A K SRINIVASA RAO Vs. STATE OF A P
|
January 19, 2015 |
A P H B RAVIRALA ALLOTTECS WELFARE ASSOCIATION Vs. STATE OF TELANGANA
|
March 18, 2015 |
A P LPG (COOKING GAS) DEALERS ASSOCIATION Vs. BHARAT PETROLEUM CORPORATION LTD
|
March 9, 2015 |
A P STATE ROAD TRANSPORT CORPORATION Vs. HAZEERA BEGUM AND OTHERS
|
December 31, 2015 |
A RAMA MOHANA RAO Vs. STATE OF A P
|
April 29, 2015 |
A SANTHAMMA Vs. STATE OF A P
|
March 13, 2015 |
A VIJAYA KUMARI Vs. A NARAHARI RAO
|
January 23, 2015 |
A VINOD Vs. STATE OF TELANGANA
|
March 25, 2015 |
A. HANUMANTHA RAO Vs. HYDERABAD METRO DEVELOPMENT AUTHORITY AND ORS.
|
June 2, 2015 |
A. HARIKISHAN RAO Vs. OSMANIA UNIVERSITY HYDERABAD & ORS.
|
December 10, 2015 |
A. MALLIKARJUNA Vs. P. DHANUNJAYA AND ANOTHER
|
October 8, 2015 |
A. RAMESH Vs. DEPOT MANAGER, APSRTC AND ORS.
|
March 17, 2015 |
A. RAVINDER REDDY AND ORS. Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
October 28, 2015 |
A. SAI SIVA JYOTHI AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
November 4, 2015 |
A. SURYANARAYANA MURTHY AND ORS. Vs. GOVERNMENT OF INDIA AND ORS.
|
July 27, 2015 |
A. SUSHEEL KUMAR Vs. THE GENERAL MANAGER (PERSONNEL), SYNDICATE BANK (PERSONNEL DEPT.)
|
March 17, 2015 |
A. VENUGOPAL Vs. STATE OF TELANGANA AND ORS.
|
July 22, 2015 |
A.B. MAURI INDIA PVT. LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER AND ORS.
|
December 10, 2015 |
A.C. TRADERS Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 8, 2015 |
A.D. RITA KUMARI Vs. N. RAVI MANOHAR AND ORS.
|
January 30, 2015 |
A.P. ARYA VYSYA MAHASABHA Vs. MUTYAPU SUDERSHAN AND ORS.
|
June 16, 2015 |
A.P. HOUSING BOARD AND ORS. Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL AND ORS.
|
August 25, 2015 |
A.P. STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. N. SRINIVASULU & CO.
|
April 15, 2015 |
A.P. STATE COUNCIL OF HIGHER EDUCATION Vs. UNION OF INDIA
|
May 1, 2015 |
A.P.S.R.T.C. AND ORS. Vs. G. CH. BABU
|
January 22, 2015 |
A.V. KOTI REDDY AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 5, 2015 |
A.V.M. HIGH SCHOOL Vs. STATE OF TELANGANA AND ORS.
|
November 13, 2015 |
ABC ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., GUNTUR
|
February 10, 2015 |
ABDUL GAFFAR Vs. JOINT COLLECTOR, RANGA REDDY DISTRICT AND ORS.
|
August 20, 2015 |
ABDUL LATHEEF AND ORS. Vs. COROMANDEL FERTILIZERS LIMITED AND ORS.
|
May 1, 2015 |
ABDUL QAVI ABBASSI AND ORS. Vs. STATE OF A.P. AND ORS.
|
February 9, 2015 |
ABDUL SHAHBAAZ Vs. STATE OF TELANGANA
|
August 6, 2015 |
ABHISH KUMAR AND OTHERS Vs. THE STATE OF TELANGANA
|
December 7, 2015 |
ABJI PATEL AND ORS. Vs. THE GREATER HYDERABAD MUNICIPAL CORPORATION AND ORS.
|
July 6, 2015 |
ADAM INDUR MUTTEMMA AND ORS. Vs. RATHOD REDDIA AND ORS.
|
June 5, 2015 |
ADIKE MANOJ KUMAR Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
|
September 28, 2015 |
AGI GLASPAC AND ORS. Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LIMITED AND ORS.
|
August 26, 2015 |
AGI GLASS FACTORY (CONTRACT WORKERS UNION) AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
August 20, 2015 |
AGINA VARAMMA Vs. AGINA CHANDRAMOULI
|
March 2, 2015 |
AGOLAPU RAJU Vs. AGOLAPU GANGARAM
|
September 4, 2015 |
AHMED MOHIUDDIN Vs. SHABANA YASMEEN
|
April 8, 2015 |
AHMED SAYEED Vs. THE COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION AND ORS.
|
August 28, 2015 |
AJAY KUMAR GUPTA DOCHANIA Vs. BHAGYANAGAR SILK MILLS PVT. LTD. AND ORS.
|
July 17, 2015 |
AKNURI KANKARAJ AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
March 27, 2015 |
AKULA SANGAPPA Vs. BANDAM SIDDAPPA AND ORS.
|
October 30, 2015 |
AKUNOORI @ PULLA VASANTHA KUMARI AND ANOTHER Vs. DEVARKONDA MARIYAMMA AND OTHERS
|
March 6, 2015 |
ALI RAJAIAH Vs. STATE OF A P
|
April 15, 2015 |
ALIENS DEVELOPERS PRIVATE LIMITED Vs. M. JANARDHAN REDDY AND ORS.
|
August 31, 2015 |
ALLA VENKATA KRISHNA REDDY Vs. NOONE KRISHNA VENI
|
December 11, 2015 |
ALLAKONDA PURUSHOTHAM AND ORS. Vs. STATE OF A.P.
|
August 19, 2015 |
ALLALA BHAGAVANTH RAO Vs. GARVANDULA VIJAYALAXMI AND ORS.
|
June 10, 2015 |
ALLALA RAVINDER REDDY Vs. THE STATE OF TELANGANA AND ORS.
|
July 21, 2015 |
ALLAVARAPU VEERABHADRA RAO AND ORS. Vs. PAASI TATA AND ORS.
|
April 9, 2015 |
AMANANA VENKATARATNAM AND ORS. Vs. NADIKOPPULA SEETHARAMASWAMY AND ORS.
|
October 6, 2015 |
AMARENDER KUMAR SANDRA AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF KNOWLEDGE TECHNOLOGIES AND ORS.
|
November 13, 2015 |
AMBATI VENKATA BHASKARA NARASIMHARAO Vs. STATE OF A P
|
April 28, 2015 |
AMBATI VIJAY BHASKAR Vs. STATE OF A P
|
March 11, 2015 |
AMIT KUMAR YADAV AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
September 11, 2015 |
ANANTHATI VISHNU Vs. T. ANJAIAH AND ORS.
|
July 1, 2015 |
ANCHURI SUBBARAJU Vs. ANCHURI SUNITHA
|
February 19, 2015 |
ANDE KOTESWARA RAO Vs. DIRECTOR OF CIVIL SUPPLIES, HYDERABAD AND ORS.
|
October 14, 2015 |
ANDHRA ASSOCIATION OF TELANGANA Vs. THE UNION OF INDIA AND ORS.
|
April 6, 2015 |
ANDHRA ASSOCIATION OF TELANGANA Vs. UNION OF INDIA
|
June 4, 2015 |
ANDHRA CEMENTS COMPANY LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES
|
April 17, 2015 |
ANGALAKURTHY VENKATA NARAYANAMMA AND ORS. Vs. MOLAKAPALLI LAKSHMAMMA AND ORS.
|
September 11, 2015 |
ANITHA THOLIA AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
February 20, 2015 |
ANKEM MADHAVA RAO AND ORS. Vs. SIMHADRI RAMA RAO AND ORS.
|
October 5, 2015 |
ANNAM VENKATESHAM Vs. STATE OF TELANGANA AND OTHERS
|
November 2, 2015 |
ANNAPUREDDY VIJAYA Vs. STATE INSP OF POLICE
|
April 16, 2015 |
ANTHATI KONDAL Vs. N LAXMA REDDY
|
June 10, 2015 |
ANUMOLU SRINIVASA RAO Vs. DISTRICT COLLECTOR AND CHAIRMAN
|
May 1, 2015 |
ANWAR-UL-ULOOM EDUCATIONAL ASSOCIATION AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
July 7, 2015 |
APERC, SCY, HYDERABAD AND ORS. Vs. CPDCL, M.D., HYD. AND ORS.
|
May 1, 2015 |
APSRTC Vs. B. NAGI REDDY AND ORS.
|
November 3, 2015 |
ARCOM MEDICAL DEVICES PVT. LTD. Vs. YASHODA HEALTHCARE SERVICES PVT. LTD.
|
August 25, 2015 |
ARIVENDLA NAGENDRA BABU Vs. STATE OF TELANGANA
|
April 1, 2015 |
ARKA LAKSHMI MANOHARI AND ORS. Vs. PILLAMOGOLLA RANGA RAO
|
August 21, 2015 |
ARSHANAPALLI RAMBAI Vs. STATE OF TELANGANA AND ORS.
|
November 18, 2015 |
ARSHIA TANVEER AND ORS. Vs. OSMANIA UNIVERSITY AND ORS.
|
June 24, 2015 |
ARUNA CONSTRUCTIONS Vs. COMMR. OF C. EX. & S.T.
|
April 30, 2015 |
ARUNA SAGAR AND ORS. Vs. SHRUSHTI INFRASTRUCTURE CORPORATION AND ORS.
|
November 6, 2015 |
ARVIND GARMENTS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 18, 2015 |
ASHOK POLYMERS LTD Vs. COMMERCIAL TAX OFFICER, HYDERABAD
|
March 24, 2015 |
ASSISTANT CITY PLANNER Vs. KHUSHAL PATEL, S/O SRI GOVIND PATEL
|
May 1, 2015 |
ASTRIX LABORATORIES LIMITED Vs. MYLAN LABORATORIES LIMITED
|
March 2, 2015 |
ATHULURI RAMANA Vs. ANDHRA BANK AND ORS.
|
October 7, 2015 |
AVULA SUDHAKAR Vs. VALUPADASU RAJU
|
April 17, 2015 |
AYITAM VENKATA ANJANI Vs. GANESHULA UMA PARVATHI AND ORS.
|
September 4, 2015 |
B GOPALU, SECUNDERABAD Vs. A P TRANSCO
|
April 22, 2015 |
B LAXMAIAH Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL
|
March 13, 2015 |
B MADAIAH AND ANOTHER Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS
|
March 6, 2015 |
B SRINIVAS PRASAD Vs. B LAXMI
|
April 15, 2015 |
B VENKATA RAO Vs. STATE OF A P
|
April 29, 2015 |
B YELLA SWAMY Vs. STATE OF A P
|
June 2, 2015 |
B. ASHOK AND ORS. Vs. G. BALAJI
|
September 8, 2015 |
B. BAL REDDY Vs. B. RAM REDDY AND ORS.
|
December 17, 2015 |
B. BALA NARASIMHA REDDY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
August 24, 2015 |
B. BALAMMA Vs. THE STATE OF TELANGANA AND ORS.
|
March 31, 2015 |
B. HARSHAVARDHAN REDDY AND ORS. Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
February 16, 2015 |
B. NAVEEN NISCHAL Vs. STATE OF ANDHRA PRADESH AND ORS.
|
February 4, 2015 |
B. RAMAKRISHNA YADAV AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
November 27, 2015 |
B. SREENIVASULU Vs. B. KUSUMA KUMARI AND ORS.
|
November 16, 2015 |
B. SUNITHA Vs. STATE OF TELANGANA
|
October 14, 2015 |
B. VENU GOPAL REDDY Vs. STATE OF A.P.
|
November 16, 2015 |
B.MUTHAIAH Vs. STATE OF ANDHRA PRADESH
|
July 13, 2015 |
BABA EDUCATIONAL AND RURAL DEVELOPMENT SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, NEW DELHI
|
July 13, 2015 |
BACHU LAXMIPATHI Vs. BACHU KISTAIAH
|
February 27, 2015 |
BADAVATH SURESH AND ORS. Vs. THE STATE OF TELANGANA, HIGHER EDUCATION DEPT. AND ORS.
|
December 29, 2015 |
BADDE GANIRAJU Vs. POLISETTI ANDALA TAYARU AND ORS.
|
May 1, 2015 |
BAGAOTHULA SWAMY Vs. STATE OF A P
|
March 18, 2015 |
BAJA VENKATESWARA RAO Vs. STATE OF TELANGANA
|
April 29, 2015 |
BAJAJ ALLIANCE GENERAL INSAURANCE CO.LTD Vs. THE COMMISSIONER FOR WORKMEN COMPENSATION AND OTHERS
|
November 23, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KATRAGADDA VIJAYA LAKSHMI
|
January 20, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. GUJJALA RAMULAMMA
|
January 19, 2015 |
BAJAZ ALLIANZ INSURANCE CO. LTD. Vs. K.BHARATAMMA AND OTHERS
|
July 10, 2015 |
BAJAZ ALLIANZ INSURANCE CO. LTD. Vs. K. BHARATAMMA AND ORS.
|
October 7, 2015 |
BALAVENKATAGARI RAMA MUNI REDDY Vs. K. FAKRUDDIN
|
September 21, 2015 |
BALBIR SINGH Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
|
August 17, 2015 |
BALE VENKATESWARLU AND ORS. Vs. PARALAMMA TEMPLE AND ORS.
|
July 31, 2015 |
BALUSU KESAVA RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
August 6, 2015 |
BANDE SIVA SHANKARA SRINIVASA PRASAD Vs. RAVI SURYA PRAKASH BABU AND ORS.
|
December 18, 2015 |
BANDEVAPURAM APPA RAO Vs. STATE OF A P
|
March 10, 2015 |
BANGARU SANKARAIAH Vs. TALARI POTHALAIAH AND ORS.
|
March 27, 2015 |
BANKA VENKATA RAO Vs. STATE OF A P
|
March 13, 2015 |
BASANT KUMAR SONI Vs. P P , HYD
|
March 24, 2015 |
BATTINA SUBBALAKSKMI Vs. KOVVUR CO-OPERATIVE URBAN BANK LTD. AND ORS.
|
September 15, 2015 |
BATTULA PARAMESWARA REDDY Vs. CHARITY INTERNATIONAL TRUST AND ORS.
|
February 13, 2015 |
BAYABABOYINA SREENIVASULU Vs. JOINT COLLECTOR, KADAPA DIST
|
May 1, 2015 |
BELUR S. NAGABHUSHANA Vs. STATE OF TELANGANA AND ORS.
|
July 14, 2015 |
BENNETT COLEMAN & CO. LTD. Vs. K. SARAT CHANDRA
|
November 27, 2015 |
BESAL VEERAMMA VISAKHAPATNAM Vs. STATE OF A P
|
January 20, 2015 |
BETHAL GRACE RESIDENTIAL HIGH SCHOOL Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION, KAKINADA
|
March 4, 2015 |
BHANOTH RAJA AND ORS. Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
September 9, 2015 |
BHEEMREDDY YELLA REDDY Vs. BHEEMREDDY NARASIMHA REDDY AND ORS.
|
August 28, 2015 |
BHERI VEERA VARA RAVINDRA PRASAD AND ORS. Vs. STATE OF A.P. AND ORS.
|
June 17, 2015 |
BHIMAVARAPU LAXMA REDDY Vs. PALLOTHU ASWINI KUMAR
|
July 24, 2015 |
BHOGIREDDI VARALAKSHMI Vs. MANI MUTHUPANDI
|
March 24, 2015 |
BHOODEVA REALITY & DEVELOPMENT PVT LTD Vs. VEENA W/O MADHUKESAVA REDDY
|
April 21, 2015 |
BICHENAPALLY SUMAHITHA Vs. THE GOVERNMENT OF TELANGANA, DEPARTMENT OF HEALTH, MEDICAL AND FAMILY WELFARE (C1) DEPARTMENT AND ORS.
|
September 23, 2015 |
BIKANI SAVITHA AND ORS. Vs. ALL CONCERNED
|
April 1, 2015 |
BLUEORCHARD MICROFINANCE FUND Vs. SHARE MICROFIN LIMITED
|
June 1, 2015 |
BODDAPALLI ANJAIAH AND ORS. Vs. SHAIK SAYEED AND ORS.
|
August 19, 2015 |
BODDU NAGESWARAMMA W/O. NAGENDRUDU, HINDU, AGED ABOUT 59 YRS, R/O. CHORAMPUDI VILLAGE, BANTUMILLI MANDAL, KRISHNA DISTRICT & OTHERS Vs. MANDAL REVENUE OFFICER, BANTUMILLI MANDAL, KRISHNA DISTRICT & OTHERS
|
April 24, 2015 |
BOGGADI RAMA CHANDRA REDDY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 31, 2015 |
BOLLABOINA MALLESH Vs. BOLLABOINA AILAIAH YADAV AND ORS.
|
October 12, 2015 |
BOMMAKU NARSINGA RAO Vs. STATE OF TELANGANA
|
April 10, 2015 |
BOMMAREDDY VENKATA NAGA CHANDRA REDDY AND ORS. Vs. PRL SECY., EDUCATION DEPT. AND ORS.
