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3F INDUSTRIES LTD. Vs. COMMISSIONER OF CUS., C. EX. & S.T.
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April 3, 2014 |
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A Vs. B
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September 3, 2014 |
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A Vs. B
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August 7, 2014 |
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A Vs. B
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February 20, 2014 |
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A Vs. B
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July 30, 2014 |
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A NAGA PRASAD RAO Vs. STATE OF ANDHRA PRADESH
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December 12, 2014 |
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A P GENCO Vs. K SATYANARAYANA
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November 6, 2014 |
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A P S R T C Vs. DONTEBOINA SUBBA RAO
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April 9, 2014 |
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A P S R T C Vs. N SUDHAKAR REDDY
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October 24, 2014 |
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A P S R T C Vs. MUTTUKONDA TIRUPATI REDDY
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October 21, 2014 |
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A P STATE COOPERATIVE BANK LIMITED Vs. K VIJAYA KUMAR
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September 15, 2014 |
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A RUKMINI PRIYA DARSHINI Vs. CRIMEINVESTIGATION DEPARTMENT HYDERABAD
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March 5, 2014 |
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A TIRUMAL RAJ Vs. A ANUPAMA
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November 25, 2014 |
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A V M REDDY Vs. UNION OF INDIA
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March 3, 2014 |
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A VENKATESWARA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VISAKHAPATNAM
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December 17, 2014 |
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A. ABRAHAM Vs. CEMENT CORPORATION OF INDIA LTD.
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March 20, 2014 |
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A. ASHOK VARDHAN REDDY Vs. P. SARITHA
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April 15, 2014 |
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A. BHAGWAN Vs. REGISTRAR, A.P. HORTICULTURE UNIVERSITY
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June 23, 2014 |
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A. HANUMANTHU Vs. DEPOT MANAGER
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February 6, 2014 |
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A. KRISHNA RAO Vs. A. NARAHARI RAO
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July 11, 2014 |
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A. NARSIMHA REDDY Vs. MIDDE CHINNA NIRANJAN
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September 22, 2014 |
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A. PRAKASH Vs. THE GENERAL INSURANCE COMPANY LTD
|
January 2, 2014 |
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A. SATHISHA Vs. STATE OF A.P.
|
August 7, 2014 |
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A. SUDARSHAN REDDY Vs. UNION OF INDIA
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September 1, 2014 |
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A. SUSEELAMMA Vs. DISTRICT EDUCATIONAL OFFICER
|
April 29, 2014 |
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A. VENKATA RAMANAIAH Vs. CH. LAVANYA @ ALAHARI LAVANYA
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April 17, 2014 |
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A.C.C. REFRACTORIES LTD. Vs. UNION OF INDIA
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July 9, 2014 |
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A.P. GRAMEENA VIKAS BANK Vs. E. SATYANARAYANA GOUD
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August 4, 2014 |
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A.P. KEROSENE WHOLESALE DEALERS FEDERATION Vs. UNION OF INDIA
|
August 14, 2014 |
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A.P. PAPER MILLS LIMITED Vs. COMMOSSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
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February 19, 2014 |
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A.P. POLLUTION CONTROL BOARD Vs. R.VENKATESHWARLU
|
September 4, 2014 |
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A.P. SOUTHERN POWER DISTRIBUTION COMPANY LTD. Vs. E. VENKATA SWAMY
|
August 7, 2014 |
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A.P. STATE MINORITIES COMMISSION Vs. UNION OF INDIA
|
September 23, 2014 |
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A.P. STATE ROAD TRANSPORT CORPORATION Vs. B. GOPALAKRISHNA
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June 30, 2014 |
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A.P. STATE ROAD TRANSPORT CORPORATION Vs. M. NARSING RAO
|
June 20, 2014 |
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A.P. TOURISM DEVELOPMENT CORPORATION LIMITED Vs. B. NANDESWAR RAO
|
June 9, 2014 |
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A.P. TRANSCO Vs. SHIV SHANKAR
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June 26, 2014 |
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A.P.S.R.T.C Vs. LAXMI SHUKLA
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March 10, 2014 |
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A.P.S.R.T.C Vs. V.SRIDEVAMMA
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February 2, 2014 |
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A.P.S.R.T.C. Vs. K. NAAESWAR RAO
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September 26, 2014 |
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A.P.S.R.T.C. Vs. BORRA RAMASUBBAMMA AND ORS.
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December 17, 2014 |
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A.P.S.R.T.C. Vs. COMMISSIONER OF INCOME TAX
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July 16, 2014 |
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A.R.K. RAJU Vs. A.V.S. RAJU
|
July 17, 2014 |
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A.RAMBABU @ RAMU Vs. STATE OF A.P.
|
January 29, 2014 |
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A.V. SWAMY Vs. APSRTC
|
March 20, 2014 |
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A.VIDYA SAGAR Vs. STATE OF A.P.
|
September 12, 2014 |
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AAMODA BROADCASTING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA MINISTRY OF INFORMATION AND BROADCASTING
|
October 10, 2014 |
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ABAD OVERSEAS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 2, 2014 |
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ABB INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
|
June 30, 2014 |
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ABC ENGINEERING WORKS Vs. COMMISSIONER OF CUS., C. EX. & S.T.
|
January 29, 2014 |
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ABDUL ALI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
March 21, 2014 |
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ABDUL AZIZ Vs. STATE OF A.P.
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April 29, 2014 |
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ABDUL GAFFUR KHAN Vs. STATE OF TELANGANA
|
September 2, 2014 |
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ABDUL NASSER Vs. BHARAT HEAVY ELECTRICAL LIMITED
|
February 10, 2014 |
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ABDUL QADIR KHAN Vs. SYEDA ZARIN SABA
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June 18, 2014 |
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ABHIRAM Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
October 13, 2014 |
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ABU SALEM ABDUL QAYOOM ANSARI @ ABDUL SALEM Vs. STATE OF ANDHRA PRADESH
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February 20, 2014 |
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ACHARYA N G RANGA AGRICULTURAL UNIVERSITY Vs. E D LIVINGSTON S/O E NATHANIEL, AGRICULTURAL COLLEGE, BAPATLA, GUNTUR DISTRICT
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December 1, 2014 |
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ACHUGATLA RAJU Vs. ACHUGATLA SUJANA
|
June 3, 2014 |
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ADAPA RAM BABU @ RAMU Vs. STATE OF ANDHRA PRADESH
|
January 29, 2014 |
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ADIPUDI RAJYALAKSHMI Vs. CHEBROLU ANKAMMA RAO
|
April 10, 2014 |
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ADITYA EDUCATIONAL SOCIETY Vs. UNION OF INDIA
|
January 3, 2014 |
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ADUSUMILLI VENKATA SUBBA RAO Vs. DISTRICT COLLECTOR (LA), NIZAMABAD DISTRICT AT NIZAMABAD
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November 14, 2014 |
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AFROZ KHAN Vs. STATE OF A.P.
|
February 6, 2014 |
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AGARWAL BROS Vs. SAVITHRI BAI
|
November 14, 2014 |
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AGINA CHANDRA MOULI Vs. AGINA VARAMMA
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April 28, 2014 |
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AGRICULTURAL MARKET COMMITTEE Vs. NETTEM PRASAD
|
January 31, 2014 |
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AHALYA Vs. GUNTUR WOMEN CO-OP URBAN BANK LTD
|
September 22, 2014 |
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AHMED BIN SAYEED Vs. KAMALA BAI
|
August 25, 2014 |
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AHMED MUQAYYER SHAH KHAN Vs. THE GOVERNMENT OF A.P.
|
July 10, 2014 |
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AHMED NAWAB ALLADIN Vs. HYDERABAD INDUSTRIES LTD.
|
November 7, 2014 |
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AIR FORCE OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
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March 18, 2014 |
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AIR INDIA LIMITED Vs. Y V RAJU
|
September 1, 2014 |
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AISHWARYA ART CREATIONS (P) LTD. Vs. STATE BANK OF INDIA, HYDERABAD
|
September 4, 2014 |
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AJIT EXPORTS Vs. MBS IMPEX PRIVATE LIMITED
|
February 12, 2014 |
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AKULA PULLAIAH (A-11) Vs. STATE OF ANDHRA PRADESH
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April 22, 2014 |
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AKULA URMILA Vs. ABDUL JAVEEN
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October 27, 2014 |
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AKULA VENKATA CHAITANYA S/O NAGARAJU Vs. CHAITANYA BHARATHI INSTITUTE OF TECHNOLOGY (AUTONOMOUS)
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October 16, 2014 |
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AKUNURI HARANADHA BABU RAO Vs. STATE
|
August 28, 2014 |
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ALETI CHANDRAIAH Vs. STATE OF A.P.
|
March 7, 2014 |
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ALLADI ROCK DRILLING EQUIPMENTS (P) LTD. Vs. COMMISSIONER
|
April 16, 2014 |
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ALLADI SRINIVASULU Vs. UNION OF INDIA AND ORS.
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December 13, 2014 |
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ALLADI SRINIVASULU Vs. UNION OF INDIA AND ORS.
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December 30, 2014 |
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ALLAM NAGARAJU Vs. KATTA JAGAN MOHAN REDDY
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April 10, 2014 |
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ALLURI RAJESEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
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August 20, 2014 |
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AMARSINGH Vs. VIDYA SAGAR
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June 6, 2014 |
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AMBARI MOHINI Vs. PEDDIREDDY BHAGYAMMA
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June 20, 2014 |
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AMEDA NITYANANDAM Vs. GATTU BABU
|
September 26, 2014 |
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AMFAHH WEIGHING SERVICES Vs. STATE OF TELANGANA
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December 2, 2014 |
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AMINA AYESHA Vs. MODEL CONSTRUCTIONS
|
April 9, 2014 |
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AMIT KUMAR JAIN Vs. M. SHYAMLAL JAIN
|
August 8, 2014 |
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AMODA BROADCASTING COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
July 25, 2014 |
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AMULA RAMAIAH Vs. THE SINGARENI COLLIERIES COMPANY LTD.
|
August 5, 2014 |
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AMULYA MINERLS Vs. KANDIMALLA HARANADHA BABU
|
December 9, 2014 |
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ANA LABS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
December 9, 2014 |
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ANANDA NILAYAM, ADONI, KURNOOL DISTRICT Vs. INCOME TAX OFFICER, WARD-I, ADONI
|
November 12, 2014 |
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ANANDI BAI Vs. THE STATE OF ANDHRA PRADESH
|
October 19, 2014 |
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ANANTHA UDAYA BHASKAR RAO Vs. ELECTION COMMISSIONER OF INDIA
|
March 10, 2014 |
|
ANDHAVARAPU CHANDRASEKHAR @ CHANDRA Vs. STATE OF ANDHRA PRADESH
|
March 5, 2014 |
|
ANDHRA PRADESH LPG (COOKING GAS) DEALERS ASSOCIATION Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
July 18, 2014 |
|
ANDHRA PRADESH SPINNING MILLS ASSOCIATION Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION
|
February 24, 2014 |
|
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 21, 2014 |
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ANDHRA PRADESH STATE FINANCE CORPORATION Vs. Z.PRABHAKARA RAO
|
July 25, 2014 |
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ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 22, 2014 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PILLI @ EKULA LAXMI
|
November 6, 2014 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. RAMA RAO
|
June 23, 2014 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. RAMA RAO
|
June 20, 2014 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V. SRIDEVAMA
|
February 6, 2014 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PALEPU MAMATHA
|
March 10, 2014 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N SUDHAKAR
|
July 15, 2014 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SALMA BEGUM
|
June 3, 2014 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AN Vs. YELETI VIJAYA AND OTHERS
|
July 7, 2014 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR AND DEPOT MANAGER Vs. SMT. Y. CHINNA LAXMAMMA AND KUM. Y. YADAMMA
|
January 2, 2014 |
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ANDHRA PRADESH TRANSMISSION CORPORATION Vs. S V S BHAVANARAYNANA
|
September 19, 2014 |
|
ANDHRA PRADESH, HOUSING BOARD Vs. QUILITY CARE INDIA LIMITED
|
April 4, 2014 |
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ANDHRA STAINLESS STEELS AND WIRE PRODUCTS Vs. KANAHAYALAL JHAWAR
|
August 25, 2014 |
|
ANEEL KAUR Vs. JAYA CHANDRA
|
September 5, 2014 |
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ANIL BHUTORIA AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
August 27, 2014 |
|
ANIL RE-ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 12, 2014 |
|
ANIL RE-ROLLING MILLS Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2014 |
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ANJANA TAGGARSE MOTUPALLI Vs. SREENIVAS MOTUPALLI
|
January 2, 2014 |
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ANNAM ASSOCIATES Vs. STATE OF A P
|
April 2, 2014 |
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ANNAMADEVULU CHANDRARAO Vs. M.VEERA RAGHAVULU
|
December 26, 2014 |
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ANNAMBHOTLAVARIPALEM ETHIPOTHALA PADHAKAM ABHIVRUDDI SANGAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 3, 2014 |
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ANNAPUREDDY RANDAVA SAMBAIAH Vs. ANNAPUREDDY KOTAMMA AND ORS.
