A P COOP HOUSING SOCIETIES FED LTD Vs. A P STATE CONSUMER DISPUTES REDRESSAL & 4 ORS
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July 4, 2016 |
A. ABDUL RAHIM AND OTHERS Vs. SYED GULAM MOHINDDIN SAHEB
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October 25, 2016 |
A. BHARATHI Vs. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY
|
October 14, 2016 |
A. DEVASAHAYAM AND THREE OTHERS Vs. THE COMMISSIONER, MUNICIPAL CORPORATION, KURNOOL AND OTHERS
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June 2, 2016 |
A. JALAIAH, S/O. RAMBOTLU, HINDU, AGE 40 YEARS, KATTAVARIPALEM VILLAGE, KONDEPI MANDAL, PRAKASAM DISTRICT Vs. THE GOVERNMENT OF A.P., REP. BY ITS PRINCIPAL SECRETARY, PANCHAYAT RAJ & RURAL DEVELOPMENT SECRETARIAT, HYDERABAD AND 6 OTHERS
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December 15, 2016 |
A. KISHAN Vs. THE STATE OF ANDHRA PRADESH AND ORS.
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March 14, 2016 |
A. SHAKUNTHALA Vs. A. MANGAMMA AND ORS.
|
March 1, 2016 |
A.D. RAJASEKHAR AND ANOTHER Vs. STATE OF A.P. REP., BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HOME
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April 19, 2016 |
A.JANARDHAN Vs. THE DEPOT MANAGER,APSRTC
|
November 2, 2016 |
A.K.SARAVANAN, S/O. LATE A.K.KANDASWAMY Vs. SURENDER SINGH S/O. VIKRAM SINGH
|
September 9, 2016 |
A.LAXMAN S/O JALPATH AND ANOTHER Vs. THE REVENUE DIVISIONAL OFFICER, ADILABAD
|
February 4, 2016 |
A.P STATE ROAD TRANSPORT CORPORATION REP. BY ITS MANAGING DIRECTOR Vs. RESU RAJA RAO
|
August 28, 2016 |
A.P. GANDHI SMARAKA NIDHI Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
February 9, 2016 |
A.P. STATE FINANCIAL CORPORATION Vs. M/S. SPOROLAC LABS LTD.
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June 24, 2016 |
A.P.CIVIL SUPPLIES CORPORATION REP.BY ITS VICE CHAIRMAN & MANAGING DIRECTOR Vs. M/S MAHALAKSHMI TRANSPORT REP.BY ITS PROPRIETOR Y.VENKATESHWARLU AND OTHERS
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January 29, 2016 |
A.RAJESH GOUD Vs. THE STATE OF ANDHRA PRADESH
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September 20, 2016 |
A.V. SUBBAIAH, S/O. ABRAHAM, AGED, 48 YEARS, OCC:EX. DRIVER, E. NO. 405647, R/O. S.C. COLONY, ALAMKHANPELLY MANDAL AND KADAPA DISTRICT Vs. THE DEPOT MANAGER, APSRTC, BUS DEPOT, KADAPA, KADAPA DISTRICT AND OTHERS
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August 18, 2016 |
ABC ENGINEERING WORKS, VIJAYAWADA Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
|
June 16, 2016 |
ACHURI NARAYANA (DIED), REP BY HIS L R ACHURI LING Vs. MAMIDI ESHWARAIAH AND ANOTHER
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August 9, 2016 |
ADAKA PEDA ANJAIAH AND ANOTHER Vs. YANAMADALA SESHAIAH (DIED) AND OTHERS
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September 23, 2016 |
ADAPA MURALI & ANR Vs. GUNDRU JYOTHI
|
June 17, 2016 |
ADDAGIRI GOPAL AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
March 4, 2016 |
AGARWAL INDUSTRIES LTD. Vs. UNION OF INDIA
|
June 21, 2016 |
AKKENA TRINADHAM AND OTHERS Vs. THE STATE OF A.P.
|
July 18, 2016 |
ALLAM SUBBARAYUDU Vs. STATE OF A.P.
|
February 4, 2016 |
ANAND BALA AND ANOTHER Vs. MILITARY ESTATE OFFICER, UNION OF INDIA AND OTHERS
|
September 14, 2016 |
ANDHRA BANK REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR Vs. Y.SHIVAJI
|
August 12, 2016 |
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. M/S. IHP-MEIL-KEEP-BRCPL-TAIPPL(JV)
|
January 3, 2016 |
ANDHRA PRADESH NEELIKULA SANGHAM, HYDERABAD Vs. A LAKSHMIKANTH RAO AND OTHERS
|
July 18, 2016 |
ANDHRA PRADESH ROAD TRANSPORT CORPORATION & ANOTHER Vs. PITCHI MUTHU
|
April 11, 2016 |
ANDHRA SUGARS LTD. Vs. EASTERN POWER DISTRIBUTION COMPANY OF A.P. LIMITED
|
December 13, 2016 |
ANGOTH RENUKA Vs. THE STATE OF TELANGANA AND ORS.
|
March 31, 2016 |
ANIREDDY AMRUTHA Vs. A. VASUDHA REDDY AND OTHERS
|
July 25, 2016 |
ANIREDDY AMRUTHA DEVI Vs. ANIREDDY VASUDHA AND ORS.
|
February 23, 2016 |
ANITHA MOHAN WAGHMARE Vs. IV ADDL. METROPOLITAN MAGISTRATE
|
September 27, 2016 |
ANTI MALERIA WORKERS WELFARE ASSOCIATION VISAKHAPATNAM STEEL PLANT, REP. BY ITS PRESIDENT, K. SATYANARAYANA Vs. RASHTRIYA ISPAT NIGAM LIMITED, UKKUNAGARAM, VISAKHAPATNAM, REP. BY ITS DIRECTOR (PERSONAL) AND OTHERS
|
November 22, 2016 |
ANUMULA REVANTH REDDY Vs. SECRETARY, LEGISLATURE SECRETARIAT OF THE STATE OF T.S., HYDERABAD AND OTHERS
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September 21, 2016 |
APNA FINANCE (IDEA) LTD. Vs. UPPALAPATI RAMANA AND OTHERS
|
April 12, 2016 |
APOORVA COLLEGE OF EDUCATION B.ED., BHUPATHIPOOR VILLAGE, SULTANABAD MANDAL KARIMNGAR AND ANOTHER Vs. STATE OF TELANGANA
|
September 16, 2016 |
APSRTC Vs. T. KRISHNAMACHARY
|
March 15, 2016 |
APSRTC AND ORS. Vs. N.V. SUBBAIAH AND ORS.
|
January 28, 2016 |
APSRTC, REPTD BY ITS MANAGING DIRECTOR, MUSHEERABA Vs. LAL MOHAMMED @ LAL AHMED
|
August 17, 2016 |
ARAVAPALLI SUBBARAO AND OTHERS Vs. ANNE SEETHA RATNAM AND ANOTHER
|
April 27, 2016 |
AREPALLI CHALAPATHI RAO, S/O VENKATA NARAYANA Vs. STATE OF A.P., REPTD BY THE PUBLIC PROSECUTOR
|
November 30, 2016 |
ARVIND GOPAL KRISHNA CHAWDA Vs. THE STATE OF TELANGANA
|
October 21, 2016 |
ARVIND GOPAL KRISHNA CHAWDA Vs. SUNITHA GOPAL CHAWDA
|
September 15, 2016 |
ARVIND KUMAR GOEL, S/O LATE SURENDER KUMAR GOEL, AGED ABOUT 56 YEARS, OCC : BUSINESS, R/O 401, SAI PRAGATI TOWERS, HIMAYATNAGAR, HYDERABAD Vs. THE SUB DIVISIONAL CO
|
December 13, 2016 |
ASSISTANT PROVIDENT FUND COMMISSIONER (ENFORCEMENT), A.P. AND ANOTHER Vs. K.M.R. EXPLOSIVES PVT. LTD., SECUNDERABAD
|
June 23, 2016 |
ATMURI PANDURANGA RAO BABURAO Vs. STATE OF A.P.
|
April 18, 2016 |
AUROBINDO PHARMA LIMITED Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
|
February 8, 2016 |
B DAMAYANTHAMMA & 2 OTHERS Vs. M VYKUNTAM & 2 OTHERS
|
June 24, 2016 |
B M, TIRUPATI LOGISTICS PRIVATE LIMITED, HYDERABAD Vs. PRL SECY, COMMERCIAL TAX DEPT, HYDERABAD & 2 OTHER
|
June 24, 2016 |
B MANJULA Vs. STATE OF TELANGANA AND OTHERS
|
July 5, 2016 |
B. HIMA BINDU Vs. COMMISSIONER, CUSTOMS, CE AND SERVICE TAX
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March 10, 2016 |
B. JAYAPRADA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
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February 11, 2016 |
B. KISHORE KUMAR AND OTHERS Vs. GOVERNMENT OF INDIA REP. BY ITS CHAIRMAN, RAILWAY BOARD, NEW DELHI AND OTHERS
|
November 10, 2016 |
B. NAGENDER S/O. B. BIKSHA Vs. THE SPECIAL OFFICER, KASTURBA GANDHI BALIKA VIDYALAYA
|
January 7, 2016 |
B. NAGENDER, S/O. B. BIKSHA Vs. THE STATE OF TELANGANA
|
January 7, 2016 |
B. NETHAJI Vs. STATE OF ANDHRA PRADESH
|
August 5, 2016 |
B. RAJENDER Vs. TSRTC AND ORS.
|
January 19, 2016 |
B. SESHAPHANI RAO AND OTHERS Vs. CHAIRMAN & MANAGING DIRECTOR, FOOD CORPORATION OF INDIA, NEW DELHI AND OTHERS
|
November 21, 2016 |
B. SREENIVASULU Vs. B. KUSUMA KUMARI AND OTHERS
|
August 1, 2016 |
B. VIJAY KUMAR REDDY Vs. THE STATE OF TELANGANA & OTHERS
|
July 12, 2016 |
B.S. RAJU Vs. THE APSRTC
|
September 27, 2016 |
B.S. RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 6, 2016 |
B.VENKATA LAXMAMMA, DIED BY LR B.KOTESWARA RAO Vs. SMT. N.JANAKAMMA AND OTHERS
|
June 2, 2016 |
BADANA MUTYALAMMA AND ANOTHER Vs. PALLI APPALA RAJU
|
August 26, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. 1 ANDE SARAWATHI AND OTHERS
|
August 12, 2016 |
BALA MURALI TRADERS Vs. STATE BANK OF HYDERABAD
|
March 31, 2016 |
BANAVATH RAVI Vs. THE STATE OF ANDHRA PRADESH
|
February 23, 2016 |
BANDI SAMUEL & ANOTHER Vs. MEDIDA NAGESWARA RAO
|
November 4, 2016 |
BANGARU KRISHNARJUNA AND 3 OTHERS Vs. DASARI ATCHUTAMBA AND ANOTHER
|
September 29, 2016 |
BATCHU RANGARAO Vs. STATE OF A.P.
|
November 2, 2016 |
BATHULA VENKATA NAGESWARA RAO Vs. BILLA CHENNAIAH & 2 OTHERS
|
June 27, 2016 |
BATTULA SIVA NAGESHWAR RAO Vs. JASTI VENKATESWARA RAO AND ORS.
|
March 31, 2016 |
BHASKARA GOVINDU AND ANOTHER Vs. STATE OF ANDHRA PRADESH
|
September 16, 2016 |
BHATTIPROLU GRAM PANCHAYAT & OTHERS Vs. THE DISTRICT COLLECTOR (PANCHAYAT WING) GUNTUR, GUNTUR DISTRICT & OTHERS
|
January 7, 2016 |
BHAVANAM SIVA REDDY AND 2 OTHERS Vs. BHAVANAM HANUMANTHA REDDY AND ANOTHER
|
December 30, 2016 |
BHEEMGONDA Vs. STATE OF ANDHRA PRADESH
|
March 16, 2016 |
BHUVANA KISAN SEVA KENDRA PROPRIETOR GOPAGONI SUGUNAKAR Vs. BANK OF BARODA
|
March 1, 2016 |
BIJJA SRINIVAS Vs. THE STATE OF TELANGANA
|
June 28, 2016 |
BILQUIS JAHAN BEGUM AND FOUR OTHERS Vs. MOHD SHAHED AND THREE OTHERS
|
August 9, 2016 |
BODA RAKESH NAIK Vs. THE STATE OF TELANGANA
|
December 21, 2016 |
BOGGARAPU SUBRAMANYAM Vs. THE STATE REP. BY THE PRL. SECRETARY AND OTHERS
|
September 23, 2016 |
BOMMAKU ROHITHA Vs. THE UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA, NEW DELHI, AND OTHERS
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November 28, 2016 |
BOPPANA BEERAIAH Vs. STATE
|
May 19, 2016 |
BOYA RAMAPPA AND ANOTHER Vs. JOINT COLLECTOR AND DISTRICT COLLECTOR, ANANTAPUR DISTRICT AND OTHERS
|
November 22, 2016 |
BROTHERS SERVICE STATION (INDIAN OIL DEALER) Vs. VIJAYAWADA MUNICIPAL CORPORATION
|
March 28, 2016 |
BSCPL INFRASTRUCTURE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
January 22, 2016 |
BUDDHA JAGADEESWARA RAO Vs. SRI RAVI ENTERPRISES REP. BY ITS PROPRIETOR KEDARISETTY GURUMURTHY
|
August 23, 2016 |
C C , C EX & S T , HYDERABAD-IV Vs. HYUNDAI MOTOR (I) ENGINEERING (P) LTD
|
July 22, 2016 |
C. MALLA REDDY Vs. THE AUTHORIZED OFFICER, IDBI BANK LIMITED AND ORS.
|
February 16, 2016 |
C. NAGARATHANAMMA Vs. V. PARAMESHWARI
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August 5, 2016 |
C. RANGA REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.
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March 2, 2016 |
C.S. RAVI Vs. S. MALLAMMA AND ANOTHER
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December 28, 2016 |
C.S. RAVI Vs. M. JAYA AND ANOTHER
|
December 29, 2016 |
CH. CHANDRASEKHAR BABU Vs. CHAIRMAN AND MANAGING DIRECTOR, ANDHRA BANK, HYDERABAD AND OTHERS
|
November 9, 2016 |
CHADALAWADA LAXMI PRASANNA Vs. VANGETI KRISHNAMURTHY AND OTHERS
|
July 29, 2016 |
CHAIRMAN AND MANAGING DIRECTOR, SREE RAYALASEEMA GREEN ENERGY LTD., KURNOOL Vs. MANAGING DIRECTOR (S.P.D.C.A.P. LTD.), TIRUPATHI AND OTHERS
|
December 23, 2016 |
CHANDRA SEKHARA PRASAD, S/O SATYANARAYANA Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR STATE OF TELANGANA AND STATE OF ANDHRA PRADESH, REP BY REGISTRAR
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December 27, 2016 |
CHARMINAR CO Vs. M/S. SHYAM TRADING COMPANY, REP. BY ITS PROPRIETOR SRI SHYAM CHANDAK AND OTHERS
|
December 16, 2016 |
CHDAVALAVADA KRISHNA MURTHY Vs. VINOD BAID
|
April 13, 2016 |
CHEELA NARAYANARAO AND ANOTHER Vs. R.AJAY KUMAR
|
July 8, 2016 |
CHENNAMSETTY SRINIVASA RAO Vs. T SATYAMMA (DIED) & 6 OTHERS
|
June 27, 2016 |
CHENNAVELLI NARSIMULU Vs. MOLGARI NARAYAN GOUD AND ORS.