|
August 25, 2015 |
BONGONI RAJAIAH Vs. THE SINGARENI COLLIERIES COMPANY LIMITED AND ORS.
|
August 19, 2015 |
BOYA RAJU Vs. STATE OF A P
|
February 12, 2015 |
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. G. NARASIMHULU AND ORS.
|
May 1, 2015 |
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. KOTHA VENKATESHWARLU
|
March 17, 2015 |
BRITANNIA INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 23, 2015 |
BUDDANA VENKATA MURALI KRISHNA Vs. STATE OF A P
|
June 1, 2015 |
BUKKE HIMA BINDU Vs. STATE OF A.P. AND ORS.
|
October 14, 2015 |
C. DURGA SRINIVAS RAO AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
August 7, 2015 |
C. RADHAKRISHNAMA NAIDU AND ORS. Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
June 1, 2015 |
C.A. GALIA KOTWALA & CO. (P) LTD. AND ORS. Vs. SRI KAILASANANDHA COTTON SYNDICATE (P) LTD.
|
July 31, 2015 |
C.C., C.E. & S.T. Vs. HYUNDAI MOTOR INDIA ENGG. (P) LTD.
|
March 4, 2015 |
C.D. GANDHI Vs. GOURI SHANKAR SANGHI
|
September 18, 2015 |
CALINGAPATNAM GRAM PANCHAYAT GARA MANDAL, SRIKAKULAM DISTRICT REP. BY ITS SARPANCH POTNURU KRISHNA MURTHY Vs. THE STATE OF ANDHRA PRADESH REPRESENTED BY ITS PRINCIPAL SECRETARY PANCHAYAT RAJ & RURAL DEVELOPMENT DEPARTMENT SECRETARIAT BUILDING, HYDERABAD AND OTHERS
|
November 9, 2015 |
CENTRAL POWER DISTRIBUTION CO. Vs. CONSUMER GRIEVANCES REDRESSAL FORUM
|
October 7, 2015 |
CHAIRMAN Vs. B LOKESWARAIAH
|
March 12, 2015 |
CHAKALI SWAROOPA Vs. MOHD GHOUSE
|
February 16, 2015 |
CHALASANI DEEPTHI Vs. CHALASANI KRISHNA CHAITANYA
|
November 18, 2015 |
CHALLA SURYA PRABHA Vs. CHALLA DIVAKAR VENKATA RAM
|
June 1, 2015 |
CHANDRIKA ENVIRON Vs. THE ADDITIONAL COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
August 6, 2015 |
CHANNA DHANALAKSHMI Vs. RAJYALAKSHMI GENERAL TRADERS
|
December 4, 2015 |
CHAPIRI KUDERU SHAKSHAVALI AND ORS. Vs. SHAIK ISTHAK AHAMED AND ORS.
|
September 21, 2015 |
CHEGONI SAILU AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
March 24, 2015 |
CHEKURI LAVANYA Vs. KALIDINDI RAVI KUMAR VARMA AND ORS.
|
April 7, 2015 |
CHELLA VENKATA RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 6, 2015 |
CHENCHAIAGARI SANKARAIAH Vs. STATE OF A P
|
June 2, 2015 |
CHEPURI SHAMBAIAH Vs. CHEPURI VYKUNTAM
|
April 24, 2015 |
CHERUKURI VEERABHADRAIAH Vs. THE GOVT. OF A.P. AND ORS.
|
August 6, 2015 |
CHETLA NARAYANA AND OTHERS Vs. JOINT COLLECTOR, ADILABAD AND OTHERS
|
September 18, 2015 |
CHIEF MANAGER, BANK OF INDIA Vs. DEBTS RECOVERY TRIBUNAL
|
May 1, 2015 |
CHINNA MADDAIAH Vs. DISTRICT COLLECTOR, KURNOOL DISTRICT AND ORS.
|
March 24, 2015 |
CHINNI APPA RAO AND ORS. Vs. STATE OF A.P. AND ORS.
|
December 7, 2015 |
CHINTA MADHU SUDHANA RAO Vs. CHINTA NAGA LAKSHMI AND ORS.
|
June 1, 2015 |
CHINTA RATHNAMMA W/O TIRUPAL Vs. STATE OF A P
|
April 23, 2015 |
CHINTHA MUNISWAMY Vs. DEPOT MANAGER, ANDHRA PRADESH AND ORS.
|
October 1, 2015 |
CHINTHALAPATI VENKAT REDDY AND ORS. Vs. STATE OF A.P. AND ORS.
|
July 31, 2015 |
CHOKKALINGAM MURUGANANDAM Vs. REGISTRAR, CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
April 27, 2015 |
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LIMITED Vs. MAMIDISETTI SATISH
|
February 4, 2015 |
CHUNDI RAGHAVA RAJESH AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
March 6, 2015 |
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. THE COMMISSIONER AND SPECIAL OFFICER, GREATER HYDERABAD MUNICIPAL CORPORATION AND ORS.
|
February 26, 2015 |
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. AND ORS. Vs. IRIDIUM INTERACTIVE LTD. AND ORS.
|
April 23, 2015 |
COLLIERY MANAGER MORGANS PIT, SINGARENI COLLIERIES CO. LTD. Vs. LINGAMPALLI RAJAN
|
December 8, 2015 |
COMMISSIONER OF CENTRAL EXCISE Vs. VIJAYA CONSULTANTS
|
June 16, 2015 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. RASMI WAX COATED PAPER & PRINTING INDUSTRY
|
July 9, 2015 |
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-I Vs. HETERO LABS LTD.
|
March 17, 2015 |
COMMISSIONER OF CUS. Vs. JAI BALAJI INDUSTRIES LTD.
|
March 18, 2015 |
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. RAYAN PHARMA LTD.
|
July 29, 2015 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GRIP ENGINEERS (P) LTD.
|
July 15, 2015 |
COMMISSIONER OF CUSTOMS CENTRAL EXCISE & SERVICE TAX Vs. M/S.BHARAT DYNAMICS LTD.
|
October 8, 2015 |
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, HYDERABAD Vs. TPSC (INDIA) PVT. LTD.
|
July 9, 2015 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. PACT SECURITIES AND FINANCIAL SERVICES LTD. AND ORS.
|
February 5, 2015 |
COMMISSIONER OF INCOME TAX-II Vs. PENNAR PROFILES LIMITED
|
February 11, 2015 |
COMMISSIONER OF INCOME TAX-II Vs. VARANASI KHANTA RAO
|
March 31, 2015 |
COMMISSIONER OF INCOME TAX-IV Vs. NE TECHNOLOGIES INDIA (P.) LTD.
|
December 14, 2015 |
COMMISSIONER OF INCOME-TAX, VISAKHAPATNAM Vs. VIJAYA KUMAR
|
June 5, 2015 |
COMMR, GVMC, VISAKHAPATNAM Vs. SECY, MA & UD DEPT, HYD
|
March 26, 2015 |
COMMR. OF C. EX. Vs. KRISHNA INDUSTRIAL CORPORATION LTD.
|
July 15, 2015 |
COMMR. OF CUS., C. EX. & S.T., GUNTUR Vs. NARASARAOPET MUNICIPALITY
|
April 22, 2015 |
COMMR. OF CUS., C. EX. & S.T., HYDERABAD-II Vs. IVRCL - KBL JV (JOINT VENTURE)
|
January 30, 2015 |
COROMANDEL MINING & EXPORTS PVT. LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 11, 2015 |
CYANO PHARMA (P) LIMITED AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
August 31, 2015 |
D JAIPAL Vs. KRISHNA REDDY
|
April 16, 2015 |
D RAJASEKHAR Vs. STATE OF A P
|
April 20, 2015 |
D RAMALINGAM Vs. SPECIAL COURT UNDER A P LAND GRABBING
|
January 22, 2015 |
D S GANGADHAR Vs. PRL SECY , REV DEPT AND ORS
|
March 6, 2015 |
D UMARANI W/O MALLIKARJUNA RAO Vs. DISTRICT COLLECTOR, KARIMNAGAR
|
May 1, 2015 |
D. BALACHANDRA REDDY Vs. THE STATE OF A.P. AND ORS.
|
November 16, 2015 |
D. LAXMAN RAJU Vs. THE STATE OF TELANGANA
|
June 1, 2015 |
D. MALLAMMA AND ORS. Vs. AMSRI CONSTRUCTIONS P. LTD.
|
February 4, 2015 |
D. PULLA REDDY AND ORS. Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
June 1, 2015 |
D. VANISRI Vs. UNION OF INDIA AND ORS.
|
March 17, 2015 |
D. VIJAYA LAKSHMI Vs. THE DISTRICT COLLECTOR AND ORS.
|
June 10, 2015 |
D.B. POWER LIMITED AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
April 28, 2015 |
DAMERA ANNAMMA Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
August 12, 2015 |
DAMODARLAL BADRUKA Vs. THE INCOME TAX OFFICER
|
March 17, 2015 |
DARA MOHAN MURALIDHAR Vs. B. NIRMALA DEVI
|
October 6, 2015 |
DARMARAM YOBU Vs. STATE OF A P
|
March 17, 2015 |
DARNASI PERAIAH Vs. THE DISTRICT COLLECTOR (CS), PAKISTAN DISTRICT AND ORS.
|
July 2, 2015 |
DASA RAVINDER Vs. OSMANIA UNIVERSITY AND ORS.
|
July 9, 2015 |
DASAM VIJAY RAMA RAO Vs. M. SAI SRI
|
June 17, 2015 |
DASARI DUDHEER Vs. STATE OF ANDHRA PRADESH
|
March 6, 2015 |
DASARI NAGABHUSHANAM Vs. STATE OF A P
|
June 19, 2015 |
DASARI RAJYALAKKSHMI Vs. DASARI CHENNAKESWERARAO
|
March 27, 2015 |
DASARI SESHAMMA, D/O SUBBA RAO Vs. THE DISTRICT COLLECTOR, GUNTUR DISTRICT
|
August 26, 2015 |
DASARI SUCHARITHA Vs. INDIAN OIL CORPORATION LTD. HYDERABAD AND ANOTHER
|
November 25, 2015 |
DASARU VEERAIAH Vs. STATE OF ANDHRA PRADESH
|
September 2, 2015 |
DATTATRAYA JOSHI Vs. P P , HYD & ANO
|
June 28, 2015 |
DATTI KAMESWARI Vs. SINGAM RAO SARATH CHANDRA AND ORS.
|
December 11, 2015 |
DAVULURU PRASAD Vs. REVENUE DIVISIONAL OFFICER, KAVALI AND ORS.
|
June 10, 2015 |
DBM GEOTECHNICS & CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA
|
September 11, 2015 |
DECCAN INDUSTRIAL PRODUCTS Vs. ASST. COMMISSIONER OF INCOME-TAX
|
January 21, 2015 |
DEEVI SRINIVASA SAI RADHA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
March 31, 2015 |
DEPUTY COMMISSIONER (LEGAL) Vs. K NEELAKANTA RAO
|
June 2, 2015 |
DEVIDAS R BOLLAKI Vs. STATE OF TELANGANA
|
March 2, 2015 |
DEVIREDDY SURYANARAYANA REDDY Vs. KUSUM KASTURAMMA AND ORS.
|
July 13, 2015 |
DEVIREDDY VENKAT REDDY Vs. BANKARUPANDA PADMAVATHI AND ORS.
|
August 6, 2015 |
DHANPAL VENKAT NARSIMLU Vs. AJJAN SUDHARSHAN
|
April 17, 2015 |
DHARAVATH CHANDULAL Vs. SECY , MIN OF RAILWAYS, NEW DELHI
|
March 17, 2015 |
DINAKAR PROCESS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 22, 2015 |
DIRECTORATE OF ENFORCEMENT Vs. APPELLATE TRIBUNAL (PMLA) AND ORS.
|
April 21, 2015 |
DISTRICT CO-OPERATIVE CENTRAL BANK LTD. Vs. A.P. CO-OPERATIVE TRIBUNAL AND ORS.
|
December 7, 2015 |
DISTRICT COLLECTOR, VISAKHAPATNAM AND ORS. Vs. KAKUMANU SATISH KUMAR AND ORS.
|
April 7, 2015 |
DOVARI VENKATARAMAN Vs. STATE OF A P
|
March 23, 2015 |
DR. AMBEDKAR GLOBAL LAW INSTITUTE AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
November 13, 2015 |
DR. M. TUKARAM Vs. THE REGISTRAR, TELANGANA UNIVERSITY, NIZAMABAD AND OTHERS
|
August 5, 2015 |
DR. MOHAMMED EHSAN Vs. MOHAMMED ISMAIL & ANOTHER
|
September 28, 2015 |
DR. REDDYS LABORATORIES LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX
|
March 17, 2015 |
DUDEKULA NAGOOR VALI Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
August 19, 2015 |
DUNDOO RAVI KUMAR Vs. THE SPECIAL COURT UNDER THE A.P. LAND GRABBING (PROHIBITION) ACT AND ORS.
|
October 13, 2015 |
DURGA PRASAD PANIGRAHI Vs. THE REGISTRAR, UNIVERSITY OF HYDERABAD
|
October 14, 2015 |
DURGA RICE & DECORDICATORS Vs. THE STATE OF A.P.
|
July 7, 2015 |
DUVVURI RAMA KRISHNA RAO TRUST Vs. THE DEPUTY COMMISSIONER, ENDOWMENTS DEPARTMENT AND ORS.
|
July 29, 2015 |
DY. DIRECTOR, E.S.I. CORPORATION Vs. VLJAYASAI FURNITURES
|
June 18, 2015 |
E. ARUNA Vs. VEMALA SREENU AND ORS.
|
July 17, 2015 |
E. SHANKAR Vs. APSRTC AND ORS.
|
December 31, 2015 |
E. VENKATARAMA NAIDU AND ORS. Vs. E. RAMACHANDRA NAIDU AND ORS.
|
August 12, 2015 |
EASHWAR LAL Vs. THE STATE OF TELANGANA AND ORS.
|
September 8, 2015 |
EAST INDIA UDYOG LIMITED Vs. MAYTAS INFRA LIMITED AND ORS.
|
June 12, 2015 |
ELECTRONIC CORPORATION OF INDIA LTD Vs. N ONKARAIAH
|
February 4, 2015 |
ELVIS STEPHENSON Vs. JERUSALEM MATHAI AND ORS.
|
June 29, 2015 |
EMUNDLA LINGAIAH Vs. KOKKULA AND ORS.
|
February 20, 2015 |
ENKAY TEXOFOOD INDUSTRIES LTD. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
April 22, 2015 |
ERRABELLI DAYAKAR RAO AND ORS. Vs. TALASANI SRINIVAS YADAV AND ORS.
|
September 28, 2015 |
ERWADE SHIVAJI Vs. STATE OF A.P.
|
September 9, 2015 |
EXECUTIVE ENGINEER, APSRTC Vs. K. KANAKAIAH AND ORS.
|
June 12, 2015 |
FARHAT SULTANA Vs. REGISTRAR, SPECIAL COURT AND A.P. LAND GRABBING (PROHIBITION) ACT, 1982
|
January 22, 2015 |
FELGUERA GRUAS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT)-IV, ENFORCEMENT WING
|
July 30, 2015 |
FELGUERA GRUAS INDIA PRIVATE LTD. Vs. R.V.R. PROJECTS PRIVATE LTD.
|
December 4, 2015 |
FINACUS SOLUTIONS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 1, 2015 |
FYTOKEN FORMULATIONS LTD. Vs. C. PRAHLADA RAO AND ORS.
|
December 1, 2015 |
G PRABHAKAR Vs. STATE OF TELANGANA
|
February 10, 2015 |
G V PURUSHOTWAM Vs. KASI VISWESWARA SWAMY TEMPLE
|
March 24, 2015 |
G VAISHNAVI REDDY Vs. VIJAYA BANK
|
June 4, 2015 |
G. ARCHANA AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
June 26, 2015 |
G. KIRAN KUMAR AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 3, 2015 |
G. KOTESWARA RAO Vs. E. MURALI AND ORS.
|
August 21, 2015 |
G. LALITHA BAI AND ORS. Vs. G.R. JAYA RAO AND ORS.
|
March 20, 2015 |
G. NEERAJA Vs. THE STATE OF TELANGANA AND ORS.
|
October 7, 2015 |
G. RAVINDER RAO AND ORS. Vs. WONDERLA HOLIDAYS (PVT.) LTD.
|
March 6, 2015 |
G. SUDHAKER REDDY Vs. M. PULLAIAH
|
March 6, 2015 |
G. SUVERNA BAI AND ORS. Vs. M. RAMESH CHANDER RAO AND ORS.
|
August 12, 2015 |
G. USHA RANI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 20, 2015 |
G. VENKATACHALAM AND ORS. Vs. THE GOVT. OF A.P. AND ORS.
|
October 13, 2015 |
G. VENKATESHWAR RAO Vs. V. NEELIMA AND ORS.
|
April 9, 2015 |
G.KSHEERASAGARAM,S/O JAGANNADHA RAO Vs. THE GOVT OF A.P.
|
December 3, 2015 |
G.L. PURUSOTHAM AND ORS. Vs. Y. NAGARAJU AND ORS.