|
August 25, 2014 |
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ANNAPURNA RICE TRADERS Vs. THE STATE OF ANDHRA PRADESH
|
December 10, 2014 |
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ANUMULA LACHI REDDY Vs. DISTRICT COLLECTOR
|
March 11, 2014 |
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ANWARUL-ULOOM COLLEGE Vs. STATE OF ANDHRA PRADESH
|
June 19, 2014 |
|
APOLLO HEALTH AND LIFESTYLE LIMITED Vs. ANUPAM SARAOGI
|
December 23, 2014 |
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APPARAJU SOBHA RANI Vs. MIDIYAM RAMA RAO
|
January 23, 2014 |
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APPOLO TYRES LTD. Vs. H.M. TYRES
|
June 6, 2014 |
|
APSRTC Vs. SYED MEER
|
June 4, 2014 |
|
APSRTC Vs. SUREKHA
|
June 2, 2014 |
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APSRTC Vs. M.A. BASHEER
|
August 14, 2014 |
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APSRTC , HYD 7 ANO Vs. AMERISETTY VIJAYA KUMAR, PRAKASAM DIST
|
August 26, 2014 |
|
APSRTC MUSHEERABAD Vs. B SAILOO
|
July 25, 2014 |
|
APSRTC NATIONAL MAZDOOR UNION Vs. A.P. STATE ROAD TRANSPORT CORPORATION
|
December 2, 2014 |
|
APSRTC, REP Vs. CHEEDE ATCHAYAMMA
|
December 31, 2014 |
|
APSRTC, REP BY ITS MANAGING DIRECTOR,MUSHEERABAD, HYDERABAD Vs. KADALI VENKATARATNAM AND ANOTHER
|
April 25, 2014 |
|
APSRTC, REP.BY ITS REGIONAL MANAGER Vs. M.SRINIVASA REDDI
|
August 8, 2014 |
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ARATI JADHAV Vs. GOVERNMENT OF ANDRHA PRADESH
|
December 11, 2014 |
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ARAVA NARAYANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 13, 2014 |
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ARAVAPALLI SREENIVASA RAO Vs. PERUMALLA BALA VENKATA SURESH BABU
|
February 20, 2014 |
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AREPALLI SWAMY Vs. STATE OF A P
|
April 29, 2014 |
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ARJUNDAS RAJKUMAR Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2014 |
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ARUN CHEMICAL & PHARMACEUTICAL WORKS Vs. COMMISSIONER OF INCOME TAX V
|
December 9, 2014 |
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ARUNA BAI Vs. STATE OF ANDHRA PRADESH
|
February 17, 2014 |
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ARVIND KUMAR AGARWAL Vs. LEGEND ESTATES (P) LTD
|
November 14, 2014 |
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ASHOK J. THAKKER Vs. STATE OF A.P.
|
February 7, 2014 |
|
ASHOK RAMJI ROY Vs. STATE OF A.P.
|
February 13, 2014 |
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ASHOK TRADERS, REP. BY PROP. BHAVIRISETTY BHAGHYA LAKSHMI Vs. SANKAR MOTORS & TRACTORS
|
January 3, 2014 |
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ASIAN NATURAL RESOURCES INDIA LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 13, 2014 |
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ASIAN SECURITIES AND ESTATES LIMITED Vs. NAUSHEEN RIYAZ
|
August 22, 2014 |
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ASSOCIATED ROAD CARRIERS LTD Vs. BHARAT HEAVY PLATES AND VESSELS LTD
|
March 10, 2014 |
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ATHARVA CONSULTANCY AND ALLIED SERVICES Vs. UNION OF INDIA
|
January 31, 2014 |
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ATLANTIC INTER-TRADE LIMITED Vs. CANARA BANK
|
October 31, 2014 |
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ATLURI PRABHAKARA RAO Vs. CHALASANI KRISHNA KUMARI
|
September 20, 2014 |
|
ATTAL PLASTICS Vs. COMMERCIAL TAX OFFICER
|
June 11, 2014 |
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AUROBINDO PHARMA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2014 |
|
AUROBINDO PHARMA LIMITED Vs. ASSISTANT COMMISSIONER
|
June 6, 2014 |
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AVAULA SURENDRA BABU Vs. MOVVA BHIKSHAVATHI
|
June 13, 2014 |
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AXIS BANK Vs. KOTHAPETA SETTIBALIJA RAMAMANDIRAM COMMITTEE
|
December 11, 2014 |
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AYESHA BEGUM Vs. V. CHANDRA MOHAN
|
April 3, 2014 |
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B ANUSHA Vs. GOVERNMENT OF TELANGANA
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November 13, 2014 |
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B ASHOK REDDY Vs. AMULKOMMAWAR
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September 26, 2014 |
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B CH VENKANNA Vs. UNION OF INDIA
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March 28, 2014 |
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B CHAKRADHARI Vs. POTTI SREERAMULU TELUGU
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April 2, 2014 |
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B GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
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February 4, 2014 |
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B ISSAN HOWER Vs. D CH KATAIAH
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October 27, 2014 |
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B MALLAMMA, CUDDAPAH Vs. INCOME TAX OFFICER, WARD-2, CUDDAPAH
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November 18, 2014 |
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B MANJULA Vs. DISTRICT COLLECTOR, CIVIL SUPPLIES, KURNOOL
|
November 26, 2014 |
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B MOHAN RAO Vs. APSRTC
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November 5, 2014 |
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B NAGAMANI Vs. UNITED INDIA INSURANCE CO LTD
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July 23, 2014 |
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B NAGASWAMY Vs. STATE OF A P
|
December 23, 2014 |
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B NARASIMHA REDDY Vs. NAMA DAMODHAR REDDY
|
February 19, 2014 |
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B R RAMESH, HYDERABAD Vs. GENERAL MANAGER, ANDHRA PRADESH ESSENTIAL COMMODITIES CORPORATION LIMITED
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December 12, 2014 |
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B RAMANAIAH Vs. BRAHMAM
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November 14, 2014 |
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B RAMUDU Vs. P RADHAKRISHNA
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July 2, 2014 |
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B RAVI KIRAN SWAMY Vs. STATE OF TELANGANA
|
November 19, 2014 |
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B RAVINDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 9, 2014 |
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B SREEKANTH REDDY Vs. G PRATAP REDDY
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November 21, 2014 |
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B V R SUBRAMANYAM Vs. DISTRICT COLLECTOR AND MAGISTRATE KURNOOL
|
February 6, 2014 |
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B V RAMA LAKSHMI Vs. A P S R T C HYDERABAD
|
June 10, 2014 |
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B. BHYRAVA MURTHY Vs. DY. GENERAL MANAGER (DISCIPLINARY AUTHORITY), INDIAN OVERSEAS BANK
|
July 17, 2014 |
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B. CHANDRAKALA Vs. A. ANURADHA AND ORS.
|
December 31, 2014 |
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B. IDDAIAH Vs. APSRTC
|
October 17, 2014 |
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B. JAISOORYA Vs. D. RAMAKRISHNA REDDY
|
October 20, 2014 |
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B. JANGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 16, 2014 |
|
B. KAVITHA Vs. THE STATE OF ANDHRA PRADESH
|
September 23, 2014 |
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B. MERCY MADHURA VANI Vs. THE CORRESPONDENT, AL COLLEGE OF EDUCATION
|
December 8, 2014 |
|
B. NAGAMANI Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
August 14, 2014 |
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B. NANDESWAR RAO Vs. A.P. TOURISM DEVELOPMENT CORPORATION LIMITED
|
April 24, 2014 |
|
B. PEERU BABU Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL,HYDERABAD
|
June 9, 2014 |
|
B. RAGHUNANDAN REDDY Vs. V. RAJASHEKAR REDDY
|
September 1, 2014 |
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B. RAM MOHAN REDDY Vs. C.V. SUBBA RAO
|
August 5, 2014 |
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B. SATHI REDDY Vs. GANGUMALLA MANGAMMA
|
February 14, 2014 |
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B. SRINIVAS CHARY Vs. TARA ENTERPRISES
|
June 2, 2014 |
|
B. SUBBA REDDY Vs. V.N. SUNANDA REDDY AND OTHERS
|
February 14, 2014 |
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B. VENKATA RAMANA Vs. THE GOVERNMENT OF ANDHRA PRADESH
|
October 13, 2014 |
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B. VENKATESHWAR RAO Vs. B. SESHAGIRI RAO
|
October 8, 2014 |
|
B. VENKATESWARLU Vs. GOVERNMENT OF A.P.
|
March 5, 2014 |
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B. VIDYASAGAR Vs. STATE OF A.P.
|
June 2, 2014 |
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B. VITTALAIAH Vs. STATE OF ANDHRA PRADESH
|
March 18, 2014 |
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B.ESWARAIAH Vs. THE PRESIDING OFFICER, LABOUR COURT-I,CHANDRA VIHAR, M.J.ROAD, HYDERABAD
|
February 11, 2014 |
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B.OMPRAKASH Vs. M.GANGADHAR
|
March 18, 2014 |
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B.PADMA Vs. STATE OF ANDHRA PRADESH
|
April 11, 2014 |
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B.V. NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 7, 2014 |
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B.V. PARDHASARADHY Vs. VIJAYAWADA MUNICIPAL CORPORATION
|
June 18, 2014 |
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B.V. RAMANA REDDY Vs. CEYLON AND INDIA GENERAL MISSION CHURCH HINDUPUR
|
September 11, 2014 |
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B.VASUNDHARA Vs. B.ASWARTHANARAYANA RAO
|
January 20, 2014 |
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BADDAM NARESH Vs. STATE OF A P THROUGH SHO
|
February 28, 2014 |
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BADITABOINA PEDA APPAYAMMA Vs. R. VENKATA SWAMY
|
August 13, 2014 |
|
BAGH AMBERPET WELFARE SOCIETY Vs. STATE OF A.P.
|
August 21, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SADANALA RAJESWARI E G DISTRICT & ANO
|
July 1, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANGEPU MARKANDEYA
|
July 2, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BEJJAM ADAM, KRISHNA DISTRICT & ANO
|
July 3, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KALAGURI NAGANNA
|
June 6, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. M. SREEDEVI
|
November 5, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MOJES
|
January 2, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. GANDE MANOHAR
|
October 17, 2014 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANJU DEVI
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April 2, 2014 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED REP. BY ITS BRANCH MANAGER, NELLORE Vs. MARAMREDDY KISHORE REDDY @ KISHORE
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January 27, 2014 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. GANDAM SOMULAMMA
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January 21, 2014 |
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BAJAJ ALLIANZA GENERAL INSURANCE CO LTD Vs. KORRA JAMUNA
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July 9, 2014 |
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BALABOLU RAMESH Vs. SAVANNA RADHARAMANAMMA
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January 21, 2014 |
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BALLAPUR INDUSTRIES LIMITED Vs. ANDHRA PRADESH MICRO SMALL ENTERPRISES FACILITATION COUNCIL HYDERABAD
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July 1, 2014 |
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BANAVATHU BABU Vs. GOVERNMENT OF A.P.
