OTHER	June 13, 2018
SMT. G. SRIKANTHA AND ANOTHER Vs. P.V. PRASAD RAO (DIED) AND 2 OTHERS	September 6, 2018
SMT. G.B. PRASANNA Vs. SMT. M.D. VEDANAYAKI(DIED) AND ANOTHER	January 30, 2018
SMT. GANDLA LAXMI Vs. SMT. G.ASHAVVA	November 20, 2018
SMT. GARDASU LAVANYA Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL II, HYDERABAD	November 22, 2018
SMT. K.MANJUSREE Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF A.P.	December 4, 2018
SMT. K.VIJAYALAKSHMI Vs. APSRTC	October 12, 2018
SMT. M. SABITHA AND OTHERS Vs. BRAHMA SWAMULU	July 11, 2018
SMT. MUKKAMULA ANURADHA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, MINORITIES WELFARE DEPARTMENT	August 30, 2018
SMT. P KALPANA Vs. THE STATE OF TELANGANA REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF AP HYDERABAD	June 4, 2018
SMT. P. SUDHA LAKSHMI Vs. BANK OF INDIA AND ORS.	April 16, 2018
SMT. S. MARIAMMA Vs. APSRTC, REP, BY ITS VICE CHAIRMAN AND MANAGING DIRECTOR, HYDERABAD AND OTHERS	February 7, 2018
SMT. THALLURI SHIRISHA Vs. STATE OF TELANGANA AND OTHERS	January 30, 2018
SMT. VELPULA PRASANTHI Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT	October 26, 2018
SMT.VUPPALAPATI SESHU KUMARI Vs. SRI.B. DAYAKARREDDY	July 13, 2018
SOBHAN KODALI Vs. LAHARI SAKHAMURI	February 8, 2018
SOLITHRO PRIVATE LIMITED Vs. DEBT RECOVERY TRIBUNAL-I	July 27, 2018
SONTI KAMALA KUMARI Vs. STATE OF A.P.	October 1, 2018
SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION), TELUGU GANGA PROJECT Vs. SANNAPUREDDY JAYAMMA	October 30, 2018
SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION Vs. G SRINIVASA REDDY, S/O LATE GODLA SATYANARAYANA REDDY	June 6, 2018
SRI BALAJI CENTRIFUGAL CASTINGS Vs. ICICI BANK LIMITED	July 12, 2018
SRI CHAKRADHARA NATARAJ KUMAR Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY, VISAKHAPATNAM AND OTHERS.	August 16, 2018
SRI K. JANARDHAN Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT, SECRETARIAT, HYDERABAD AND ORS.	February 15, 2018
SRI KHEMDAS MUTT Vs. THE ASSISTANT COMMISSIONER OF ENDOWMENTS, HYDERABA	March 16, 2018
SRI LAKSHMI CONSTRUCTIONS Vs. THE APPELLATE DEPUTY COMMISSIONER	August 29, 2018
SRI LANKA VENKATA SUBRAHMANYAM Vs. THE STATE OF TELANGANA., REP. BY SPECIAL PP OF CBI, HYDERABAD	January 4, 2018
SRI. LAKSHMI NARASHIMHA COLLEGE OF PHARMACY Vs. STATE OF ANDHRA PRADESH	August 24, 2018
SRI. P. SADANANDA MURTHY Vs. SRI. PAGADALA LOKESWAR AND OTHERS	August 24, 2018
SRIKANTH VAIRAGARE Vs. ICICI BANK LIMITED , & 3 OTHERS	August 3, 2018
STATE MOTOR TRANSPORT OPERATORS ASSN Vs. STATE OF TS ,TRANSPORT, HYDERABAD, & 3 OTRS	January 18, 2018
STATE OF A P & ORS Vs. DATLA KRISHNA VARMA & ORS	April 3, 2018
STATE OF A P , AND ANOTHER Vs. V KRISHNA MURTHY	June 13, 2018
STATE OF A.P. AND OTHERS Vs. K. STANAKA	August 9, 2018
STATE OF ANDHRA PRADESH Vs. SRI GINNI SRINIVASULU REDDY	November 29, 2018