|
March 1, 2016 |
CHERUKU VENKATAIAH Vs. STATE OF TELANGANA
|
June 13, 2016 |
CHERUKURI LAKSHMI NARASIMHA GANDHI Vs. A.P. JAC FOR PROTECTION OF HOLY QURAN AND HADITH REPRESENTED BY MOHD. AZHARUDDIN AND TWO OTHERS
|
December 14, 2016 |
CHERUKURI SEETHARAMAMMA Vs. DR.C.R.P.S.KRISHNA AND OTHERS
|
November 15, 2016 |
CHIEF MANAGER/AUTH. OFFICER, BANK OF INDIA, HYDERABAD Vs. DEBTS RECOVERY TRIBUNAL HYDERABAD AND OTHERS
|
July 11, 2016 |
CHIKKALA RAMULU Vs. VADDADI ATCHIYAMMA AND OTHERS
|
August 9, 2016 |
CHILIVERU SAI RAM SAGAR, S/O CH. VIDYA SAGAR Vs. BANDARU HARIPRIYA, W/O CHILIVERU SAI RAM SAGAR
|
November 10, 2016 |
CHILLA RAMBABU Vs. THE STATE OF ANDHRA PRADESH
|
September 15, 2016 |
CHILUKURI PADMA Vs. N. SATHYANARAYANA
|
December 2, 2016 |
CHILUMURI SARAYA AND 4 OTHERS Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY, A.P. SECRETARIAT, HYDERABAD AND 8 OTHERS
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October 26, 2016 |
CHINNA BAYYANNAGARI MUNIRAMI REDDY Vs. CHINNA BAYYANNAGARI SHANKAR REDDY AND OTHERS
|
December 20, 2016 |
CHINTAKAYALA KURMAIAH Vs. STATE OF ANDHRA PRADESH
|
June 20, 2016 |
CHINTALPATI KRISHNA MURTHY Vs. RAZIA SULTAN
|
February 29, 2016 |
CHIRAL BIOSCIENCES LTD Vs. UNION OF INDIA
|
August 3, 2016 |
CHITIKESI SHOBA RANI W/O CHITIKESI SADASIVUDU Vs. STATE OF TELANGANA
|
January 7, 2016 |
CHOTEE BEE AND ANOTHER Vs. SUJANA
|
August 1, 2016 |
CHOUDHARI PALKAJI Vs. RUKMINI DEVI AND OTHERS
|
October 27, 2016 |
CMR COLLEGE OF ENGINEERING & TECHNOLOGY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
July 28, 2016 |
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE Vs. DR REDDYS LABORATORIES LTD
|
June 24, 2016 |
COMMISSIONER OF INCOME TAX (TDS), HYDERABAD Vs. A P GAS POWER CORPORATION LTD
|
July 18, 2016 |
COMMISSIONER OF INCOME TAX-3 Vs. R A K CERAMICS INDIA PRIVATE LIMITED
|
December 23, 2016 |
COMMISSIONER OF INCOME TAX-IV, HYDERABAD Vs. QUALITY CARE INDIA LIMITED, HYDERABAD
|
July 13, 2016 |
COMMISSIONER OF INCOME-TAX (TDS) Vs. UNITED BREWERIES LTD.
|
June 16, 2016 |
CONSORTIUM OF SAI RAMA ENGINEERING ENTERPRISES AND MEGHA ENGINEERING & INFRASTRUCTURES LTD. Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
January 7, 2016 |
D MANOHAR RAO Vs. STATE OF TELANGANA AND THREE OTHERS
|
July 28, 2016 |
D. MAHESH KUMAR Vs. STATE OF TELANGANA
|
November 16, 2016 |
D. MALYADRI Vs. REGIONAL MANAGER, A.P.S.R.T.C.
|
November 2, 2016 |
D. MUNIRATHNAM REDDY (DIED), CHITTOOR DISTRICT Vs. S. GUNABHUSHANA NAIDU AND OTHERS
|
July 4, 2016 |
D. SEKHAR S/O LATE SRI D. VENKATESWARLU, AGED 56 YEARS, R/O.# 1 Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, FOREST DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
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December 27, 2016 |
D. VENKATESWARLU NAIK AND 3 OTHERS Vs. THE HIGH COURT OF JUDICATURE AT HYDERABAD, FOR THE STATE OF TELANGANA AND STATE OF ANDHRA PRADESH, HYDERABAD, REP. BY REGISTRAR GENERAL; AND 4 OTHERS
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October 26, 2016 |
D.RAM REDDY Vs. M/S.ASSET RECONSTRUCTION COMPANY (INDIA) PVT. LTD
|
July 11, 2016 |
D.SYAM SUNDAR REDDY Vs. STATE OF ANDHRA PRADESH
|
April 13, 2016 |
DABBARA SUJATHA Vs. MADINENI RAMANNA
|
October 19, 2016 |
DAKA AUDEMMA Vs. INAGANTI VENKATESWARA REDDY
|
August 31, 2016 |
DALMIA CEMENT (BHARAT) LIMITED AND ORS. Vs. ASSISTANT DIRECTOR OF ENFORCEMENT DIRECTORATE AND ORS.
|
February 29, 2016 |
DAPPALAPUDI PURNACHANDRA RAO Vs. DEPUTY REGISTRAR OF CO
|
November 10, 2016 |
DASARI PULLAMMA Vs. ANDHRA BANK
|
February 4, 2016 |
DASARI VANIMMA Vs. STATE OF A.P.
|
March 8, 2016 |
DEERANGULA RAJU @ D. NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
August 12, 2016 |
DEVALLA CHINNAMMA Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS CHIEF SECRETARY, GENERAL ADMINISTRATION (LAW & ORDER) DEPARTMENT, HYDERABAD AND 3 OTHERS
|
November 29, 2016 |
DHANRAJ Vs. SALESH
|
February 3, 2016 |
DHARMAVARAPU PRASAD Vs. STATE OF A.P.
|
October 21, 2016 |
DIAMOND PETROLEUM AGENCIES, VISAKHA DIST Vs. SR REGL MGR , HPCL , VISAKHA & OTHERS
|
July 8, 2016 |
DINTAKURTHI KRISHNA MOORTHY GUPTA Vs. STATE OF A.P.
|
June 6, 2016 |
DISTRICT COLLECTOR, ANANTAPUR DISTRICT Vs. M. SADASIVA REDDY
|
January 29, 2016 |
DR. K. L. NARAYANA Vs. THE SPECIAL TRIBUNAL UNDER A.P. LAND GRABBING PROHIBITION ACT, 1982
|
September 21, 2016 |
DR. SMT. DURGA B. RAJNALA Vs. UNION OF INDIA, THROUGH THE SECRETARY MINISTRY OF HOME AFFAIRS, NEW DELHI AND OTHERS
|
November 10, 2016 |
DR.P.KISHORE KUMAR AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
October 31, 2016 |
DR.PHANINDRA KUMAR NAGISETTY Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCES
|
August 30, 2016 |
DUDDEBANDA HEMANTH KUMAR @ HEMANTH Vs. STATE OF ANDHRA PRADESH
|
June 1, 2016 |
DULIPALLA SAMBASIVA RAO Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD AND ANOTHER
|
August 30, 2016 |
DWARA SATYANARAYANA Vs. MALLADI BHANUMATHI AND ORS.
|
February 17, 2016 |
E SRINIVASA RAO, VSP DIST Vs. PRL SECY, INDUSTRIES & COMMERCE DEPT , HYD & 4 OT
|
June 15, 2016 |
E. LAXMI DEVI Vs. K. KRISHNA CHARY
|
June 1, 2016 |
E. SURYANARAYANA AND OTHERS Vs. KORIPALLI ADINARAYANA MURTHY
|
November 15, 2016 |
E.K.ESHWAR Vs. SMT. K.MADHAVI @ VIJAYALAKSHMI
|
October 27, 2016 |
ELAMUTHU SELVAM Vs. STATE OF A.P.
|
April 19, 2016 |
ELAPROLU RAMESH AND ANOTHER Vs. THE STATE OF A.P. REP. BY PUBLIC PROSECUTOR
|
March 23, 2016 |
ELCHURU GRAM PANCHAYAT Vs. STANDARD ENTERPRISES
|
February 5, 2016 |
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. THE CONTROLLING AUTHORITY
|
September 30, 2016 |
ERROLLA PEDDA YELLAIAH, NIZAMABAD AND ANOTHER Vs. SRI P. NAGARAJU, NIZAMABAD DISTRICT AND ANOTHER
|
August 30, 2016 |
ESSAR STEEL Vs. CENTRAL BOARD OF EXCISE, (TELANGANA AND ANDHRA PRADESH)(DB)
|
October 13, 2016 |
FARHANA BEGUM Vs. STATE OF TELANGANA AND OTHERS
|
August 3, 2016 |
FINANCIAL SOFTWARE AND SYSTEMS (P) LTD. Vs. S.PAWAN KUMAR GUPTA AND ANOTHER
|
October 25, 2016 |
G NAGU TRANSPORT CONTRACTORS Vs. PRL SECY, CIVIL SUPPLIES DEPT & 2 ORS
|
June 27, 2016 |
G. AMBARISH Vs. THE JOINT DIRECTOR, ANIMAL HUSBANDRY, NIZAMABAD
|
June 17, 2016 |
G. DASARADHA RAMAIAH Vs. A.P.S. ROAD TRANSPORT CORPORATION
|
April 7, 2016 |
G. ESWARA REDDY AND ORS. Vs. STATE OF A.P. AND ORS.
|
January 19, 2016 |
G. GOVINDAPPA Vs. P.R. RAMAKRISHNA RAO AND OTHERS
|
November 18, 2016 |
G. HARIBABU Vs. LAGULA KRISHNAIAH GOUD AND ORS.
|
January 29, 2016 |
G. MUNIRATHNAM Vs. NATWARLAL ODHVAJI THAKKAR AND ANOTHER
|
April 25, 2016 |
G. NARAYAN RAO, S/O. G. ABBAI ACHARI, HINDU, AGED ABOUT 41 YEARS, R/O. CISF QTR.NO.224/C, CISF NEW COMPLEX, VISAKHAPATNAM STEEL PLANT, UKKUNAGARAM POST, VISAKHAPATNAM Vs. UNION OF INDIA, REP., BY ITS COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE CISF UNIT, VISAKHAPATNAM
|
October 14, 2016 |
G. NARAYAN REDDY Vs. P. NARAYANA REDDY
|
February 19, 2016 |
G. VIJAYA LAKSHMI Vs. REGISTRAR, OSMANIA UNIVERSITY, HYDERABAD
|
February 10, 2016 |
G.C. BHEE,AOAJ, S/O. LATE BALAIAH Vs. APSRTC
|
April 29, 2016 |
G.I. ESTATES Vs. STATE OF ANDHRA PRADESH
|
June 3, 2016 |
G.LIMMU Vs. STATE OF TELANGANA
|
April 1, 2016 |
G.N. NAIDU AND ANOTHER Vs. MOHD. FAROOK ALI KHAN
|
December 2, 2016 |
G.PRIYANKA Vs. THE STATE OF ANDHRA PRADESH
|
August 5, 2016 |
G.SATYANARAYANA Vs. THE EASTERN POWER DISTRIBUTION COMPANY OF A.P.
|
April 29, 2016 |
G.YADAIAH Vs. STATE BANK OF HYDERABAD
|
April 11, 2016 |
GADDAM LAXMAIAH Vs. THE COMMISSIONER AND INSPECTOR GENERAL, REGISTRATION AND STAMPS
|
April 7, 2016 |
GADDAMEEDI NARSA GOUD Vs. LAND ACQUISITION OFFICER, SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION UNIT, SOUTH CENTRAL RAILWAY
|
April 7, 2016 |
GADDAMEEDI NARSA GOUD AND 165 OTHERS Vs. LAND ACQUISITION OFFICER, SPECIAL DEPUTY COLLECTOR
|
April 6, 2016 |
GADE BASAVESWARA RAO AND OTHERS Vs. THE GOVERNMENT OF AP.
|
September 14, 2016 |
GANDA JINESH RAMNIK AND OTHERS Vs. STATE OF TELANGANA
|
June 7, 2016 |
GANDLA NARASIAH Vs. STATE OF TELANGANA
|
June 24, 2016 |
GANGA SHANKER VYAS Vs. SECY. ENDOWMENTS DEPT.
|
January 20, 2016 |
GANGARAJU SOWMINI Vs. ALAVALA SUDHAKAR REDDY AND ORS.
|
February 1, 2016 |
GANGIKUNTAL SRIDHAR AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
November 11, 2016 |
GANKIDI VENKATESHWAR REDDY Vs. PODEM VEERAIAH
|
July 29, 2016 |
GATTU KAVITA W/O GATTU SRINIVAS Vs. THE STATE OF TELANGANA
|
August 26, 2016 |
GEORGE A.E.PAUL Vs. BHARATH DYNAMICS LIMITED
|
April 11, 2016 |
GHANSHYAM JAJU Vs. THE ASSISTANT COMMISSIONER, ENDOWMENTS DEPT, NIZAMABAD DIST.
|
April 1, 2016 |
GILL & COMPANY PVT LTD Vs. STATE OF A P & 2 ORS
|
July 1, 2016 |
GIRISH KUMAR MAKHIJA Vs. THE STATE OF TELANGANA
|
July 13, 2016 |
GOLKONDA RAMULU, S/O.NARSAIAH Vs. TONTA RAMULU, S/O. SALAIAH
|
December 29, 2016 |
GOLLA KATUVAPPAGARI KRISHNA MURTHY @ MURTHY Vs. STATE OF ANDHRA PRADESH
|
June 22, 2016 |
GOOGLE INDIA PRIVATE LIMITED Vs. M/S VISAKA INDUSTRIES LIMITED
|
November 18, 2016 |
GOPISETTI RAJESH Vs. THE STATE OF A.P.
|
June 14, 2016 |
GORRELA MEKALA VARTHAKA SANGHAM AND ANOTHER Vs. STATE OF ANDHRA PRADESH
|
September 8, 2016 |
GOVINDULA SATHAIAH Vs. GOVINDULA MANJULA
|
February 11, 2016 |
GUDURU ANNA REDDY,HYD,& 2 Vs. JNT COLL-II,RR DIST,&7
|
June 21, 2016 |
GUDURU VEERA NISHITHA Vs. G.V. SAMBASHIVA RAO AND OTHERS
|
October 26, 2016 |
GULNAR GULABI Vs. TASNEEM SULTHANA
|
October 13, 2016 |
GURCHARAN SINGH SAHNEY Vs. HARPREET SINGH CHABBRA
|
March 16, 2016 |
GURRAM ANJESWAR Vs. S. NAGALAXMI
|
August 9, 2016 |
GURRAPU ABRAHAM SUDHAKAR Vs. KODALI VIJAYA KUMAR
|
August 9, 2016 |
GURRAPU PENCHALAIAH AND OTHERS Vs. RAYAPU CHINNAIAH AND OTHERS
|
October 19, 2016 |
GUTTIKONDA NARASIMHA RAO Vs. RAGHUNATH MITTAL AND ORS.
|
March 4, 2016 |
HAMIDAN Vs. STATE OF TELANGANA REP. BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION (LAW AND ORDER) DEPARTMENT, SECRETARIAT BUILDINGS HYDERABAD AND OTHERS
|
November 23, 2016 |
HANUMANTU NARAYANA DORA Vs. THE SRIKAKUKLAM COOP. URBAN BANK LTD. AND ORS.