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April 24, 2014 |
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BANDA PULLA REDDY Vs. BANDA LAKSHMAMMA
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March 6, 2014 |
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BANDAMEEDI SUVARNA Vs. A. JAIRUDDIN
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July 7, 2014 |
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BANDHAM VARALAXMI Vs. STATE OF TELANGANA
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December 26, 2014 |
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BANDIVIRAMAM SRINIVASARAO Vs. STATE OF A.P.
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February 17, 2014 |
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BANDLA CHANDRA SEKHAR Vs. STATE OF A.P.
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February 12, 2014 |
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BANOTH KRISHNA Vs. BANOTH VIMALA
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September 4, 2014 |
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BAR COUNCIL OF INDIA Vs. SAVULGAY PRABHAKAR
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December 5, 2014 |
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BASAM DATTATREYA Vs. INDIAN OIL CORPORATION LIMITED
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October 9, 2014 |
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BASHEER AHMED KHAN Vs. STATE OF A P
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June 4, 2014 |
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BASHEERUNNISA BEGUM Vs. MEER FAZEELATH HUSSAINI
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January 23, 2014 |
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BATHULA VENKATA RAMANA Vs. APSRTC
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June 2, 2014 |
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BATTALA MANJUNATH Vs. STATE OF A.P.
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February 5, 2014 |
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BATTALA SNEHA Vs. OSMANIA UNIVERSITY
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October 20, 2014 |
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BATTU MADHAN Vs. B. SAI LAXMI
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August 13, 2014 |
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BEERJEPALLY VENKATESH BABU Vs. STATE OF A P
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March 6, 2014 |
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BEJJANKI PEDDIRAJAM Vs. LAVANYA CHIT FUND PVT LIMITED
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March 12, 2014 |
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BENJARAM SREENIVASA REDDY Vs. REGISTRAR OF COMPANIES
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July 30, 2014 |
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BETHALAM SUBBARAO Vs. SUPERINTENDENT OF POLICE
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March 5, 2014 |
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BHAJARANG GUPTHA Vs. STATE OF A.P.
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March 7, 2014 |
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BHARAT PETROLEUM CORPORATION LIMITED INDIA Vs. MAHIPATHI SRINIVASA RAO AND ANOTHER
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June 2, 2014 |
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BHEEMARI SRINIVAS Vs. STATE OF A.P.
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March 13, 2014 |
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BHOLA KUNDU Vs. SECRETARY TO GOVT
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January 30, 2014 |
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BHUMPAKA PRAVEEN KUMAR Vs. STATE OF TELANGANA
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November 7, 2014 |
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BIJIGA PAPA RAO Vs. JONNALAGADDA SRINIVASA RAO
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November 7, 2014 |
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BILLA MURALI Vs. STATE OF A.P.
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January 21, 2014 |
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BIRLA SUN LIFE INSURANCE COMPANY LIMITED Vs. INSURANCE OMBUDSMAN
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July 8, 2014 |
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BOARD OF INTERMEDIATE EDUCATION Vs. K. PRAKASH
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August 11, 2014 |
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BOBBALA KONDAMMA Vs. SIDDIREDDY RAMI REDDY
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January 2, 2014 |
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BOBBALA RAMCHANDRA REDDY Vs. DASOJU RAMA LINGA CHARY S/O VISWANADHAM
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October 27, 2014 |
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BOBBALA SIVANNARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
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September 1, 2014 |
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BODA SURESH BABU Vs. STATE OF ANDHRA PRADESH
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April 9, 2014 |
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BODDALA GURAMMA Vs. BODDALA RAMAMURTHY
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February 7, 2014 |
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BODDETI GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
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February 4, 2014 |
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BODDU PARVATHI Vs. BODDU VENKATA NARASIMHA NAGA PULLA RAO
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June 16, 2014 |
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BODDU PENCHALAIAH Vs. BODDU PENCHALA NARSAIAH
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March 11, 2014 |
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BODHAN FILLING STATION REVISION Vs. B PADMAVATHI
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September 19, 2014 |
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BOGGARAPU VENKATA NARAYANA Vs. B. VENKATESWARLU
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August 28, 2014 |
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BOKKA SREE RAMA KRISHNA Vs. OSMANIA UNIVERSITY
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January 31, 2014 |
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BOLEWAR VEERYAPPA Vs. STATE OF ANDHRA PRADESH
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June 20, 2014 |
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BOLLAM SAMBASIVAIAH Vs. BACHU SIVA PRASAD
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February 14, 2014 |
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BOLLAM VASANTHA KUMAR Vs. STATE OF A.P.
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March 6, 2014 |
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BOLLIKONDA RAMAIAH Vs. NALGONDA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, NALGONDA
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November 24, 2014 |
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BOLLINENI MALLAIAH Vs. THE STATE OF ANDHRA PRADESH
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April 10, 2014 |
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BOMMADEVU SUBBALAKSHMI Vs. GUNDUBILLI SUBBARAO
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July 10, 2014 |
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BOMMISETTY VARCHALA Vs. STATE OF ANDHRA PRADESH
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October 14, 2014 |
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BONDADA SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
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July 31, 2014 |
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BONDI JANAKI Vs. STATE OF A.P.
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July 23, 2014 |
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BOTLA NAGAMANI Vs. UNITED INDIA INSURANCE COMPANY LTD
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July 23, 2014 |
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BOYA KOTHI LAKSHMANNA Vs. STATE OF A.P.
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January 21, 2014 |
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BOYA MANEMMA AND ORS. Vs. S. MOHAN REDDY AND ORS.
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November 7, 2014 |
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BOYA PESALA CHINNA YELLAPPA Vs. THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION
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April 2, 2014 |
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BOYA SANJANNA Vs. DISTRICT COLLECTOR, KURNOOL
|
October 10, 2014 |
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BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. G. LALITH KUMAR
|
February 6, 2014 |
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BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. DASARI PARVATHI
|
April 23, 2014 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. AREKATIKE @ SARA NAGARAJU
|
June 13, 2014 |
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BRIGETA MICHEL Vs. SHAIK GHOUSE MOHIUDDIN @ GHOUSE @ SAIBU AND STATE OF A P
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February 3, 2014 |
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BRIJ GOPAL MAHESHWARI Vs. DISTRICT CONSUMER DISPUTES REDRESSAL
|
January 9, 2014 |
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BRILLIANT INDUSTRIES LIMITED, KURNOOL Vs. NAYAGARA INDUSTRIES LIMITED, HYDERABAD
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July 31, 2014 |
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BRISTOL-MYERS SQUIBB HOLDINGS IRELAND Vs. MYLAN LABORATORIES LIMITED
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December 5, 2014 |
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BUDDALA VEERASWAMY Vs. URBAN DEVELOPMENT AUTHORITY
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December 19, 2014 |
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BUDI MATHSYA LINGAM Vs. STATE OF A.P.
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March 11, 2014 |
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BURAGAP MEENAKSHI Vs. SATYA PANIGRAHI
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April 10, 2014 |
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BURAGOMMULA ANJANEYULU Vs. KATRAGADDA SEETHA RAMANJANEYULU AND ORS.
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December 30, 2014 |
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BURGULA RAJENDRA KUMAR Vs. GOVERNMENT OF TELANGANA
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November 25, 2014 |
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BURRA NARSAIAH Vs. MOVA VENKATESWAR RAO
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July 18, 2014 |
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BURUGUPALLI SESHARATNAM Vs. SIRIGINA RAMALAKSHMI
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June 20, 2014 |
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BYAGARI MALLESH Vs. STATE
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February 13, 2014 |
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BYREDDY RAJASEKHARA REDDY Vs. STATE
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April 15, 2014 |
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BYREDDY VENKATESWARA REDDY Vs. R SURESH AND ANOTHER
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July 7, 2014 |
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BYRI NARAYANAMMA Vs. BYRI SITHARAMA MURTHY
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January 28, 2014 |
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C ANITHA @ ANITHA Vs. NARNE CONSTRUCTIONS PVT LTD
|
September 24, 2014 |
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C ASHOK KUMAR Vs. ANIL KUMAR KUNCHANWAR
|
February 10, 2014 |
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C SURENDRAN Vs. GOVERNMENT OF INDIA
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September 15, 2014 |
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C. MALLESH RAO Vs. SPECIAL DY. COLLECTOR/LAND ACQUISITION OFFICER,INTERNATIONAL AIRPORT
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June 20, 2014 |
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C. PRABHAKAR RAO Vs. GENERAL MANAGER
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August 25, 2014 |
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C. RUKMINI DEVI Vs. THE GOVERNMENT OF INDIA
|
September 24, 2014 |
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C.ANITHA @ ANITHA Vs. NARNE CONSTRUCTIONS PVT. LTD
|
September 29, 2014 |
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C.D.S. PRAKASA RAO Vs. THE COMMISSIONER OF WEALTH TAX
|
June 24, 2014 |
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C.H.PRABHAKAR Vs. APSRTC
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June 5, 2014 |
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C.L. VENKAT RAO Vs. N.T.R. UNIVERSITY OF HEALTH SCIENCES
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January 2, 2014 |
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C.PRABHAKAR Vs. A.N.RAGHAVA VENKATRAMANA
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July 21, 2014 |
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C.R.DAMODARA REDDY Vs. CENTRAL BANK OF INDIA
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March 21, 2014 |
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C.S.R. INFRATECH INDIA PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
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June 2, 2014 |
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C.SUBBAMMA Vs. C.NUCHAMMA
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January 21, 2014 |
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C.W.C. INDUSTRIAL ESTATE Vs. M/S. MANDAL GOKULCHAND BHOOT
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June 2, 2014 |
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CANARA BANK Vs. JETTI SAMBA SIVA RAO
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January 31, 2014 |
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CH.K. DURGA RAO Vs. DELTA PAPER MILLS LIMITED
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February 13, 2014 |
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CHAIRMAN AND BOARD OF DIRECTORS, GODAVARI GRAMMENA BANK Vs. S RAMESH KUMAR
|
December 18, 2014 |
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CHAIRMAN, BOARD OF TRUSTEES OF COAL MINES PROVIDENT FUND LTD. Vs. ANDHRA PRADESH STATE HUMAN RIGHTS COMMISSION
|
January 23, 2014 |
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CHAITANYA LANKA Vs. SURESH KUMAR GUPTA
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July 8, 2014 |
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CHAKIRI ASHOK KUMAR Vs. THE INCOME TAX OFFICER
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July 23, 2014 |
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CHALLA SWAROOPA Vs. DISTRICT COLLECTOR
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June 2, 2014 |
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CHALLAGULLA RATNA MANIKYAM Vs. BOPPANA SEETHARAMA RAJU
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July 9, 2014 |
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CHAND PASHA Vs. APSRTC
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July 4, 2014 |
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CHANDAN SINGH AND ORS. Vs. GURALA RAMULU AND ORS.
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December 10, 2014 |
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CHANDRA VENKATA NARAYANA Vs. EXECUTIVE ENGINEER (FAC) NSJC O&M AND SIFT DIVISION
|
December 3, 2014 |
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CHANDRAPATI KHASIM BI Vs. VINUKONDA MUNICIPALITY
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March 12, 2014 |
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CHANNAVAJALA VIJAYA LAKSHMI Vs. STATE OF TELANGANA
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December 8, 2014 |
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CHAPATI RAMACHANDRA REDDY Vs. GOVERNMENT OF A.P.