STATE OF ANDHRA PRADESH Vs. ESTATE ABOLITION TRIBUNAL	December 19, 2018
STATE OF ANDRA PRADESH Vs. V. SANTHAMA	September 6, 2018
STATE OF TELANGANA AND OTHERS Vs. NEELAKANTAM NARENDER	June 5, 2018
STATE OF TELANGANA AND THREE OTHERS Vs. HIMJAL BEVERAGES PRIVATE LIMITED	September 17, 2018
STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY AND OTHERS Vs. CHITTIMALLA ESWARAMMA	June 12, 2018
STATE OF TELANGANA, REP BY ITS PRL SECRETARY, EDUCATION DEPARTMENT (HIGHER EDUCATION), SECRETARIAT, HYDERABAD AND ANOTHER Vs. VASAVI ACADEMY OF EDUCATION	August 24, 2018
STATE OF TELANGANA, REPRESENTED BY ITS PUBLIC PROSECUTOR, HYDERABAD Vs. SANGARABOINA SHIVA AND ANOTHER	July 24, 2018
SUB Vs. K. RAJA SEKHARA CHARI AND ANOTHER	August 14, 2018
SUBHAS CHANDRA BOSE MANDAVA Vs. UNION OF INDIA	August 1, 2018
SUBHODAYA DIGITAL ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF TELANAGANA, REP BY PUBLIC PROSECUTOR AND ANOTHER	April 11, 2018
SUDHIR KOTHARI Vs. COMMR. OF C. EX.S.T.	May 1, 2018
SUJATHA Vs. STATE OF ANDHRA PRADESH REPRESENTED BY ITS CHIEF	June 6, 2018
SUJATHA SCAN CENTER AND ANOTHER Vs. STATE OF TELANGANA	July 2, 2018
SULTAN MOHINUDDIN, DIED, PER LEGAL REPRESENTATIVES Vs. SPECIAL COURT UNDER A P LAND GRABBING (PROHIBITION) ACT, 1982 REP BY ITS REGISTRAR HYDERABAD AND OTHERS	April 13, 2018
SUNITA AGARWAL Vs. G SUDERSHAN & 2 OTHERS	August 20, 2018
SUPERINTENDING ENGINEER (ELEC.), OPERATION CIRCLE, MEDAK Vs. JANGITI BHOMMAMMA	February 19, 2018
SURANENI SATYANARAYANA SUNEEL Vs. STATE OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY, ENVIRONMENT	October 1, 2018
SURAPARAJU LIKHITHA MANOHAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES	August 7, 2018
SURE RANGA MURALI KRISHNA REDDY S/O LATE PANDURANGA REDDY Vs. SURE YERRI VARA PRASADA REDDY AND OTHERS	June 22, 2018
SURESH CHUKKAPALLI Vs. S ALI ABBAS HUSSAIN AND OTHERS	August 28, 2018
SWAMY HATHIRAMJEE MUTT Vs. KOMMA VENKATAMUNI AND 6 OTHERS	June 12, 2018
SWARNA GADADHARA BABU Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY,	May 2, 2018
SYAMALA SANDHYA RANI Vs. MALLAM PUDI PADMAVATHI	October 31, 2018
SYED ABDUL MOIZ Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION	October 22, 2018
SYED MOHAMMED FAYAZ AND OTHERS Vs. STATE OF TELANGANA	September 25, 2018
SYED VIKARUDDIN Vs. STATE OF A.P.	March 21, 2018
SYED ZAMEER Vs. THE DEPUTY COMMISSIONER TAX OFFICER	January 31, 2018
SYEDA MAIMONA TASNEEM Vs. SYED SHAH UI HAMEED	January 19, 2018
T PADMAVATHAMMA W/O LATE T GURAPPA Vs. APSRTC, REP , BY ITS DEPOT MANAGER BANAGANAPALLI DEPOT, KURNOOL DISTRICT AND OTHERS	January 19, 2018
T RAJITHAMMA AND OTHERS Vs. STATE OF TELANGANA	July 13, 2018
T S VENKATESWARA RAO Vs. M MADHUSUDAN RAO AND 3LABIC	December 26, 2018
T. SATYANARAYANA Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO THE GOVERNMENT OF INDIA AND OTHERS	June 26, 2018
T. SIVA SHANKAR REDDY Vs. STATE OF ANDHRA PRADESH	August 27, 2018