|
August 3, 2015 |
G.S.V. KRISHNA RAO Vs. STATE OF A.P. AND ORS.
|
November 17, 2015 |
G.V. MOHAN AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
December 10, 2015 |
G.V. SURYAPRAKASH REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 7, 2015 |
GABA PHARMACEUTICALS PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 14, 2015 |
GADDAM BIKSHAM Vs. TELANGANA STATE POWER GENERATION CORPORATION LTD
|
March 23, 2015 |
GADDAMEEDI NAGAMANI Vs. THE STATE OF TELANGANA AND ORS.
|
July 17, 2015 |
GADDE BABU RAO Vs. STATE OF ANDHRA
|
February 16, 2015 |
GADDE KRISHNA MURTHY Vs. THE MANDAL REVENUE OFFICER
|
January 23, 2015 |
GADERAJULA SUDHAKAR Vs. STATE OF A P
|
February 13, 2015 |
GADU NARAYANARAO AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
June 3, 2015 |
GANDREDDI RAJARAJESWARI Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
November 16, 2015 |
GANGAVARAM SIVA PARVATHI REDDY Vs. SARANGAM VENKATESWARLU
|
March 18, 2015 |
GANTA NOOKA RAJU AND ORS. Vs. THE STATE OF A.P.
|
September 3, 2015 |
GARLAPATI KAMAL KUMAR Vs. STATE OF TELANGANA
|
July 9, 2015 |
GARNET FINANCE LIMITED AND ORS. Vs. THE COMMISSIONER OF POLICE
|
March 3, 2015 |
GATE SANNAYAPPAGARI NARASIMHA MURTHY @ TAILOR MURTHY Vs. STATE OF A P
|
March 24, 2015 |
GENERAL MANAGER, CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION AND ORS. Vs. Y. PARTHASARATHY AND ORS.
|
June 18, 2015 |
GENERAL MANAGER, SINGARENI COLLIERIES CO. LTD. Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), HYDERABAD AND ORS.
|
July 9, 2015 |
GHOWLI GANDHI BABU Vs. STATE OF A.P. AND ORS.
|
February 16, 2015 |
GIDUTHURI KESARI KUMAR AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
February 16, 2015 |
GIRIKA NAGALAKSHMI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
June 22, 2015 |
GIRISH P RUPANI Vs. BANDI VENKATA RAO
|
March 13, 2015 |
GIRREDDY SURYANARAYANA REDDY Vs. THE LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR
|
July 29, 2015 |
GITA MALIK AND ORS. Vs. NANDAN CLEANTEC LTD.
|
April 27, 2015 |
GORRENKALA RAMESH Vs. GORRENKALA ANJAIAH AND OTHERS
|
December 3, 2015 |
GOTTUMUKKALA SUNDARA NARASARAJU Vs. PINNAMARAJU VENKATA NARASIMHARAJU
|
December 7, 2015 |
GOUNDA MOHAMMED YOUSUF AND ORS. Vs. SHAIK SAHEB AND ORS.
|
June 10, 2015 |
GOVERNMENT OF ANDHRA PRADESH AND ORS. Vs. LAKAMSANI SAMBA SIVA RAO AND ORS.
|
August 6, 2015 |
GOVINDU VENKATA SIVANANDA MURTHY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
June 23, 2015 |
GOWDA RAJENDER AND ORS. Vs. M. RADHA KRISHNA AND ORS.
|
March 19, 2015 |
GREATER VISAKHAPATNAM MUNICIPAL EMPLOYEES UNION; VMC STAFF & WORKERS UNION Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION
|
June 2, 2015 |
GUDE BHAVANI SUJATHA Vs. MUGGULLA SRINIVASA RAO AND ORS.
|
July 28, 2015 |
GUDE BHAVANI SUJATHA Vs. MUGGULLA SRINIVASA RAO AND ORS.
|
June 26, 2015 |
GUDURU RAMALINGESWARA RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
August 6, 2015 |
GUGLOTH RENA Vs. THE STATE OF ANDHRA PRADESH
|
October 7, 2015 |
GUGULOTH JAGAN Vs. STATE OF TELANGANA
|
April 27, 2015 |
GUGULOTH NARSU Vs. STATE OF A.P.
|
October 8, 2015 |
GULAM RASOOL KAHN Vs. STATE OF ANDHRA PRADESH
|
June 2, 2015 |
GUNDLA ANJAVVA Vs. STATE OF A.P.
|
June 25, 2015 |
GUNTUKU VIJAY Vs. STATE OF TELANGANA
|
February 26, 2015 |
GUNTUR COMMUNICATION NETWORK (P) LIMITED Vs. ADDITIONAL COMMISSIONER (CT) (LEGAL) AND ORS.
|
February 10, 2015 |
GURRAM ANANTHA REDDY Vs. KATLA SAYANNA
|
March 30, 2015 |
GURRAM KISTAIAH Vs. STATE OF TELANGANA
|
March 11, 2015 |
GURU UDAY CHANDRA AND ORS. Vs. KOYYA PRASAD REDDY AND ORS.
|
August 12, 2015 |
GUTHA SUKENDER REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
May 1, 2015 |
H. SURYANARAYANA AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
September 4, 2015 |
HAMEEDA BEGUM Vs. STATE OF TELANGANA AND ORS.
|
October 26, 2015 |
HANDUM IRON & STEEL ENTERPRISES (P) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, ANDHRA PRADESH, HYDERABAD
|
April 30, 2015 |
HANMATH RATHOD @ PATHLAVATH HANUMANTHU Vs. STATE OF A P
|
March 18, 2015 |
HANUMANJI RADHA KRISHNA GOUD Vs. STATE OF ANDHRA PRADESH
|
June 18, 2015 |
HARI SHANKAR BAR & RESTAURANT Vs. INDIAN BANK, KAKATIYA NAGAR BRANCH
|
April 29, 2015 |
HARTEX RUBBER LTD. Vs. PRESIDING OFFICER, LABOUR COURT-II AND ORS.
|
July 9, 2015 |
HINDUSTAN ISPAT PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER, JUBILEE HILLS, HYDERABAD AND ORS.
|
November 16, 2015 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. THE ANDHRA PRADESH SOUTHERN POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
October 8, 2015 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. STATE OF A.P.
|
August 4, 2015 |
HYDERABAD CRICKET ASSOCIATION Vs. THE STATE OF TELANGANA AND ORS.
|
January 22, 2015 |
I.G. RAMANA KUMARI Vs. EASTERN POWER DISTRIBUTION COMPANY OF A.P. LIMITED AND ORS.
|
March 6, 2015 |
ICICI BANK LIMITED Vs. IVRCL LTD. AND ORS.
|
August 10, 2015 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. TAHIRA KHATYN, HYD
|
March 24, 2015 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CH VENKATESH
|
April 22, 2015 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. BOYA TALARI LAKSHMI
|
April 15, 2015 |
ICOMM TELE LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI SEA PORT, CHENNAI AND OTHERS
|
December 9, 2015 |
IMMEDISETTI LAKSHMI KUMARI Vs. BATCHU KONDAYYA GUPTHA
|
March 19, 2015 |
IN RE: BANDARU MADHAVA NAIDU Vs. STATE
|
April 15, 2015 |
IN RE: BANDARU MADHAVA NAIDU Vs. STATE
|
April 24, 2015 |
IN RE: GOMAN AGRO-FARMS PVT. LTD. AND ORS. Vs. STATE
|
September 29, 2015 |
INDEPENDENT GAS BASED POWER PRODUCERS ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
January 28, 2015 |
INDER RAJ AGARWAL Vs. UNION OF INDIA
|
April 24, 2015 |
INDIA TRADERS Vs. THE OSMANIA UNIVERSITY AND ORS.
|
July 24, 2015 |
INDIABULLS HOUSING FINANCE LTD Vs. SURYA CHAKRA POWER CORPORATION LTD
|
June 1, 2015 |
INDU DALMIA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 1, 2015 |
INOX LEISURE LTD. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 21, 2015 |
INTEGRATED RUBIAN EXPORTS LTD. Vs. COMMR. OF CUS.
|
March 31, 2015 |
IRUGULA SUBHASHINI Vs. UNION OF INDIA
|
December 31, 2015 |
ISRATH BEGUM Vs. THE STATE OF TELANGANA AND ORS.
|
September 28, 2015 |
ITC LIMITED Vs. THE CUSTOMS EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS.
|
August 13, 2015 |
ITHAGANI LACHAIAH S/O MALLAIAH Vs. JOINT COLLECTOR & ADDITIONAL DISTRICT MAGISTRATE, NALGONDA
|
March 9, 2015 |
J. BALACHANDRUDU Vs. UNION OF INDIA AND ORS.
|
July 27, 2015 |
J. BALAGANGADHARA REDDY Vs. APSRTC AND ORS.
|
July 1, 2015 |
J. DEVI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 12, 2015 |
J. NABI RASOOL Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURAL MARKETING, GOVT. OF A.P. AND ORS.
|
July 8, 2015 |
J. SATHAIAH Vs. INDIAN OVERSEAS BANK REP., BY ITS ASSISTANT GENERAL/MANAGER, HYDERABAD AND OTHER
|
June 25, 2015 |
J.V. RAMANA MURTHY Vs. THE STATE OF A.P.
|
June 1, 2015 |
JAI BHARATH TRADERS Vs. ATLURI SRINIVAS
|
April 27, 2015 |
JAJULA KOTESHWAR RAO Vs. RAVULAPALLI MASTHAN RAO
|
September 2, 2015 |
JAKKAM RUKUMBAI Vs. M. NARSAIAH AND ORS.
|
July 23, 2015 |
JALA PRABHU DAS Vs. THE STATE OF A.P. AND ORS.
|
June 18, 2015 |
JALLEPLLI RAMA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
November 17, 2015 |
JAMMI VENKATA KRISHNA RAO AND ORS. Vs. JAMMI VENKATA HANUMA RAVINDRANATH
|
June 5, 2015 |
JANGA RANGA REDDY Vs. YADLAPALLI JAGADISH CHANDRA CHOUDARY
|
March 27, 2015 |
JARPULA DEVENDER Vs. STATE OF TELANGANA AND ORS.
|
April 6, 2015 |
JASTI SRIDHAR AND OTEHRS Vs. STATE OF A P
|
April 20, 2015 |
JEERMIAH COLLEGE OF EDUCATION AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 23, 2015 |
JONNAVITHULA MALLIKARJUNA PRASAD Vs. BOOSI JAYARAJU
|
January 19, 2015 |
JUNNADA RAMMOHANA RAO Vs. STATE OF A P
|
June 3, 2015 |
JYOTHI EDUCATION SOCIETY, REPRESENTED BY ITS SECRETARY B.ANJAIAH, AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
August 5, 2015 |
K BALQEES BANU Vs. STATE OF A P
|
March 4, 2015 |
K BHARATHI Vs. JOINT COLLECTOR & ADDL DIST MAGISTRATE ANANTAPUR DISTRICT
|
June 3, 2015 |
K BHOOM REDDY Vs. LAND ACQUISITION OFFICER
|
February 26, 2015 |
K G F COTTONS (P) LTD Vs. ASSISTANT COMMISSIONER (CT) LTU
|
March 4, 2015 |
K HARINATH Vs. E RAMANAPPA
|
April 15, 2015 |
K JITENDER DAS Vs. EXECUTIVE ENGINEER
|
February 26, 2015 |
K LAMBODARA NAIDU Vs. STATE OF ANDHRA PRADESH
|
April 10, 2015 |
K MADHURI Vs. M H BHASKAR
|
April 23, 2015 |
K NAGESWARI Vs. M H BHASKAR RAO
|
April 23, 2015 |
K NARASINGA RAO Vs. K NEERAJA @ RAJINI
|
June 1, 2015 |
K PANDURANGA RAO Vs. A NAGARAJU
|
April 22, 2015 |
K PRASAD RAO Vs. STATE OF ANDHRA PRADESH
|
April 29, 2015 |
K SRIDHAR Vs. M H BHASKAR RAO
|
April 23, 2015 |
K SRIHARI Vs. EGUTURU CHANDRA
|
March 24, 2015 |
K SRINIVAS Vs. A P STATE CO-OPERATIVE BANK
|
March 24, 2015 |
K SRINIVAS RAO Vs. STATE OF A P
|
March 12, 2015 |
K V NARAYANA REDDY Vs. ADDITIONAL COMMISSIONER
|
February 20, 2015 |
K VENKATA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
March 25, 2015 |
K. AMMULAMMA Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
August 20, 2015 |
K. ARAVINDA RAO Vs. A. SUNDER KUMAR DAS AND ORS.
|
January 19, 2015 |
K. ASHOK KUMAR REDDY Vs. DISTRICT COLLECTOR, MEDAK DISTRICT AND ORS.
|
October 6, 2015 |
K. AYYAPPA Vs. HONBLE INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
July 23, 2015 |
K. BHARATI PADMA Vs. CHANDRAKALA
|
October 14, 2015 |
K. CHANDRASEKHAR Vs. GOVERNMENT OF INDIA AND ORS.
|
July 22, 2015 |
K. JAYASREE Vs. SINGAM RAO SARATH CHANDRA AND ORS.
|
November 23, 2015 |
K. KRISHNAMACHARI Vs. STATE OF A.P. AND ORS.
|
July 20, 2015 |
K. MADHAVA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
August 12, 2015 |
K. MADHAVA REDDY Vs. THE VICE CHAIRMAN & HOUSING COMMISSIONER, ANDHRA PRADESH HOUSING BOARD AND ORS.
|
December 8, 2015 |
K. MALLAIAH AND ORS. Vs. SANDEEP KUMAR SULTANIA AND ORS.
|
July 17, 2015 |
K. PAVAN KUMAR Vs. DIRECTOR OF CIVIL SUPPLIES AND ORS.
|
June 3, 2015 |
K. RAMA MOHANARAO & CO. Vs. UNION OF INDIA
|
February 19, 2015 |
K. RAMAKRISHNA RAO Vs. THE GOVERNMENT OF A.P., REVENUE (UC.I) DEPARTMENT AND ORS.
|
February 24, 2015 |
K. RAWINDRA REDDY Vs. THE STATE OF A.P. AND ORS.
|
November 6, 2015 |
K. SAMBA SIVA RAO Vs. THE CHIEF GENERAL MANAGER AND ORS.
|
October 14, 2015 |
K. SATYANANDA PATNAIK AND ORS. Vs. THE HYDERABAD URBAN DEVELOPMENT AUTHORITY AND ORS.
|
August 28, 2015 |
K. SATYANARAYANA Vs. THE DEPUTY COMMISSIONER, ENDOWMENTS DEPARTMENT HYDERABAD AND ORS.
|
July 31, 2015 |
K. SOMASEKHAR REDDY AND ORS. Vs. THE STATE
|
April 28, 2015 |
K. SRI VENKATESHWARA RAO AND ORS. Vs. PRINCIPAL SECRETARY REVENUE (EXCISE-III) DEPARTMENT AND ORS.
|
November 27, 2015 |
K. SRINIVASULU REDDY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
October 13, 2015 |
K. SRIVIDYA Vs. K. KISHORE KUMAR REDDY AND ORS.
|
August 28, 2015 |
K. SUBRAHMANYAM Vs. THE BORDER ROADS DEVELOPMENT BOARD AND ORS.
|
June 24, 2015 |
K. SUGANDHA KUMAR Vs. K. VIJAYA LAXMI
|
November 13, 2015 |
K. SUGUNAMMA AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
July 20, 2015 |
K. SURESH BABU Vs. THE SUPERINTENDENT OF POLICE, ANANTAPUR DISTRICT AND ORS.
|
August 24, 2015 |
K. VASUMUATHI Vs. APSRTC, REP BY ITS MANAGING DIRECTOR, HYDERABAD AND ANOTHER
|
March 25, 2015 |
K. VENKATA RAMI REDDY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 10, 2015 |
K. VENKATESH AND ORS. Vs. INDIAN OVERSEAS BANK AND ORS.
|
July 30, 2015 |
K. VENUGOPAL REDDY AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
|
March 24, 2015 |
K.A. SWAMY Vs. STATE OF A.P. AND ORS.
|
April 1, 2015 |
K.B. CHOWDARY Vs. APSRTC AND ORS.
|
September 29, 2015 |
K.S. BRAHMANANDA RAO Vs. STATE BANK OF INDIA AND ORS.
|
December 11, 2015 |
K.S. FAZIL Vs. THE GOVT. OF A.P. AND ORS.
|
July 8, 2015 |
K.SHYAM SUNDER Vs. APSRTC, REP. BY ITS MD
|
November 24, 2015 |
KAKI RAMU Vs. STATE OF TELANGANA AND ORS.
|
August 3, 2015 |
KALAKOTI NIRANJAN REDDY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
March 9, 2015 |
KALANINDHI MARAN CHAIRMAN Vs. MAVULURI VENUGOPAL REDDY
|
December 22, 2015 |
KALIDINDI VENKATA SEETHA RAMA RAJU Vs. THE PRINCIPAL SECRETARY, GOVERNMENT OF ANDHRA PRADESH
|
December 23, 2015 |
KALLAP DINESH KUMAR Vs. THE STATE OF TELANGANA AND ORS.