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March 4, 2014 |
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CHAPPIDI SATYANARAYANAMMA Vs. CHAPPIDI DHANALAKSHMI
|
July 7, 2014 |
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CHAPPIDI SATYANARAYANAMMA Vs. CHAPPIDI DHANALAKSHMI
|
August 7, 2014 |
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CHAVA AJAY KUMAR Vs. Y RANI
|
August 4, 2014 |
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CHEEDELLA RADHAKRISHNA SHARMA AND ORS. Vs. RADHAKRISHNAMURTHY AND ORS.
|
September 23, 2014 |
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CHEEDIPALLI KALYANAM @ GOWTHU Vs. STATE OF A.P.
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March 5, 2014 |
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CHELIMILLA CHINNA VENKATASWAMY Vs. BILLAPURAM GOPALA KRISHNA
|
August 12, 2014 |
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CHENNA KANAKARAJU @ KANAKA @ RAJU @ SOTTODU Vs. STATE OF A.P.
|
March 19, 2014 |
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CHENNAKESHAVA PULVERIZING MILL Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 24, 2014 |
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CHEPURI NAGESWARA RAO Vs. STATION HOUSE OFFICER
|
May 8, 2014 |
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CHEREDDY SUBBAMMA Vs. CHEREDDY NUCHAMMA
|
January 21, 2014 |
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CHERLAPALLI YELLAMMA Vs. SHAIK HUSSAIN
|
September 11, 2014 |
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CHERUKURI SRINIVAS RAO Vs. STATE OF A P
|
November 20, 2014 |
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CHIDIPUDI SRINIVASA REDDY Vs. STATE OF A.P.
|
March 21, 2014 |
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CHIDIPUDI SRINIVASA REDDY Vs. STATE OF A.P.
|
April 22, 2014 |
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CHIEF GENERAL MANAGER, SINGARENI COLLIERIES CO., LTD. Vs. INDUSTRIAL TRIBUNAL-I, CHANDRA VIHAR, HYDERABAD
|
June 19, 2014 |
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CHIEF MANAGER/AUTHORISED OFFICER, CANARA BANK, HYDERABAD AND OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
November 18, 2014 |
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CHILAKALA LAKSHMI DEVI Vs. DEBTS RECOVERY TRIBUNAL
|
April 29, 2014 |
|
CHILKURI NARSIMHA Vs. DISTRICT COLLECTOR
|
January 3, 2014 |
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CHILLAGUNDLA VENKATANARAYANA Vs. GOVERNMENT OF INDIA
|
November 12, 2014 |
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CHILLAKURU RAJAGOPALA REDDY S/O VENKATA KRISHNA REDDY Vs. DISTRICT COLLECTOR, NELLORE
|
November 5, 2014 |
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CHILUMUR VENKATA SUBBA REDDY Vs. PONNAPUREDDY
|
March 14, 2014 |
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CHIMME JOHN BARNABAS Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 3, 2014 |
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CHINNAREDDIGARI SAMBASIVA REDDY S/O RAMASWAMY Vs. STATE OF A P
|
December 3, 2014 |
|
CHINTHAM RAMANAIAH Vs. YALAGALA SUBBAMMA
|
March 20, 2014 |
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CHIRANJEEVI KOLLURI Vs. K CHANDRA MOHAN REDDY
|
January 24, 2014 |
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CHITTIBOINA KRISHNA MURTHY AND OTHERS Vs. STATE OF ANDHRA
|
February 20, 2014 |
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CHITTULURI SRINIVASARAO Vs. SUB-DIVISIONAL POLICE OFFICER, KAKINADA EAST GODAVARI DISTRICT AND ORS.
|
December 19, 2014 |
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CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD. Vs. THE STATE OF A.P.
|
September 2, 2014 |
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CHOLAMANDALAM MG GENERAL INSURANCE COMPANY LIMITED Vs. BATHINI ELENDRA
|
February 24, 2014 |
|
CHOWMOHALLA PALACE TRUST Vs. GREATER MUNICIPAL CORPORATION OF HYDERABAD
|
April 21, 2014 |
|
CHUNCHU LAKSHMI NARAYANA @ NARAYANA Vs. STATE OF A.P.
|
March 19, 2014 |
|
CIT, VISAKHAPATNAM Vs. ANDHRA SUGARS LIMITED
|
July 2, 2014 |
|
COMMERCIAL CHIT CORPORATION Vs. STATE
|
July 30, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. TIBREVALA ELECTRONICS LTD
|
February 26, 2014 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ARUNA STRAW BOARDS PVT. LTD.
|
June 24, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SUVERA PROCESSED FOODS PVT. LTD.
|
March 13, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. DHANALAKSHMI CLOTH DYING AND PRINTING WORKS
|
April 2, 2014 |
|
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VERA LABORATORIES LTD.
|
April 9, 2014 |
|
COMMISSIONER OF CUS. & C. EX. Vs. DECCAN GRANITES LTD.
|
October 8, 2014 |
|
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. S SURYANARAYANA
|
April 29, 2014 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, HYDERABAD-IV Vs. SUNDEN ISPAT LIMITED
|
April 29, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL KRISHNA
|
July 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SURJEET KAUR
|
July 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT LONGMAN LIMITED
|
July 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE PROCESSORS PVT LTD
|
November 5, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. LIVE WELL HOME FINANCE (P) LTD
|
November 27, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MEERA & CEIKO PUMPS PVT LTD
|
November 27, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SHETTYS PHARMACEUTICALS & BIOLOGICALS LIMITED
|
November 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. THE INDIA FRUITS LIMITED
|
October 15, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GODAVARI DRUGS LTD
|
December 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. ANDHRA PETROCHEMICALS LTD
|
November 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED FISH NETS
|
August 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SRI KRISHNA DRUGS LTD.
|
August 7, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. THE INDIA FRUITS LTD.
|
September 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MUNICIPAL CORPORATION
|
March 4, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA
|
August 20, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. M/S. LAKSHMI CONSTRUCTIONS
|
September 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD.
|
September 17, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MEKINS AGRO-PRODUCTS LIMITED, HYDERABAD
|
September 16, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NARESH KUMAR AGARWAL
|
September 9, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. INTER CONTINENTAL CONSTRUCTIONS
|
December 11, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SRINIVASA HATCHERIES (P.) LTD.
|
July 16, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JANAPRIYA ENGINEERS SYNDICATE
|
June 24, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. U B ELECTRONIC INSTRUMENTS LTD
|
November 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SURANA STRIPS LIMITED
|
October 15, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. COMPAGNE INDO FRANCHAISE BE COMMERCE (P) LTD.
|
August 6, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. SEVEN HILLS HOSPITALS PVT. LTD.
|
August 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. G. VENKATA LAXMI
|
October 8, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. AMPRO PRODUCTS LTD.
|
July 22, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GIRIJA SMELTERS (P) LTD.
|
October 29, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. A. VIJAY KUMAR
|
August 26, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. P.K.L. LIMITED
|
July 23, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. VIMAL CHAND JAIN
|
July 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. THARMANDAL BUILDERS (P) LTD
|
July 1, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA FERTILISERS AND CHEMICALS LTD.
|
August 5, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. K.N.B. INVESTMENTS (P) LIMITED
|
June 18, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. N.K. LEASING & CONSTRUCTION (P) LIMITED
|
July 2, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. JAIHIND CYCLE COMPANY, SIDDIAMBAR BAZAR, HYDERABAD
|
July 16, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. MY HOME POWER LTD.
|
February 19, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. GLOBE ORGANICS LIMITED
|
November 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA FERTILIZERS & CHEMICALS LTD
|
November 12, 2014 |
|
COMMISSIONER OF INCOME TAX Vs. LOTUS CONSTRUCTIONS
|
November 11, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL), ANDHRA PRADESH, HYDERABAD Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD
|
September 23, 2014 |
|
COMMISSIONER OF INCOME TAX (CENTRAL), HYDERABAD Vs. BALAJI STEEL PROFILES
|
October 29, 2014 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH-I, HYDERABAD Vs. S.PREMALATHA
|
June 10, 2014 |
|
COMMISSIONER OF INCOME TAX, (CENTRAL)-2 AND ORS. Vs. SHANKARLAL AND ORS.
|
December 24, 2014 |
|
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH Vs. SHANKER CONSTRUCTIONS
|
December 16, 2014 |
|
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH-I, HYDERABAD Vs. STATE BANK OF HYDERABAD, HYDERABAD
|
June 10, 2014 |
|
COMMISSIONER OF INCOME TAX, GUNTUR Vs. DHANALAKSHMI COTTON AND RICE MILLS LTD, GUNTUR
|
December 23, 2014 |
|
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. N C L INDUSTRIES LIMITED, HYDERABAD
|
December 9, 2014 |
|
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. HYDERABAD INDUSTRIES LTD
|
December 17, 2014 |
|
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. M/S. USHA KIRAN MOVIES LIMITED
|
February 6, 2014 |
|
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. RAMESHWARLAL GEHLOT
|
November 12, 2014 |
|
COMMISSIONER OF INCOME TAX, KARNATAKA, CENTRAL BANGALORE Vs. SHRI RAMDAS MOTOR TRANSPORT LTD, KAKINADA
|
October 24, 2014 |
|
COMMISSIONER OF INCOME TAX, RAJAHMUNDRY Vs. GRANDHI VENKATA RAMANA, RAJAHMUNDRY
|
October 28, 2014 |
|
COMMISSIONER OF INCOME TAX, RAJAHMUNDRY Vs. GODAVARI ELECTRICAL CONDUCTORS
|
October 29, 2014 |
|
COMMISSIONER OF INCOME TAX, VIJAYAWADA Vs. CHENNUPATI TYRE & RUBBER PRODUCTS, VIJAYAWADA
|
October 21, 2014 |
|
COMMISSIONER OF INCOME TAX, VIJAYAWADA Vs. SETTLEMENT COMMISSIONER
|
April 10, 2014 |
|
COMMISSIONER OF INCOME TAX, VISAKHAPATNAM Vs. KAMAKSHI FOOD PRODUCTS (P) LTD.
|
July 2, 2014 |
|
COMMISSIONER OF INCOME TAX, VISAKHAPATNAM Vs. PETERS & PRASAD ASSOCIATION
|
November 18, 2014 |
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COMMISSIONER OF INCOME TAX-2 Vs. M. VENKATESWARA RAO
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August 27, 2014 |
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COMMISSIONER OF INCOME TAX-3 Vs. SUNNY LIQUORS PVT. LTD.
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November 11, 2014 |
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COMMISSIONER OF INCOME TAX-6,HYDERABAD Vs. JEEHANGIR M JEHANGIR
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December 10, 2014 |
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COMMISSIONER OF INCOME TAX-I, HYDERABAD Vs. A P RAYONS LTD
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December 17, 2014 |
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COMMISSIONER OF INCOME TAX-II Vs. PREMIER EXPLOSIVE LTD.
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October 10, 2014 |
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COMMISSIONER OF INCOME TAX-III Vs. SIRPUR PAPER MILLS LTD.
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September 5, 2014 |
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COMMISSIONER OF INCOME TAX-III Vs. UNIQUE PLASTICS PVT. LTD.
|
November 5, 2014 |
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COMMISSIONER OF INCOME TAX-III, ANDHRA PRADESH, HYDERABAD Vs. SINGH POULTRY LIMITED, HYDERABAD
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October 15, 2014 |
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COMMISSIONER OF INCOME TAX-IV Vs. TILAK RAJ KUMAR
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September 16, 2014 |
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COMMISSIONER OF INCOME-TAX Vs. M/S. AMARCHAND SHARMA & UDANI, SECUNDERABAD
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February 18, 2014 |
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COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF PRINCE MOAZAM TRUST
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January 13, 2014 |
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COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF PRINCE MOAZAM JAH TRUST
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January 30, 2014 |
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COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. KINNERS STEELS LTD
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December 3, 2014 |
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COMMISSIONER, CUSTOMS AND CENTRAL EXCISE, HYDERABAD Vs. SIFCO METAL INDUSTRIES, HYDERABAD
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December 3, 2014 |
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COMMR. OF C. EX. Vs. VIJAYANAND TEXTILES MILLS (P) LTD.