T.K. CHAKRAVARTY Vs. UNION OF INDIA	November 12, 2018
T.LAXMI Vs. STATE OF ANDHRA PRADESH	August 25, 2018
T.S.NORTHERN POWER DISTRIBUTION COMPANY Vs. E.SANTHOSH KUMAR	November 23, 2018
TADIKAMALLA KASI RATHNAM SETTY Vs. TADIKAMALLA KASI VISWANADHAM	September 12, 2018
TADIKONDA RAMA KISHORE Vs. STATE OF A.P.	October 10, 2018
TAGORE TOWNSHIP Vs. MD KHASIM	March 23, 2018
TALLAM SURESH BABU Vs. T.SWETHA RANI	January 24, 2018
TAMMISETTI VENU GOPAL Vs. CHENNAIAH	October 26, 2018
TARUNI DIARY PRODUCTS PVT LTD REP BY ITS MANAGING DIRECTOR & ANR Vs. A P STATE FINANCIAL CORPORATION, HYDERABAD & ANR	October 11, 2018
TATA ARJUNA RAO Vs. STATE OF ANDHRA PRADESH	March 5, 2018
TATINENI VENKATA SUBBA RAO Vs. KODALI JAYALAXMI DEVI,S/O LATE RAJA KRISHNA PRASAD	June 7, 2018
TELANGANA ADMISSIONS AND FREE REGULATORY COMMITTEE Vs. SREE EDUCATIONAL SOCIETY, HYDERABAD AND OTHERS	July 18, 2018
TELANGANA STATE EDUCATION AND WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. B VINURADHA	December 31, 2018
TELANGANA STATE ROAD TRANSPORT CORPORATION, NALGONDA Vs. SILIVERU GYANESHWAR GIRI SOCIAL SERVICE SOCIETY, NALGONDA	June 28, 2018
TEMPALLE CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH & 8 OTHERS	July 24, 2018
TENNETI SUJATHA Vs. THE STATE OF ANDHRA PRADESH	January 19, 2018
THALLAPALLY PURUSHOTHAM GOUD Vs. INDIAN OIL CORPORATION LIMITED	December 26, 2018
THANDRA KONDALA RAO Vs. JALAGAM SURYA RAO	December 14, 2018
THE ANNAVARAPPADU HUT PEOPLES ASSOCIATION, ONGOLE Vs. THE GOVERNMENT OF A.P.	January 4, 2018
THE DEPOT MANAGER, APSRTC, ONGOLE DEPOT, PRAKASAM DISTRICT Vs. K.V. SUBBA RAO S/O NARASIMHAM AND ANOTHER	August 7, 2018
THE STATE OF ANDHRA PRADESH Vs. K. VIJAY CHANDRA REDDY AND OTHERS	January 25, 2018
THOTLA CANGARAJAM AND OTHERS Vs. DISTRICT COLLECTOR, KARIMNAGAR, KARIMNAGAR DISTRICT AND OTHERS	March 23, 2018
THOTTEMPUDI KRISHNA PRASAD Vs. ANNE SRINIVASA RAO	April 2, 2018
TIEBEAM TECHNOLOGIES INDIA PRIVATE LIMITED Vs. STATE OF TELANGANA, REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, HYDERABAD AND 12 OTHERS	July 17, 2018
TIPPA SRIHARI Vs. STATE OF ANDHRA PRADESH	March 16, 2018
TIRUMALA SIVA PRASAD Vs. STATE OF ANDHRA PRADESH DEPARTMENT OF HOME	April 17, 2018
TIRUMALA TIRUPATI DEVASTHANAMS REP. BY ITS EXECUTIVE OFFICER TIRUPATHI, CHITTOOR DISTRICT AND ANOTHER Vs. THE INDUSTRIAL TRIBUNAL	June 28, 2018
TIRUPATHI SUBHASH AND OTHERS Vs. STATE OF ANDHRA PRADESH	September 28, 2018
TOOMOJU @ VADLA BHASKAR Vs. SUB-COLLECTOR	August 30, 2018
TRADE WINGS LTD , REP BY ITS DIRECTOR AND OTHERS Vs. USHA BOPPANNA AND ANOTHER	January 22, 2018
TRINITY INFRAVENTURES LIMITED, FORMERLY KNOWN AS M/S GOLDSTONE EXPORTS LTD Vs. STATE OF TELANGANA, REPRESENTED BY ITSPRINCIPAL SECRETARY, DEPARTMENT OF REVENUE	August 16, 2018
U S RAO Vs. STATE OF ANDHRA PRADESH	December 31, 2018