|
April 30, 2015 |
KALLURI KRISHAN PUSHKAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 15, 2015 |
KAMAREDDY CEMENT MOULDING WORKS Vs. CO-OP. ELECTRIC SUPPLY SOCIETY LTD.
|
August 13, 2015 |
KAMIREDDY BRAHMA REDDY Vs. VISAKHAPATNAM PORT EDUCATIONAL SOCIETY
|
September 8, 2015 |
KAMIREDDY SUMATHI AND ORS. Vs. C. MALLIKARJUNA REDDY AND ORS.
|
December 28, 2015 |
KANAMARLAPUDI NIRMALA DEVI Vs. SHAIK ABDUL RAZAK
|
December 1, 2015 |
KANAPARAJU NARSIMHARAJU Vs. ADLURI BHASKER
|
April 2, 2015 |
KANCHERLA SIVARAMAIAH Vs. MUSUNURU VENKATA KRISHNA RAO
|
August 14, 2015 |
KANDELLI BHISHMA GANGEYUDU Vs. THE STATE OF A.P. AND ORS.
|
February 18, 2015 |
KANIGALPULA S.P. MANJEERA AND ORS. Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
September 22, 2015 |
KANISIRIPI AMMAJI Vs. GOLLAPALLI GANGADHAR RAO
|
March 4, 2015 |
KANTIPAMU KRISHNAVENI Vs. THE DISTRICT COLLECTOR, VISAKHAPATNAM AND ORS.
|
July 15, 2015 |
KAPU RAMACHANDRA REDDY Vs. STATE OF A.P.
|
January 28, 2015 |
KARIBANDI SURYAKANTHAM Vs. PILLA VENKATAKRISHNA
|
April 2, 2015 |
KARIMULLA KHAN Vs. USMAN ALI KHAN
|
July 17, 2015 |
KARINGULA NARASIMHA REDDY Vs. CONSUMER GRIEVANCES REDRESSAL FORUM OF NORTHERN POWER DISTRIBUTION CO. OF A.P. LTD. AND ORS.
|
June 25, 2015 |
KARRI KRISHNA MOHAN Vs. KUPPILI GADDEMMA
|
January 19, 2015 |
KARRI RAGHAVULU Vs. PRL. SECRETARY, REGISTRATION & STAMPS DEPT. AND ORS.
|
April 7, 2015 |
KARSANAPALLI GURUNATHAM AND ORS. Vs. STATE OF ANDHRA PRADESH
|
January 30, 2015 |
KASA MUTHANNA AND ORS. Vs. SUNKE RAJANNA AND ORS.
|
June 5, 2015 |
KASARAPU SUJATHA AND ORS. Vs. VEERAVELLI VEERA SOMAIAH
|
August 19, 2015 |
KASHI MATH SAMSTHAN Vs. SRIMAD SUDHINDRA THIRTHA
|
June 1, 2015 |
KASULA SURENDER REDDY AND ORS. Vs. M. RAVINDER REDDY AND ORS.
|
October 9, 2015 |
KATAMONI NAGARAJU Vs. STATE OF TELANGANA
|
March 11, 2015 |
KATIKALA GANGADRI Vs. KATIKALA RAMANAMMA
|
March 19, 2015 |
KATTA ANDAMMA AND OTHER Vs. JOINT COLLECTOR, WARANGAL DISTRICT AND OTHERS
|
November 24, 2015 |
KATTA PRASANNA KUMAR, KAKINADA Vs. A O , SBI, E G DIST AND ORS
|
March 9, 2015 |
KATTISETTI KALYANA CHAKRAVARTHY Vs. STATE OF A P
|
March 11, 2015 |
KAVITHA RAJAKOTI Vs. INCOME TAX OFFICER AND ORS.
|
September 23, 2015 |
KAVURU VENKATARAMANAMMA @ SITARAVAMMA (DIED) PER LR Vs. KAVURU NARAYANA RAO
|
February 6, 2015 |
KEERTI RAJESHAM Vs. STATE OF TELANGANA
|
December 10, 2015 |
KENCHARAYAPPA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
February 12, 2015 |
KESAVA REDDY Vs. A. VISUPAKSHA REDDY AND ORS.
|
February 6, 2015 |
KESINENI SRINIVASA RAO Vs. STATE OF A.P. AND ORS.
|
March 18, 2015 |
KHADIRUNNISA BEGUM Vs. D S N RAJU
|
March 20, 2015 |
KHAJA KUTUBUDDIN KHAN S/O LATE KHAJA MOINUDDIN KHAN Vs. SECUNDERABAD CANTONMENT BOARD
|
March 19, 2015 |
KILLI VENKATA SURI APPARAO Vs. THE ANAKAPALLI RURAL ELECTRICAL COOP. SOCIETY AND ORS.
|
April 30, 2015 |
KIRAN BANSAL Vs. T. CHANDRA KALA AND ORS.
|
October 27, 2015 |
KNOVUS STEELS AND INFRASTRUCTURE LIMITED Vs. STATE BANK OF INDIA AND ORS.
|
July 23, 2015 |
KODALI LALITHA KUMARI AND ORS. Vs. THE STATE OF A.P. AND ORS.
|
August 31, 2015 |
KODURI BHAGYA Vs. DISTRICT COLLECTOR, WARANGAL DISTRICT AND ORS.
|
July 14, 2015 |
KOHINOOR ROPES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GUNTUR DIVISION, GUNTUR AND ORS.
|
December 14, 2015 |
KOLAGANI VENKATESH AND ANOTHER Vs. ANNARAO GURLINGAPPA KAPATE AND ANOTHER
|
March 6, 2015 |
KOLLAPUDI GANGADHAR Vs. STATE OF A.P. AND ORS.
|
September 22, 2015 |
KONAKALLA SURESH AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
November 12, 2015 |
KONALA SAHEB REDDY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 10, 2015 |
KONATHALA SURYA PRAKASH NAIDU Vs. KONTHALA ARUNA
|
March 19, 2015 |
KONDA NARSIMHA REDDY Vs. KONDA TIRUPATHI REDDY
|
May 1, 2015 |
KONDU RAMACHANDER RAO Vs. AKULA SRINIVASA RAO (DIED)
|
April 10, 2015 |
KONERU ANIL KUMAR Vs. THE STATE OF A.P. AND ORS.
|
June 22, 2015 |
KONERU LAKSHMAIAH EDUCATION FOUNDATION, INSTITUTION DEEMED-TO-BE-UNIVERSITY Vs. THE COMMISSIONER OF TECHNICAL EDUCATION, GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
October 12, 2015 |
KOPPU SATHAIAH Vs. KOPPU NARSAIAH
|
December 31, 2015 |
KORE GATTAIAH Vs. KORE VENKATAIAH AND ORS.
|
September 22, 2015 |
KOSARAJU BALAJI Vs. THE STATE OF TELANGANA AND ORS.
|
October 30, 2015 |
KOTA JOJI Vs. THE RAILWAY PROTECTION FORCE (RPF) AND ORS.
|
November 19, 2015 |
KOTAK MAHINDRA BANK LIMITED Vs. THE STATION HOUSE OFFICER AND ORS.
|
July 28, 2015 |
KOTHA BALARAMAIAH Vs. D NARASIMHA
|
March 25, 2015 |
KOTHA KOMURELLI Vs. STATE OF TELANGANA
|
July 27, 2015 |
KOTHA SATHAIAH Vs. STATE OF TELANGANA AND ANOTHER
|
September 4, 2015 |
KOTHAKAPU MUTHYAM REDDY Vs. BHARGAVI CONSTRUCTIONS
|
June 25, 2015 |
KOTIKI YEDU KONDALU Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
August 12, 2015 |
KOTIPALLI SATYANARAYANA Vs. MAMIDIKUDURU TATA RAO
|
April 15, 2015 |
KOYA LALITHA KUMARI AND ORS. Vs. POLINA NAGESWARA RAO AND ORS.
|
April 10, 2015 |
KRISHNA CONSTRUCTIONS Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
September 3, 2015 |
KRISHNA KUMAR V. SHAH AND ORS. Vs. ANILA J. SHAH AND ORS.
|
June 1, 2015 |
KRK INFRAPROJECTS INDIA PVT. LTD. Vs. STATE OF TELANGANA AND ORS.
|
February 13, 2015 |
KUDIKALA VENKATESHWAR RAO Vs. SPECIAL LOK ADALAT AND ORS.
|
March 26, 2015 |
KUKKALA VENKATESWARLU AND ORS. Vs. THE ACHARYA NAGARJUNA UNIVERSITY AND ORS.
|
June 22, 2015 |
KUMMARI LAKSHMAIAH (ANGADI) AND OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
December 7, 2015 |
KUNDARAM BALACHARY Vs. BHABUKHAN
|
April 22, 2015 |
KUNKUNTLA NARSIMHA Vs. SYED ZAINULABUDDIN
|
March 6, 2015 |
KUONI TRAVEL (INDIA) PRIVATE LIMITED Vs. TECUMSEH PRODUCTS INDIA PRIVATE LIMITED
|
October 5, 2015 |
KURAKU VENKATA RAMANAIAH AND ORS. Vs. DISTRICT COLLECTOR AND ORS.
|
August 6, 2015 |
KURNOOL SWARNAKARA SHOPPING COMPLEX Vs. S MOHAMMED SHADAAB
|
March 24, 2015 |
KUTHURI SURYAVATHI Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
June 26, 2015 |
LAKSHMI AGENCIES, VIJAYAWADA Vs. STATE OF ANDHRA PRADESH
|
June 3, 2015 |
LAKSHMI KANTH SHINDE Vs. THE STATE OF TELANGANA AND ORS.
|
December 2, 2015 |
LAKSHMI SAI CONSTRUCTIONS COMPANY AND ORS. Vs. IJM CORPORATION, BERHARD
|
August 17, 2015 |
LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER, TIRUPATI Vs. T. PEDDA CHENGAIAH AND ORS.
|
May 1, 2015 |
LANKA BABU SURENDRA MOHANA BENARJI Vs. CANARA BANK, UNGUTURU AND ORS.
|
September 7, 2015 |
LARSEN AND TOUBRO LTD. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 14, 2015 |
LENKA ADINARAYANA Vs. THE STATE OF A.P. AND ORS.
|
November 19, 2015 |
LINGALA BHAGYA LAXMI Vs. LINGALA PRABHU LINGAM
|
April 24, 2015 |
LUKKA SRINIVASA RAO Vs. LUKKA SIVAIAH
|
July 31, 2015 |
M JAIPAL REDDY Vs. STATE OF TELANGANA
|
March 24, 2015 |
M K RAMA KRISHNA Vs. M CHANDRAKALA
|
May 1, 2015 |
M M A BAIG Vs. STATE OF ANDHRA PRADESH
|
June 3, 2015 |
M RAGHURAMULU YADAV Vs. STATE OF A P AND OTHERS
|
March 9, 2015 |
M. ANANTHAGIRI AND ORS. Vs. THE A.P. CENTRAL POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
July 28, 2015 |
M. BALA NARASIMHA REDDY Vs. PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
|
August 17, 2015 |
M. DURGA PRASAD Vs. CHAIRMAN AND MANAGING DIRECTOR, SYNDICATE BANK AND ORS.
|
October 26, 2015 |
M. GANGARAM Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
September 8, 2015 |
M. KHALELLULLA BAIG Vs. MULLA KHAJA MOHIUDDIN AND ORS.
|
May 1, 2015 |
M. KOTESWARA RAO Vs. STATE AND ORS.
|
November 27, 2015 |
M. LAXMI RADHA Vs. CANARA BANK AND ORS.
|
July 28, 2015 |
M. LINGA MURTHY Vs. R.M. RAMA DEVI AND ORS.
|
June 19, 2015 |
M. MALLA REDDY Vs. THE STATE OF TELANGANA AND ORS.
|
July 27, 2015 |
M. NAGARAJ Vs. THE STATE OF TELANGANA
|
August 14, 2015 |
M. NARSI REDDY Vs. V. RAGHU RAM NAIDU AND ORS.
|
February 6, 2015 |
M. NEHRU AND ORS. Vs. COLLECTOR (CS), MEDAK DISTRICT AND ORS.
|
August 27, 2015 |
M. RAMA BHUSHANAM Vs. COMMERCIAL AGRO PRODUCTS PRIVATE LIMITED AND ORS.
|
July 17, 2015 |
M. SALAHUDDIN AYUB Vs. THE STATE OF TELANGANA
|
June 18, 2015 |
M. SAROJA DEVI Vs. SYNDICATE BANK AND ORS.
|
July 30, 2015 |
M. SHIVA SHANKAR AND ORS. Vs. STATE OF TELANGANA
|
September 10, 2015 |
M. SIMON Vs. THE STATE OF A.P.
|
February 5, 2015 |
M. SUJATHA Vs. M. SURENDER REDDY AND ORS.
|
April 1, 2015 |
M. SUSHEELA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 27, 2015 |
M. VENKATA VISHNU VARDHAN Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
August 10, 2015 |
M. VISWANATHAN Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 22, 2015 |
M.A. HAKEEM Vs. TSRTC AND ORS.
|
October 7, 2015 |
M.D. GAFFAR Vs. THE STATE OF TELANGANA AND ORS.
|
March 24, 2015 |
M.D. SAIDA Vs. THE ANDHRA PRADESH ROAD TRANSPORT CORPORATION AND ORS.
|
March 3, 2015 |
M.P. NAGANNA GOUD Vs. SPECIAL DEPUTY COLLETOR, LAND ACQUISITION OFFICER
|
February 23, 2015 |
M.R. RAMESH Vs. REGR., OSMANIA UNIVERISTY, HYD & 2 ORS.
|
March 20, 2015 |
M.S. PRABHAKARA RAO AND ORS. Vs. K.R. AMOS AND ORS.
|
February 10, 2015 |
M.SRIVIDYA CHOWDARY Vs. M.SREENIVASULU AND OTHERS
|
December 4, 2015 |
M.V. KRISHNAIAH Vs. THE CONTROLLER OF LEGAL METROLOGY, GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
June 11, 2015 |
M/S. DEEPTI ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 5, 2015 |
M/S. S.K. HELATH CARE FORMULATIONS PVT. LTD. Vs. M/S. GLOBE GLASS CONTAINERS
|
July 3, 2015 |
M/S. SUN RE-ROLLING MILLS AND COLD STORAGE PVT. LTD. Vs. THE DISTRICT COLLECTOR, VISAKHAPATNAM, AND OTHERS
|
November 20, 2015 |
M/S.DECCAN CHRONICLE HOLDINGS LTD Vs. IL& FS TRUST CO. LTD.
|
December 10, 2015 |
MADABOINA THULJARAM AND ORS. Vs. THE STATE OF ANDHRA PRADESH
|
August 6, 2015 |
MADABOINA THULJARAM, S/O RAMAIAH AND ANOTHER Vs. STATE OF ANDHRA PRADESH, THROUGH PUBLIC PROSECUTOR, HIGH COURT OF JUDICATURE AT HYDERABAD
|
August 6, 2015 |
MADALA JYOTHI AND ORS. Vs. KARANAM TIRUPALAIAH AND ORS.
|
June 23, 2015 |
MADAN LAL STEELS LTD Vs. GOVERNMENT OF TELANGANA
|
April 17, 2015 |
MADANPALLE SPINNING MILS LIMITED Vs. RUDRA KALI COTTON INDUSTRIES
|
March 25, 2015 |
MADASU VENKATA PRASADA RAO Vs. MADASU ASHA LATHA
|
August 11, 2015 |
MADHAVARAPU VASANTHA KUMAR, E.G. DISTRICT AND OTHERS Vs. E.O., MANTRIPRAGADA VARI CHOULTRY, E.G. DIST. AND OTHERS
|
March 24, 2015 |
MAGANTI KRISHNA DURGA Vs. MAGANTI ANIL KUMAR
|
April 2, 2015 |
MAHADEV METALIKS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
MAHASIVABHATTU VENUGOPALKRISHNAMRAJU AND ORS. Vs. THE STATE OF A.P. AND ORS.
|
August 6, 2015 |
MAHENDER Vs. D. VENKAT REDDY AND ORS.
|
August 21, 2015 |
MAHESH KUMAR SHARMA Vs. STATE OF TELANGANA, WELFARE OF DISABLED AND SENIOR CITIZENS DEPARTMENT AND ORS.
|
July 30, 2015 |
MAIMOONA BEGUM Vs. G.SARAT BABU
|
December 2, 2015 |
MAJJI SOMULU Vs. MAJJI NAGARAJU AND ORS.
|
July 16, 2015 |
MALATHI BAI Vs. STATE OF TELANGANA
|
January 12, 2015 |
MALE EDIGI KANTHAMMA Vs. STATE OF A P
|
March 19, 2015 |
MALLADI RAMAKRISHNA RAO Vs. MALLADISESHARATHNAM
|
March 13, 2015 |
MAMIDI PRABHAKAR Vs. SURTHANI CHENCHAIAH AND OTHERS
|
June 22, 2015 |
MANAGING DIRECTOR, A.P. ROAD DEVELOPMENT CORPORATION AND EX-OFFICIO ENGINEER-IN-CHIEF (R & B) Vs. IRCON INTERNATIONAL LIMITED
|
March 18, 2015 |
MANEPALLI MOHANA RAO Vs. STATE OF A.P.