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September 24, 2014 |
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COMMR. OF C. EX. & CUS. Vs. C.D. ZANDA WORKS (P). LTD.
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February 26, 2014 |
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COMMR. OF C. EX., HYDERABAD-II Vs. SPM INDUSTRIES INDIA PVT. LTD.
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March 12, 2014 |
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COMMR. OF CUS. & C. EX. Vs. RAKSHAK FARM AIDS PVT. LTD.
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October 13, 2014 |
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COMMR. OF CUS. & C. EX., HYDERABAD-III Vs. RAVI TEJA PROCESSORS
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February 21, 2014 |
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COMMR. OF CUS., C. EX. & S.T. Vs. NARAYANA COACHING CENTRE
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April 3, 2014 |
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COMMR. OF CUS., C. EX. & S.T. Vs. BABU ENTERPRISES
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July 23, 2014 |
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COMMR. OF CUS., C. EX. & SERVICE TAX Vs. ANDHRA SUGARS LTD.
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October 14, 2014 |
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COMMR. OF CUS., C. EX. AND SERVICE TAX Vs. 3F INDUSTRIES LTD.
|
April 22, 2014 |
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CONSUMERS GUIDANCE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
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April 9, 2014 |
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COROMANDEL CEMENTS LTD Vs. COMMISSIONER OF INCOME-TAX, A.P-I, HYDERABAD
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July 11, 2014 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. G. PATTABHI RAMA CHARYA
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January 28, 2014 |
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CREATIONS A PARTNERSHIP FIRM Vs. TWENTY FOUR ASSURED AIRCON PVT. LTD
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August 14, 2014 |
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CUBIX VENTURES (P) LTD. Vs. BHEL (R&D) EMPLOYEES CO-OP. HOUSING SOCIETY LTD. AND ORS.
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February 28, 2014 |
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D CHAKRAIAH Vs. A P S R T C HYDERABAD
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January 21, 2014 |
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D PRASHANTH REDDY Vs. OSMANIA UNIVERSITY
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November 26, 2014 |
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D RAJAMALLU Vs. M MOHAN REDDY
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March 6, 2014 |
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D. ANKI REDDY Vs. STATE OF ANDHRA PRADESH
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October 7, 2014 |
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D. KOTI REDDY Vs. AURIFEROUS AQUA FARMS LTD.
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July 28, 2014 |
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D. RAMA KOTAIAH AND CO. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 23, 2014 |
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D.BALA OBULESU Vs. STATE OF ANDHRA PRADESH
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February 5, 2014 |
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D.PEDDA NARSAIAH Vs. HARI SINGH BADAVATH
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January 31, 2014 |
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D.SURYANARAYANA Vs. GOVERNMENT OF INDIA
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March 5, 2014 |
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D.V. RAMANAMMA Vs. THE GOVERNMENT OF ANDHRA PRADESH
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October 14, 2014 |
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DACHEPALLI KONDALU Vs. PEDDINTH CHANDRASKHAR
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March 28, 2014 |
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DAKARAPU LAKSHMANA SWAMY Vs. MADDULA NARASIMHA RAO
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March 19, 2014 |
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DAMARLA SAVITHRI Vs. KANDE SREENIVASULU
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March 20, 2014 |
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DAMBALA SRINIVASU Vs. STATE OF ANDHRA PRADESH
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September 4, 2014 |
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DAMERA SAMPATH Vs. STATE OF ANDHRA PRADESH
|
April 17, 2014 |
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DANDAMUDI SAI KRISHNA SEKHAR @ RAVI SEKHAR @ RAVI Vs. STATE
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July 30, 2014 |
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DARAPUNENI RAJ KUMAR Vs. STATE OF A.P. AND ORS.
|
September 17, 2014 |
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DARAPUNENI RAJ KUMAR Vs. THE STATE OF A.P.
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September 12, 2014 |
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DARLA JOGIRAJU Vs. STATE OF ANDHRA PRADESH
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February 14, 2014 |
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DASAPALLA PROPERTIES, SURYABAGH, VISAKHAPATNAM Vs. DCIT, CIRCLE I, VISAKHAPATNAM
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December 16, 2014 |
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DASARI AMMAJI, KRISHNA DIST Vs. DISTRICT COLLECTOR, KRISHNA DIST AND OTHS
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July 7, 2014 |
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DASARI LAXMI Vs. BEJJENKI SATHI REDDY
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October 21, 2014 |
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DASARI LINGAIAH Vs. THATIKONDA VENUGOPAL REDDY
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November 27, 2014 |
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DASARI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
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June 16, 2014 |
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DASARI SRINIVAS Vs. DEPUTY GENERAL MANAGER
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July 31, 2014 |
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DASARI VENU GOPAL Vs. STATE OF A.P.
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February 26, 2014 |
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DATLA ASHWINI SWETHA Vs. STATE OF A P
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August 26, 2014 |
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DAULATRAM INDUSTRIES Vs. UNION OF INDIA
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March 6, 2014 |
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DDR AND COMPANY Vs. GOVT. OF A.P.
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June 13, 2014 |
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DEBBATI PULLAIAH Vs. STATE OF ANDHRA PRADESH
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April 16, 2014 |
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DECCAN CHRONICLE HOLDINGS LTD Vs. T. VENKATRAM REDDY
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June 3, 2014 |
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DECCAN CHRONICLES HOLDINGS LIMITED Vs. THE DEBT RECOVERY TRIBUNAL
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August 5, 2014 |
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DECCAN CHRONICLES HOLDINGS LTD. Vs. DRT, HYDERABAD
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April 29, 2014 |
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DECCAN SIGNTECH P LTD Vs. STATE BANK OF INDIA
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April 4, 2014 |
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DECCAN TOOLS INDUSTRIES (P) LTD., HYDERABAD Vs. COMMISSIONER OF INCOME TAX, A.P., HYDERABAD
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February 25, 2014 |
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DEEKONDA NAGAIAH Vs. LAUL TRANSPORT CORPORATION
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April 22, 2014 |
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DELTA CAR PVT.LTD. Vs. SANJIV SHAH
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July 17, 2014 |
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DEPOT MANAGER APSRTC PARKAL DEPOT Vs. S ASHOK
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June 2, 2014 |
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DEPOT MANAGER APSRTC SIRCILLA DEPOT Vs. R DEVALAXMI
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April 2, 2014 |
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DEPOT MANAGER, A.P STATE ROAD TRANSPORT CORPORATION Vs. MOHD. KHAN
|
June 16, 2014 |
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DEPOT MANAGER, APSRTC Vs. P.PRABHAKAR
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March 6, 2014 |
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DEPOT MANAGER, APSRTC Vs. K VENKATA SATYANARAYANA
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October 20, 2014 |
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DEPUTY INSPECTOR GENERAL OF POLICE Vs. N ARAVIND REDDY
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September 4, 2014 |
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DESAI KRISHNAMURTHY Vs. PINJARI MOULA ALI SAB
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January 21, 2014 |
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DESAM VENKATESWARA REDDY Vs. SPECIAL DEPUTY COLLECTOR & COMPETENT AUTHORITY, GAS AUTHORITY OF INDIA LTD.
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June 5, 2014 |
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DEVANA MUTTABAI Vs. GOLDEN MULTI SERVICES CLUB LTD
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June 20, 2014 |
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DEVARAPU NIRAKARAMMA Vs. DEVARAPU ARUNA REKHA
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September 2, 2014 |
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DEVENDAR GUPTA Vs. NATIONAL INVESTIGATION AGENCY
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March 12, 2014 |
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DEVI RESTAURANT & BAR Vs. UNION OF INDIA
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February 20, 2014 |
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DEVIKA Vs. N.NARASING RAO
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January 28, 2014 |
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DHAIK SADIK Vs. STATE OF A P
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March 26, 2014 |
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DHANALAKSHMI COTTON & RICE MILLS PVT. LTD. Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD.
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August 20, 2014 |
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DHANALAKSHMI IRON INDUSTRIES LTD Vs. CENTRAL POWER DISTRIBUTION CO OF A P LTD
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July 25, 2014 |
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DHANALAXMI BANK LTD Vs. S H O MALAKPET POLICE STATION
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August 28, 2014 |
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DILAWAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
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January 22, 2014 |
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DIST CO OP CENTRAL BANK LTD Vs. MADDINENI RAGHAVAIAH
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July 3, 2014 |
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DISTRICT COLLECTOR, VISAKHAPATNAM AND ORS. Vs. KAKUMANU SATISH KUMAR AND ORS.
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September 12, 2014 |
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DIVISIONAL MANAGER, MAHARASTRA STATE Vs. BHANU BEE
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July 9, 2014 |
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DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. YARRAMSETTI NAGAMANI
|
November 26, 2014 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED, NIZAMABAD Vs. GADDAMIDI PAPAIAH
|
September 24, 2014 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. ACCHIGARI PRASAD
|
July 25, 2014 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD, NIZAMABAD Vs. ZAHEER AHMED
|
September 18, 2014 |
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DIVISIONAL RAILWAY MANAGER Vs. RATNALA TILOTTAMA
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August 13, 2014 |
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DODDA PRAVEEN REDDY Vs. THE GOVERNMENT OF TELANGANA
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July 2, 2014 |
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DOMMATI SIVA KUMAR Vs. THE STATE OF A.P.
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August 22, 2014 |
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DOODALA SURYANARAYANA MURTHY Vs. OSURI DEVENDRA PHANIKAR
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October 14, 2014 |
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DOSHI MOTORS PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER
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August 27, 2014 |
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DR. SD.MUNWAR SULTANA Vs. VIJAYA BANK, NELLORE AND ANOTHER
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August 27, 2014 |
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DUBBA RAMAKRISHNA REDDY Vs. STATE OF A P
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December 17, 2014 |
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DUBBAKA NARSIMHA REDDY Vs. ELECTION COMMISSION OF INDIA
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July 9, 2014 |
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DUBBASI PRAVEEN KUMAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES
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April 16, 2014 |
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DUDI CH.MAHALAKSHMI @ PULIGA CHITTI KANAKA MAHALAKSHMI Vs. DISTRICT COLLECTOR, VISAKHAPATNAM
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January 2, 2014 |
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DULAM SRINIVASULU REDDY AND ORS. Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS.
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March 12, 2014 |
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DUNCAN INDUSTRIES LIMITED Vs. T G SRINIVAS
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July 31, 2014 |
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DUPATI YASODAMMA Vs. N RAJA SEKHAR
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August 28, 2014 |
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DURGA ENGINEERING CONTRACTORS Vs. ASSTT. COMMR. OF CUS.
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March 19, 2014 |
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DURGA PUJARI SURI BABU Vs. INDIAN OIL CORPORATION LIMITED
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July 14, 2014 |
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DURGAMPUDI PADMAMMA Vs. KALLUTLA KOTTAMMA AND ORS.
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December 22, 2014 |
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DUVVADA PARASURAM CHOUDARY Vs. SANTHA DALAYYA
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February 5, 2014 |
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E KASTURAMMA Vs. VIJAYAWADA-GUNTUR-TENALI-MANGALAGIRI URBAN DEVELOPMENT AUTHORITY
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December 6, 2014 |
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E. GOVINDAMMA Vs. K. SRINIVASULU
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April 2, 2014 |
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E. LAXMI REDDY Vs. STATE OF A.P.