|
February 17, 2016 |
HARIJANA DEVARAJU, KURNOOL (M) AND DIST & 13 ORS Vs. SPL DY COLLECTOR, KURNOOL & 3 OTHERS
|
July 1, 2016 |
HARSHITH EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA
|
July 19, 2016 |
HARSHITH EDUCATIONAL SOCIETY, HYDERABAD Vs. STATE OF TELANGANA
|
June 10, 2016 |
HAZARATH AMEER SHA VALI DARGAH ASSOCIATION, NAIDUPETA, SPSR NELLORE DISTRICT Vs. STATE OF ANDHRA PRADESH
|
September 28, 2016 |
HDFC ERGO GENERAL INSURANCE Vs. SMT.KHAWJABI AND OTHERS
|
April 29, 2016 |
HI-POWER ELECTRICAL INDUSTRIES Vs. UNION OF INDIA
|
November 9, 2016 |
HIFAZATH HUSSAIN Vs. SADIQ HUSSAIN @ MUSHRAF
|
April 22, 2016 |
I. DHANALAXMI Vs. THE STATE OF TELANGANA AND ORS.
|
March 31, 2016 |
I. TARAKARAMAN Vs. BANKING SERVICE RECRUITMENT BOARD, MUMBAI, REGENT CHAMBERS, 11TH FLOOR, NARIMAN POINT, MUMBAI, REP. BY ITS SECRETARY AND OTHERS
|
December 14, 2016 |
IMMIDISETTI LAKSHMI KUMARI & ANOTHER Vs. BATCHU KONDAYYA GUPTA & ANOTHER
|
February 12, 2016 |
IMPACT METALS LTD. Vs. COMMISSIONER OF CUSTOMS
|
April 4, 2016 |
IN RE: Vs. MOHAMMADIYA EDUCATIONAL
|
April 20, 2016 |
INDARAPU POCHAIAH Vs. STATE OF TELANGANA AND ANOTHER
|
July 4, 2016 |
INDIAN OIL CORPORATION LTD. Vs. TALASIA JANARDHAN RAO AND ORS.
|
May 9, 2016 |
INDIRA BAI Vs. THE STATE OF TELANGANA AND ORS.
|
March 8, 2016 |
IRAGAM REDDY THIRUPAL REDDY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
March 1, 2016 |
IRUKULA LALITHA DEVI & ANOTHER Vs. RAMINI RAMAPPA & ANOTHER
|
August 17, 2016 |
ITC LIMITED, Vs. NPDC., AP LTD.
|
October 27, 2016 |
ITHA SARITHA Vs. THE TELANGANA POWER GENERATION CORPORATION LIMITED
|
April 21, 2016 |
IVRCL-KBL (JV) Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
February 29, 2016 |
J HEMALATHA Vs. PRL SECY, REVENUE DEPT, HYDERABAD & 4 OTHERS
|
June 2, 2016 |
J SRINIVASA RAO Vs. N V SUBBA RAO
|
July 11, 2016 |
J. JAYANTH KUMAR Vs. NORTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD. REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, WARANGAL AND OTHERS
|
September 1, 2016 |
J. PRASAD BABU, S/O. VEERAIAH, AND OTHERS Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, A.P. SECRETARIAT BUILDINGS, HYDERABAD, AND OTHERS
|
November 4, 2016 |
J. RAMESH Vs. CHIEF COMMISSIONER OF LAND ADMN.
|
July 13, 2016 |
J. SHIVAJI YADAV AND ANOTHER Vs. G. SRINIVASA MURTHY AND OTHERS
|
November 3, 2016 |
J. VENKATARAMI REDDY Vs. STATE OF ANDHRA PRADESH
|
April 25, 2016 |
J. YADAGIRI REDDY AND ORS. Vs. J. HEMALATHA AND ORS.
|
March 4, 2016 |
J.KIRAN KUMAR JAKKULA Vs. UNION OF INDIA
|
April 1, 2016 |
J.NAGARAJU Vs. THE CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD OF TELANGANA, HYDERABAD
|
April 13, 2016 |
J.RAVINDER Vs. STATE ELECTION COMMISSION, TELANGANA STATE
|
January 20, 2016 |
J.SESHA RATNA KUMAR Vs. STATE OF A.P.
|
January 28, 2016 |
J.U.M. RAO, E451 173, APSRTC DRIVER EAST GODAVARI DIST Vs. A.P.S.R.T.C. REP BY ITS MANAGING DIRECTOR, HYDERABAD AND OTHERS
|
September 30, 2016 |
JAAN MOHAMMED @ SHAHIN Vs. STATE OF TELANGANA
|
May 19, 2016 |
JAGDAMBA PHOSPHATE, KOTA, RAJASTHAN, REPTD BY ITS DIRECTOR RAGHUNATH PRASADJI GOEL Vs. COROMANDEL INTERNATIONAL LTD., SECUNDERABAD, REPTD BY ITS VICE
|
August 8, 2016 |
JAI GOLDEN EMU FARMS Vs. CHIEF MANAGER CUM- AUTHORIZED OFFICER, BANK OF INDIA, RAJAHMUNDRY BRANCH
|
March 1, 2016 |
JAKKAM RAMAKRISHNA AND ANOTHER Vs. RESERVE BANK OF INDIA, HYDERABAD AND OTHER
|
March 16, 2016 |
JAKKULA CHINNI KRISHNUDU & ANOTHER Vs. BHAVANA SINGH PAWOR & 3 OTHERS
|
July 5, 2016 |
JANGAMMA BAPU S/O. SAMMAIAH Vs. DIVISIONAL FOREST OFFICER, EAST DIVISION, KARIMNAGAR DISTRICT, KARIMNAGAR
|
January 5, 2016 |
JANNI GANGA Vs. GOVT. OF AP
|
June 3, 2016 |
JERUSALEM MATHAI, HYDERABAD Vs. STATE OF TELANGANA
|
June 3, 2016 |
JINDAL STEEL AND POWER LTD. Vs. PRINCIPAL COMMR. OF CUS., VISAKHAPATNAM
|
July 20, 2016 |
JNTUH & OTHERS Vs. SRI SARADA COLLEGE OF PHARMACY & OTHERS
|
January 7, 2016 |
JOINT HINDU FAMILY, CHITTOOR DISTRICT AND ANOTHER Vs. DR. REDDIPALLI MURALI MOHAN RAO AND ANOTHER
|
August 23, 2016 |
JUTTA ARJUNA RAO AND ORS. Vs. THE STATE OF A.P. DEPARTMENT OF MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT AND ORS.
|
January 21, 2016 |
K ANIL KUMAR, SEC-BAD Vs. C M , PUNJAN NATIONAL BANK, HYD & 2 ORS
|
June 20, 2016 |
K GANGA REDDY, ADILABAD DISTRICT Vs. PRL SECY, PROH & EXCISE DEPT, HYDERABAD & OTHERS
|
July 8, 2016 |
K GOPAL REDDY, TIRUPATHI & 4 OTHERS Vs. STATE SHO AND ORS
|
June 8, 2016 |
K NARAYANA RAO Vs. V LAXMI
|
June 8, 2016 |
K R REDDY Vs. INDUSTRIAL TRIBUNAL-II, CHANDRA VIHAR AND ANOTHER
|
August 11, 2016 |
K SAMPATH RAO AND OTHRS Vs. CHIEF MANAGER, SBI, KARIMNAGAR DIST, AND OTHERS
|
April 20, 2016 |
K VENKATESWARA RAO, PERRAGUPETA, KAKINADA Vs. D M , APSRTC, RAMACHANDRAPURAM , E G D T &ANR
|
April 28, 2016 |
K. APPA RAO Vs. STATE OF A.P.
|
January 7, 2016 |
K. ASHOK KUMAR GOUD Vs. SREE RAMULU AND ANOTHER
|
December 23, 2016 |
K. BALA PRASAD Vs. MAHATMA GANDHI INSTITUTE OF TECHNOLOGY, KOKAPET REP. BY SECRETARY AND CORESPONDENT AND OTHERS
|
November 9, 2016 |
K. BALA PRASAD Vs. MAHATMA GANDHI INSTITUTE OF TECHNOLOGY, R.R. DISTRICT, HYDERABAD
|
August 30, 2016 |
K. BHAVANI PRASAD Vs. DIVISIONAL ENGINEER, AREA WORKSHOP, BELLAMPALLY MINES, ADILABAD DISTRICT AND OTHERS
|
November 2, 2016 |
K. CHANDRA SEKHARA RAO Vs. THE DISTRICT COLLECTOR, RANGA REDDY DISTRICT, LAKDIKA-POOL, HYDERABAD
|
August 11, 2016 |
K. KRISHNA SWAMY AND OTHERS Vs. CHAIRMAN AND MANAGING DIRECTOR, SINGARENI COLLIERIES CO. LTD.
|
June 28, 2016 |
K. LAKSHMIDEVAMMA AND ANOTHER Vs. CANARA BANK AND OTHERS
|
July 28, 2016 |
K. MADHU MURTHY Vs. NATIONAL INSTITUTE OF TECHNOLOGY, WARANGAL, A.P.
|
June 16, 2016 |
K. NARASIMHA REDDY S/O LATE NARAYANA REDDY Vs. THE STATE OF TELANGANA REPRESENTED BY ITS SECRETARY HIGHER EDUCATION DEPARTMENT, SECRETARIAT AND FOUR OTHERS
|
February 11, 2016 |
K. NEHRU Vs. APSRTC REP. BY ITS VIDE
|
July 19, 2016 |
K. RAJESWARA RAO S/O. LATE SRI RAMA PLOT NO.302, PREETI AVENUE, MYLARAGADDA, SEETHAPHAL MANDI, SECUNDERABAD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, MUSHIRABAD, HYDERABAD, REP. BY ITS MANAGING DIRECTOR
|
September 30, 2016 |
K. SAMBASIVA REDDY Vs. CHALLA RAMA RAO REDDY AND OTHERS
|
June 10, 2016 |
K. SANTHA KUMARI, KURNOOL AND 5 ANOTHER Vs. K. LAXMI RAJU, KURNOOL AND ANOTHER
|
August 1, 2016 |
K. SHIVA KUMAR Vs. DEEPAK AND OTHERS
|
March 18, 2016 |
K. SRINIVAS RAO & ANOTHER Vs. M/S. AASRA ARCHIVENTURES PVT. LTD.
|
November 4, 2016 |
K. SUMATHI Vs. STATE OF ANDHRA PRADESH
|
February 18, 2016 |
K. SWAPNA, W/O A.KAMAL KISHORE, 27 YEARS, D.NO. 28 Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS CHIEF SECRETARY, SECRETARIAT BUILDINGS, HYDERABAD, AND OTHERS
|
November 9, 2016 |
K. VENKATA KRISHNA PRASAD Vs. PERAM SAI SWARUPA, VIJAYAWADA AND ANOTHER
|
December 20, 2016 |
K. VINAY KUMAR Vs. STATE OF TELANGANA REP. BY THE STATION HOUSE OFFICER, P.S., MIYAPUR, RANGAREDDY DISTRICT, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND ANDHRA PRADESH
|
December 9, 2016 |
K.ANJU,W/O HANUMANTHA RAO Vs. STATE OF TELANGANA
|
June 7, 2016 |
K.BHASKAR REDDY Vs. K.ANASUYA
|
February 26, 2016 |
K.C. BHAVAN REDDY Vs. THE NTR UNIVERSITY OF HEALTH SCIENCES
|
August 23, 2016 |
K.LALITH MANOHAR Vs. VIJAYAWADA MUNICIPAL CORPORATION
|
October 24, 2016 |
K.M. PRATAP Vs. STATE OF TELANGANA AND OTHERS
|
April 25, 2016 |
K.MUTHIAM REDDY S/O K.BALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 10, 2016 |
K.SOWMYA Vs. THE REGIONAL PASSPORT OFFICER AND ANOTHER
|
August 16, 2016 |
K.SRINIVAS S/O K.BALAIAH Vs. THE STATE OF TELANGNA
|
November 30, 2016 |
K.V. JANARADHANAM CHETTY AND ANOTHER Vs. K.V. JAYA KUMAR AND ANOTHER
|
April 27, 2016 |
K.VEERA RAGHAVA REDDY Vs. STATE OF TELANGANA
|
November 4, 2016 |
K.VENKATA RAJU ENGINEERING & CONTRACTORS (P) LTD. Vs. STATE OF ANDHRA PRADESH
|
November 30, 2016 |
KAADASHI MALLESH Vs. STATE OF A.P.
|
March 9, 2016 |
KADAPA DISTRICT CO Vs. P.V. SHIVA PRASAD AND OTHERS
|
October 26, 2016 |
KALAKONDA CHALAMANDA Vs. STATE OF TELANGANA AND ANOTHER
|
June 22, 2016 |
KALANGI NAGESWARA RAO AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
December 29, 2016 |
KALAPATAPU LAKSHMI BHARATI Vs. KALAPATAPU SAI KUMAR
|
August 31, 2016 |
KALASTRI HARIBABU S/O LATE VENKATESHWARLU R/O GUNTURPALLY VILLAGE, SANGEM MANDAL WARANGAL DISTRICT Vs. AVUNURI RAJU S/O NOT KNOWN TO THE PETITIONERS R/O URUS, KAREEMABAD, WARANGAL AND OTHERS
|
December 19, 2016 |
KANDULA YAMINI SARASWATHI Vs. UNION OF INDIA, REP. BY ITS SECRETARY, GOVERNMENT OF INDIA, MEDICAL AND HEALTH DEPARTMENT, NEW DELHI AND OTHERS
|
September 21, 2016 |
KANNEBOINA GOPALA KRISHNA Vs. STATE OF A.P.
|
March 31, 2016 |
KAREM SIVAJEE Vs. J.PRASAD BABU & ORS
|
January 3, 2016 |
KARRI NAGESWARA RAO @ BUJJI Vs. STATE OF ANDHRA PRADESH
|
February 16, 2016 |
KARUMANCHI VENKAIAH Vs. STATE OF ANDHRA PRADESH
|
July 12, 2016 |
KASI LAKSHMI JANAKI (SMT.) AND ANOTHER Vs. RANGU PAPACHARY
|
August 22, 2016 |
KATHI DAVID RAJU Vs. REVENUE DIVISIONAL OFFICER, GUNTUR, GUNTUR DISTRICTMAN OTHERS
|
November 2, 2016 |
KATTULA KANAKA VEERAIAH Vs. BASAVA HARI SANKARA RAO
|
November 24, 2016 |
KAVALI CHANDRAIAH Vs. THE STATE OF ANDHRA PRADESH
|
March 28, 2016 |
KAVITHA BALAJI AND ANOTHER Vs. STATE OF TELANGANA AND 12 OTHERS
|
August 22, 2016 |
KESHAVA REDDY Vs. BAL REDDY AND ORS.
|
February 1, 2016 |
KETHAVATH SHANKAR Vs. THE DISTRICT COLLECTOR, NALGONDA DISTRICT AND ORS.
|
April 4, 2016 |
KETINENI CHANDRASEKHAR RAO Vs. BOPPANA SESHAGIRI RAO AND OTHERS
|
November 25, 2016 |
KHAJA BEE @ ZAHEERA BEE Vs. BANAVATH THARYA
|
November 14, 2016 |
KHURSHEEDA BEGUM Vs. DREAM LAND AVENUES PVT. LTD. AND OTHERS
|
August 27, 2016 |
KILLADI MAHESH Vs. STATE OF A P
|
July 28, 2016 |
KILLAMSETTY ESWARI AND ANOTHER Vs. PEDADA TULASI RAO (DIED) AND NINE OTHERS
|
September 1, 2016 |
KISHORE SINGH & ANOTHER Vs. MANESH SINGH & OTHERS
|
November 25, 2016 |
KITS MINORITIES WELFARE AND EDUCATIONAL SOCIETY, R/O 56/289, ITI CIRCLE, AKKAYAPALLI, KADAPA, YSR KADAPA DISTRICT, REP.BY ITS SECRETARY, S. ALI AKBAR ANOTHER. Vs. THE STATE OF ANDHRA PRADESH, REP.BY ITS PRINCIPAL SECRETARY, HIGHER EDUCATION DEPT., SECRETARIAT BUILDINGS, HYDERABAD AND ANOTHER
|
December 16, 2016 |
KOHINOOR HATCHERIES PVT LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ANOTHER
|
August 16, 2016 |
KOLAN NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 14, 2016 |
KOMPALA MALLAIAH Vs. STATE OF A.P.