UDAY KRISHNA Vs. DAMODARAM SANJIVAYYA NATIONAL LAW UNIVERSITY	March 22, 2018
UDAY KRISHNA Vs. DAMODARAM SANJIVAYYA NATIONAL LAW UNIVERSITY	March 14, 2018
UMMADABOINA NAGAIAH AND OTHERS Vs. STATE OF ANDHRA PRADESH	July 4, 2018
UNI-SANKYO LIMITED AND THREE OTHERS Vs. ASHOK KUMAR JAISWAL	January 4, 2018
UNION OF INDIA Vs. BHUPATI SINGH	December 3, 2018
UNION OF INDIA Vs. RIZWAN BASHA SHAIK	August 31, 2018
UNION OF INDIA Vs. MD MAHABOOB BAIG @ AZHAR BAIG AND ANOTHER	June 27, 2018
UNION OF INDIA Vs. N SURYA RAO	June 12, 2018
UNION OF INDIA AND OTHERS Vs. MD. LATEEFUDDIN	June 27, 2018
UNION OF INDIA AND OTHERS Vs. B. JANAKI RAMA RAO	July 13, 2018
UNION OF INDIA AND OTHERS Vs. NENAVATH SURESH	August 31, 2018
UNION OF INDIA REP. BY THE DIRECTOR GENERAL POSTS, DEPARTMENT OF POSTS, NEW DELHI AND OTHERS Vs. P.CHANDRA MOHAN RAO	June 14, 2018
UNION OF INDIA, REP. BY ITS SECRETARY TO THE GOVT. OF INDIA AND OTHERS Vs. K. NAWAZ	June 6, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M.V. SHIVA REDDY	September 4, 2018
UNIVERSAL CABLES LIMITED & OTHERS Vs. STATE OF	January 25, 2018
UPPARA ANJINAPPA (DIED) & ORS Vs. T KASHIM SAB (DIED) PER L R & ORS	June 12, 2018
V . RAMACHANDRA REDDY Vs. STATE OF TELANGANA	October 12, 2018
V C NANNAPANENI Vs. COMMISSIONER OF INCOME TAX HYDERABAD-2	January 5, 2018
V KALAVATHI AND TWO OTHERS Vs. T R SRINIVASAN	February 19, 2018
V KAVITHA REDDY AND TWO OTHERS Vs. V ADITYA REDDY AND ANOTHER	August 29, 2018
V KISHAN RAO Vs. LAO & SPL DEPUTY COLLECTOR	February 15, 2018
V PRAVEEN Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION	August 9, 2018
V RADHAKRISHNA AND 6 OTHERS Vs. ALLA RAMA KRISHNA REDDY	January 5, 2018
V SANKARA NAIDU Vs. STATE OF ANDHRA PRADESH	June 28, 2018
V SRINIVASA REDDY Vs. N. HANUMANTHA REDDY	September 11, 2018
V. SRINIVASAA RAO Vs. UNION OF INDIA	July 2, 2018
V. ASHOK KUMAR Vs. SYNDICATE BANK	September 17, 2018
V. MADHAVAIAH Vs. STATE OF A.P., THROUGH THE INSPECTOR OF POLICE	September 20, 2018
V. MASTHANAIAH Vs. THE STATE OF ANDHRA PRADESH	March 16, 2018
V. RAMA NAIDU AND ANOTHER Vs. SMT. V. RAMADEVI	January 31, 2018
V. RAMACHANDRA REDDY Vs. PRL., SECRETARY ENDOWMENTS DEPT., HYDERABAD	September 28, 2018
V.S. RAVI KUMAR, S/O. SRI. V.H. BASAVAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER	October 3, 2018
V.V. DURGA PRASAD AND OTHERS Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION, HYDERABAD AND OTHERS	February 2, 2018
VADDI SATYA Vs. YENUGANTI NAGAMANI	December 27, 2018
VADDU RAMA PULLA REDDY Vs. STATE OF A.P., THROUGH SHO GADIVEMULA P.S., KURNOOL DISTRICTM REP. BY ITS PUBLIC PROSECUTOR	April 18, 2018
VADHIBOYANA VENKATA KRISHNA REDDY Vs. C VENKATA RAMAMA REDDY	January 24, 2018
VAJJA RAJABABU Vs. G. KISTA GOUD	December 4, 2018
VANAPALLI VIJAYALAKSHMI Vs. STATE OF TELANGANA	June 21, 2018
VANKUDOTHU SURYA NAIK Vs. STATE OF ANDHRA PRADESH	December 28, 2018