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August 1, 2014 |
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E. PRABHAKAR Vs. THE MANAGING DIRECTOR
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June 18, 2014 |
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EAST INDIA PETROLEUM LIMITED. Vs. COMMISSIONER OF INCOME TAX
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July 9, 2014 |
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EASTERN CONDIMENTS (P) LIMITED Vs. ASSISTANT COMMISSIONER (CT)
|
June 18, 2014 |
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EDARA BALDEV Vs. TATINENI MAYURI
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July 25, 2014 |
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EDARA HARIBABU Vs. DISTRICT COLLECTOR CUM PRESIDING OFFICER, PRAKASAM DISTRICT
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November 7, 2014 |
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EDARA SAMBASIVA PRASAD Vs. STATE
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August 22, 2014 |
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EDIGA RANGANAYAKULU Vs. B. VENKATESU
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August 5, 2014 |
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EDIGA RANGANAYAKULU, (DIED) PER L.RS. Vs. B. VENKATESU AND OTHERS
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May 8, 2014 |
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EDULAPALLY MALLAIAH @ MALLESHAM Vs. STATE OF A.P.
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April 21, 2014 |
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ELECTRONICS CORPORATION OF INDIA Vs. K LAKSHMINARAYANA
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June 2, 2014 |
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ELECTRONICS CORPORATION OF INDIA LIMITED Vs. H.K. BHATIA
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March 21, 2014 |
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ELEGANT CHEMICALS ENTERPRISES PRIVATE LIMITED, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1 (3), HYDERABAD
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December 11, 2014 |
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ELITE HAIR STUDIO (PVT.) LTD. Vs. STATE OF A.P.
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July 17, 2014 |
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ELLALA LINGA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 10, 2014 |
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EMAM JAGAN REDDY Vs. KEESARI PADMA
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February 21, 2014 |
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EMPEE SUGARS & CHEMICALS LIMITED Vs. PAHARPUR COOLING TOWERS LIMITED
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February 4, 2014 |
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EMPIAI PHARMACEUTICALS PVT. LTD. Vs. THE STATE OF ANDHRA PRADESH
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December 9, 2014 |
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ESCUBE ENTERPRISES Vs. STATE OF TELANGANA THROUGH REP. BY PUBLIC PROSECUTOR
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October 10, 2014 |
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EX RECT NAJEER BAIG Vs. UNION OF INDIA
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June 24, 2014 |
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F D KHAN & CO Vs. COMMISSIONER OF INCOME-TAX
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November 19, 2014 |
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F1-TIME MACHINE Vs. GOVERNMENT OF ANDHRA PRADESH
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April 2, 2014 |
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FAIZ MOHAMMED KHAN Vs. STATE OF ANDHRA PRADESH
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April 9, 2014 |
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FAYAZ AHMED @ HASAN Vs. STATE OF A.P.
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February 24, 2014 |
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FEDERATION OF ANDHRA PRADESH CHAMBERS OF COMMERCE & INDUSTRY Vs. C.C. & CENTRAL EXCISE
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April 28, 2014 |
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FENOPLAST LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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December 10, 2014 |
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FENOPLAST LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 11, 2014 |
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FIRST FLIGHT COURIERS P LTD Vs. AUTHORITY APPOINTED
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February 17, 2014 |
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FOOD CORPORATION OF INDIA Vs. RAMBABU
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December 4, 2014 |
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FRIEGERIO CONSERVA ALLAN LTD. Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURAL MARKETING
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October 28, 2014 |
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FRIEGERIO CONSERVA ALLANA PRIVATE LIMITED Vs. COMMISSIONER & DIRECTOR OF AGRICULTURAL MARKETING, HYDERABAD
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December 23, 2014 |
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FUTURISTIC OFF-SHORE SERVICES AND CHEMICALS LIMITED Vs. BAKELITE HYLAM LIMITED
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October 29, 2014 |
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FYTOCHEM FORMULATIONS LIMITED Vs. COMMERCIAL TAX OFFICER
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March 24, 2014 |
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G ARUNAKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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October 7, 2014 |
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G BHEEMAIAH Vs. PROHIBITION AND EXCISE SUPERINTENDENT
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February 20, 2014 |
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G CHINA YELLAPPA, NIZAMABAD Vs. INCOME-TAX OFFICER, WARD-2, NIZAMABAD
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November 6, 2014 |
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G DORASANAMMA Vs. STATE OF ANDHRA PRADESH
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December 12, 2014 |
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G FAZEEL AHMAD Vs. S JAMEELA UNNISA
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August 7, 2014 |
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G NAGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
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September 26, 2014 |
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G SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
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April 28, 2014 |
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G SHAREEFUNNISA BEGUM Vs. KURNOOL MUNICIPAL CORPORATION
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September 19, 2014 |
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G V RAO Vs. UNION GOVERNMENT OF INDIA
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February 3, 2014 |
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G VENKATESHWARLU Vs. APSRTC
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October 16, 2014 |
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G. AUDISESHAIAH Vs. STATE OF A.P.
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August 27, 2014 |
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G. KISTAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
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June 3, 2014 |
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G. KRISHNA REDDY Vs. THE GOVERNMENT OF A.P.
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December 4, 2014 |
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G. LAKSHMI BAI @ C. LAKSHMI BAI Vs. MANAGING DIRECTOR
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January 21, 2014 |
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G. NAGESWARA RAO Vs. THE COMMISSIONER OF INCOME TAX
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December 10, 2014 |
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G. RAMANATH REDDY Vs. THE STATE
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June 5, 2014 |
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G. SANDEEP REDDY Vs. THE INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU (NCB)
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August 27, 2014 |
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G. SHRAVAN KUMAR Vs. D. SRINIVAS
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July 18, 2014 |
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G. SREERAMACHANDRUDU Vs. P.SRINIVAS
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December 11, 2014 |
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G. VENKATA MUTYA VENU GOPAL Vs. G. VENKATA RAMANAMMA
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November 19, 2014 |
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G. VENKATA SWAMY Vs. STATE OF ANDHRA PRADESH
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July 25, 2014 |
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G. VENKATASWAMY Vs. KURRU KONDAIAH
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March 27, 2014 |
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G. VENKATESWAR RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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August 20, 2014 |
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G.A.LAKSHMI Vs. MD.ABDUL QUADAR
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February 14, 2014 |
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G.B.C. RAJ GOPAL Vs. GOVERNMENT OF A.P.
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April 24, 2014 |
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G.D. REDDY Vs. THE INDUSTRIAL TRIBUNAL-II AND ORS.
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December 5, 2014 |
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G.L.ANIL Vs. G. NARSINGH RAO
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January 20, 2014 |
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G.NAGENDER Vs. ADDITIONAL INDUSTRIAL TRIBUNAL-CUM-ADDITIONAL LABOUR COURT
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January 20, 2014 |
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G.NAGESWARA RAO Vs. LAND ACQUISITION OFFICER
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January 22, 2014 |
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G.PUNNA RAO Vs. M/S.GPR HOUSING PRIVATE LIMITED
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July 25, 2014 |
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G.S. ASHOK Vs. DHIRAJLAL MAGANLAL SHAH
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July 4, 2014 |
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G.S. PRAKASH Vs. POLASA HANUMANLU
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July 18, 2014 |
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G.SREENIVASULU SETTY Vs. STATE OF A.P.
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February 14, 2014 |
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G.V. PRAKASH BABU Vs. STATE OF A.P.
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July 25, 2014 |
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G.VENKANNA Vs. STATE OF ANDHRA PRADESH
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March 4, 2014 |
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G.VENKATESH Vs. MOHAMMED SHAREEF
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January 30, 2014 |
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G.VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
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March 11, 2014 |
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GADE SATYANARAYANA REDDY Vs. GOVERNMENT OF INDIA AND ORS.
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August 12, 2014 |
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GADUPUDI RAGHURAMAIAH Vs. MADINENI ESWARAMMA
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March 26, 2014 |
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GAIL INDIA LIMITED Vs. THE MUNICIPAL CORPORATION OF RAJAHMUNDRY
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July 25, 2014 |
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GAJAM MURALI Vs. SATYANARAYANA REDDY AND ORS.
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September 4, 2014 |
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GAMIDI RAJANI Vs. GOVERNMENT OF A P
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February 21, 2014 |
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GANDHAM RAVI Vs. STATE OF ANDHRA PRADESH
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March 6, 2014 |
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GANDHI RANGA RAO Vs. DEPUTY GENERAL MANAGER
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September 9, 2014 |
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GANDI BUJJI @ PRABHAKAR Vs. STATE OF A.P.
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March 18, 2014 |
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GANDLA RAJENDER Vs. STATE OF A.P.,
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February 12, 2014 |
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GANDLA SHANKAR Vs. STATE OF A.P.
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March 10, 2014 |
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GANDUMENU SIVA Vs. STATE OF ANDHRA PRADESH
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March 12, 2014 |
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GANESUNI NAGESWARA RAO Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR
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January 22, 2014 |
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GANJI CHANDRAIAH Vs. STATE OF A.P.
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April 22, 2014 |
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GANJI SATYANARAYANAMURTHI Vs. S. SATYANARAYANA RAJU AND ORS.
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February 5, 2014 |
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GANNOJI BALAKISTAIAH Vs. T. KARUNAKAR REDDY
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June 12, 2014 |
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GANTA VIJAYA LAKSHMI Vs. INCOME TAX OFFICER
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April 24, 2014 |
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GARIKALA VENKATESHWARLU Vs. GOVERNMENT OF A.P.
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January 23, 2014 |
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GARIKAPATI SURESH BABU Vs. GARIKAPATI PRASANNA KUMARI
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September 18, 2014 |
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GAVARA CHINTALAMMA Vs. S. SATHAIAH
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July 18, 2014 |
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GEDDATI DHARMA RAJU Vs. STATE OF ANDHRA PRADESH
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March 19, 2014 |
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GENERAL MANAGER Vs. S. SUNANDAN REDDY @ R. LAKSHMINARAYANA REDDY
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July 18, 2014 |
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GERARD KOLLIAN Vs. WEIS ELECTRONICS & INDUSTRIAL SERVICES (P) LTD.
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June 3, 2014 |
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GERDAU STEEL INDIA LIMITED Vs. DEPUTY COMMISSIONER
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March 12, 2014 |
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GERMINA PETER Vs. CHIEF OF NAVAL STAFF, NAVAL HEAD QUARTERS,NEW DELHI
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October 24, 2014 |
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GIDDI SHOPHYAMMA Vs. DISTRICT LEVEL SCRUTINY COMMITTEE, EAST GODAVARI, KAKINADA
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December 1, 2014 |
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GIRAJALA SUBBARAO AND ORS. Vs. KAMIREDDI SATYANARAYANA AND ORS.
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June 2, 2014 |
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GIRELLI LAXMAIAH Vs. STATE OF A.P.
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March 12, 2014 |
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GMR HOTELS AND RESORTS LTD Vs. UNION OF INDIA
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December 30, 2014 |
|
GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED Vs. THE STATE OF ANDHRA PRADESH
|
July 14, 2014 |
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GODAVARTHY VENKATESWARLU Vs. YELLANKI RAVI SHANKAR
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February 21, 2014 |
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GOENKA SAJAN KUMAR Vs. STATE OF A.P.
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June 9, 2014 |
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GOGINENI GNANA JYOTHI Vs. THE STATE OF ANDHRA PRADESH AND ORS.