|
July 21, 2015 |
MANGALAGIRI SAIRAM Vs. THE JAWAHARLAL NEHRU TECHNOLOGY UNIVERSITY AND ORS.
|
June 17, 2015 |
MANJUDARI NEERADA Vs. M.P. NARASIMHA RAO
|
January 30, 2015 |
MANNAM YESURATNAM Vs. CHALAMALSETTY BHARATHIDEVI AND OTHERS
|
August 17, 2015 |
MANNE JHANSILAXMI Vs. APASANI ATCHUTA RAMA MOHANARAO
|
March 24, 2015 |
MANOJ KUMAR Vs. UNION OF INDIA
|
December 30, 2015 |
MANOJ KUMAR Vs. UNION OF INDIA
|
December 13, 2015 |
MANOVARTHI SREENIVAS Vs. STATE OF ANDHRA PRADESH
|
July 23, 2015 |
MANTENA KISHORE BABU Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 19, 2015 |
MANYALA VENKATA SANJEEVA RAO Vs. BEERAM CHANDRA SEKHAR AND OTHERS
|
April 1, 2015 |
MAQBUL SHAIK AND ORS. Vs. CHEERALA THRIPURA AND ORS.
|
September 1, 2015 |
MASURAM SRINIVASULU AND ORS. Vs. APCPDCL, HYDERABAD AND ORS.
|
July 22, 2015 |
MATTA SRIRAMA MURTHY Vs. AREPALLI SRIRAMA MURTHY
|
July 21, 2015 |
MAURITIUS COMMERCIAL BANK LTD Vs. SUJANA UNIVERSAL INDUSTRIES LIMITED
|
April 21, 2015 |
MAURITIUS COMMERCIAL BANK LTD. Vs. SUJANA UNIVERSAL INDUSTRIES LIMITED
|
July 28, 2015 |
MD AZEEMUDDIN Vs. PRESIDING OFFICER, LABOUR COURT-II
|
March 26, 2015 |
MD GHOUSE KHAN Vs. PRESIDING OFFICER, LABOUR COURT-I, HYDERABAD
|
March 26, 2015 |
MD. AFZAL Vs. SINGARENI COLLIERIES CO.LTD.
|
August 19, 2015 |
MD. AKBAR Vs. STATE OF TELANGANA
|
February 2, 2015 |
MD. GHOUSE Vs. APSRTC, GADWAL AND ORS.
|
September 15, 2015 |
MD. HAFEEZ AHAMED AND ORS. Vs. SOUTHERN POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
November 16, 2015 |
MD. PASHA Vs. APSRTC AND ORS.
|
November 17, 2015 |
MEDIDHI CHAKRA VENI Vs. KAMISETTI VENKATA RAMANAM AND ORS.
|
November 23, 2015 |
MEER MUSTAFA ALI Vs. SYED AFSAR ALI KHAN
|
December 10, 2015 |
MENDU SATHI REDDY AND ORS. Vs. MENDU MADHUSUDAN REDDY
|
November 13, 2015 |
METHUKU REKHA W/O BHASKAR SWAMY Vs. DISTRICT COLLECTOR, KARIMNAGAR
|
May 1, 2015 |
MHOD AYUB ISMAIL ABIDS, HYD Vs. FOUZIA MOHINDIN, TILAKROAD, HYD
|
April 24, 2015 |
MIRADOR COMMERCIAL PVT. LTD. Vs. POWER GRID CORPORATION OF INDIA LTD. AND ORS.
|
August 20, 2015 |
MIRZA ANWAR BAIG Vs. STATE BANK OF BIKANER & JAIPUR
|
October 7, 2015 |
MOCHERLA SATYANARAYANA Vs. THE STATE OF ANDHRA PRADESH
|
March 31, 2015 |
MOHAMMED BATALULLAH FAROOQUI Vs. ENGLISH AND FOREIGN LANGUAGES UNIVERSITY AND ORS.
|
June 1, 2015 |
MOHAMMED BURAHANUDDIN AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
May 1, 2015 |
MOHAMMED SHAHEED Vs. STATE OF TELANGANA
|
January 21, 2015 |
MOHAMMED SULTANA BEGUM Vs. SPECIAL DEPUTY COLLECTOR AND ORS.
|
March 27, 2015 |
MOHAMMED YAKUB ALI Vs. STATE OF TELANGANA AND ORS.
|
August 12, 2015 |
MOHD ALEEM BAIG Vs. UNION OF INDIA AND 3 OTHERS
|
September 28, 2015 |
MOHD FAYYAZ Vs. P P, HYD
|
April 2, 2015 |
MOHD KHAJA MOINUDDIN Vs. STATE OF TELANGANA
|
March 16, 2015 |
MOHD MAHBOOB Vs. APSFCL,A O,HYD
|
February 26, 2015 |
MOHD NASEER AHMED Vs. SYED SULTAN
|
April 16, 2015 |
MOHD RAFIUDDIN AHMED Vs. STATE OF TELANGANA
|
June 2, 2015 |
MOHD WAJID AHMED @ AHMED Vs. STATE OF A P
|
June 18, 2015 |
MOHD. AASHAM PASHA Vs. E. SRIHARI CHARY
|
December 28, 2015 |
MOHD. GHOUSE KHAN Vs. JADAV GANESH AND ORS.
|
September 29, 2015 |
MOHD. SAYEED AND ANOTHER Vs. STATE OF TELANGANA AND ANOTHER
|
November 19, 2015 |
MOHD. SHAHABUDDIN Vs. STATE OF TELANGANA AND ORS.
|
November 27, 2015 |
MOORTHA APPIKONDAMMA Vs. KUPPILI GOVINDA RAO
|
July 3, 2015 |
MOTHUKU LINGA REDDY Vs. STATE OF A P
|
April 29, 2015 |
MR.PUVVADA VENKATA KRISHNA RAO Vs. THE COLLECTOR & DISTRICT MAGISTRATE GUNTUR DISTRICT
|
October 1, 2015 |
MUDI REDDY TIRUPATHI REDDY Vs. T. LINGA REDDY AND ORS.
|
August 18, 2015 |
MUGI KANTHAMMA Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
July 14, 2015 |
MUKESH KUMAR AND ORS. Vs. THE DEBTS RECOVERY TRIBUNAL AND ORS.
|
November 16, 2015 |
MUKESH KUMAR MITTAL Vs. STATE OF TELANGANA
|
June 3, 2015 |
MUMMANA SURYA RAO Vs. HINDUSTAN PETROLEUM CORPN. LTD AND ORS.
|
September 16, 2015 |
MUNAWAR KHATOON AND ORS. Vs. RAFIQUE AHMED KHAN AND ORS.
|
October 30, 2015 |
MUNDLAPUDI KAMALAMMA AND ORS. Vs. BANDI DORASWAMY REDDY AND ORS.
|
December 21, 2015 |
MUPPIRI SUDHAKAR NAIDU AND OTHERS Vs. STATE OF A.P.
|
March 11, 2015 |
MUSKU SRINIVAS REDDY Vs. MUSKU RAM REDDY
|
April 22, 2015 |
MUSUNURU VENKATA SURYA PRAKASA RAO Vs. DASARI AMMAJI
|
September 23, 2015 |
MYLA SHANTA KUMARI AND ORS. Vs. STATION HOUSE OFFICER AND ORS.
|
July 23, 2015 |
MYLA SUNITHA PRIYADARSHINI Vs. SHO NANDYAL III TOWN P.S. AND STATE OF A.P. AND ORS.
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April 13, 2015 |
N . T . R . UNIVERSITY OF HEALTH SCIENCE Vs. DUBBASI PRAVEEN KUMAR
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March 20, 2015 |
N JAYAMMA Vs. N SANTOSH KUMAR
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February 13, 2015 |
N S T L EMPLOYEES WELFARE ASSOCIATION Vs. VARAHA LAKSHMI NARASIMHA SWAMY VARI DEVASTHANAM
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April 24, 2015 |
N. CHENCHAIAH Vs. STATE OF ANDHRA PRADESH AND ORS.
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November 25, 2015 |
N. NAGESWARA RAO Vs. TELANGANA NORTHERN POWER DISTRIBUTION CO. LTD. AND ORS.
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September 22, 2015 |
N. PHANI KUMAR Vs. GOVERNMENT OF A.P. AND ORS.
|
March 18, 2015 |
N. SATYANARAYANA MURTHY Vs. THE A.P. COOPERATIVE OIL SEEDS GROWERS FEDERATION LTD.
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January 19, 2015 |
N. SUHARLATHA Vs. THE STATE ELECTION COMMISSION
|
August 3, 2015 |
N.S.S. PRASAD Vs. TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
August 11, 2015 |
N.V.S. NAIDU Vs. SURYA TEJA CONSTRUCTIONS PRIVATE LIMITED
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February 25, 2015 |
NADE ALI MIRZA AND ORS. Vs. KHALIDA MOHAMMED SALIM DAWAWALA AND ORS.
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October 27, 2015 |
NAKKA KRISHNA RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.
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February 23, 2015 |
NALLA RAJI REDDY Vs. VENKATANANTHA CHARY
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October 7, 2015 |
NALLA SAI PRASAD AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 9, 2015 |
NALLAMOTHU RAJENDRAPRASAD Vs. THORLIKONDA SATYANARAYANA
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March 10, 2015 |
NALLAMOTHU SIVA YOGESWARI Vs. STATE OF A.P. AND ORS.
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June 1, 2015 |
NALLAVELLI ASHOK Vs. THE STATE OF TELANGANA AND ORS.
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October 5, 2015 |
NAMALA VEERA BHADRAM Vs. NAMALA DAYAKAR AND OTHERS
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February 27, 2015 |
NAMITA BANKA Vs. COMMERCIAL TAX OFFICER, AGAPURA CIRCLE, ABIDS DIVISION, HYDERABAD AND ORS.
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December 4, 2015 |
NANDI VENKATESHWARLU Vs. THE STATE OF ANDHRA PRADESH, REPRESENTED BY ITS SECRETARY, CIVIL SUPPLIES DEPARTMENT, HYDERABAD AND OTHERS
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June 10, 2015 |
NANDYALA BALA VARADA REDDY Vs. NANDYALA VARADA REDDY
|
June 2, 2015 |
NANNAPANENI SOWBHAGYAMMA AND ORS. Vs. NANNAPANENI RAMA RAO AND ORS.
|
March 13, 2015 |
NARANI JANGAIAH, S/O LATE N RAJAIAH Vs. PASHAM ANJANEYULU,S/O CHENNA RAYUDU
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March 6, 2015 |
NARAYAN REDDY Vs. KHAJA GULAM MUSTAFA
|
September 23, 2015 |
NARENDRA URANGI AND ORS. Vs. GREENMINT INDIA AGRITECH PVT. LTD. AND ORS.
|
September 11, 2015 |
NARESH KUMAR Vs. STATE OF ANDHRA PRADESH AND ORS.
|
June 8, 2015 |
NARLA SYAM KISHORE MOULI Vs. THE STATE OF A.P. AND ORS.
|
June 4, 2015 |
NARNE ESTATES PVT. LTD. Vs. RAJ KUMARI
|
March 20, 2015 |
NATIONAL INSTITUTE OF TECHNOLOGY Vs. MD. AKBAR
|
September 8, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTAPALLI ANKAYAMMA AND OTHERS
|
August 12, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINTAPALLI ANKAYAMMA AND OTHERS
|
September 12, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. A BANDARI SUNITHA
|
April 23, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. INDURI PRAMEELA AND ORS.
|
June 19, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ALAPATI UMALATHA
|
February 9, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. G ASHOK
|
March 26, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ANNARADII AND ORS.
|
February 4, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. T. SABITHA AND ORS.
|
June 25, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. P.R. SUBRAMANYAM AND ORS.
|
January 21, 2015 |
NATIONAL INSURANCECOMPANY LIMITED Vs. BANDARI VENKATESWARLU
|
April 23, 2015 |
NAWAJISH SULTAN ALI VIRANI Vs. THE STATE OF TELANGANA AND ORS.
|
December 22, 2015 |
NCL INDUSTRIES LIMITED Vs. THE ASSISTANT DIRECTOR OF MINES AND GEOLOGY AND ORS.
|
October 8, 2015 |
NEDUNOORI SWAMY Vs. GANTA LAXMI
|
June 4, 2015 |
NERELLA CHINA VENKATA SUBBA RAO Vs. GUNDA ANKA RAO AND ORS.
|
April 17, 2015 |
NEW HYDERABAD MEDAK TRANSPORT Vs. THE STATE OF TELANGANA AND ORS.
|
July 15, 2015 |
NEW HYDERABAD MEDAK TRANSPORT, HYDERABAD Vs. STATE OF TELANGANA
|
June 1, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. MODHUGU NAGA DURGA, W G DIST
|
March 24, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. BHUTARAJU KRISHNA AND ORS.
|
September 3, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RABIYA BEGUM
|
October 26, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DARJI LAXMI AND ORS.
|
April 13, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. UMMANNAGARI AKKAMMA
|
April 16, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BOSSARAPU SRILAKSHMI
|
April 16, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DARISANTA SENTEMMA AND ORS.
|
March 19, 2015 |
NEW INDIA ASSURNCE COMPANY LIMITED, GUNTUR Vs. NUTHALAPATI VARAMMA
|
April 9, 2015 |
NEW NARMADA RESTAURANT & BAR Vs. STATE OF TELANGANA AND ORS.
|
September 1, 2015 |
NEW RYTHU FERTILIZERS Vs. STATE OF ANDHRA PRADESH
|
June 2, 2015 |
NEW TECH INFRASTRUCTURE Vs. APPELLATE DEPUTY COMMISSIONER (CT) AND ORS.
|
April 27, 2015 |
NEW VIJAYALAKSHMI OIL EXTRACTION AND REFINERY PRIVATE LIMITED Vs. THE ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED
|
August 10, 2015 |
NIDADAVOLU ANASUYA Vs. PORANKI
|
April 17, 2015 |
NIMMALA MANGA TAYARU Vs. THE EXECUTIVE ENGINEER,MINOR IRRIGATION
|
July 9, 2015 |
NIRMALA AGARWAL AND ORS. Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
April 24, 2015 |
NOBLE IMPORT PRIVATE LIMITED Vs. UNION OF INDIA, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE) AND ORS.
|
December 17, 2015 |
NUSHRAT JAHAN Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 24, 2015 |
NUSUN GENETIC RESEARCH LTD AND OTHERS Vs. THE STATE OF TELANGANA AND ANOTHER
|
December 10, 2015 |
OIL PALM DEVELOPERS & PROCESSORS ASSOCIATION AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 15, 2015 |
OMEGA SHELTERS (P) LIMITED Vs. ASST COMMISSIONER
|
April 24, 2015 |
OMPRAKASH Vs. L. SUNITHA
|
January 19, 2015 |
ORIENT CEMENT, DEVAPUR, ADILABAD, SENIOR MANAGER-ACCOUNTS, R C MANTRI Vs. COMMISSIONER OF COMMERCIAL TAXES, AP, NAMPALLY, HYDERABAD
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July 3, 2015 |
ORIENTAL INSURANCE CO LTD Vs. RUQUIYA BEE AND OTHERS
|
December 30, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. YANAMADALA SRIDEVI
|
November 19, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. BIYYALA SRINIVASARAO AND ORS.
|
April 2, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GANGNAPALLI SHAI AKBAR
|
March 26, 2015 |
ORUGANTI SURYANARAYANA MURTHY Vs. A.P. GRAMEENA VIKAS BANK
|
April 10, 2015 |
P ANJANEYULU Vs. STATE OF A P
|
April 28, 2015 |
P BABU RAO Vs. SPDCTL
|
March 11, 2015 |
P GAYAZUDDIN Vs. STATE OF ANDHRA PRADESH
|
February 19, 2015 |
P KISHAN RAO Vs. S H O , P S , KARIMNAGAR II TOWN
|
March 12, 2015 |
P KOTYA Vs. STATE OF TELANGANA
|
April 1, 2015 |
P MADHUSUDHAN RAO Vs. LT COL RAVI MANAN
|
March 12, 2015 |
P MURALI MOHANA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 25, 2015 |
P PANDARINATH Vs. N JAYA LAKSHMI
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March 13, 2015 |
P RAVINDER REDDY Vs. STATE OF TELANGANA
|
February 13, 2015 |
P. BHAGYALAKSHMI Vs. STATE OF TELANGANA AND ORS.
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November 5, 2015 |
P. BHASKAR RAJU Vs. THE STATE OF TELANGANA
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April 22, 2015 |
P. JAYA PRAKASH RAO Vs. THE STATE
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December 1, 2015 |
P. JOHN NELSON Vs. V. BENJAMIN
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October 29, 2015 |
P. MANIKYA RAO Vs. A.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 30, 2015 |
P. PARAMESHWAR REDDY Vs. THE STATE OF TELANGANA AND ORS.
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August 10, 2015 |
P. PRAKASH Vs. POOSA MUTHYALU AND ORS.
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June 25, 2015 |
P. RAJINI Vs. P. NARASAMMA AND ORS.
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December 14, 2015 |
P. SIVA NAGESWARA RAO Vs. STATE OF A.P.
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April 6, 2015 |
P. SRIDEVI Vs. THE STATE OF TELANGANA AND ORS.
|
July 21, 2015 |
P. SRINIVASA RAO Vs. ANDHRA PRADESH CENTRAL POWER DISTRIBUTION COMPANY LIMITED AND ORS.
|
August 4, 2015 |
P. SUGUNAMMA AND ORS. Vs. STATE OF A.P.
|
January 19, 2015 |
P. SURENDRA Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
October 6, 2015 |
P. VASANTHA LAKSHMI Vs. STATE OF TELANGANA AND ORS.
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August 28, 2015 |
P. VENKANNA Vs. HINDUSTAN AERONAUTICS LIMITED AND ORS.
|
August 20, 2015 |
P. VENKATESHWAR RAO Vs. SUNKU SRINIVASULU AND ORS.
|
September 11, 2015 |
P. VENKATESHWARA NAIK AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
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October 12, 2015 |
P.V. BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
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July 31, 2015 |
PACHALA YESURATNAM AND ORS. Vs. STATE OF A.P. AND ORS.