VARTHYA SHANKER AND ANOTHER Vs. STATE OF TELANGANA REP. BY ITS P.P. AND ANOTHER	June 21, 2018
VASAPU L. KUMAR Vs. ONGC FIELD OPERATORS UNION	January 5, 2018
VASAPU L. KUMAR, S/O LAKSHMANA SWAMY Vs. ONGC FIELD OPERATORS UNION	January 4, 2018
VASUDEVA INFRA Vs. UNION OF INDIA	March 13, 2018
VC & MD, APSRTC, HYDERABAD & 2 OTHERS Vs. P NAGESWAR REDDY	April 27, 2018
VEM NARENDER REDDY Vs. STATE OF TELANGANA	March 11, 2018
VEMULA PRASHANTH REDDY AND OTHERS Vs. KOMATI REDDY VENKAT REDDY AND OTHERS	June 4, 2018
VEMULA VENKATA NAGESWARA RAO AND ANOTHER Vs. P. NOOKARAJU AND TWO OTHERS	June 22, 2018
VENKATA RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH	April 9, 2018
VENKATA SURYANARAYANA RAJU AND OTHERS Vs. P. RAMA DEVI AND OTHERS	January 29, 2018
VENKATESWARA RAO BOLLA AND ANOTHER Vs. SENIOR INTELLIGENCE OFFICER	March 12, 2018
VENKATESWARA VETERINARY UNIVERSITY Vs. Y NAGAMALLESWARI	December 26, 2018
VENUGOPALA PRIMARY SHEEP BREEDERS COOPERATIVE SOCIETY Vs. THE STATE OF A.P.	February 28, 2018
VERTEX STOCK & SHARES PVT LTD Vs. VEMURI VENKATEWARA RAO, EX DIRECTOR	September 27, 2018
VIJAY GOUTAM DABBIRU Vs. HONBLE HIGH COURT OF JUDICATURE AT HYDERABAD FOR STATE OF TELANGANA AND STATE OF ANDHRA PRADESH	October 24, 2018
VIJAYA MINING & INFRA CORPORATION PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER-I, KADAPA	January 24, 2018
VINOD BAID Vs. CHADALAVADA KRISHNAMURTHY AND ANOTHER	April 13, 2018
VODAFONE ESSAR INFRASTRUCTURE LTD. Vs. PRAPOORNA PROPERTIES PVT. LTD.	January 19, 2018
VOGGU DAMODAR Vs. STATE OF TELANGANA	December 26, 2018
VOONA NAGARAJU AND OTHER Vs. B. MURALI	February 2, 2018
VUSB BHUSHAN KUMAR Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRE	April 2, 2018
Y C BALAKRISHNA AND ORS Vs. Y SOMAIAH AND ORS	January 30, 2018
Y VENKATA RAMANA AND TWO OTHERS Vs. YELLABOYANI VENKATAMMA @ Y MUNIVENKATAMMA	April 23, 2018
Y. KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH AND OTHERS	May 31, 2018
Y.LOKESH NAIDU Vs. UNION OF INDIA	September 6, 2018
YALLATURU SIVA SANKAR REDDY Vs. STATE OF ANDHRA PRADESH	December 31, 2018
YANDURU VENKATA NARASIMHA RAO Vs. INAMPUDI SRINIVASA RAO AND OTHERS	March 9, 2018
YARAGADA GOVIND Vs. STATE OF A P	April 21, 2018
YASHODHA Vs. STATE OF A P THROUGH S H O AND ANOTHER	July 30, 2018
YEERAVALLI (VEERAVALLI) VARALAKSHMI DEVI Vs. GUNTUR MUNICIPAL CORPORATION & OTHERS	October 4, 2018
YELETI VENAKTARAO Vs. YELETI RAJA PRASAD	January 25, 2018
YELURU RAMAKRISHNA, S/O. VENKATESHWARLU Vs. YELURU VENKATESHWARLU, S/O. TIRUMALAIAH AND OTHERS	January 5, 2018
YERRA VEERAIAH Vs. KANUKURI SHANTHAMMA & THREE OTHERS	April 11, 2018
YERRABALLI CHINNA SUBBAIAH Vs. STATE OF A.P., REPTD. BY THE PUBLIC PROSECUTOR, HYDERABAD.	June 20, 2018
ZULFIKAR HUSSAIN Vs. ZAINAB BEGUM (DIED) AND OTHER	January 31, 2018

Year 2018 of HIGH COURT OF ANDHRA PRADESH

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