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December 27, 2014 |
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GOGIREDDY ESWARA REDDY Vs. TANGIRALA HANUMAYAMMA
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September 22, 2014 |
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GOLI VENKATA APPARAO CHOWDARY Vs. LAND ACQUISITION OFFICER
|
January 23, 2014 |
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GOLLA MALLANNA Vs. STATE OF A.P.
|
April 16, 2014 |
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GOLLA NADIMIDODDI RANGAMMA Vs. STATE OF A.P.
|
April 2, 2014 |
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GOLLAPALLI GANGADHAR RAO AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 24, 2014 |
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GOLLI NAGAYAMMA, AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 4, 2014 |
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GOLUGURI ESWARA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 19, 2014 |
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GOPAL AGARWAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
|
December 29, 2014 |
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GOPALAKRISHNA SURAPANENI Vs. ANURADHA SURAPANENI
|
September 26, 2014 |
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GOPU PRATAP KUMAR Vs. BUDDHIRAJU LAXMANA RAO
|
April 4, 2014 |
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GORIGE AILAMMA Vs. UTKOORI SOMAIAH
|
September 5, 2014 |
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GORLAPALLI BUCHAIAH Vs. STATE OF A.P.
|
April 3, 2014 |
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GORREPATI VIJAYA LAKSHMI AND ORS. Vs. GORREPATI PRABHAKARA LAKSHMI AND ORS.
|
December 19, 2014 |
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GOURISHETTI NARAYANA Vs. SPL. DEPUTY COLLECTOR
|
March 28, 2014 |
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GOUTHAM ENTERPRISES Vs. ICATCH COMMUNICATIONS INDIA LTD
|
October 29, 2014 |
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GOVERNMENT OF A.P. Vs. K.SRINIVASA RAO
|
June 10, 2014 |
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GOVERNMENT OF A.P. Vs. ARUN PRAKASH
|
June 5, 2014 |
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GOVERNMENT OF ANDHRA PRADESH Vs. B. PRABHAKAR
|
February 18, 2014 |
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GOVERNMENT OF ANDHRA PRADESH Vs. K.JAGANNADHAM
|
March 11, 2014 |
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GOVERNMENT OF ANDHRA PRADESH Vs. M RAMACHANDRAM
|
March 21, 2014 |
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GOVERNMENT OF ANDHRA PRADESH Vs. V SOMA SUNDARAM
|
December 1, 2014 |
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GOVERNMENT OF ANDHRA PRADESH Vs. NIZAM SUGARS LIMITED
|
February 13, 2014 |
|
GOVT. OF A.P. Vs. MD. BURHANUDDIN
|
January 23, 2014 |
|
GOVT. OF A.P. Vs. T.GANGADHAR
|
April 17, 2014 |
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GOVT. OF A.P. REP. BY ITS PRINCIPAL SECRETARY, AGRICULTURE & COOPERATION Vs. T. PRABHAKAR, S/O. ACHAIAH
|
August 4, 2014 |
|
GPR HOUSING PRIVATE LIMITED Vs. C. PRITHVI RAJ REDDY
|
July 25, 2014 |
|
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. LOYOLA ACADEMY
|
April 24, 2014 |
|
GUDIPATI VENKATESHWARLU Vs. M SRINIVAS GOUD
|
November 24, 2014 |
|
GUDURU NIRMALA Vs. GUDURU ASHOK KUMAR
|
August 5, 2014 |
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GUGGILLA RAJA NARSIMULU Vs. DISTRICT COLLECTOR
|
September 4, 2014 |
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GUJRAT AMBUJA CEMENT LIMITED Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD.
|
March 18, 2014 |
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GULLAMPUDI VEERA NAGAMANI Vs. STATE OF A P
|
September 24, 2014 |
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GUMMALLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
February 7, 2014 |
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GUNDAPPA Vs. STATE
|
July 1, 2014 |
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GUNDROJU PRAKASAM Vs. STATE OF A.P.
|
April 28, 2014 |
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GUNIGANTI RAVINDER RAO Vs. THE STATE OF A.P.
|
October 10, 2014 |
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GUNJA YESU Vs. STATE OF A.P.
|
April 10, 2014 |
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GUNJA YESU Vs. THE STATE OF TELANGANA
|
October 28, 2014 |
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GUNREDDY RAMKOTI REDDY Vs. STATE OF A.P.
|
April 28, 2014 |
|
GUNTI RAMCHANDER Vs. STATE OF ANDHRA PRADESH
|
April 21, 2014 |
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GUNTURU VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
March 11, 2014 |
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GURRAM VENKATESWARLU Vs. COLLECTOR AND DISTRICT MAGISTRATE, PRAKASAM DISTRICT
|
January 3, 2014 |
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GURRAMKONDA SUBRAMANYAM REDDY Vs. STATE OF A P
|
April 25, 2014 |
|
GURUMEET SINGH Vs. STATE OF A.P.
|
February 10, 2014 |
|
GURURAJ MINI ROLLER FLOUR MILLS Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 12, 2014 |
|
HARBIN POWER ENGINEERING CI LTD Vs. STATE BANK OF INDIA
|
March 6, 2014 |
|
HAREESH KAKARLA Vs. E. SWEETHA
|
September 2, 2014 |
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HARIJANA MADDANAPPA Vs. STATE OF A P
|
January 22, 2014 |
|
HAZARI SANJAY SINGH Vs. S. KONDAIAH
|
August 7, 2014 |
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HCL TECHNOLOGIES LIMITED Vs. THE APPELLATE AUTHORITY
|
November 17, 2014 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GOVERNMENT OF A P
|
December 19, 2014 |
|
HINDUSTAN PETROLUEM CORPORATION LTD. Vs. V. SRINIVASA RAO
|
June 9, 2014 |
|
HINDUSTAN UNILEVER LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 13, 2014 |
|
HIRA FERRO ALLOYS LTD Vs. COMMISSIONER OF APPEALS CUSTOMS CENTRAL EXICE AND SERVICE TAX
|
January 29, 2014 |
|
HYDER VALLI Vs. G VENKATRAMANA
|
June 18, 2014 |
|
HYDERABAD CHEMICAL SUPPLIES LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE CUSTOMS
|
November 26, 2014 |
|
HYDERABAD METRO RAIL LIMITED Vs. GREENLANDS AMEERPET MADHUNAGAR YOSUFGUDA SRI KRISHNA NAGAR
|
November 27, 2014 |
|
I.V. RAO Vs. THE STATE OF A.P.
|
August 1, 2014 |
|
IBRAHIM BIN ABDULLAH MASQUATI Vs. A P STATE WAKF BOARD
|
March 4, 2014 |
|
IBRAHIM BIN ABDULLAH MASQUATI Vs. A P STATE WAKF BOARD
|
February 14, 2014 |
|
IDEAL DETONATORS PRIVATE LIMITED Vs. GOVERNMENT OF TELANGANA
|
September 5, 2014 |
|
IHP-MEIL-KEEP-BRCPL-TAIPPL(JV) Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORP. LTD.
|
August 26, 2014 |
|
IN RE: MRS. SMITA ANAND Vs. STATE
|
February 19, 2014 |
|
IN RE: OXFORD UNIVERSITY PRESS, NEW DELHI Vs. STATE
|
April 30, 2014 |
|
IN RE: PAN-ASIA IGATE SOLUTIONS Vs. STATE
|
May 9, 2014 |
|
IN RE: THE ROYAL BANK OF SCOTLAND Vs. STATE
|
May 9, 2014 |
|
INCOME TAX OFFICER Vs. RAM NIVAS GUPTA
|
September 3, 2014 |
|
INDEN POWER INTERNATIONAL LTD. Vs. CHANDAN PANDYA
|
June 4, 2014 |
|
INDIA BREWERY AND DISTILLERY PVT. LTD. Vs. R.K. DISTILLERIES PVT. LTD.
|
March 14, 2014 |
|
INDIABULLS HOUSING FINANCE LIMITED Vs. SOUTH ASIAN AGRO INDUSTRIES LTD
|
June 17, 2014 |
|
INDIAN BANK Vs. SUB REGISTRAR SUB-REGISTRAR OFFICE MAKUNDI VILLAGE BELLARY DISTRICT KARNATAKA
|
November 11, 2014 |
|
INDIAN BANK Vs. NALLAM VEERA SWAMY
|
April 29, 2014 |
|
INDIAN BANK Vs. V. RAVI CHANDRA
|
August 1, 2014 |
|
INDIAN OIL CORPORATION LIMITED Vs. EPURI PRITHVISEN REDDY
|
September 10, 2014 |
|
INDIAN OVERSEAS BANK, YELLAREDDYPET BRANCH Vs. CO-OPERATIVE ELECTRIC SUPPLY SOCIETY LTD. AND ORS.
|
August 1, 2014 |
|
INDIAN SCHOOL OF BUSINESS, HYDERABAD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
February 26, 2014 |
|
INDLA MARIYADASS Vs. STATE OF A.P.
|
February 11, 2014 |
|
INLAND ROAD TRANSPORT (P) LIMITED Vs. BHARAT HEAVY ELECTRICAL LIMITED
|
November 8, 2014 |
|
INLAND WORLD LOGISTICS Vs. THE STATE OF ANDHRA PRADESH
|
October 14, 2014 |
|
INOX AIR PRODUCTS LTD Vs. ASSISTANT COMMISSIONER (CT)-IX, ENFORCEMENT WING, HYDERABAD
|
October 29, 2014 |
|
INTEGRA Vs. VEDAVAAG SYSTEMS LIMITED.
|
August 12, 2014 |
|
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU Vs. POOJARI MURALIKRISHNA
|
June 19, 2014 |
|
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU Vs. SHIVAKUMAR
|
September 15, 2014 |
|
IRFAN ALI Vs. GOVERNMENT OF TELANGANA AND ORS.
|
July 11, 2014 |
|
IRIGALA RAM PULLA REDDY Vs. STATE OF A.P.
|
April 29, 2014 |
|
ITC LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
November 20, 2014 |
|
IVRCL ASSETS & HOLDINGS LIMITED Vs. A.P.STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
February 20, 2014 |
|
J BALAKRISHNA RAJU Vs. J RADHAKRISHNA RAJU
|
April 25, 2014 |
|
J BUJJI Vs. GOVERNMENT OF A P
|
October 21, 2014 |
|
J DEVENDER REDDY Vs. KAKATIYA UNIVERSITY
|
December 11, 2014 |
|
J MALLESAM Vs. A P STATE ROAD TRANSPORT CORPORATION
|
February 3, 2014 |
|
J SRINIVAS RAO Vs. UCO BANK, HYDERABAD
|
November 17, 2014 |
|
J. GREEEDA SUDHASINI Vs. GOVERNMENT OF TELANGANA
|
July 10, 2014 |
|
J. MADHUSUDHAN REDDY Vs. GOVERNMENT OF A.P.
|
April 29, 2014 |
|
J. MOHAMMED GHOUSE Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 7, 2014 |
|
J.B. SATYANARAYANA Vs. THE CHAIRMAN & MANAGING DIRECTOR
|
October 10, 2014 |
|
J.K. COLD TYRE RETRADERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
August 22, 2014 |
|
J.K. COLD TYRE RETRADERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 10, 2014 |
|
J.M. JOHNSON AND ORS. Vs. Y.S. THOMAS REDDY AND ORS.
|
July 17, 2014 |
|
J.P.RAO Vs. UNION OF INDIA
|
February 28, 2014 |
|
J.R. MRITUNJAYA SINGH Vs. STATE OF ANDHRA PRADESH
|
August 14, 2014 |
|
J.RAGHAVENDRA CHARY Vs. STATE OF ANDHRA PRADESH
|
April 25, 2014 |
|
JADAV BHOJARAM Vs. A.BHOOMA GOUD
|
January 31, 2014 |
|
JAGANATHAM RAVI Vs. STATE OF A.P.
|
April 22, 2014 |
|
JAGANNADHA INDUSTRIES Vs. DISTRICT COLLECTOR, SRIKAKULAM DISTRICT
|
August 27, 2014 |
|
JAGARLAMUDI BAPUJI Vs. JAGARLAMUDI RAMADEVI
|
January 31, 2014 |
|
JAGJEEVAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
August 25, 2014 |
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JAGU ANNAVARAM Vs. STATE ANDHRA PRADESH
|
April 10, 2014 |
|
JAHANGIR Vs. STATE OF M.P.