|
April 12, 2016 |
KONERU LAKSHMAIAH COLLEGE OF ENGINEERING, VIJAYAWA Vs. R BHOOPATHI REDDY, HYDERABAD & ANOTHER
|
June 28, 2016 |
KONKA SRINIVASA RAO, S/O VENKATA SUBBAIAH Vs. KONKA SRIDEVI, W/O SRINIVASA RAO
|
November 18, 2016 |
KONTHAM PRAKASH REDDY Vs. SRI VEUGOPALA SWAMY DEVASTHANAM BALAPUR VILLAGE, RANGA REDDY DISTRICT
|
October 20, 2016 |
KOPPISETTY RAMANA AND ORS. Vs. EMANI RAMANAMMA
|
March 29, 2016 |
KORRA PRAVEEN Vs. STATE OF TELANGANA, REP. BY ITS PUBLIC PROSECUTOR
|
December 15, 2016 |
KOTA LAKSHMI KUMARI Vs. K. SIVA SANKARA KUMARI AND OTHERS
|
December 5, 2016 |
KOTHALA SRINU Vs. THE STATE OF ANDHRA PRADESH
|
February 22, 2016 |
KOYYADA SATISH KUMAR AND ANOTHER Vs. STATE
|
July 22, 2016 |
KRISHNA Vs. THE STATE OF TELANGANA REP. BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION (LAW AND ORDER) DEPARTMENT SECRETARIAT BUILDINGS HYDERABAD AND OTHERS
|
November 9, 2016 |
KRISHNA SWAMY AND ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, THE SINGARENI COLLIERIES CO. LTD. AND ORS.
|
February 9, 2016 |
KUKKALA VENKATESWARAMMA @ VENKATA SESHAMMA Vs. MUNNAM RAMA KRISHNA REDDY
|
October 28, 2016 |
KUNJ BIHARI Vs. OM PRAKASH
|
February 12, 2016 |
KURAPATI STEEVAN Vs. THE UNION OF INDIA
|
November 30, 2016 |
KURELLA ASHWITHANANDA Vs. THE STATE OF TELANGANA, REP BY ITS PRL. SECRETARY & 5 OTHERS
|
June 28, 2016 |
L GIRIDHARILAL SANGHI Vs. CENTRAL POWER DISTRIBUTION COMPANY OF ANDHRA PRADE
|
August 18, 2016 |
L I C OF INDIA, VISKHAPATNAM & ORS Vs. JANA SATYAVANI, VISAKHAPATNAM
|
June 20, 2016 |
L RAMA SUDHAKAR AND ANOTHER Vs. JOINT REGISTRAR/DISTRICT COOP OFFICER, VISAKHAPATN
|
September 9, 2016 |
L. RANGA RAO Vs. GIRIJAN CO
|
February 19, 2016 |
L. SANKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH REP. SECRETARY (TW), SOCIAL WELFARE (C.V.2) DEPARTMENT AND OTHERS
|
December 20, 2016 |
L. YASHWANTH RAO AND OTHERS Vs. L. ANIL KUMAR
|
August 17, 2016 |
L.V. PRADEEP Vs. $ANDHRA UNIVERSITY
|
June 3, 2016 |
LAKSHMI PRIYA EXPORTS (INDIA) PVT. LTD. AND ORS. Vs. RAMALINGAM MILLS LTD. AND ORS.
|
February 15, 2016 |
LALAM RAMU Vs. STATE OF A.P.
|
December 20, 2016 |
LAMBADI HALAVATH BIXAPATHI AND OTHERS Vs. M/S DATLA EDUCATIONAL SOCIETY
|
September 29, 2016 |
LANKAPALLI CHINNA REDDAPPANAIDU AND OTHERS Vs. STATE OF AP
|
October 18, 2016 |
LANKE MOHANA RAO Vs. STATE OF ANDHRA PRADESH
|
April 6, 2016 |
LAXMI PRIYA RICE MILL, GUNTUR DISTRICT Vs. STATE BANK OF HYDERABAD AND OTHERS
|
July 12, 2016 |
M D , AP TRANSCO , HYDERABAD & ANOTHER Vs. J VASANTH RAO, KURNOOL TOWN & 3 OTHERS
|
June 20, 2016 |
M P CHANDER, KARIMNAGAR DISTRICT Vs. INDUSTRIALTRIBUNAL-CUM-LABOUR COURT ,KARIMNAGAR DI
|
June 24, 2016 |
M RAM Vs. STATE OF TELANGANA AND ORS
|
June 29, 2016 |
M. AMARENDER REDDY Vs. CANARA BANK
|
April 11, 2016 |
M. BAQUER Vs. UNION BANK OF INDIA
|
August 12, 2016 |
M. BUCHI BABU Vs. RAFIA SULTHANA
|
March 18, 2016 |
M. KAMALAMMA Vs. B. DORASWAMY REDDY
|
December 28, 2016 |
M. MALLAREDDY AND TWO OTHERS Vs. STATE OF ANDHRA PRADESH, REVENUE (REGISTRATION
|
December 2, 2016 |
M. RAMAKRISHNA AND ANOTHER Vs. STATE OF ANDHRA PRADESH REP. ITS SECRETARY REVENUE HYDERABAD AND OTHERS
|
October 13, 2016 |
M. SITARAM Vs. A.P. STATE ROAD TRANSPORT CORPORATION
|
February 5, 2016 |
M. SRINIVASULU REDDY AND ORS. Vs. THE STATION HOUSE OFFICER AND ORS.
|
February 10, 2016 |
M. VIDYASAGAR REDDY AND 6 OTHERS Vs. M. PADMAMMA
|
April 11, 2016 |
M. VIJAYALAXMI DEVI Vs. A.M. NAVEEN
|
March 28, 2016 |
M.A.FAHEEM UDDIN S/O.MD.RASHEED UDDIN Vs. SHAIK NAYEEM S/O.SHAIK RAHEEM
|
March 4, 2016 |
M.B. CHANDER S/O M. BHADRAIAH Vs. M/S BALAKRISHNA RAO CHARITABLE TRUST
|
September 8, 2016 |
M.K. TIRUPATHI RAO Vs. THE DEPUTY GENERAL MANAGER, SYNDICATE BANK
|
February 12, 2016 |
M.P. TEJ BABU Vs. STATE OF TELANGANA AND ANOTHER
|
December 21, 2016 |
M.P. TEJ BABU Vs. THE STATE OF TELANGANA AND ORS.
|
March 4, 2016 |
M.PENTAMMA Vs. B.SESHAGIRI RAO
|
April 26, 2016 |
M.R.MANIKYAM Vs. THE APSRTC
|
February 8, 2016 |
M.RAMU Vs. THE COMMANDANT,SAR CPL, AMBERPET, HYDERABAD
|
April 7, 2016 |
M.S.N.R. PRASAD Vs. STATE OF A.P.
|
October 17, 2016 |
M.VEERANNA Vs. TSRTC
|
April 18, 2016 |
M.VENKATESWARLU S/O PAPAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 29, 2016 |
M/S BAJAJ FINANCE LTD CORPORATE OFFICE Vs. STATE OF ANDHRA PRADESH
|
December 22, 2016 |
M/S CHURCH OF SOUTH INDIA TRUST Vs. THE MEDICAL COUNCIL OF INDIA
|
April 28, 2016 |
M/S GVPR ENGINEERS LIMITED Vs. THE STATE OF TELANGANA AND OTHERS
|
April 21, 2016 |
M/S IMPACT METALS LTD., BOLLARAM AND ANOTHER Vs. M/S MSR INDIA LTD., HYDERABAD AND TWO OTHERS
|
July 21, 2016 |
M/S SARWOTTAM ISPAT LIMITED Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LIMITED
|
May 19, 2016 |
M/S. A.H. PRODUCTS, 5 Vs. M/S. GANGA CONTAINERS, 19
|
September 6, 2016 |
M/S. AMRCL Vs. VISAKHAPATNAM PORT TRUST, REPRESENTED BY ITS BOARD OF TRUSTEES, VISAKHAPATNAM
|
September 29, 2016 |
M/S. ANAND PARABOILED RICE MILL (P) LIMITED Vs. G. YADAIAH AND TWO OTHERS
|
August 2, 2016 |
M/S. CONVERGYS CORPORATION Vs. MR. SREENIVASU RUTTALA
|
August 5, 2016 |
M/S. FABULOUS & BEYOND ENTERPRISES PVT. LTD. Vs. UNION OF INDIA
|
July 20, 2016 |
M/S. GOLD PLUS GLASS INDUSTRY LTD. Vs. STATE OF TELANGANA
|
September 9, 2016 |
M/S. MYTRI PROJECTS GUDIVADA, KRISHNA DISTRICT A.P. Vs. M/S. IL&FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED
|
October 25, 2016 |
M/S. NAVYA INFRACON PROJECTS (I) PRIVATE LTD., VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH, REP. BY ITS SECRETARY
|
December 22, 2016 |
M/S. PHOENIX ARC PRIVATE LIMITED Vs. THE COURT OF THE HONBLE CHIEF METROPOLITAN MAGISTRATE
|
June 24, 2016 |
M/S. PROGRESSIVE CONSTRUCTIONS LTD., HYDERABAD Vs. THE UNION OF INDIA AND FOUR OTHERS
|
July 25, 2016 |
M/S. RAIN CEMENTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 31, 2016 |
M/S. S.R.C. COMPANY, ENGINEERS & CONTRACTORS, SECUNDERABAD REPRESENTED BY ITS PARTNER SRI AVK PRASAD AND ORS Vs. UNION OF INDIA, SOUTH CENTRAL RAILWAYS, REP. BY ITS CHIEF ENGINEER/C
|
November 25, 2016 |
M/S. SHIVAM SMELTERS (P) LTD., PREGNAPUR VILLAGE, GAJWEL MANDAL, MEDAK DISTRICT, REP. BY ITS MANAGING DIRECTOR SRI GOVIND KUMAR Vs. THE RECOVERY OFFICER, EMPLOYEES P.F. ORGANISATION, SUB REGIONAL OFFICE, OPP. MPDO, SIDDIPET, MEDAK DISTRICT AND OTHERS
|
December 6, 2016 |
M/S. SHRIRAM CHITS PRIVATE LIMITED, BALANAGAR BRANCH, REP. BY ITS GPA HOLDER & GENERAL MANAGER Vs. B. DURGAPRASAD RAO, S/O. B. SATYANARAYANA, HYDERABAD, AND OTHERS
|
September 20, 2016 |
M/S. SPECTRUM POWER GENERATION LIMITED, REP. BY ITS GENERAL MANAGER, Y. VENKATA RAO Vs. MR. M. KISHNA RAO S/O.LATE M.ANJAIAH AND TWO OTHERS
|
November 28, 2016 |
M/S. SUSHEE VENTURES PRIVATE Vs. RAHUL AGARWAL AND OTHERS
|
December 2, 2016 |
M/S. THIRUMALA TRANSPORT Vs. TELANGANA STATE CIVIL SUPPLIES CORPORATION LIMITED AND ANOTHER
|
April 26, 2016 |
M/S. VIJAYAWADA AYURVED BHANDAR Vs. S.K. PARTHASARATHI
|
August 17, 2016 |
M/S. VUPPALAMRITHA MAGNETIC COMPONENTS LTD. Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
October 26, 2016 |
M/S.BHARGAVI REAL ESTATES PRIVATE LIMITED Vs. KOLANU JANARDHANA REDDY AND OTHERS
|
July 4, 2016 |
M/S.LOKESH FOUNDARIES PVT LTD., REP. BY ITS MANAGING DIRECTOR SRI BAYANA VENKATA RAO Vs. M/S.VARUN MOTORS, REP. BY ITS PROPRIETOR SRI VALLURUPALLI PRABHU KISHORE & ANOTHER
|
September 16, 2016 |
M/S.M.J.TIRUMALA AQUA & AGRO PRODUCTS PVT. LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER-II AND OTHERS
|
September 6, 2016 |
M/S.PHOTON INFOTECH PRIVATE LIMITED Vs. AND SREI INFRASTRUCTURE FINANCE LIMITED
|
March 17, 2016 |
M/S.PRATHUL AUTOMOBILES PVT. LTD Vs. THE ASST. COMMISSIONER (CT) II, ENFORCEMENT WING
|
July 19, 2016 |
M/S.TRANSSTROY (INDIA) LIMITED Vs. THE STATE OF TELANGANA, DEPARTMENT OF REVENUE
|
February 5, 2016 |
MADHUCON GRANITES LTD. Vs. STATE OF ANDHRA PRADESH
|
January 6, 2016 |
MADHUCON PROJECTS LIMITED AND ORS Vs. CUSTOMS, EXCISE AND SERVICE TAX SETTLEMENT COMMISS
|
June 2, 2016 |
MAHABUBNAGAR DISTRICT CRICKET ASSOCIATION Vs. STATE OF TELANGANA AND ORS.
|
February 9, 2016 |
MAHENDER KUMAR GANDHI S/O LATE GULABCHAND GANDHI R/O FLAT NO. 201, H.NO.4 Vs. BINDESH KAMDAR S/O LATE RAMESH KUMAR 3
|
September 30, 2016 |
MAHESWAR RAO AND ANOTHER Vs. A.P. ADMINISTRATIVE TRIBUNAL REP. BY REGISTRAR
|
November 2, 2016 |
MAIMUNA BEGUM Vs. THE STATE OF TELANGANA
|
July 13, 2016 |
MAJJI APPA RAO Vs. ALTHI SURYA VENKATA RAO
|
February 29, 2016 |
MALATHI BAI Vs. STATE OF TELANGANA
|
January 12, 2016 |
MALLEPALLY SRIDHAR Vs. STATE OF ANDHRA PRADESH
|
April 4, 2016 |
MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P.V. SURYA NARAYANA
|
June 16, 2016 |
MANUKURU RAMA SESHU REDDY Vs. ADITYANANDA DAS
|
February 26, 2016 |
MARAMREDDY VENKA REDDY Vs. SANNEBOINA PRASAD AND OTHERS
|
July 1, 2016 |
MARELLA MARITHI PRASADA RAO Vs. UNION OF INDIA AND OTHERS
|
November 1, 2016 |
MARGADARSI CHIT FUND LIMITED Vs. KANUPURU HARIKUMAR REDDY AND 6 OTHERS
|
August 5, 2016 |
MATTA RAJAVVA AND OTHERS Vs. STATE OF TELANGANA AND OTHERS
|
October 20, 2016 |
MD. JAHANGIR S/O LATE MD. SULEMAN, AGED ABOUT 59 YEARS, RETD.SUPDT (M) (E Vs. REGIONAL MANAGER, APSRTC, HYDERABAD REGION, MGBS, GOWLIGUDA, HYDERABAD AND ANOTHER
|
August 23, 2016 |
MEDAPTI NAGI REDDY Vs. SATHI SATYANARAYANA REDDY AND OTHERS
|
July 21, 2016 |
MEENUGU MALAIAH AND OTHERS Vs. ANANTHULA RAJAIAH AND ANOTHER
|
September 9, 2016 |
MEKALA MURALIMOHAN @ MURALI (A-1) AND OTHERS Vs. STATE OF A.P.