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December 28, 2015 |
PACHI PALA DORA SWAMY Vs. G. MAHARSHI AND ORS.
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February 11, 2015 |
PADI PRATAP REDDY Vs. DISTRICT COLLECTOR, WARANGAL AND ORS.
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October 28, 2015 |
PADMAVATHI COTTON TRADERS Vs. T.V. THANGAVADIVEL MURUGA NADAR SONS FIRM AND ORS.
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January 30, 2015 |
PADYALA RANGA RAO AND OTHERS Vs. GUNDABATHUNI VENKATESWARA RAO AND OTHERS
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October 29, 2015 |
PALANGTHODE SRINIVAS AND ORS. Vs. STATE OF TELANGANA AND ORS.
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June 9, 2015 |
PALLEPATI SHANTI Vs. PALLEPATI BALAKISHAN RAO AND OTHERS
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March 6, 2015 |
PAMUSANI VENKATESWARLU AND ORS. Vs. THE STATE OF ANDHRA PRADESH
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September 3, 2015 |
PANATI MADHUSUDHANA REDDY Vs. MADDALI RENUKA @ SUHASINI
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March 12, 2015 |
PANEEM MANASA Vs. STATE OF ANDHRA PRADESH AND ORS.
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June 24, 2015 |
PASAGADUGULA NARAYANA RAO Vs. PASAGADUGULA RAMA MURTY AND ORS.
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August 21, 2015 |
PASUPALLETI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH AND ORS.
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June 8, 2015 |
PATHAN KAREEMULLA AND ORS. Vs. THE STATE OF ANDHRA PRADESH
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August 13, 2015 |
PATHI LAKSMI Vs. K. SINDARRAJ AND ORS.
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April 17, 2015 |
PATTIPATI VIJAYALAKHSMI AND ORS. Vs. KOTAH LAXMI TULASI AND ORS.
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September 11, 2015 |
PAVANI Vs. JOINT COLLECTOR
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April 24, 2015 |
PAYALA GOPI Vs. TIEBEAM TECHNOLOGIES INDIA (P) LTD. AND ORS.
|
March 6, 2015 |
PAYAM RAJULU Vs. STATE OF A.P.
|
September 9, 2015 |
PEDDI PHANI KUMAR AND ORS. Vs. STATE OF A.P.
|
April 8, 2015 |
PEDDINA PADMAVATHI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 8, 2015 |
PELIMELLY RAMESH Vs. E. SRAVAN KUMAR
|
April 10, 2015 |
PENDLI SATHI REDDY Vs. STATE OF A P
|
February 13, 2015 |
PENNA CEMENT INDUSTRIES LTD. Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND ORS.
|
September 2, 2015 |
PENTAMEEDI KOMURAIAH Vs. PENTAMEEDI ODAIAH
|
July 27, 2015 |
PENTLAVELLY KRISHNAIAH Vs. STATE OF A P
|
March 12, 2015 |
PERLA SAMBAMURTHY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
July 6, 2015 |
PERUMAL MADHUSUDHAN RAO Vs. STATE OF ANDHRA PRADESH
|
April 29, 2015 |
PHOENIX LOGISTICS PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS, HYDERABAD
|
July 9, 2015 |
PILLI MOHAN YADAV Vs. M. VENKATESWARLU, DEPUTY COMMISSIONER, GHMC
|
November 13, 2015 |
PITTA SUBBA RAO Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 14, 2015 |
POROORI SRIMANNARAYANA RAO Vs. POROORI SUGUNGA KUMARI
|
March 12, 2015 |
POSHETTY LURDAMMA AND ORS. Vs. KUNDAY MALLAIAH AND ORS.
|
September 4, 2015 |
POTHU RAJENDER Vs. STATE OF TELANGANA
|
June 4, 2015 |
POTHURI SUSHANTH AND ORS. Vs. CVSR COLLEGE OF ENGINEERING AND ORS.
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September 1, 2015 |
POTLABATHUNI SRIKANTH Vs. SHRIRAM CITY UNION FINANCE LIMITED
|
October 1, 2015 |
POTLURI BALA VAMSI KRISHNA Vs. THE STATE OF A.P.
|
December 22, 2015 |
PRASAD - SUSHEE JNT. VENTURE Vs. SINGARENI COLLIERIES CO. LTD, M.D., KHAMMAM AND ORS.
|
September 29, 2015 |
PRATAP CASHEW CO. LTD. Vs. COMMERCIAL TAX OFFICER, KASIBUGGA CIRCLE AND ORS.
|
March 17, 2015 |
PRATHIPATI MANIKYA RAO Vs. STATE OF ANDHRA PRADESH
|
July 8, 2015 |
PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. G.K. PROPERTIES PRIVATE LIMITED
|
June 17, 2015 |
PRIYADARSHINI COLLEGE OF ENGINEERING AND TECHNOLOGY AND ORS. Vs. A. JUDSON AND ORS.
|
December 3, 2015 |
PRL SECY, HOME DEPT Vs. SK DADA BASHA, KURNOOL DIST
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February 26, 2015 |
PUDI ANJELAMMA Vs. RAMESH CHANDRA PANDA AND ORS.
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December 14, 2015 |
PUJARI NARSAIAH Vs. MODEM SUDHAKER, HASANPARTHY MANDAL, WARANGAL DISTRICT
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March 20, 2015 |
PULAGAM RATNAVATHI Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR, RASHTRIYA ISPAT NIGAM LTD.
|
November 13, 2015 |
PULI DINESH BABU Vs. STATE OF TELANGANA
|
June 3, 2015 |
PURAMSETTI SATYA RAMESH Vs. STATE OF ANDHRA PRADESH AND ORS.
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September 14, 2015 |
PURVANKARA PROJECTS LIMITED AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 30, 2015 |
PUTTURU VISHNU KUMAR Vs. RUDRARAJU SATYANARAYANA RAJU AND ORS.
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August 11, 2015 |
PYLA SREERANGANAYAKULU Vs. PYLA RATNAM
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April 9, 2015 |
QUINN LOGISTICS INDIA PVT. LTD. Vs. R.N. MARWAH & COMPANY AND ORS.
|
March 25, 2015 |
R AMBER SINGH Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES, DIVISIONAL COOP OFFICER, BODHAN, NIZAMABAD DIST ,
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March 12, 2015 |
R PRAMEELA Vs. R KANNAIAH
|
March 26, 2015 |
R. BAZAR Vs. THE SECRETARY TO GOVERNMENT (GAD), GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
October 12, 2015 |
R. BIKSHAM AND ORS. Vs. THE DISTRICT COLLECTOR, MAHABUBNAGAR AND ORS.
|
September 15, 2015 |
R. NARSIMHULU Vs. THE STATE OF TELANGANA
|
March 25, 2015 |
R. PRASHANTI AND ORS. Vs. STATE OF A.P. AND ORS.
|
July 20, 2015 |
R. RAMA RAO Vs. THE RAILWAY BOARD AND ORS.
|
September 18, 2015 |
R. SARASWATHI Vs. P. RAJAMANIKYAM AND ORS.
|
June 16, 2015 |
R.C.C. (SALES) PRIVATE LIMITED AND ORS. Vs. E.S.I. CORPORATION AND ORS.
|
July 3, 2015 |
R.G. SUNIL REDDY Vs. THE A.P. LOKAYUKTA AND ORS.
|
August 28, 2015 |
R.K. INFRA & ENGINEERING (INDIA) PVT. LTD. Vs. BRAMHANI INDUSTRIES LTD.
|
September 8, 2015 |
R.K. MITTAL Vs. THE INSTITUTE OF LOKAYUKTA FOR THE STATE OF ANDHRA PRADESH AND TELANGANA AND ORS.
|
February 12, 2015 |
R.M. RAMESH BABU AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 22, 2015 |
RABI UMAMAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
April 20, 2015 |
RADHAKRISHNA MATHUR Vs. I. RAVI KUMAR
|
July 30, 2015 |
RADHE SHYAM YADAV Vs. THE PRL. SECRETARY TO GOVT., EDUCATION (SE.PS.I) DEPT. AND ORS.
|
July 31, 2015 |
RADHIKA SOMANI AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
August 28, 2015 |
RADIANT CABLES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 21, 2015 |
RAFIUDDIN AHMED AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
|
June 2, 2015 |
RAISUNNA BEGUM AND ORS. Vs. PREMSUKHAI JAIN AND ORS.
|
November 27, 2015 |
RAJAMOORI RAM REDDY Vs. STATE OF A.P.
|
October 29, 2015 |
RAJAVARAM EDUCATIONAL SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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December 22, 2015 |
RAJIV KUMAR AGARWAL AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 21, 2015 |
RAJULA POTHU RAJU Vs. THE STATE OF ANDHRA PRADESH
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January 30, 2015 |
RAKURTHI PAWAN Vs. BODDA JAGADAMBA AND ORS.
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December 30, 2015 |
RAMA RAO Vs. THE STATE OF ANDHRA PRADESH AND ORS.
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March 3, 2015 |
RAMAN SRIKANTH Vs. STATE OF TELANGANA AND ORS.
|
July 24, 2015 |
RAMBHA LAKSHMANA RAO AND ORS. Vs. THE STATE OF A.P.
|
November 19, 2015 |
RAMDHARMA REDDY Vs. LAND ACQUISITION OFFICER (REVENUE DIVISIONAL OFFICER)
|
November 18, 2015 |
RASTRIYA ISPAT NIGAM LIMITED Vs. ASST. COMMISSIONER OF INCOME TAX
|
April 15, 2015 |
RATAN KUMAR AND ORS. Vs. GREATER HYDERABAD MUNICIPAL CORPORATION AND ORS.
|
August 14, 2015 |
RATHOD MOHAN Vs. STATE OF A P
|
June 9, 2015 |
RATNAMMA Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAVARAM, ANANTHAPUR DISTRICT AND ORS.
|
July 24, 2015 |
RAVADA APPALA REDDY Vs. KADAMBARI SAROJINI DEVI
|
April 29, 2015 |
RAYAVARAPU VENKATA LAKSHMI AND ORS. Vs. THE STATE OF A.P. AND ORS.
|
February 16, 2015 |
REGIONAL MANAGER APSRTC Vs. REGIONAL SECRETARY APSRTC
|
January 23, 2015 |
REGIONAL MANAGER, APSRTC, KURNOOL Vs. DEPOT SECRETARY, APSRTC EMPLOYEES UNION, KURNOOL
|
March 13, 2015 |
REINFORCED EARTH INDIA PRIVATE LIMITED Vs. JAHNAVI GRANITES AND BUILDERS
|
March 13, 2015 |
RELIANCE CAPITAL LTD Vs. VIJAY MINING & INFRA CORP PRIVATE LIMITED
|
June 23, 2015 |
RENUKA DATLA Vs. BIOLOGICAL E LIMITED
|
April 15, 2015 |
RESOLUTE ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
REYYA MAHESH Vs. PEDABILLI VIJAYA
|
April 7, 2015 |
RIYAN BEGUM AND OTHERS Vs. ANUTHULA BALARAJ AND OTHERS
|
March 6, 2015 |
ROCKWELL INDUSTRIES LTD. REP. BY ITS MANAGAING DIRECTOR, HYDERABAD Vs. KHAJA MOINUDDIN AND ANOTHER
|
December 1, 2015 |
ROHINI SEEDS PRIVATE LIMITED Vs. RESHMA CHEMICALS PRIVATE LIMITED
|
March 24, 2015 |
RSR INFRA WORKS (INDIA) PVT. LTD. & PVSRSN ENTERPRISES PVT. LTD. (JV) Vs. STATE OF A.P. AND ORS.
|
September 2, 2015 |
S CHAKRAPANI Vs. STATE OF A P
|
April 29, 2015 |
S DAVENDER REDDY Vs. S RAVINDER REDDY
|
June 5, 2015 |
S DHARMA RAO Vs. STATE OF A P
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June 19, 2015 |
S SRI RAVI Vs. S MANASA
|
March 9, 2015 |
S V ARTS & SCIENCE COLLEGE WEST GUDUR Vs. A P STATE COUNCIL OF HIGHER EDUCATION HYDERABAD
|
February 10, 2015 |
S. AYUB BASHA Vs. THE UNIVERSITY OF HYDERABAD AND ORS.
|
September 2, 2015 |
S. GANAPATHI RAO Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 24, 2015 |
S. NARASIMHULU NAIDU Vs. THE SECRETARY TO GOVERNMENT, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA
|
July 24, 2015 |
S. NARSINGA RAO Vs. CENTRAL POWER DISTRIBUTION CO. OF A.P. LTD. ORS.
|
July 16, 2015 |
S. NAVEEN KUMAR Vs. THE STATE OF TELANGANA
|
April 28, 2015 |
S. SATYANARAYANA Vs. THE HONBLE LABOUR COURT-I, HYDERABAD AND ORS.
|
July 16, 2015 |
S. SRAVAN KUMAR Vs. TELANGA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 15, 2015 |
S. SRINIVAS Vs. STATE OF TELANGANA
|
July 17, 2015 |
S. SYAMALA DEVI Vs. KANTAM LEELAVATHI
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November 7, 2015 |
S. USHA SHREE Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 30, 2015 |
S. VENKATESWARLU AND ORS. Vs. TATA MOHAN RAO AND ORS.
|
March 27, 2015 |
S. VENU GOPALA CHARY Vs. THE UNION OF INDIA AND ORS.
|
March 30, 2015 |
S. ZABEDA PARVEEN Vs. A.P. WOMENS COOPERATIVE FINANCE CORPORATION AND ORS.
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September 16, 2015 |
S.M. FAZLULLAH SHAH QUADRI AND ORS. Vs. NEMALI KRISHNA AND ORS.
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June 24, 2015 |
S.R. LAXMIRAJAM Vs. THE STATE OF A.P.