|
April 19, 2016 |
MEKALA SATYANARAYANA Vs. ANGADALA VEERA RAJU AND OTHERS
|
August 4, 2016 |
MERLA VEERA VENKATA SATYANARAYANA Vs. MERLA SRIVANI
|
June 3, 2016 |
METTUBANDI Vs. T. LAKSHMANNA
|
May 9, 2016 |
MIDDELA PARVAIAH Vs. STATE OF A P REP , BY ITS PUBLIC PROSECUTOR
|
August 16, 2016 |
MIRIYALA PRIYA DARSHINI Vs. THE STATE OF ANDHRA PRADESH
|
August 11, 2016 |
MITRA EDUCATIONAL AND WELFARE SOCIETY Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND ANOTHE
|
April 6, 2016 |
MOHAMAD NAZMA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 29, 2016 |
MOHAMED MUNEER BASHA Vs. ATUL AGARWAL, EXECUTIVE DIRECTOR (REVIEWING AUTHORITY) THE IOB, CHENNAI
|
January 6, 2016 |
MOHAMMADIYA EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
April 20, 2016 |
MOHAMMED ABDUL AZEEM AND ANOTHER Vs. M/S. SOUTH INDIA PRIME TANNERY PVT. LTD., REP. BY ITS MANAGING DIRECTOR, H.ABDUL LATEEF
|
February 16, 2016 |
MOHAMMED ABDUL FAHEEM Vs. UNION OF INDIA
|
August 22, 2016 |
MOHAMMED ABDUL SHANKEEL Vs. STATE OF TELANGANA AND OTHERS
|
April 11, 2016 |
MOHAMMED AZEEM ANSARI Vs. UNION OF INDIA REP. BY IT PRINCIPAL SECRETARY, CUSTOMS AND CENTRAL EXCISE, NEW DELHI AND ANOTHER
|
October 21, 2016 |
MOHAMMED GHOUSE MOHIUDDIN AND OTHERS Vs. SYED ISMAIL MOHAMMED SHAH
|
December 9, 2016 |
MOHAMMED JAFFER ABDUL QADEER QURESHI Vs. AZIZ-UR-REHMAN QURESHI AND ORS.
|
February 22, 2016 |
MOHAMMED JAHANGEER Vs. STATE OF ANDHRA PRADESH
|
March 29, 2016 |
MOHAMMED MAHMOOD AND ORS. Vs. SYED ANWAR MUSTAFA AND ORS.
|
January 20, 2016 |
MOHAN SINGH & OTHERS Vs. K.SURYANARAYANA & OTHERS
|
January 6, 2016 |
MOHD KHAIRATH PASHA, KARIMNAGAR DIST Vs. ASRA FIRDOUSE, HYDERABAD
|
June 17, 2016 |
MOHD MUKHTAR AHEMED Vs. SYED HABEED
|
April 7, 2016 |
MOHD. ABDUL KHADER MEMORIAL EDUCATIONAL SOCIETY, HYDERABAD AND OTHERS Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY (JNTU), HYDERABAD REP., BY ITS REGISTRAR AND OTHERS
|
September 8, 2016 |
MOHD. AMEERULLAH (DIED) PER LRS AND EIGHT OTHERS Vs. THE A.P. STATE WAKF BOARD, HYDERABAD
|
September 7, 2016 |
MOHD. ASHFAQ AHMED KHAN Vs. STATE OF A.P.
|
November 18, 2016 |
MOHD. HUSSAIN KHAN Vs. MOHD. IMTIYAZ AHMED
|
July 18, 2016 |
MOHD. YOUSUF Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
|
September 6, 2016 |
MOHD. ZAHEER Vs. STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY TO THE HOME DEPARTMENT, SECRETARIAT BUILDINGS, HYDERABAD, AND OTHERS
|
November 15, 2016 |
MOHD.OSMAN ALI AND OTHERS Vs. THE STATE REP.BY THE PUBLIC PROSECUTOR, HYDERABAD
|
February 24, 2016 |
MOHD.TAUFEEQ Vs. AHMADI BEGUM
|
April 26, 2016 |
MOITHE SEETHARAM Vs. STATE OF ANDHRA PRADESH
|
June 29, 2016 |
MOKIDI KISHORE Vs. STATE OF TELANGANA
|
April 7, 2016 |
MOLLI ESWARA RAO, S/O. NOOKALAYYA Vs. KURCHA CHANDRA RAO, S/O. APPALANAIDU
|
March 14, 2016 |
MORTHA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
February 26, 2016 |
MR. ANANTHA REDDY NADEAGUONI AND ANOTHER Vs. UNION OF INDIA
|
June 30, 2016 |
MR. M. DAYAKAR Vs. THE STATE OF ANDHRA PRADESH, REP., BY ITS PRINCIPAL SECRETARY, STAMPS AND REGISTRATION DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
|
January 29, 2016 |
MR. MOHAMMED ABDUL WAHEED ZAFAR Vs. STATE OF TELANGANA
|
March 15, 2016 |
MR. SYED JALAL S/O. MR. SYED ALI, AGE : 55 YEARS, OCCU: BUSINESS, R/O. H.NO. 10.1.39, GANTA PALAN, ONGOL PRAKASHAM DISTRICT, A.P. Vs. MR. MADROOM SRI RAM CHABDRA MURTHY, S/O. MR. SUNDAR RAMYA, AGED: 45 YEARS, OCCU : BUSINESS, R/O. H.NO. 25.1.44, KALAWANTH NAGAR, NELLORE DISTRICT, ANDHRA PRADESH AND FIVE OTHERS
|
September 7, 2016 |
MR. YERRANAGARI SANTOSH REDDY AND OTHERS Vs. STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY HOME DEPARTMENT AND OTHERS
|
September 26, 2016 |
MR.SAYED SALIMUDDIN AND ANOTHER Vs. ABDUL KAREEM S/O LATE OSMAN AHMED
|
June 27, 2016 |
MR.SYED JALAL..REVISION Vs. THE GOVT. OF AP
|
September 7, 2016 |
MRS. FOUZIA MOHIUDDIN AND ANOTHER Vs. MOHD. AYUB ISMAIL REP. BY GPA
|
November 18, 2016 |
MUDDADA APPA RAO (DIED) Vs. M. NAGENDRA PRASADA RAO AND OTHERS
|
March 31, 2016 |
MUKKUPOGULA LAVANYA Vs. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HOME, SECRETARIAT BUILDINGS, HYDERABAD AND OTHERS
|
October 25, 2016 |
MULUKUTLA POCHAIAH Vs. THE UNION OF INDIA
|
September 27, 2016 |
MUNDLADINNE GOPAL REDDY Vs. P. RAMACHANDRA REDDY
|
July 11, 2016 |
MUNGARA RAJYA LAKSHMI (DIED) AND ANOTHER Vs. DR.PALLA BHASKAR
|
August 24, 2016 |
MUNJA PRAVEEN, S/O MUNJA AGAIAH AND 60 OTHERS Vs. THE STATE OF TELANGANA, REPTD BY ITS PRINCIPAL SECRETARY, ENERGY DEPARTMENT, HYDERABAD AND NINE OTHERS
|
August 29, 2016 |
MUPPIDI SWAPNA Vs. THE STATE OF TELANGANA
|
March 30, 2016 |
MURAMALLA PADMAVATHI Vs. STATE OF ANDHRA PRADESH
|
March 3, 2016 |
MUSTIGULLA @ NAMASWAMY HEMANTH KUMAR Vs. M/S. ABHAYA INFRASTRUCTURES PRIVATE LIMITED
|
August 11, 2016 |
N SAMPATH AND ANOTHER Vs. STATE OF TELANGANA
|
June 20, 2016 |
N. JYOSTNA DEVI Vs. Y. SWARNA KUMARI DEVI AND OTHERS
|
September 14, 2016 |
N. KALYANI Vs. THE CENTRAL INDUSTRIAL SECURITY FORCE
|
August 24, 2016 |
N. MAHALAKSHMI Vs. PRINCIPAL SECRETARY (LA)
|
August 3, 2016 |
N. NARSAMMA Vs. CHINNA MUKKIRANNA AND ANOTHER
|
December 19, 2016 |
N. SAI HARISHITHA Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, MEDICAL, HEALTH AND FAMILY WELFARE DEPARTMENT, A.P.SECRETARIAT, HYDERABAD
|
September 21, 2016 |
N. SAMBA MURTHY Vs. THE CHAIRPERSON, APREI SOCIETY (R) GOVERNMENT OF ANDHRA PRADESH
|
April 27, 2016 |
N. SANYASI RAJU Vs. BOARD OF DIRETPRS, M/S. HINDUSTAN SHIPYARD LTD., VISAKHAPATNAM AND OTHERS
|
December 27, 2016 |
N. SAVITHRI AND OTHERS Vs. N. HANMAPPA AND OTHERS
|
October 28, 2016 |
N. SIVARAJ MADIGA AND ORS. Vs. M. DURGA REDY
|
March 4, 2016 |
N. SRINIVAS AND ANOTHER Vs. N. YADAGIRI AND ANOTHER
|
April 28, 2016 |
N. SRINIVASAN Vs. STATE OF TELANGANA
|
March 18, 2016 |
N.BHASKARAMMA Vs. STATE OF ANDHRA PRADESH
|
March 18, 2016 |
N.JYOTHI NIRMALA AND ORS. Vs. THE REGIONAL JOINT DIRECTOR, WOMEN DEVELOPMENT AND CHILD WELFARE DEPT., WARANGAL REGION AND ORS.
|
April 11, 2016 |
N.SESHAIAH Vs. UNION OF INDIA
|
November 28, 2016 |
N.VENKATESH NAIK Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
February 16, 2016 |
NAFEES SULTANA, W/O LATE MOHD. NARSULLAH KHAN AND FOUR OTHERS Vs. THE AUTHORISED OFFICER/GENERAL MANAGER T. SOMANADHAM, RAJADHANI CO
|
September 14, 2016 |
NAKKA SRINIVAS AND ANOTHER Vs. N YADAGIRI AND 2 OTHERS
|
April 28, 2016 |
NALABOTHU PUNNIAHA Vs. STATE OF ANDHRA PRADESH
|
July 15, 2016 |
NALLAVELLI ASHOK Vs. THE STATE OF TELANGANA, REPRESENTED BY ITS PRINCIPAL SECRETARY TO PANCHAYAT RAJ DEPARTMENT, HYDERABAD AND 3 OTHERS
|
August 23, 2016 |
NANDIPATI DAMODAR Vs. THE TELANGANA STATE POWER GENERATION CORPORATION
|
August 22, 2016 |
NANNAPANENI SREERAMAMURTHY AND ANOTHER Vs. NAVA NIRMANA ENGINEERING & INFRATECH (HYD) A PVT L
|
September 7, 2016 |
NARA CHANDRABABU NAIDU, S/O. LATE KHARJURA NAIDU Vs. THE STATE OF TELANGANA, REPRESENTED BY ITS PUBLIC PROSECUTOR AND ANOTHER
|
December 9, 2016 |
NARAHARI JAGADISH KUMAR Vs. STATE OF ANDHRA PRADESH AND ORS
|
December 26, 2016 |
NARAHARI JAGADISH KUMAR Vs. THE STATE OF ANDHRA PRADESH
|
November 26, 2016 |
NARASAPURAM BALAIAH Vs. THE STATE OF ANDHRA PRADESH
|
February 23, 2016 |
NAREDDY RENUKA Vs. N P D C OF T G AND 2 OTHERS
|
June 24, 2016 |
NARENDRA AGRAWAL Vs. THE MANAGING DIRECTOR, INDIAN IMMUNOLOGICALS LIMITED, HYDERABAD (A WHOLLY OWNED SUBSIDIARY OF THE NATIONAL DAIRY DEVELOPMENT BOARD), ROAD NO.44, JUBILEE HILLS, HYDERABAD
|
November 24, 2016 |
NARSIMHA VADLAKONDA Vs. STATE OF TELANGANA
|
July 8, 2016 |
NEERUKONDA PRASAD RAO Vs. STATE OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY REVENUE DEPARTMENT, HYDERABAD AND OTHERS
|
November 4, 2016 |
NELAKUDITHI VENKATAPATHI RAO Vs. STATE OF ANDHRA PRADESH
|
February 1, 2016 |
NERAM CHINNABBAI Vs. STATE OF A.P.
|
September 27, 2016 |
NERUDU SRINIVAS REDDY AND ORS. Vs. NEERUDU SUNANDA
|
March 1, 2016 |
NEW INDIA ASSURANCE CO. LTD. REP. BY ITS DIVISIONAL MANAGER, VIJAYAWADA Vs. G. SUBRAMANYAM REDDY AND OTHERS
|
October 25, 2016 |
NEW INDIA ASSURANCE CO. LTD., WARANGAL TOWN AND DISTRICT Vs. JADI LAXMI
|
August 29, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G. HANAMANTH REDDY (DIED) AND OTHERS
|
July 1, 2016 |
NIMMAKA JAYARAJU S/O. LATE SOWRYAPPA, VANAJA VILLAGE, G.M. VALASA MANDAL, VIZIANAGARAM DISTRICT Vs. THE HONBLE CHIEF MINISTER OF A.P., GOVT. OF A.P., SECRETARIAT BUILDINGS, HYDERABAD AND OTHERS
|
October 17, 2016 |
NOUNDRU VENKATA LAKSHMI VIJAYA KUMARI Vs. THE GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS SECRETARY, SOCIAL WELFARE (LTR
|
September 27, 2016 |
NUTHAKKI SRI LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
December 21, 2016 |
ONGC FIELD OPERATORS UNION Vs. ONGC LTD.
|
March 11, 2016 |
ONGC, RAJAHMUNDRY ASSET Vs. THE GOVT. OF INDIA
|
March 11, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. KORVA MANJULA AND THREE OTHERS
|
June 10, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED REP BY ITS BRANCH MANAGER, BEGUMPET, HYDERABAD AND ANOTHERS Vs. SMT. MUDAVATH CHITTI AND OTHERS
|
February 26, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED REP. BY ITS DIVISIONAL MANAGER, VISAKHAPATNAM Vs. YEDIDA CHINA APPA RAO AND ANOTHER
|
August 31, 2016 |
P BALA RAJU S/O P VENKATAIAH R/O THIMMAREDDYGUDA, TADLAPALLE VILLAGE SHABAD MANDAL, RANGA REDDY DISTRICT AND OTHERS Vs. THE STATE OF TELANGANA REP BY ITS SPECIAL CHIEF SECRETARY, EDUCATION DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
|
December 16, 2016 |
P L V PRASAD Vs. J KOTESHWAR RAO
|
August 1, 2016 |
P M DEENDAYAL, S/O P V M R NAIDU Vs. VICE-CHAIRMAN & MANAGING DIRECTOR, APSRTC, MUSHIRA
|
August 9, 2016 |
P MUNICHANDRAIAH Vs. GOVT OF A P , REVENUE & OTHERS
|
July 8, 2016 |
P SREEDHAR Vs. STATE OF TELANGANA AND ANOTHER
|
July 27, 2016 |
P. DEVA RAJU AND OTHER Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
February 12, 2016 |
P. JHON BRITTIO Vs. POTLURI SRINIVAS CHAOWDARY AND ANOTHER
|
December 8, 2016 |
P. KAREEMULLA KHAN Vs. A.P. EDUCATIONAL & WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION, HYDERABAD
|
June 3, 2016 |
P. KIRANMAI Vs. THE BANK OF MAHARASHTRA AND ORS.
|
January 5, 2016 |
P. LAXMAIAH Vs. TSRTC, REP. BY ITS MD, BUS BHAVAN, MUSHEERABAD, HYDERABAD; AND ANOTHER
|
May 9, 2016 |
P. NAGA RAJU Vs. THE STATE OF TELANGANA
|
April 22, 2016 |
P. NARASIM LIULU Vs. LAND ACQUISITION OFFICER, MADANAPALLE AND ORS.
|
February 29, 2016 |
P. PADMAJA RANI Vs. STATE OF TELANGANA
|
October 13, 2016 |
P. PADMANABHAIAH Vs. G. SRINIVASA RAO
|
December 7, 2016 |
P. PURNACHANDRA RAO, S/O. SHOWRAIAH, AGED ABOUT 46 YEARS, OCC: DRIVER, E.NO. 384046, R/O. VENKATAPPAIAH COLONY, LALAPURAM ROAD, 3RD LANE, GUNTUR, GUNTUR DISTRICT Vs. THE LABOUR COURT, GUNTUR, REPRESENTED BY ITS PRESIDING OFFICER
|
September 8, 2016 |
P. RANADHEER REDDY AND OTHERS Vs. REGISTRAR, A.P.A.T., HYDERABAD AND OTHERS
|
August 18, 2016 |
P. SRINIVASA RAO AND ANOTHER Vs. INDIAN OIL CORPORATION LTD., HYDERABAAD AND ANOTHER
|
April 20, 2016 |
P. TRIVIKRAMA PRASAD Vs. THE STATE OF A.P.
|
January 29, 2016 |
P. VIMALA DESAI Vs. ALL CONCERNED IF ANY
|
October 28, 2016 |
P.CH. SAHOO (DIED) PER LR Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL, AP, HYDERABAD AND OTHERS
|
April 19, 2016 |
P.GNANA DEV Vs. P.V.NARASIMHAM
|
June 1, 2016 |
P.HARIPRAKASH REDDY AND OTHERS Vs. M/S.HINDUSTAN PETROLEUM CORPORATION LIMITED
|
February 23, 2016 |
P.M. MOHAN Vs. SHAIK RIYAZ AHMED
|
November 18, 2016 |
P.S.R. YETHIRAJ Vs. P.S.R. RAMA RAO
|
July 9, 2016 |
PADIGI PEDDA RANGA REDDY Vs. PADIGI SREERAMI REDDY
|
September 9, 2016 |
PALADUGU RATNA KUMAR Vs. TATINENI VIJAYA SARADHI
|
August 17, 2016 |
PALAPARTHI MANIKYAM Vs. PALAPARTHI VENKATA SATYANARAYANA
|
June 1, 2016 |
PALAPATLA SRINIVASA REDDY Vs. STATE OF A.P.
|
February 23, 2016 |
PALLERLA SRINIVASA REDDY AND ANOTHER Vs. PALLERLA SUBBA REDDY AND FIVE OTHERS
|
December 29, 2016 |
PANDETI VIJAYA SHEKAR RAJU Vs. THE STATE OF ANDHRA PRADESH
|
March 8, 2016 |
PARUCHURI ADI LAKSHMI AND TWO OTHERS Vs. PARUCHURI NAGENDRAMMA AND SIX OTHERS
|
August 9, 2016 |
PATAN SHABBIR KHAN @ SHABBIR KHAN Vs. THE STATE OF ANDHRA PRADESH
|
March 22, 2016 |
PATEL @ SHANKAR Vs. STATE OF A.P., REP.BY THE PUBLIC PROSECUTOR, HYDERABAD
|
July 4, 2016 |
PATHAN SHAFI Vs. STATE OF ANDHRA PRADESH
|
April 11, 2016 |
PATHANGE MOHAN KRISHNA RAO Vs. SMT. NAVALE SREEVANI
|
June 3, 2016 |
PATHIGA SURESH Vs. SMT. PATHIGA ANURADHA
|
November 11, 2016 |
PATNALA KALYANANI Vs. STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF AT HYDERABAD
|
November 2, 2016 |
PATTAMSETTY VITAL SRINIVASA RAO AND OTHERS Vs. PATTAMSETTY VENKATESWARA RAO AND OTHERS
|
August 19, 2016 |
PAVAN KUMAR CHIRIPAL Vs. TRANSMISSION CORPORATION OF A.P. LIMITED REP. BY ITS CHIEF MANAGING DIRECTOR, (AP TRANSCO), HYDERABAD AND OTHERS
|
October 20, 2016 |
PEDDIREDDIGARI RAMACHANDRA Vs. MADIRAJU VENKATA RAMANA RAJU
|
August 2, 2016 |
PISKA JAYALAKSHMI Vs. MOHD. ABDUL BASHEER AND ANOTHER
|
November 16, 2016 |
POLIMERA PEDDI RAJAMMA, W G DIST & OTHRS Vs. DIST COLLECTOR, W G DIST & OTHRS
|
July 8, 2016 |
POLISETTY HARANADH MURALIDHAR Vs. AUTHORIZED OFFICER, INDIAN OVERSEAS BANK
|
July 15, 2016 |
POLURU SREENIVASULU Vs. GAJULU SRAVAN KUMAR
|
December 6, 2016 |
POSINA SRI SATVIKI Vs. STATE OF TELANGANA
|
July 13, 2016 |
POVAR GANAPATHI @ GANESH Vs. STATE OF A.P.
|
October 27, 2016 |
PRASHANTH BHALA CHANDRU MANGRULE Vs. STATE OF A.P.
|
November 8, 2016 |
PRATHIPATI MURLIDHARARAO @ NEHRU Vs. PRATHIPATI VENKATARATNAM GANDHI AND OTHERS
|
July 19, 2016 |
PRATHUL AUTOMOBILES PVT LTD Vs. ASST COMMISSIONER (CT) II
|
July 19, 2016 |
PRINCIPAL COMMISSIONER OF INCOME-TAX-3 Vs. R.A.K. CERAMICS INDIA (P.) LTD.
|
December 23, 2016 |
PRINCIPAL SECRETARY, GOVERNMENT OF ANDHRA PRADESH Vs. AJMEERA RAJU AND OTHERS
|
November 2, 2016 |
PROFESSOR JAYASHANKAR TELANGANA STATE AGRICULTURAL UNIVERSITY, RAJENDRANAGAR Vs. THE MINORITIES COMMISSION
|
May 9, 2016 |
PUNNAPALLI VENKATA SURYANARAYANA SARMA Vs. THE COMMISSIONER OF ENDOWMENTS
|
September 26, 2016 |
PURNIMA R Vs. RAMAKANTH VADLAMANI
|
August 19, 2016 |
PUTTA SIVA RAMA KRISHNA Vs. STATE OF AP
|
July 14, 2016 |
PYLA APPA RAO AND ANOTHER Vs. YERRA SANYASAMMA
|
November 11, 2016 |
R C REDDY Vs. M UPENDER REDDY
|
July 11, 2016 |
R KIRAN KUMAR & 4 OTHERS Vs. T NALINISREE & STATE OF A P
|
June 8, 2016 |
R. RADHA Vs. V. PRASAD
|
March 31, 2016 |
R. SRINIVASA RAO Vs. THE UNION OF INDIA, REP. BY ITS SECRETARY AND OTHERS
|
December 8, 2016 |
R. VENKATESWARA RAO Vs. STATE OF TELANGANA, REP. BY ITS SECRETARY, MUNICIPAL ADMINISTRATION & URBAN DEVELOPMENT, HYDERABAD AND OTHERS
|
November 16, 2016 |
R.ANANTHA NARAYANAN Vs. THE GOVERNMENT OF ANDHRA PRADESH
|
June 20, 2016 |
R.R. CHANDRAIAH Vs. LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, ANANTHAPUR AND ANOTHER
|
January 21, 2016 |
R.RAMASWAMY Vs. THE GOVERNMENT OF INDIA REP. BY ITS SECRETARY
|
July 12, 2016 |
R.S.R. ANJANEYA SARMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 2, 2016 |
R.SURESH BABU Vs. G.RAJALINGAM AND 2 OTHERS.
|
November 30, 2016 |
RACHAMALLA SRIDHAR MURALI KRISHNA Vs. THE STATE OF A.P. AND ORS.
|
January 29, 2016 |
RAGHUPATHI VENKATA RATNAM NAIDU TRUST, REP. BY ITS SECRETARY DR. Y. VEERA PRAKASH Vs. KARRI VEERA SWAMI (DIED), PER L.RS
|
September 26, 2016 |
RAHANA BEGUM AND OTHERS Vs. THE STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR HIGH COURT, HYDERABAD
|
November 14, 2016 |
RAIGIR BALAIH Vs. STATE OF TELANGANA
|
March 11, 2016 |
RAJ KUMAR MALPANI, S/O SRI JAGDISH PRASAD MALPANI, AGED 64 YEARS, OCC: BUSINESS, R/O H.NO.8 Vs. DURGANAGAR COLONY WELFARE ASSOCIATION, REGD. UNDER SOCIETIES REGISTRATION ACT, REGD. NO.4383/1993, H.NO.6
|
September 16, 2016 |
RAM NATH Vs. STATE OF U.P.
|
June 8, 2016 |
RAMBHA NARAYANA MURTHY Vs. NIMMAGADDA ESWARA VENKATA NARASIMHA RAO
|
December 13, 2016 |
RAMCHANDER HATKAR Vs. STATE OF A.P.
|
September 20, 2016 |
RAMESH GAIKWAD AND ANOTHER Vs. N.S. PRAKASAM AND ANOTHER
|
November 21, 2016 |
RANE ENGINEERING VALVES LTD, REP BY ITS VICE PRESIDENT Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY, HYDERABAD AND OTHERS
|
May 19, 2016 |
RATNAM SUNDARA RAJU Vs. SRI RAJA RAJESWARI AMMAVARI DEVASTANAM, DURGA MITTA, NELLORE DISTRICT AND ANOTHER
|
December 7, 2016 |
RAVELA KISHORE BABU Vs. STATE OF A.P.
|
October 26, 2016 |
RELIANCE COMMUNICATIONS LTD., HYDERABAD Vs. GODAVARTHI RAMACHANDRA RAO
|
June 24, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SMT. S.SUNITHA @ R.SUNITHA AND THREE OTHERS
|
April 13, 2016 |
RENU KUMAR BAGALKOTI Vs. STATE OF TELANGANA AND TWO OTHERS
|
July 12, 2016 |
RENUKA DATLA AND ORS. Vs. PURNIMA MANTENA AND INDIRA P. RAJU AND ORS.
|
March 23, 2016 |
S A HASAN Vs. SYED JAFER HASAN & 2 OTHERS
|
July 11, 2016 |
S B RAMESH Vs. GOVT OF A P ,REP BY SECRETARY, S W DEPT ,HYD ,& OT
|
July 8, 2016 |
S K MUSTHAQ AHMED @ GOREMIYAN AND OTHERS Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUT
|
September 1, 2016 |
S V RANGA RAO Vs. KHADI & VILLAGE INDUSTRIES COMMISSION, CHIEF EXECU
|
August 23, 2016 |
S. BALA KRISHNA Vs. THE STATE OF TELANGANA AND ORS.
|
January 28, 2016 |
S. BRAHMANANDAM, S/O. LAXMINARAYANA, AGED ABOUT 59 YEARS, RETIRED EMPLOYEE, R/O. BHARATHINAGAR COLONY, LIG QR. NO.921, BHEL, RAMACHANDRAPURAM, MEDAK DISTRICT Vs. SMT. S. RAMA DEVI, W/O. BRAHMANANDAM, AGED ABOUT 36 YEARS, TAILORING AND BEEDI WORK, R/O.H.NO.3
|
August 30, 2016 |
S. PANDURANGA RAO Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES, HYDERABAD
|
December 30, 2016 |
S. REHANA SULTHANA Vs. B. MOHAMMAD GHOUSE AND ORS.
|
March 28, 2016 |
S. SUDHAKAR AND ANOTHER Vs. SYED KAREEM AND OTHERS
|
September 1, 2016 |
S. SUDHARSHAN RAO AND ORS. Vs. THE CITIZEN CO-OPERATIVE SOCIETY LIMITED
|
February 18, 2016 |
S.K. MUSTHAQ AHMED @ GOREMIYAN AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
September 8, 2016 |
S.K. PUSHPALATHA W/O K.PRAKASH SRIDHAR, R/O D.NO.14 Vs. THE STATE OF ANDHRA PRADESH, REP.BY ITS PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT BUILDING, SAIFABAD, HYDERABAD AND OTHERS
|
December 9, 2016 |
S.K.DAWOOD Vs. THE STATE OF A.P.
|
September 17, 2016 |
S.M.M. JAHANGIR ALI KHAN Vs. MARKAZI QUTUB KHANA (LIBRARY)
|
March 9, 2016 |
S.P. ABDULLA SAHEB AND 15 OTHERS. Vs. K. KRISHNA MURTHY AND 7 OTHERS
|
December 2, 2016 |
S.R. TEWARI Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
November 21, 2016 |
S.RAMANJANEYLU Vs. STATE OF A.P.
|
February 15, 2016 |
SABBELLA SIRI MANJOOSHA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 2, 2016 |
SABZA ALI AND OTHERS Vs. MR. M. RAGHUNANDAN, DISTRICT COLLECTOR, R.R. DISTRICT,LAKDIKAPUL, HYDERABAD
|
April 25, 2016 |
SAHIL PATEL AND OTHERS Vs. THE STATE OF A.P. REP.BY ITS PUBLIC PROSECUTOR HIGH COURT, HYDERABAD
|
January 5, 2016 |
SAI RAMA ENGINEERING ENTERPRISES AND ORS. Vs. OIL AND NATURAL GAS CORPORATION LIMITED AND ORS.
|
January 7, 2016 |
SAINT FRANCIS INTEGRATED ENGLISH MEDIUM SCHOOL, DOMMARAPALEM, VENKATAGIRI, SPSR NELLORE DISTRICT REP. BY ITS CORRESPONDENT Vs. STATE OF ANDHRA PRADESH, REP. BY ITS DISTRICT COLLECTOR, SPSR NELLORE AND OTHERS
|
August 12, 2016 |
SAKURU MNOJKUMAR Vs. THE DISTRICT COLLECTOR, VISAKHAPATNAM, VISAKHAPATNAM DISTRICT
|
June 10, 2016 |
SAMA AMMANI Vs. RAJA VENKATA KRISHNA GUPTA
|
June 10, 2016 |
SAMA JANA REDDY AND JANI Vs. MUPPA NARSIMHA REDDY
|
December 30, 2016 |
SAMALA DHANA LAXMI Vs. THE STATE OF TELANGANA AND ORS.
|
March 31, 2016 |
SAMI ATEEQ AHMED Vs. MOHAMMED RAFIQ KHAN AND OTHERS
|
September 19, 2016 |
SANAGALA SRINIVASULU Vs. PONNAPOOLA SEETHARAMAIAH
|
July 29, 2016 |
SANAKA KIRAN KUMAR Vs. THADIKONDA KRISHNA MURTHY AND ANOTHER
|
August 10, 2016 |
SANGA SUNITHA Vs. STATE OF TELANGANA, THROUGH SHO, PS KARIMNAGAR I TOWN, REP. BY ITS PUBLIC PROSECTOR AND ANOTHER
|
December 16, 2016 |
SANJAY KUMAR AGARWAL Vs. STATE OF TELANGANA AND OTHERS
|
June 27, 2016 |
SANNIKANTI @ SANIGANTI SRINU @ SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
February 29, 2016 |
SANTHOSH KUMAR AGARWAL AND OTHERS Vs. DEVENDER KUMAR
|
August 12, 2016 |
SAPAVAT VIJAYA INDIRA Vs. PRL SECY, SCHOOL EDUCATION DEPT, HYD & 4 OTHERS
|
June 27, 2016 |
SARALA JAIN AND ORS. Vs. SANGU GANGADHAR AND ORS.