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July 28, 2015 |
S.S. DIGITALS CABLE NETWORKS Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
July 24, 2015 |
S.S. ORGANICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 12, 2015 |
S.S. RAO Vs. THE DEPOT MANAGER, A.P.S.R.T.C. AND ORS.
|
November 25, 2015 |
S.S.P. SHARMA Vs. THE INDUSTRIAL TRIBUNAL-II AND ORS.
|
September 2, 2015 |
S.V. HARI PRASAD Vs. THE VICE CHAIRMAN & MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS.
|
March 6, 2015 |
S.V. SURYANARAYANA Vs. APSRTC AND ORS.
|
November 26, 2015 |
SABBELLA SOMI REDDY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
June 23, 2015 |
SABER Vs. RAFIUNNISA BEGUM
|
October 14, 2015 |
SAGADAPU VIJAYA Vs. THE STATE OF ANDHRA PRADESH
|
April 2, 2015 |
SAIDHARANI SHAKAMBARI PVT. LTD. Vs. THE COMMISSIONER & DIRECTOR OF AGRICULTURE
|
July 10, 2015 |
SAKE CHANDRAYUDU Vs. STATE OF A P
|
April 16, 2015 |
SAKEENA BEGUM AND ORS. Vs. MIR HYDER ALI KHAN AND ORS.
|
September 10, 2015 |
SAKUNTALAMMA Vs. K.V. GOVINDASWAMY AND ORS.
|
June 17, 2015 |
SALAKA GURU SWAMY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
March 31, 2015 |
SAMAJ SEVA NIDHI Vs. A.C.I.T. (INV)
|
April 7, 2015 |
SAMSON ARTHUR Vs. QUINN LOGISTIC INDIA PVT. LTD. AND ORS.
|
October 13, 2015 |
SANDENALA DHANRAJ AND ORS. Vs. STATE OF A.P.
|
November 18, 2015 |
SANJEEVA REDDY SAW MILL Vs. DEPUTY COMMERCIAL TAX OFFICER NO. 1
|
February 24, 2015 |
SARASWATI BHAGAT Vs. ESHWARAMMA @ LAKSHMANNA
|
October 12, 2015 |
SARASWATI BHAGAT Vs. KHURDULA SIVAKOTI
|
October 12, 2015 |
SARATHI Vs. LAO, DY COLLECTOR
|
April 17, 2015 |
SARDAR BALWANTH SINGH Vs. SARDAR BHAGATH SINGH
|
June 5, 2015 |
SARDAR INDER SINGH SOKKI AND ORS. Vs. GEETHA ENTERPRISES AND ORS.
|
October 13, 2015 |
SAROJ MEHANDI AND ORS. Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
March 2, 2015 |
SARVAJIT INDUSTRIES Vs. C.C., C.E. & S.T.
|
September 8, 2015 |
SARVERUNNISA BEGUM Vs. SYED RAFEEQ
|
March 9, 2015 |
SATISH INDUSTRIES,ADILABAD Vs. PRL SECRY,INDUSTRIES DEPT,HYD
|
March 27, 2015 |
SATTI VENKATESWARA REDDY Vs. MALLIDI VENKATA REDDY
|
November 23, 2015 |
SATTY & ASSOCIATES Vs. JOINT COMMISSIONER (CT) ENFORCEMENT WING, HYDERABAD
|
April 1, 2015 |
SATYA SAI BUILDERS AND DEVELOPERS Vs. THE STATE OF TELANGANA AND ORS.
|
January 21, 2015 |
SCHWING STETTER INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, JUBILEE HILLS CIRCLE AND ORS.
|
October 6, 2015 |
SENAPATI VARAHALAMMA Vs. P. JOHAN PRAKASA RAO AND ORS.
|
April 10, 2015 |
SETH GHASIRAM GOPIKISHAN BADRUKA EDUCATIONAL SOCIETY AND ORS. Vs. R. MAHESWARI AND ORS.
|
October 5, 2015 |
SHAH MUDASSIR ORS. Vs. STATE OF TELANGANA
|
March 20, 2015 |
SHAHI JAMIA MOSQUE MANAGING COMMITTEE Vs. DESHMUKH AKBAR BASHA KHAN
|
March 10, 2015 |
SHAIK AZEEM UDDIN Vs. STATE OF TELANGANA AND OTHERS
|
November 19, 2015 |
SHAIK AZEEM UDDIN Vs. STATE OF TELANGANA AND ORS.
|
November 9, 2015 |
SHAIK BAJI Vs. THE STATE OF ANDHRA PRADESH
|
August 20, 2015 |
SHAIK DAWOOD SHAREEF Vs. STATE OF ANDHRA PRADESH AND ORS
|
September 11, 2015 |
SHAIK JANI BEGUM Vs. SHAIK SIRAJUNNISA BEGUM @ SURYA KUMARI AND OTHERS
|
August 17, 2015 |
SHAIK MAGBUL BASHA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 7, 2015 |
SHAIK MAHABOOB BASHA AND ORS. Vs. UNION OF INDIA
|
September 14, 2015 |
SHAIK MAHAMMED RAFI Vs. GRANDHI POORNA SEETHA MANOJA
|
September 29, 2015 |
SHAIK MOHAMMAD FEROZ Vs. STATE OF A P
|
April 9, 2015 |
SHAIK MOHAMMED RAWOOF Vs. MOHAMMED IBRAHIM
|
December 23, 2015 |
SHAIK PASHA Vs. SHAIK ILYAS AND ANOTHER
|
August 27, 2015 |
SHAIK RASOOL Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 18, 2015 |
SHAIK UMAR @ BABU & ANOTHER Vs. STATE OF ANDHRA PRADESH
|
September 2, 2015 |
SHAIK VAZID Vs. STATE OF A.P.
|
February 27, 2015 |
SHAKTHI CONCRETE INDUSTRIES AND ORS. Vs. GANESH GUPTA
|
June 1, 2015 |
SHAM RAO AND ORS. Vs. MAHADEVI AND ORS.
|
July 23, 2015 |
SHARE MICROFIN LIMITED Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
|
July 1, 2015 |
SHINGIREDDI BIXAPATHI Vs. STATE OF A P
|
February 12, 2015 |
SHOBHA MEMORIAL COLLEGE OF EDUCATION (SPONSORED BY SHOBHA MEMORIAL EDUCATIONAL SOCIETY) REP., BY ITS CORRESPONDENT, MRS. P. SATYAVATI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, NEW DELHI REP., BY ITS MEMBER SECRETARY AND OTHERS
|
April 2, 2015 |
SHRI BONTHA VEERA VENKATA SRIHARI RAO, S/O. SATYANARAYANA, AGED 43 YEARS, OCCU: 4TH DIVISION CORPORATION, MUNICIPAL CORPORATION, RAJAHMUNDRY, EAST GODAVARI DIST. Vs. STATE OF ANDHRA PRADESH, REP. BY SECRETARY, MUNICIPAL ADMINISTRATION, SECRETARIAT BUILDING SAIFABAD, HYDERABAD AND OTHERS
|
July 14, 2015 |
SIDDHARTH SHANKARAN Vs. D SHANKARAN
|
April 22, 2015 |
SIEMENS LIMITED Vs. COMMERCIAL TAX OFFICER, MARKET STREET SIRCLE
|
March 10, 2015 |
SIMHADRI GANGA RAJU AND ORS. Vs. COMMISSIONER OF SURVEY, SETTLEMENTS AND LAND RECORDS AND ORS.
|
June 22, 2015 |
SINDHE RAMESH Vs. P. VINOD KUMAR AND ORS.
|
February 23, 2015 |
SIRAPARAPU KANAKAMALAKSHMI AND ORS. Vs. PORT AND COOL WORKS WELFARE ASSOCIATION AND ORS.
|
March 26, 2015 |
SIVA LAKSHMI Vs. COLLECTOR AND DISTRICT MAGISTRATE, GUNTUR AND ORS.
|
August 5, 2015 |
SK. KALESHA VALI AND ORS. Vs. THE STATE OF A.P.
|
April 7, 2015 |
SLC COLLEGE OF PHARMACY AND ORS. Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY AND ORS.
|
July 7, 2015 |
SMT B. UMA Vs. THE GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS CHIEF SECRETARY, GENERAL ADMINISTRATION (LAW & ORDER) DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS
|
March 2, 2015 |
SMT. V. UMA MAHESWARI Vs. THE STATE OF TELANGANA
|
December 30, 2015 |
SMT.SHAFIYA BEGUM Vs. THE STATE OF ANDHRA PRADESH
|
November 16, 2015 |
SOBHA BAI Vs. CANARA BANK
|
December 15, 2015 |
SOMA-CGGC JV Vs. GOVERNMENT OF ANDHRA PRADESH
|
May 1, 2015 |
SOMU ADI LAKSHMI Vs. STATE OF TELANGANA
|
October 7, 2015 |
SONAPALA BALARAJU AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
September 4, 2015 |
SOUTH CENTRAL RAILWAY CATERING UNIT Vs. STATE OF ANDHRA PRADESH
|
August 24, 2015 |
SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) SOMASILAR PROJECT, UNIT Vs. NARAYANA NELLORE SUBBNARAYUDU & OTHERS
|
December 16, 2015 |
SRAVANTHI Vs. STATE OF A.P.
|
August 12, 2015 |
SREE MAHAYOGI LAKSHMAMMA BANK LTD. Vs. THE DEPUTY REGISTRAR/DIVISIONAL COOPERATIVE OFFICER AND ORS.
|
December 3, 2015 |
SRI AMBUJA PETROCHEMICALS LTD. Vs. N. PRABHAKAR AND ORS.
|
January 28, 2015 |
SRI BALAJI DAL PRODUCERS AND ORS. Vs. THE DIRECTOR OF AGRICULTURAL MARKET COMMITTEE, HYDERABAD AND ORS.
|
December 17, 2015 |
SRI BALUSULAMMA THALLI TEMPLE COMMITTEE AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 10, 2015 |
SRI DEVI ASSOCIATES Vs. ASSISTANT DIVISIONAL ENGINEER (OPERATION), APEPDCL AND ORS.
|
July 23, 2015 |
SRI LAKSHMI AGENCIES, VIJAYAWADA REP. BY ITS PARTNER B.SUDHAKAR AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR, AND OTHER
|
June 3, 2015 |
SRI LAKSHMI TRANSPORT, WARANGAL DISTRICT AND ORS. Vs. SRI SAI MANI LORRY SUPPLIERS, WARANGAL DISTRICT AND ORS.
|
May 1, 2015 |
SRI RAM WINES (A4 WINE SHOP) Vs. STATE OF TELANGANA AND ORS.
|
July 15, 2015 |
SRI RAM WINES (A4 WINE SHOP) AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
July 5, 2015 |
SRI RAMAKRISHNA INDUSTRIES Vs. COMMISSIONER OF C. EX.
|
June 24, 2015 |
SRI SAI MANI LORRY SUPPLIERS Vs. STATE OF TELANGANA AND ORS.
|
May 1, 2015 |
SRI SAI POULTRY AND FEED MIXING PLANT Vs. A.P. STATE FINANCIAL CORPORATION AND ORS.
|
September 10, 2015 |
SRI SANJEEVI MECHANICAL WORKS PVT. LTD. AND ORS. Vs. AMBERLITE RESINS PVT. LTD.
|
February 25, 2015 |
SRI SEETHARAMANJANEYA SWAMYVARI SEVA SANGAM Vs. SUPERINTENDING ENGINEER (OPERATION) APSPDCL AND ORS.
|
July 16, 2015 |
SRI VIJAYALAXMI ASSOCIATES Vs. COMMERCIAL TAX OFFICER AND ORS.
|
February 5, 2015 |
SRIKAKOLAPU RAMA MOHANA RAO Vs. SRIKAKOLAPU NARASIMHA MURTHY AND ORS.
|
March 30, 2015 |
STANDARD ELECTRONICS Vs. DEPUTY COMMISSIONER (CT), NO. II DIVISION AND ORS.
|
February 9, 2015 |
STAR ENTERPRISES,VIJAYAWADA,KRISHNA DISTRICT Vs. JOINT COMMISSIONER
|
February 20, 2015 |
STATE Vs. JERUSALEM MATHAI AND ORS.
|
December 2, 2015 |
STATE BANK OF HYDERABAD, BRANCH MANAGER, VIZIANAGARAM BRANCH Vs. DEBTS RECOVERY TRIBUNAL, ANDHRA PRADESH HYDERABAD
|
September 22, 2015 |
STATE BANK OF INDIA Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AND ORS.
|
October 7, 2015 |
STATE OF A P Vs. MEKALA SREENU
|
June 9, 2015 |
STATE OF A P Vs. SHAIK JHAJA MOINUDDIN
|
March 17, 2015 |
STATE OF A P Vs. B RAMULU
|
April 10, 2015 |
STATE OF A P Vs. KAKULAVARAPUR VENKATA REDDY
|
April 17, 2015 |
STATE OF A.P. Vs. SIEMENS LIMITED
|
June 23, 2015 |
STATE OF A.P. Vs. MANGALI YADAGIRI
|
April 8, 2015 |
STATE OF A.P. Vs. HAJIMIYAN SAHEB & COMPANY
|
July 21, 2015 |
STATE OF A.P. Vs. SHAIK MAHAMOOD AND ORS.
|
March 25, 2015 |
STATE OF ANDHRA PRADESH Vs. SRIMAT KANDALA RAGHAVACHARYULU AND ANOTHER
|
October 13, 2015 |
STATE OF ANDHRA PRADESH Vs. BHARAT DYNAMICS LIMITED
|
July 28, 2015 |
STATE OF ANDHRA PRADESH AND ORS. Vs. DINAKAR LITHO PRINTERS PRIVATE LIMITED AND ORS.
|
March 31, 2015 |
STATE OF ANDHRA PRADESH AND ORS. Vs. ESTATE ABOLITION TRIBUNAL (DISTRICT JUDGE) AND ORS.
|
March 12, 2015 |
STATE WATER AND SANITATION MISSION Vs. A.P. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
|
June 25, 2015 |
SUBHANGI T.H. Vs. NTR UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
July 9, 2015 |
SUBRAMANYAM Vs. GOVERNMENT EMPLOYEE CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
|
July 2, 2015 |
SUKESHINI KALOHE Vs. STATE OF TELANGANA
|
April 2, 2015 |
SUNIL SARAOGI Vs. A. SRAVANTHI
|
June 23, 2015 |
SUSHEELA W/O PENTA REDDY Vs. A GOPAL REDDY S/O KISTA REDDY
|
February 25, 2015 |
SUVARTHA Vs. MEHRUNNISA KHATOON
|
March 6, 2015 |
SVPCL LIMITED Vs. STATE BANK OF INDIA
|
April 9, 2015 |
SYAM PRASAD Vs. KRISHNA DISTRICT CO-OPERATIVE CENTRAL BANK LTD. AND ORS.
|
September 4, 2015 |
SYAMALA RAMA RAJU Vs. STATEOF A P
|
February 27, 2015 |
SYED ABDUL MAJID @ MAJID Vs. M.A.JABBAR
|
April 2, 2015 |
SYED AHMED MOHIUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 13, 2015 |
SYED NAZINNUNNISA Vs. SYED AZMATHULLAH
|
December 8, 2015 |
SYED RAHEEMUDDIN Vs. STATE OF TELANGANA AND ORS.
|
August 26, 2015 |
SYED SAMIUDDIN Vs. SPL COURT OF HONBLE CHIEF JUDGE,PROH ,HYD
|
May 1, 2015 |
SYED TIPPU SULTAN AND ORS. Vs. THE STATE OF A.P.
|
September 10, 2015 |
T RAJENDRA Vs. ARYABHATTA SOLUTIONS LIMITED
|
March 11, 2015 |
T RAJESWARI Vs. JOINT COLLECTOR, SRI POTTI SRI RAMULU NELLORE DISTRICT, NELLORE
|
April 29, 2015 |
T TARAKARAM, GUNTUR DT Vs. STATE OF A P
|
April 16, 2015 |
T VIJAYA RAMACHANDER Vs. M SATYANARAYANA, KHAMMAM DT
|
January 30, 2015 |
T. CHIRANJEEVI AND ORS. Vs. TSRTC AND ORS.
|
August 7, 2015 |
T. MUNILAKSHMI AND ORS. Vs. A. RAJENDRA REDDY
|
August 6, 2015 |
T. NAGARATHNAMMA Vs. G. RAM MURTHY AND ORS.
|
June 26, 2015 |
T. PADMA BAI Vs. THE LAND ACQUISITION OFFICER AND R.D.O.
|
March 13, 2015 |
T. PURUSHOTHAM RAO AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
December 22, 2015 |
T. SAI ABHISHEKH Vs. THE STATE OF TELANGANA AND ORS.
|
August 19, 2015 |
T. SESHI REDDY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 17, 2015 |
T. SREENIVASA RAO Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
|
October 28, 2015 |
T. SRIDHAR REDDY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
September 15, 2015 |
T. TANMAI REDDY AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
August 19, 2015 |
T. VENKATA RAVAMMA AND ORS. Vs. KARNATI LAKSHMAMMA AND ORS.
|
August 7, 2015 |
T. VENKATRAMANA Vs. COLLECTOR (CIVIL SUPPLIES), CHITTOOR DISTRICT AND ORS.
|
June 24, 2015 |
T. VINIL Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 22, 2015 |
T.DHANGOPAL RAO Vs. UNION OF INDIA
|
May 1, 2015 |
T.R. JEWELLERY AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
November 27, 2015 |
T.RAMESH Vs. STATE OF TELANGANA
|
April 16, 2015 |
T.V.S. KUPPUSWAMY Vs. STATE OF TELANGANA AND ORS.
|
July 21, 2015 |
TADDI CHINNAYYA Vs. TEKUMALLA PURUSHOTTAM RAO
|
April 30, 2015 |
TADIKAMALLA VENKATA RAMANA KISHORE AND ORS. Vs. PADARTHI SANTHAKUMARI AND ORS.
|
June 24, 2015 |
TALARI SATYAM Vs. ASHANNAGARI JEEVAN REDDY AND ORS.
|
June 2, 2015 |
TAMILNAD MERCANTILE BANK LTD. Vs. SUBAIAH GAS AGENCY AND ORS.
|
January 30, 2015 |
TAMMANA HARI VENKATA TAJUDDIN Vs. STATE OF A P
|
March 13, 2015 |
TANGIRALA RAMANA REDDY Vs. M. SRINIVASA RAO AND ORS.
|
October 14, 2015 |
TATIPARTHY SATYANARAYANA Vs. PALACHERLA VIJAYALAKSHMI AND ORS.
|
July 27, 2015 |
TECH SMART INDIA P. LTD. Vs. L1 IDENTITY SOLUTIONS OPERATING CO. P. LTD.
|
September 1, 2015 |
TELANGANA STATE BEVERAGE CORPORATION LIMITED Vs. UNION OF INDIA
|
May 1, 2015 |
TELUGU RAMADAS Vs. STATE OF A P
|
February 26, 2015 |
THANGELLAPALLY SHILPA Vs. DR. NTR UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
August 6, 2015 |
THATI VENKATA NAGARAJU Vs. P.P., HYD.
|
March 6, 2015 |
THE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAMAVAT LAXMI AND ORS.
|
August 19, 2015 |
THE COMMISSIONER CUSTOMS & CENTRAL EXCISE Vs. PANYAM CEMENTS & MINERALS INDUSTRIES LTD.
|
August 14, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE Vs. M/S. HETERO DRUGS (P) LTD.
|
July 1, 2015 |
THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, HYDERABAD-II, COMMISSIONERATE, L.B. STADIUM ROAD, BASHEERBAGH, HYDERABAD Vs. M/S. CRAFTS INTERIORS (P) LIMITED
|
September 16, 2015 |
THE COMMISSIONER OF CUSTOMS Vs. M/S.SRI CHAITANYA EDUCATIONAL COMMITTEE
|
June 17, 2015 |
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, VISAKHAPATNAM Vs. ANDHRA PRADESH PAPER MILLS LTD.
|
July 8, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. PLR PROJECTS PVT. LTD.
|
October 8, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. ADVANTA INDIA LTD.
|
October 9, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SILEMAN KHAN MAHABOOB KHAN
|
March 11, 2015 |
THE COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. VOLTARC INDIA (P) LTD.
|
June 24, 2015 |
THE COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. SURANA TELECOM LIMITED
|
April 30, 2015 |
THE DEPOT MANAGER A.P.S.R.T.C. Vs. BASHEERUDDIN
|
April 7, 2015 |
THE DISTRICT COOPERATIVE CENTRAL BANK LIMITED Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
June 24, 2015 |
THE FISHERMEN COOPERATIVE SOCIETY Vs. THE TELANGANA COPERATIVE TRIBUNAL
|
March 10, 2015 |
THE INDUR DISTRICT COOPERATIVE MARKETING SOCIETY LTD. Vs. MICROPLEX (INDIA), HYDERABAD AND ORS.
|
October 27, 2015 |
THE KRISHNA DISTRICT MILK PRODUCERS MUTUALLY AIDED CO-OP. UNION Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
October 1, 2015 |
THE MANAGER, SINGARENI COLLIERIES CO. LTD Vs. ARKATI GATTU MALLU
|
October 14, 2015 |
THE MANAGING DIRECTOR A.P. STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD. AND ORS. Vs. CH. PRASAD RAO AND ORS.
|
September 1, 2015 |
THE NATIONAL COUNCIL FOR TEACHER EDUCATION REPRESENTED BY ITS REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE NAGARBAVI, OPP: NATIONAL LAW SCHOOL BANGALORE Vs. E. ABDUL KHADAR JILANI SHAIK AND OTHERS
|
March 27, 2015 |
THE NATIONAL INSURANCE COMPANY Vs. PASUPULETI SUBBAMMA AND OTHERS
|
March 30, 2015 |
THE NATIONAL INSURANCE COMPANY LIMITED Vs. MANDIGA KRISHNA AND ORS.
|
January 29, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. BOGGULA KRISHNA REDDY AND ORS.
|
March 18, 2015 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KORRAPOLU DANAIAH AND ORS.
|
August 11, 2015 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. NALLAGATLA SAROJINI AND ORS.
|
June 19, 2015 |
THE NEW OSMANGUNJ EXTENSION CO-OPERATIVE HOUSING SOCIETY LTD. Vs. NAVBHARAT RESTAURANT
|
December 28, 2015 |
THE OFFICIAL LIQUIDATOR, HIGH COURT OF ANDHRA PRADESH AND ORS. Vs. N. PRABHAKAR AND ORS.
|
January 28, 2015 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. GORA VENKATRAMANA REDDY AND ORS.
|
March 30, 2015 |
THE RAJAHMUNDRY DIAGNOSTIC LABORATORIES (PVT.) LTD. AND ORS. Vs. CHANDRA SHEKHAR SOMPALLY AND ORS.
|
April 6, 2015 |
THE REGIONAL JOINT DIRECTOR TECHNICAL EDUCATION DEPARTMENT, 7TH FLOOR, GAGAN VIHAR COMPLEX, NAMPALLY, HYDERABAD & ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION REPRESENTED BY ITS CHAIRMAN, CHANDRALOK BUILDING, JANPATH, NEW DELHI & ANR.
|
July 21, 2015 |
THE STATE OF ANDHRA PRADESH Vs. THE INDIAN HUME PIPE CO. LTD.
|
June 30, 2015 |
THE STATE OF ANDHRA PRADESH Vs. POLYGONE REFRACTORIES LTD.
|
June 30, 2015 |
THE STATE OF ANDHRA PRADESH AND ORS. Vs. G.L. GANESWARA RAO AND ORS.
|
March 27, 2015 |
THE STATE OF ANDHRA PRADESH AND ORS. Vs. D. RAMANJANEYULU AND ORS.
|
August 25, 2015 |
THE STATE OF ANDHRA PRADESH, REPRESENTED BY ITS SECRETARY, PRINTING AND PUBLICATION DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER Vs. D. MANJULA, W/O LATE D. ANJANEYULU, H.NO. 77/124/10
|
August 11, 2015 |
THE STATE OF AP Vs. DURGA ENTERPRISES
|
June 23, 2015 |
THE STATE OF TELANGANA AND ORS. Vs. B. CHANDMAL AND ORS.
|
September 22, 2015 |
THE UNION OF INDIA AND ORS. Vs. A.R. RAKESH AND ORS.
|
September 14, 2015 |
THE UNION OF INDIA MINISTRY OF PERSONNEL AND ORS. Vs. GUDURU RAJA SURYA PRAVEEN AND ORS.
|
November 18, 2015 |
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. S.K. RAZAK AND ORS.
|
February 27, 2015 |
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. GOLLA NATTALA GOPAL AND ORS.
|
January 23, 2015 |
THE UNITED INDIAN INSURANCE COMPANY LIMITED Vs. SMT P. SUNITHA
|
October 6, 2015 |
THE YUVAJANA SRAMIKA RYTHU CONGRESS PARTY AND ORS. Vs. THE ELECTION COMMISSION OF INDIA AND ORS.
|
June 10, 2015 |
THOTA TATA RAO Vs. THE DISTRICT COLLECTOR KRISHNA DISTRICT AND ORS.
|
June 2, 2015 |
THOTAKURA SUBBA RAO AND ORS. Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
September 30, 2015 |
THOTI RAJA GOPAL AND ORS. Vs. STATE OF ANDHRA PRADESH
|
February 4, 2015 |
THOTLA ODAMMA Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
March 24, 2015 |
THUMBETI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH AND ORS.
|
April 24, 2015 |
TODETI MALLAIAH Vs. B. SAMMI REDDY AND ORS.
|
August 5, 2015 |
TRINADHA PATRO Vs. LINGARAJ RANA
|
September 3, 2015 |
TULASI SURGICALS Vs. COMMERCIAL TAX OFFICER, KOTHAPET CIRCLE AND ORS.
|
July 13, 2015 |
TUMMALA RAMA BRAHMAM & RAM Vs. THE STATE OF ANDHRA PRADESH
|
August 14, 2015 |
U. KRISHNA MURTHY Vs. SECRETARY, TELECOM COMMISSION
|
October 12, 2015 |
U. RAMA RAO Vs. THE COMMISSIONER/CO-OPERATIVE REGISTRAR OF SOCIETIES AND ORS.
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April 10, 2015 |
U. VENKATA RAMANA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
April 13, 2015 |
UMRAO DEVI BANTIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 9, 2015 |
UNION OF INDIA Vs. NUKA ASHOK AND ORS.
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June 19, 2015 |
UNION OF INDIA Vs. KOYYA MALLI NAIDU AND ORS.
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August 21, 2015 |
UNION OF INDIA AND ORS. Vs. SHAIK ABDUL FAZULULLA IRS AND ORS.
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September 22, 2015 |
UNION OF INDIA AND ORS. Vs. B. LAKXMI NARAYANA AND ORS.
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April 29, 2015 |
UNION OF INDIA AND ORS. Vs. SHAMSHER SINGH
|
September 7, 2015 |
UNION OF INDIA AND OTHERS Vs. P PANDURANGAN VITHAL, S/O P LAKSHMI NARAYANA AND A
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August 4, 2015 |
UNION OF INDIAN Vs. M. VENKATA RAO
|
June 18, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. KODURU RAMESH
|
April 24, 2015 |
UNITED INDIA INSURANCE CO. LTD Vs. MOHD. KHALEEL KHAN
|
October 14, 2015 |
USHA KIRON MOVIES LTD. Vs. THE ADDITIONAL REGISTRAR OF TRADE UNION-CUM-JOINT COMMISSIONER OF LBAOUR
|
December 23, 2015 |
V ASHOK Vs. M BABU RAO
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April 15, 2015 |
V KRISHNA MURTHY S/O RAMACHANDRAIAH Vs. REVENUE DIVISIONAL OFFICER, TIRUPATI, CHITTOOR DISTRICT
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May 1, 2015 |
V MADHUSUDHAN RAO Vs. STATE OF A P
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April 17, 2015 |
V S H BABU Vs. V SAVITHRI
|
April 9, 2015 |
V SHIVANNA Vs. A P STATE HOUSING CORPORATION LIMITED
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March 31, 2015 |
V VENKAT KANNA Vs. KAKATIYA UNIVERSITY
|
April 30, 2015 |
V VINAY VIDYADHAR AND OTHERS Vs. ALOK RAWATH
|
December 7, 2015 |
V. BHASKER Vs. THE A.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
|
June 4, 2015 |
V. CHANDRA SEKHAR AND ORS. Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY AND ORS.
|
February 2, 2015 |
V. GEETHA Vs. BANDARUPALLI NARAYANA RAO AND ORS.
|
November 23, 2015 |
V. KOMARAIAH Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
July 2, 2015 |
V. MUTHUVELU Vs. STATE OF A.P. AND ORS.
|
September 22, 2015 |
V. NIRMALA Vs. ANDHRA PRADESH COOPERATIVE OILSEEDS GROWERS, FEDERATION LIMITED AND ORS.
|
December 18, 2015 |
V. NIVEDA Vs. OSMANIA UNIVERSITY AND ORS.
|
November 12, 2015 |
V. RAJYALAKSHMI AND ORS. Vs. M. BABU RAO AND ORS.
|
April 15, 2015 |
V. SIDDAIAH Vs. THE APSRTC AND ORS.
|
July 7, 2015 |
V. SIVA KUMAR Vs. STATE OF TELANGANA
|
July 24, 2015 |
V. SYAMALA AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
April 10, 2015 |
V. VENKATASWAMY Vs. THE STATE ACB
|
January 19, 2015 |
V. VENKATESHU Vs. CENTRAL POWER DISTRIBUTION CO. OF A.P. LTD. AND ORS.
|
October 13, 2015 |
V. VISHNU MURTHY Vs. THE STATE OF TELANGANA AND ORS.
|
November 25, 2015 |
V.O. VENUGOPAL REDDY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 1, 2015 |
V.V. SATYANARAYANA MURTHY Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD. AND ORS.
|
August 11, 2015 |
V.V. VIJAYA LAKSHMI Vs. VENKATESWARA INSTITUTE OF MEDICAL SCIENCES AND ORS.
|
September 30, 2015 |
VALABOJU PADMAVATHI Vs. THE STATE OF A.P. AND ORS.
|
June 3, 2015 |
VALLABANENI SHANTI SREE AND ORS. Vs. THE DEPUTY DIRECTOR OF FISHERIES AND ORS.
|
July 8, 2015 |
VALLU SOWJANYA Vs. ANDHRA BANK, NAGARJUNA NAGAR COLONY BRANCH, HYDERABAD AND ANOTHER
|
December 23, 2015 |
VALUPALI PRAVEEN KUMAR AND ORS. Vs. V. SHARON CHRISTOPHER AND ORS.
|
July 28, 2015 |
VAMSHI RUBBER LTD. Vs. COMMISSIONER OF C. EX.
|
April 8, 2015 |
VANTIPALLI SURYA VENKATA SATYA PRASAD AND OTHERS Vs. GANGUMALLA SURYAKANTHAM AND OTHERS
|
June 18, 2015 |
VARANASI MURALI MANOHAR SHARMA Vs. PALAKI SRINIVAS RAO AND ORS.
|
February 24, 2015 |
VARKALA SAVITRAMMA Vs. P. KRISHNAIAH AND ANOTHER
|
February 4, 2015 |
VARMA REALTORS Vs. HABIB ALLADIN AND ORS.
|
August 28, 2015 |
VASA SOMA SUNDARA ANDAL SAMPOORJA SARASWATHI AND ORS. Vs. KONDURU LOKA VISWA APPALA NAGA AND ORS.
|
September 15, 2015 |
VASANTHU SUMALATHA AND OTHER Vs. STATE OF ANDHARA PRADESH REP. BY ITS CHIEF SECRETARY HYDERABAD AND OTHER
|
September 29, 2015 |
VASIREDDY Vs. VASIREDDY NAVEENA
|
September 29, 2015 |
VASUPALLE APPANNA Vs. THE TAHSILDAR, RANASTHALAM MANDAL
|
September 30, 2015 |
VEERA VEERA RAGHAVULU @ BABJI, W G DIST Vs. P P , HYD
|
March 25, 2015 |
VEERABHADRAM VISLAVATH Vs. STATE OF ANDHRA PRADESH
|
April 27, 2015 |
VELAMA ARUNA Vs. GADDE CHAKRAPANI
|
December 4, 2015 |
VELIVELA SIVANAND Vs. DEPUTY REGISTRAR OF COOP SOCIETIES
|
April 8, 2015 |
VEMAGIRI RAVITEJA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
February 9, 2015 |
VEMPATI VENKATESWAR RAO Vs. CHALLA VIJAYA AND ANOTHER
|
September 21, 2015 |
VENAKTESWARLU GUDDE Vs. UNION OF INDIA
|
April 17, 2015 |
VENKATA RAMA OIL INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES, ANDHRA PRADESH
|
March 12, 2015 |
VENTRAPATHI FINANCIAL SERVICES Vs. THE SUPERINTENDENT OF CENTRAL EXCISE AND ORS.
|
June 26, 2015 |
VICE CHAIRMAN, VIJAYAWADA, GUNTUR, TENALI, MANGALAGIRI URBAN DEVELOPMENT AUTHORITY Vs. V PADMA W/O LATE V SRINIVAS
|
April 1, 2015 |
VICTORY BAR AND RESTAURANT Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 13, 2015 |
VIJAYA VENKATA SUBBA RAJU AND ORS. Vs. THE ANDHRA PRADESH COOPERATIVE TRIBUNAL AND ORS.
|
January 23, 2015 |
VIJAYA WILLIAMS Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
March 25, 2015 |
VIJAYAWADA MUNICIPAL CORPORATION Vs. Y. RAVI SANKAR & OTHERS
|
October 6, 2015 |
VINJAMURI RAJAGOPALA CHARY Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
January 29, 2015 |
VINJAMURI RAJAGOPALA CHARY AND ORS. Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND ORS.
|
December 23, 2015 |
VINJAMURI RAJAGOPALA CHARY AND OTHERS Vs. STATE OF ANDHRA PRADESH
|
December 23, 2015 |
VIOM NETWORKS LTD. Vs. M. VEERAMANI
|
August 25, 2015 |
VLC-SCKC JV, A JOINT VENTURE UNDERTAKING OF VIJAY LEASING COMPANY Vs. STATE OF ANDHRA PRADESH
|
March 11, 2015 |
VOLTAS LIMITED Vs. B. SRIHARI AND ORS.
|
October 29, 2015 |
VYKUNTA VEERA ANJANEYULU Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
June 23, 2015 |
WAJIDA KHATOON Vs. GOVT OF TELANGANA,PRL SCY,M A D,HYD
|
March 23, 2015 |
WASY SHAKEEL ANSARI Vs. MANAGING DIRECTOR, CHARMINAR BANK
|
November 17, 2015 |
Y VINOD REDDY Vs. SYED AHMED ALI
|
April 16, 2015 |
Y. PRABHAKARA REDDY Vs. K. PRAMOD KUMAR REDDY AND ORS.
|
December 23, 2015 |
Y. SRI RAMULU Vs. K. VENKATESHAM
|
January 30, 2015 |
YACHAMANENI CHANDRA MOHAN RAO Vs. EDMALA NARSAMMA @ NARSAVVA
|
April 16, 2015 |
YADAVALLI VENKAIAH, S/O. SIVA KOTAIAH, HINDU, AGED ABOUT 70 YEARS, R/O. D.NO.24 Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT, HYDERABAD AND 2 OTHERS
|
August 27, 2015 |
YARLAGADDA KRISHNA MURTHY Vs. STATE OF A P
|
March 13, 2015 |
YARLAGADDA YUGANDHAR AND ORS. Vs. STATE OF A.P. AND ORS.
|
July 22, 2015 |
YARRAMREDDY CHANDRA REDDY Vs. THUMMA KASPA REDDY AND ORS.
|
July 31, 2015 |
YASHWITHA CONSTRUCTIONS (P) LIMITED Vs. SIMPLEX INFRASTRUCTURE LIMITED
|
August 28, 2015 |
YOGINDER GARG AND ORS. Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
December 16, 2015 |
YOUSUF BIN AWAD Vs. STATE
|
April 1, 2015 |
ZAHEER AHMED KHAN, KAZIPURA, HYDERABAD Vs. COL, R R DT, HYD & 3 OTHERS
|
June 18, 2015 |
ZAMRU Vs. STATE OF TELANGANA
|
April 27, 2015 |