|
February 19, 2016 |
SARASANI SATYAM REDDY Vs. UNION OF INDIA
|
April 29, 2016 |
SATISH NAINALA Vs. ENGLISH AND FOREIGN LANGUAGES UNIVERSITY AND ORS.
|
March 4, 2016 |
SAYED JAFFAR ALI (DIED) BY LRS. Vs. MAHMOODA BI
|
September 20, 2016 |
SESHA SAI TOWNSHIP PVT LIMITED Vs. TUMMALA AMITHA
|
June 1, 2016 |
SHAHNAAZ FATIMA Vs. NOORUL HUSSAIN
|
November 1, 2016 |
SHAIK AFZAL Vs. MOHD. AMJAD ALI
|
April 22, 2016 |
SHAIK AHAMMAD BASHA Vs. STATE OF ANDHRA PRADESH
|
March 14, 2016 |
SHAIK ALEEMODDIN AND ANOTHER Vs. GEN MANAGER, APSRTC & ANOTHER
|
June 21, 2016 |
SHAIK JONNY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 2, 2016 |
SHAIK KOLIMI NOOR MOHAMMED Vs. STATE OF A P
|
July 28, 2016 |
SHAIK LIYAQAT Vs. STATE OF TELANGANA
|
December 13, 2016 |
SHAIK RIAYAZUN BEE Vs. STATE OF A.P.
|
June 1, 2016 |
SHANKAR PATEL @ SHANKAR Vs. STATE OF A P
|
July 4, 2016 |
SHARADA BAI Vs. NAVRATAN VYAS
|
November 24, 2016 |
SHARADA BAI AND OTHERS Vs. SATYANARAYANA PEETI (SINCE DIED PER LRS) AND OTHERS
|
November 28, 2016 |
SHERVANI ZAKIRA KHANAM AND ORS Vs. UNION OF INDIA AND ORS
|
September 1, 2016 |
SHINE CHEM LABORATORIES Vs. STANDARD REAGENTS PRIVATE LIMITED
|
April 29, 2016 |
SHIVANI BUILDERS, NIZAMPET AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
January 6, 2016 |
SHYAM FERRO ALLOYS LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS (APPG)
|
August 1, 2016 |
SHYAMSUNDAR AGARWAL Vs. THE STATE OF TELANGANA
|
January 19, 2016 |
SIDDAREDDY SRIHARI REDDY Vs. THE STATE OF ANDHRA PRADESH
|
January 19, 2016 |
SINGARENI COLLIERIES CO. Vs. TARAKODI KAMALA DEVI
|
July 20, 2016 |
SINGURU MOHANA RAO Vs. HIGH COURT AT HYDERABAD FOR THE STATE OF TELANGANA AND FOR THE STATE OF ANDHRA PRADESH, HYDERABAD REP. BY ITS REGISTRAR (VIGILANCE)
|
October 21, 2016 |
SIRANGAI SHOBA @ SHOBA MUNNURI Vs. SIRANGI MURALIDHAR RAO
|
October 19, 2016 |
SMT. A. LAXMAMMA AND ANOTHER Vs. SMT. A. VENKATAMMA AND ANOTHER
|
October 27, 2016 |
SMT. ANURADHA ASHOK PALDHE Vs. UNION OF INDIA
|
June 7, 2016 |
SMT. B. NARSIMHULU AND ANOTHER Vs. T. VENKATESWARLU
|
November 4, 2016 |
SMT. DARANGULA YERRAMMA @ WADDE LAXMI Vs. THE STATE OF A.P., REP. BY THE PUBLIC PROSECUTOR HIGH COURT, HYDERABAD
|
November 9, 2016 |
SMT. FATHIMA BI AND ANOTHER Vs. SMT. JULEKHA BI
|
June 2, 2016 |
SMT. K. BHUDAMMA AND OTHERS Vs. SMT. VIDYADEVI AND OTHERS
|
January 7, 2016 |
SMT. KOTHAMASU NASARAMMA Vs. DEPUTY COMMERCIAL TAX OFFICER-I
|
August 23, 2016 |
SMT. M. INDIRA Vs. THE EXECUTIVE BOARD, NIZAMS INSTITUTE OF MEDICAL SCIENCES, PANJAGUTTA, HYDERABAD, REP. BY ITS VICE
|
November 30, 2016 |
SMT. M. LAXMAMMA, W/O. M. NARAYANA, AGE 50 YEARS, OCC: HOUSE WIFE, R/O. MARLU LOCALITY, MAHABUBNAGAR TOWN Vs. HANMAPPA, S/O. SALAPPA, AGE MAJOR, OWNER OF THE AUTO BEARING NO.AP 22 U 7736, R/O. H.NO.15
|
November 14, 2016 |
SMT. R. DEEPTHI Vs. MR. R. VIJAY KUMAR
|
September 17, 2016 |
SMT. R.VIMALA Vs. STATE BANK OF INDIA
|
August 22, 2016 |
SMT. SALMA BEGUM Vs. THE STATE OF TELANGANA REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE HOME DEPARTMENT SECRETARIAT BUILDINGS HYDERABAD AND OTHERS
|
November 30, 2016 |
SMT. SARASWATHI BAI Vs. THE STATE OF TELANGANA
|
April 21, 2016 |
SMT. SUSHILA BAI VASUDEV RAO BODHANKER (DIED PER LRS) AND OTHERS Vs. SRI GOVIND RAO BODHANKAR AND OTHERS
|
January 21, 2016 |
SMT. SUVARNA AND OTHERS Vs. SMT. SUNKARI PREMEELA AND OTHERS
|
July 22, 2016 |
SMT. Y. VUIJAYA AND 5 OTHERS Vs. K. KALADHARA RAO AND ANOTHER
|
November 14, 2016 |
SMT. YANDAVA RAMANAMMA Vs. THE GOVERNMENT OF ANDHRA PRADESH
|
January 20, 2016 |
SMT.MALLESHWARAMMA Vs. G.S.SRINIVASULU
|
July 15, 2016 |
SOIGNEE R. KOTHARI Vs. DY. COMMISSIONER OF INCOME TAX,
|
April 5, 2016 |
SOUNDI CHINA DALAIAH Vs. GOVT OF A P AND 4 OTHERS
|
July 26, 2016 |
SPECIAL DEPUTY COLLECTOR-LAND ACQUISITION OFFICER, SRBC, KURNOOL DISTRICT Vs. KUNCHEPU VADDE LAKSHMI DEVI
|
April 7, 2016 |
SREE CHANDRIKA FOODS Vs. ANDHRA BANK, TANUKU
|
March 4, 2016 |
SRI A.X.EDWIN S/O LATE A.M.XAVIER Vs. STATE BANK OF HYDERABAD
|
January 20, 2016 |
SRI B. NEELAKANTAM, STAFF NO.465092, DRIVER, S/O. DHARMA RAJU, AGED 51 YEARS, R/O.AMBEDKAR STREET, GOKAVARAM, EAST GODAVARI DISTRICT Vs. THE CHAIRMAN
|
October 14, 2016 |
SRI KATHI NARSINGA RAO Vs. KODI SUPRIYA AND ANOTHER
|
September 29, 2016 |
SRI M. BALA SHIRISH Vs. SRI SHIVRAJ HEDA AND ANOTHER
|
August 27, 2016 |
SRI NANDRU RAMESH & OTHERS Vs. VILLAGE RECONSTRUCTION ORGANIZATION (VRO), REP. BY ITS SECRETARY DR. T. NAGENDER SWAMY & OTHERS
|
February 10, 2016 |
SRI RAGHUPATHI VENKATA RATNAM NAIDU TRUST Vs. KARRI VEERA SWAMI
|
September 26, 2016 |
SRI RAJENDRA AGARWAL AND OTHERS Vs. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS.
|
October 25, 2016 |
SRI SUDINI NARSIMHA REDDY Vs. S.SAROJINI AND OTHERS
|
October 14, 2016 |
SRI T. SURYA SALTISH GOUD Vs. SMT. T. @P. DHARANIJA AND ORS
|
February 26, 2016 |
SRI VIJAYA LAKSHMI AGENCIES Vs. AUTHORISED OFFICER, CANARA BANK AND ORS.
|
February 17, 2016 |
SRIDHAR ENTERPRISES Vs. BANK OF BARODA, ARM BRANCH AND ORS.
|
February 10, 2016 |
SRINIVASA BUILDERS Vs. A. JANGA REDDY
|
February 8, 2016 |
SRR HOSPITALITIES PVT. LTD. Vs. BALINA SRIMANNARAYANA
|
July 27, 2016 |
STATE Vs. STATE OF A.P., REP.BY PUBLIC PROSECUTOR, HIGH COURT, HYDERABAD
|
March 8, 2016 |
STATE Vs. THE STATE OF ANDHRA PRADESH REP. BY ITS INSPECTOR OF POLICE TSUNDURU POLICE STATION THROUGH PUBLIC PROSECUTOR HYDERABAD
|
June 15, 2016 |
STATE Vs. SADDAM HOSSAIN
|
November 7, 2016 |
STATE Vs. JUNUGARI DEVENDER
|
September 30, 2016 |
STATE OF A.P. Vs. SHAIK @ MOHAMMED KARIMULLA
|
January 19, 2016 |
STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD Vs. YEKKALURI SIVA KRISHNA @ YOGI AND OTHERS
|
November 25, 2016 |
STATE OF ANDHRA PRADESH Vs. KOKATAM INDIRAMMA @ INDIRAVATHI
|
December 9, 2016 |
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL AT HYDERABAD
|
February 18, 2016 |
STATE OF ANDHRA PRADESH Vs. M. RAJA RAO
|
March 17, 2016 |
STATE OF TELANGANA Vs. C.KRISHNA REDDY
|
March 4, 2016 |
STATE OF TELANGANA Vs. AMBAREESH
|
March 11, 2016 |
STATE OF TELANGANA Vs. AN AUTHORITY UNDER SECTION 24(4) AND ORS.
|
February 12, 2016 |
STATE OF TELANGANA Vs. MALCKOLM N. DESAI AND FIVE OTHERS
|
November 15, 2016 |
STATE OF TELANGANA Vs. BOMMAREDDY RAMA KOTI REDDY AND ORS.
|
April 29, 2016 |
STATE OF TELANGANA AND ORS. Vs. L. GALANNA AND ORS.
|
March 4, 2016 |
STATE OF TELANGANA, REP., BY ITS PRL. SECRETARY, WOMEN AND CHILD WELFARE DEPARTMENT, TELANGANA SECRETARIAT Vs. M/S. SRI VENKATESWARA INDUSTRIES, MAHABOBNAGAR, MAHABOOBNAGAR DISTRICT, REP., BY ITS PROPRIETOR B. DAMODAR REDDY
|
September 26, 2016 |
STATE OF U.P. Vs. DHUNNAR PRASAD & ANOTHER
|
June 8, 2016 |
STATE OF U.P. Vs. FAIYAZUDDIN
|
June 7, 2016 |
STATE OF U.P. Vs. NASEERAY
|
June 8, 2016 |
SUBRAMANYAM @ GANGADHARAM @ GANGAPPA Vs. STATE OF ANDHRA PRADESH
|
July 4, 2016 |
SUDALAGUNTA SUGAR LIMITED Vs. JOINT COLLECTOR, CHITTOR AND ANOTHER
|
September 29, 2016 |
SUN PHARMACEUTICALS LIMITED Vs. STATE OF TELANGANA
|
April 1, 2016 |
SUNDILLA LINGAIAH Vs. THE SINGARENI COLLIERIES COMPANY LTD. AND ORS.
|
March 28, 2016 |
SUNIL Vs. UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI AND OTHERS
|
December 1, 2016 |
SUNWAY OPUS INTERNATIONAL (P) LIMITED Vs. SRI RAGHAVA CONSTRUCTIONS LIMITED
|
December 23, 2016 |
SUVAMAREKHA EXPORTS PVT. LTD., VISAKHAPATNAM AND ANOTHER Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
October 31, 2016 |
SYED ARIF Vs. THE STATE OF ANDHRA PRADESH
|
February 9, 2016 |
SYED CHAND (SINCE DIED) AND OTHERS Vs. STATE OF A P
|
June 13, 2016 |
SYED IRFAN MOHAMMED AND ANOTHER Vs. THE UNION OF INDIA
|
December 13, 2016 |
SYED IRFAN SULAIMAN Vs. M/S. NEW AMMA HOSPITALS
|
November 15, 2016 |
SYED JAFFER ALI HAN ABEDI Vs. PRINCIPAL COMMISSIONER OF CUSTOMS, LAL BAHADUR STADIUM, BASHIRBAGH HYDERABAD AND ANOTHER
|
September 22, 2016 |
SYED JAHANGEER Vs. STATE OF ANDHRA PRADESH
|
June 21, 2016 |
SYED JAHANGIR Vs. THE DISTRICT COLLECTOR
|
August 17, 2016 |
SYED JAVEED, HYD. Vs. STATE OF TELANGANA REP. BY PRINCIPLE SECRETARY, HOME DEPT., HYD. & OTHERS
|
March 17, 2016 |
SYED SADULLAH HUSSAINI AND ANOTHER Vs. SYED WALIULLAH AND ANOTHER
|
September 12, 2016 |
SYED SAIF MOHIUDDIN Vs. OSMANIA UNIVERSITY, HYDERABAD
|
February 11, 2016 |
SYED YOUSUF ALI Vs. MOHD. YOUSUF
|
February 5, 2016 |
SYNDICATE BANK, MOULA ALI BRANCH, HYDERABAD Vs. SRI WARNA SAHAKARI BANK LTD.
|
May 9, 2016 |
T JOSEPH PRASAD Vs. SEC SCHOOL EDUCATION, HYDERABAD & 4 OTHERS
|
July 1, 2016 |
T PATTABHI RAMA RAO Vs. Y YADAVA RAO AND OTHERS
|
April 22, 2016 |
T RAMA KRISHNA Vs. VALLURI BABU RAO AND 3 OTHERS
|
August 3, 2016 |
T. ASHOK KUMAR AND ANOTHER Vs. STATE OF ANDHRA PRADESH
|
January 18, 2016 |
T. NUKA BABU Vs. THE BRANCH MANAGER, SRINAGAR BRANCH, STATE BANK OF INDIA AND ORS.
|
January 6, 2016 |
T. SIDDARTHA RAO Vs. LAVANYA LEWIS AND ORS.
|
January 28, 2016 |
T. SOMAIAH Vs. STATE OF TELANGANA
|
June 30, 2016 |
T.HANUMANTHA RAO Vs. THE STATE OF ANDHRA PRADESH
|
April 6, 2016 |
T.MADAN MOHAN REDDY AND OTHERS Vs. THE PRINCIPAL SECRETARY TO REVENUE DEPARTMENT
|
November 23, 2016 |
T.NARAYANA MURTHY Vs. THE DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES, SRIKAKULAM
|
January 5, 2016 |
T.R. CHITTI Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
July 14, 2016 |
TADIKONDA SURYA VENKATA SATYANARAYANA MURTHY Vs. TAMMANA SEETHAMAHALAKSHMI
|
June 21, 2016 |
TAGHUNATHA RAO CHAKKILAM Vs. STATE OF TELANGANA AND ORS.
|
January 7, 2016 |
TAKKELLA RADHAKRISHNAIAH AND TWO OTHERS Vs. GANIPAINENI NAGARAJU
|
December 23, 2016 |
TALLAPANENI SREEKANTH Vs. STATE
|
February 29, 2016 |
TATINENI SUBASH CHANDRA BOSE Vs. ALLA SATYA VEERA POTHURAJU AND ANOTHER
|
December 26, 2016 |
TDM INFRASTRUCTURE PVT. LTD., BANGALORE Vs. TEAM UNIVERSAL INFRACTECH PVT. LTD., HYDERABAD AND OTHERS
|
September 30, 2016 |
TELANGANA DEMOCRATIC FORUM Vs. STATE OF TELANGANA
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May 24, 2016 |
TELANGANA STATE CIVIL SUPPLIES CORPN., LTD. Vs. KARUR VYSHYA BANK LTD.
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August 10, 2016 |
TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. M/S LAMINO PAPER PRODUCTS LIMITED
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January 4, 2016 |
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. JANAKI RAMUDU
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March 14, 2016 |
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. P. RAMESH
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September 8, 2016 |
THANGAVEL RAVI AND OTHERS Vs. STATE OF A.P., REP., BY ITS PUBLIC PROSECUTOR
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November 1, 2016 |
THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION, 7TH FLOOR CHANDRALOK BUILDING, JANPATH, NEW DELHI, REP. BY ITS MEMBER SECRETARY, AND ANOTHER Vs. HARSHITH EDUCATIONAL SOCIETY, PLOT NO. 120, PIPELINE ROAD, KAMALAPRASANNA NAGAR, NEAR ALLWYN COLONY, KUKATPALLY, HYDERABAD, REP. BY ITS SECRETARY, MR. CHENNA KRISHNA REDDY, AND OTHERS
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September 23, 2016 |
THE ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION LTD. Vs. POTTEM BROTHERS
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February 4, 2016 |
THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED, SANJEEVA NAGAR, R.S. ROAD, NANDYAL, KURNOOL DISTRICT, ANDHRA PRADESH Vs. EEEPANAGALLA PEDDA SEETHAIAH AND OTHERS
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August 29, 2016 |
THE CHAIRMAN, APSEB, VIDYUTH SOUDHA Vs. J.VITTAL SWAMY
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September 9, 2016 |
THE CHAIRMAN, STATE LEVEL POLICE RECRUITMENT BOARD, HYDERABAD AND TWO OTHERS Vs. B. SAMBA SIVA RAO, S/O VENKATESWARLU AND TWO OTHERS
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July 8, 2016 |
THE COMMANDANT, 8TH BN TSSP, KONDAPUR, RANGA REDDY DISTRICT Vs. T.VENKATA SAI KRISHNA
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March 18, 2016 |
THE COMMISSIONER OF POLICE, VIJAYAWADA CITY, VIJAYAWADA, KRISHNA DISTRICT, AND TWO OTHERS Vs. A. VANAMALA RAO AND 25 OTHERS
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October 20, 2016 |
THE COMMISSIONER OF PROHIBITION AND EXCISE, GOVT. OF A.P. Vs. TUTA SRINIVASA RAO
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May 19, 2016 |
THE DEPOT MANAGER, APSRTC Vs. P.YADAGIRI AND ANOTHER
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September 28, 2016 |
THE DEPUTY INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE, GROUP CENTRE, CHENNAI AND ANOTHER Vs. K. RAVINDER, S/O K. LINGAPPA
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August 24, 2016 |
THE GENERAL MANAGER, THE KARIMNAGAR DISTRICT COOPERATIVE CENTRAL BANK LIMITED, KARIMNAGAR AND ANOTHER Vs. THE A.P. COOPERATIVE TRIBUNAL, AT WARANGAL, REP. BY ITS SECRETARY AND OTHERS
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December 22, 2016 |
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SHRI MUKESH GANG
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September 26, 2016 |
THE MALLUKUNTA PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY Vs. THE DISTRICT CO-OPERATIVE OFFICER AND JOINT REGISTRAR
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October 24, 2016 |
THE NATIONAL INSURANCE CO. LTD. Vs. MUGADA VAMSI KRISHNA
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November 11, 2016 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. ROMMINENI INDRASENA REDDY
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November 11, 2016 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. NAMA NARSIAH
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June 1, 2016 |
THE PRINCIPAL COMMISSIONER OF SERVICE TAX Vs. M/S. R.R. GLOBAL ENTERPRISES PVT. LTD.
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August 31, 2016 |
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. EPF APPELLATE TRIBUNAL
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March 29, 2016 |
THE STATE OF ANDHRA PRADESH Vs. M/S. MAHESWARI MINERALS
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September 17, 2016 |
THE STATE OF ANDHRA PRADESH REP. BY ITS SECRETARY, FINANCE & PLANNING (FW.ADMIN.II) NOW AS SPECIAL SECRETARY, FINANCE (HR.VI Vs. M. RAJA RAO S/O. LATE LAXMAN RAO, AND OTHERS
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March 17, 2016 |
THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS Vs. SRI K. VENKATA RAMANA AND ANOTHER
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April 21, 2016 |
THE STATE OF TELANGANA REP. BY ITS PRL.SECRETARY HOME DEPT., HYDERABAD AND 2 OTHERS Vs. SRI MOTHIRAM AND ANOTHER
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June 9, 2016 |
THE TELANGANA STATE POWER GENERATION CORPN. Vs. NANDIPATI DAMODAR AND OTHERS
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November 30, 2016 |
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. BATHINA RAMANAMMA AND SIX OTHERS
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December 13, 2016 |
THIRUKKOVELA VIJAYA KUMAR Vs. THE UNION OF INDIA
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February 26, 2016 |
TIMBER LAKE COLONY PLOT OWNERS ASSOCIATION Vs. THE STATE OF TELANGANA AND ORS.
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February 11, 2016 |
TIRUMALA TIRUPATI DEVASTHANAMS, TIRUPATI Vs. N VASUDEVAIAH AND OTHERS
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August 22, 2016 |
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED. (A.P.TRANSCO), VIDYUT SOUDHA, HYDERABAD Vs. M/S. EQUIPMENT CONDUCTORS AND CABLES LIMITED
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December 7, 2016 |
TRIPURANENI JYOSTNASRI Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
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April 6, 2016 |
TULASI INDUSTRIES Vs. TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LIMITED (TSSPDCL) AND ORS
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March 28, 2016 |
TUTTA CHINNAYYA AND OTHERS Vs. THE EXECUTIVE OFFICER, SRI VARAHA LAKSHMI NARASIMHA SWAMY VARI DEVASTHANAM
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April 13, 2016 |
TUUNUGUNTLA ENTERPRISES Vs. MAJETI VENKATA RAMAKOTI MUTYALU
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February 5, 2016 |
U.M.RAMUDU & OTHERS Vs. REVENUE DIVISIONAL OFFICER CUM THE LAND ACQUISITION OFFICER ADONI
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April 7, 2016 |
ULTRATECH CEMENT LIMITED Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ANANTAPURAMU, ANANTAPURAMU DISTRICT AP
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March 8, 2016 |
UMMADISETTI RATNASAGAR Vs. THE STATE, REP. BY PUBLIC PROSECUTOR AND GANTASALA ANANDA RAJU
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April 29, 2016 |
UNION OF INDIA Vs. M.S.S.RAMACHANDRA MURTHY
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June 17, 2016 |
UNION OF INDIA AND 4 OTHERS Vs. DR. UPPULETI DEVI PRASAD AND ANOTHER
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October 26, 2016 |
UNION OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF FOOD AND AGRICULTURE, NEW DELHI AND OTHERS Vs. P.S.R. KUMAR SINHA AND ANOTHER
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August 4, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, RAILWAY STATION ROAD, KURNOOL Vs. SRI GATANNA AND OTHERS
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July 11, 2016 |
UPPARI SEKHAR Vs. SHO, AIZA POLICE STATION AND ORS.
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April 1, 2016 |
UPPUTALA VENKATESWARLU AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
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March 30, 2016 |
UTCHULA RAGHAVULU Vs. THE STATE OF ANDHRA PRADESH
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April 27, 2016 |
V MURALI, NALLAKUNTA & ANR Vs. STATE OF AP AND ANR
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June 8, 2016 |
V. KRISHNAMACHARI Vs. A. NATARAJA ACHARI AND OTHERS
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July 11, 2016 |
V. RAJA SEKHAR Vs. N. UGRAPPA
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April 6, 2016 |
V. SARVESHAM Vs. CHILUKU CHANDRAIAH
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March 11, 2016 |
V. SATYANARAYANA GOUD Vs. STATE OF TELANGANA
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April 4, 2016 |
V.AJAY KUMAR Vs. SINGARENI COLLIERIES COMPANY LIMITED
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February 9, 2016 |
V.C.S. REDDY Vs. THE DEPOT MANAGER, APSRTC
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March 29, 2016 |
V.KANNAIAH Vs. THE COMMANDANT SAR CPL, AMBERPET, HYDERABAD
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April 7, 2016 |
V.S.PRASAD MASANAM Vs. ACHARYA N.G.RANGA AGRICULTURAL UNIVERSITY
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September 19, 2016 |
V.V. GOVINDARAJULU Vs. SAKALABHAKTULA VAIKUNTA RAO
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January 28, 2016 |
VANKUDOTH GOURI W/O VANKUDOTH MOHAN Vs. THE STATE OF TELANGANA
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August 26, 2016 |
VARALA REDDY AND ANOTHER Vs. GOVERNMENT OF ANDHRA PRADESH AND FIVE OTHERS
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November 16, 2016 |
VARASU SIDHARTH REDDY Vs. STATE OF TELANGANA
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June 20, 2016 |
VEERISETTY VENKATA SUBBA RAO Vs. BOGALA GANGADHARA REDDY AND ANOTHER
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December 27, 2016 |
VELAGA VENKTESH Vs. PUBLIC PROSECUTOR, HYDERABAD
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September 15, 2016 |
VELAGALA SATYANARAYANA REDDY AND ANOTHER Vs. MADAPATI CHITTEMMA
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February 5, 2016 |
VELAMATI CHANDRASEKHARA JANARDAN RAO Vs. M/S. SREE RAJA RAJESWARI PAPER MILLS LIMITED AND ANOTHER
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July 1, 2016 |
VELLANKI VENKATA SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH
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June 2, 2016 |
VEMULA CHINNAMMA @ CHINNAMMAI Vs. BATTULA CHINNA KANNAIAH
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April 22, 2016 |
VEMUNANDANA RAMAKRISHNAM RAJU Vs. DARLA SRINIVAS
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February 12, 2016 |
VENATI SUJATHAMMA AND OTHERS Vs. THE ANDHRA PRADESH WAKF BOAR, REP., BY ITS CHIEF EXECUTIVE OFFICER,HAJ HOUSE BUILDING, NAMPALLY, HYDERABAD
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December 5, 2016 |
VENKAT LAXMAMMA @ VENKATAMMA AND 2 OTHRS Vs. K VENKAT RAMUDU AND ANOTHER
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June 14, 2016 |
VENKATAMMA (DIED) PER LRS. AND OTHERS Vs. RUDRESA CHETTY (DIED) PER LRS. AND OTHERS
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October 20, 2016 |
VENNE MOHAN REDDY Vs. STATE OF ANDHRA PRADESH., REP. BY THE PUBIC PROSECUTOR, HIGH COURT OF A.P.
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September 22, 2016 |
VICTORY TRANSFORMERS AND SWITCHGEARS LTD. Vs. COMMR. OF CUSTOMS
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August 11, 2016 |
VIJENDER KUMAR KEDIA Vs. SALESH
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February 3, 2016 |
VIKAS TELUGU PANDIT TRAINING COLLEGE, RANGA REDDY DISTRICT Vs. STATE OF TELANGANA REP. BY IT PRL. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION (TRAINING) DEPARTMENT, HYDERABAD AND OTHERS
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October 14, 2016 |
VIROTHI TIRUPATHI RAO Vs. KOTA VENU
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March 30, 2016 |
VITHANALA PRABHAKAR, KHAMMAM DIST Vs. STATE OF A P AND ORS
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June 24, 2016 |
VIYYAPU APPARAO Vs. KANTIMAHANTI PADMAVATHI
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April 7, 2016 |
VOODA VENKAT RAO AND OTHERS Vs. VOODA SURYA RAMU @ SURYA RAO AND OTHERS
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July 15, 2016 |
VOODIKALA LAXMANA RAO Vs. PADMANABHAM SURI BABU
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August 26, 2016 |
VUNYALA GOPAL Vs. LOLAKPURI MAHENDER AND OTHERS
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November 28, 2016 |
VYASASHRAMAM AMANDURU VILLAGE, CHITTOR DIST. REP BY ITS PEETADHIPATHI SRI. PARIPOORNANANDA SWAMY Vs. CHUNDRU BOOSHANA KUMARI
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December 9, 2016 |
Y KRISHNA REDDY Vs. DIRECTOR OF INTERMEDIATE EDUCATION & 4 OTHERS
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June 14, 2016 |
Y. BALARAMAIAH Vs. THE EXECUTIVE ENGINEER PUBLIC HEALTH DIVISION RAJAHMUNDRY EAST GODAVARI AND ORS.
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January 27, 2016 |
Y.KESAVULU Vs. T.KALAVATHI
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June 1, 2016 |
Y.SHIVAJI Vs. ANDHRA BANK,REP.BY ITS CHAIRMAN & MANAGING DIRECTOR,PATTABHI BHAVAN, SAIFABAD,HYDERABAD
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April 18, 2016 |
YADAM LASKSHMI Vs. LAND ACQUISITION OFFICER
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December 16, 2016 |
YADLAPALLI MARY MANI Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER
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December 21, 2016 |
YAKUB SHAVALI PATAN Vs. STATE OF TELANGANA
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March 22, 2016 |
YAMAJALA MURALIDHAR Vs. AGENT TO GOVERNMENT ( DISTRICT COLLECTOR), KHAMMAM AND OTHERS
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September 6, 2016 |
YARKAREDDY ANANTHA REDDY Vs. SMT. DURBA LAKSHMI BHAVANI
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August 19, 2016 |
YARRAMADHA ASHOK Vs. GADE RAM REDDY AND ANOTHER
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April 21, 2016 |
YASAM RAVI KIRAN Vs. PULLA CHARAN DAS
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September 14, 2016 |
YEDDULA SATHEESK KUMAR REDDY Vs. SANKIREDDY BAKKIREDDI ASEERVAD KUMAR REDDY
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April 25, 2016 |
YELLINA VENKATESWAA RAO Vs. BOLLINA VENATA RAMANA
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March 31, 2016 |
YERRAMSETTI SATISH Vs. STATE OF A.P.
|
March 21, 2016 |
YERRAPAPAREDDY POLAIAH Vs. YERRAPAPAREDDY RAMANIAH
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February 9, 2016 |
YETURU BIOTECH LTD. Vs. CANARA BANK, INDUSTRIAL FINANCE BRANCH, HYDERABAD
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February 24, 2016 |
YOGIBEAR ENTERTAINMENT PVT. LTD. REP. BY ITS DIRECTOR SMT. Y.S. AGARWAL, SECUNDERABAD Vs. STATE OF TELANGANA REP. BY ITS PRINCIPAL SECRETARY TOURISM AND CULTURE DEPARTMENT HYDERABAD AND OTHERS
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November 30, 2016 |
ZEE TELE-FILMS LIMITED AND ORS. Vs. SYED INAM UR RAHAMAN AND ORS.
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January 29, 2016 |