|
July 30, 2014 |
|
JAI SHANKAR Vs. COMMISSIONER OF ENDOWMENTS
|
December 30, 2014 |
|
JAKKILETI YADAGIRI @ MAKKAPATI YADAGIRI RAO Vs. K RAVINDER REDDY
|
November 7, 2014 |
|
JALAGAM KANTHA RAO Vs. JALAGAM UMA MAHESWARI
|
January 23, 2014 |
|
JALLI NARSAIAH Vs. LAND ACQUISITION OFFICER
|
January 21, 2014 |
|
JAMBAPURAM SUDHARSHAN REDDY Vs. A.P.S.R.T.C.
|
September 1, 2014 |
|
JANAPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
September 17, 2014 |
|
JANAPAREDDY NAGAYYA @ NAGANNA Vs. R. MALLIKARJUNA RAO
|
June 6, 2014 |
|
JANARDHAN RAO CHEELI Vs. THE UNIVERSITY OF HYDERABAD
|
October 31, 2014 |
|
JARPUAL MANURI Vs. NUNAVATH CHOKLI
|
April 2, 2014 |
|
JASTI JAYALAXMI Vs. STATE OF A.P.
|
July 1, 2014 |
|
JAVEED KHAN Vs. MIRZA TAHER ALI BAIG
|
June 3, 2014 |
|
JAYALAXMI ENTERPRISES Vs. INCOME TAX OFFICER
|
August 12, 2014 |
|
JAYASRI SINGH Vs. THE STATE OF A.P.
|
November 25, 2014 |
|
JILUKARA SAILU Vs. STATE
|
July 23, 2014 |
|
JILUKARA SAILU Vs. THE STATE
|
June 23, 2014 |
|
JITTA BIKSHAPATHI Vs. R VENKAT REDDY
|
February 26, 2014 |
|
JOGINIPALLI VENUGOPAL RAO Vs. THE STATE OF ANDHRA PRADESH
|
January 20, 2014 |
|
JOHNSON & JOHNSON LTD Vs. STATE OF ANDHRA PRADESH
|
October 14, 2014 |
|
JOURNALIST COOPERATIVE HOUSING SOCIETY LTD Vs. DISTRICT COOPERATIVE OFFICER
|
August 4, 2014 |
|
JUPITER AUTOMOBILES Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION AND ORS.
|
December 13, 2014 |
|
JUPITER AUTOMOBILES Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION AND ORS.
|
December 31, 2014 |
|
JUTURU ARAVIND Vs. K SRINIVASULU
|
April 3, 2014 |
|
JYOTHI TRADING COMPANY AND ORS. Vs. POTNURU RAMESWARA RAO AND ORS.
|
November 12, 2014 |
|
K AMARAVANI Vs. STATE OF TELANGANA
|
July 30, 2014 |
|
K BHASKAR Vs. GOVERNMENT OF A P
|
December 16, 2014 |
|
K BHASKAR NAIK Vs. STATE OF ANDHRA PRADESH
|
November 21, 2014 |
|
K DAYANAND Vs. P SAMPATH KUMAR
|
November 11, 2014 |
|
K DINESH KUMAR Vs. STATE OF TELANGANA
|
September 16, 2014 |
|
K KAVITHA Vs. SHIVA SHANKAR
|
July 14, 2014 |
|
K MAHENDER S/O BALAIAH Vs. TELANGANA SOUTHERN POWER DISTRIBUTION COMPANY LIMITED
|
November 5, 2014 |
|
K MALLESH Vs. B NARASIMHA REDDY
|
July 8, 2014 |
|
K MOHAN KUMAR Vs. GOVERNMENT OF TELANGANA
|
August 1, 2014 |
|
K RAMESWARA REDDY Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND COMMISSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
|
October 31, 2014 |
|
K RANI Vs. HANUMAIAH GOUD
|
September 5, 2014 |
|
K S NANDAM Vs. A P STATE ROAD TRANSPORT CORPORATION
|
November 17, 2014 |
|
K S VENKATA RAMAN Vs. PREM JEEVAN
|
September 1, 2014 |
|
K SANTOSH KUMAR Vs. GOVT OF INDIA
|
December 22, 2014 |
|
K SASI KUMAR Vs. STATE OF A P
|
September 24, 2014 |
|
K SRINIVASA RAO Vs. A P S R T C
|
June 5, 2014 |
|
K VENKATESH Vs. STATE OF ANDHRA PRADESH
|
December 19, 2014 |
|
K VINODH BABU Vs. ABDUL GANI
|
August 12, 2014 |
|
K,GANGADAR REDDY Vs. GOOTY CO-OPERATIVE TOWN BANK LIMITED
|
January 30, 2014 |
|
K. ANTHAIAH Vs. G. SIDDI RAM REDDY AND ORS.
|
December 5, 2014 |
|
K. ASHOK REDDY Vs. RAVI RAJ
|
August 5, 2014 |
|
K. BHUPAL REDDY Vs. THE ELECTRONICS CORPORATION OF INDIA LTD.
|
September 5, 2014 |
|
K. CHENGALRAYA CHETTY Vs. GOMATHEESWARI
|
August 8, 2014 |
|
K. CHINNA SRIRAMULU Vs. G. SURESH KUMAR
|
September 19, 2014 |
|
K. GANESAN Vs. A.P.S.R.T.C.
|
August 7, 2014 |
|
K. HIMA BINDU AND ORS. Vs. KUDIKALA ASHOK KUMAR
|
December 8, 2014 |
|
K. JAISENA Vs. K. MOHAN RAO
|
March 20, 2014 |
|
K. JAYA LAXMI Vs. G. ADI LAXMI
|
September 3, 2014 |
|
K. JAYALALITHA Vs. STATE OF A.P.
|
November 12, 2014 |
|
K. JAYARAJ Vs. EXECUTIVE OFFICER
|
September 11, 2014 |
|
K. JAYASREE Vs. K. SHANKARA REDDY
|
April 22, 2014 |
|
K. JAYASREE Vs. K. SHANKARA REDDY
|
April 2, 2014 |
|
K. LAKSHMANA KUMAR Vs. THE STATE
|
November 27, 2014 |
|
K. MANGAMMA Vs. GOVERNMENT OF A.P.
|
June 6, 2014 |
|
K. NAGARAJA RAO Vs. AUTHORISED OFFICER, LAND REFORMS
|
February 12, 2014 |
|
K. NARASA RAJU Vs. UNION OF INDIA
|
July 18, 2014 |
|
K. NARASAIAH Vs. M. SREEDHAR REDDY
|
September 1, 2014 |
|
K. NARASIMHA Vs. STATE
|
March 20, 2014 |
|
K. NARASIMHA CHARY Vs. GENERAL MANAGER (PERSONNEL)
|
April 29, 2014 |
|
K. PRABHAKAR RAO Vs. THE STATE OF A.P.
|
November 25, 2014 |
|
K. PRABHU Vs. STATE OF ANDHRA PRADESH
|
June 4, 2014 |
|
K. PRABHURAM REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 8, 2014 |
|
K. RAJANI Vs. M. SATYANARAYANA GOUD
|
March 26, 2014 |
|
K. RAM REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 30, 2014 |
|
K. RAVINDRA KUMAR Vs. SURAJ BHAN
|
August 21, 2014 |
|
K. SANJEEVA RAO Vs. THE GOVERNMENT OF INDIA
|
July 4, 2014 |
|
K. SOMASEKHAR REDDY Vs. STATE
|
September 15, 2014 |
|
K. SRIDEVI Vs. THE GOVERNMENT OF ANDHRA PRADESH
|
October 30, 2014 |
|
K. SRINIVAS SHARMA Vs. SMT. T. VIJAYA LAKSMI
|
December 1, 2014 |
|
K. SUNEETHA WASLEY Vs. A. MANIK RAO
|
August 1, 2014 |
|
K. VARALAKSHMI W/O K. KUPPUSWAMY AND OTHERS Vs. THE GOVERNMENT OF A.P. REPRESENTED BY THE DISTRICT COLLECTOR, CHITTOOR AND ANOTHER
|
March 3, 2014 |
|
K. VARALAXMI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
February 21, 2014 |
|
K. VENKATA RAMI REDDY Vs. STATE OF A.P.
|
April 24, 2014 |
|
K. VIJAYA LAKSHMI Vs. G. NAGESHWARA REDDY
|
September 3, 2014 |
|
K.ANJIT RAO Vs. ITO, KARIMNAGAR
|
November 5, 2014 |
|
K.LEELAVATHI Vs. DEBTS RECOVERY TRIBUNAL, VISAKHAPATNAM
|
February 12, 2014 |
|
K.N. REDDY Vs. DEFENCE PERSONNEL CO-OP HOUSING BUILDING SOCIETY LTD.
|
July 15, 2014 |
|
K.NAGA SUNDARI Vs. K.MUDDU KRISHNA
|
January 24, 2014 |
|
K.NAGESWARA RAO Vs. K. SAILESWARI
|
January 2, 2014 |
|
K.R. CHANDRA PAUL Vs. STATE OF A.P
|
July 21, 2014 |
|
K.RAJENDRA PRASAD Vs. B.NEPOLEON
|
February 7, 2014 |
|
K.RAMA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
March 20, 2014 |
|
K.RAMA VENKATA SUBBAIAH Vs. COMMISSIONER OF INCOME TAX
|
September 2, 2014 |
|
K.S. REDDY Vs. THE DEPOT MANAGER, APSRTC AND ORS.
|
December 18, 2014 |
|
K.S. SANJEEVA RAO Vs. THE DISTRICT TRIBAL WELFARE OFFICER
|
October 9, 2014 |
|
K.S.PRASAD Vs. BOARD OF DIRECTORS / EXECUTIVE COMMITTEE,STATE BANK OF HYDERABAD
|
April 22, 2014 |
|
K.SANGAMESHWAR Vs. MD.CHAND PASHA
|
June 26, 2014 |
|
K.SHANKER RAO Vs. M.D. RAVIKANTH
|
June 6, 2014 |
|
K.SREE DEVI Vs. K.VIDYA SAGAR
|
January 23, 2014 |
|
K.SWARNALATHA Vs. P.RAVI KANTH RAO
|
January 23, 2014 |
|
K.YOGENDER REDDY Vs. K.USHA RANI
|
September 4, 2014 |
|
KADESE SHYAM RAO Vs. N. RAVINDER REDDY AND ANOTHER
|
November 19, 2014 |
|
KAKARIA MOHAN Vs. STATE OF ANDHRA PRADESH
|
April 23, 2014 |
|
KAKARLA ROSENNA Vs. THAMMINENI NARASAPPA
|
March 20, 2014 |
|
KAKUNUTI VENKATA SUBBAMMA AND ORS. Vs. THE OFFICIAL RECEIVER AND ORS.
|
October 18, 2014 |
|
KALAGARA PRABHAKAR RAO AND ORS. Vs. KALAGARA SUJATHA AND ORS.
|
December 16, 2014 |
|
KALAL MALLESH @ MALLESH GOUD Vs. STATE OF ANDHRA PRADESH
|
February 13, 2014 |
|
KALICHETI GOPALA REDDY Vs. STATE
|
July 4, 2014 |
|
KALLETLA NARSIMHA Vs. K. RAJA REDDY AND ANOTHER
|
November 6, 2014 |
|
KALVACHERIA PRABHAKAR Vs. STATE OF A.P.
|
February 13, 2014 |
|
KALVAKOLANU TARAKAMMA Vs. PULICHINTALA NARSIMHA REDDY
|
September 26, 2014 |
|
KAMAL ASHOK FUTNANI Vs. G. NALINI RAO
|
July 11, 2014 |
|
KAMALABAI LOYA Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2014 |
|
KAMALADEVI KANDPAL Vs. ADMINISTRATIVE OFFICER/ESTATE OFFICER, GOVT. OF INDIA AND ORS.
|
March 26, 2014 |
|
KAMATHAM VENKATESWARLU Vs. N. VENKATESWARA RAO
|
July 24, 2014 |
|
KAMISETTI VEERA VISHNU @ CHITTIBABU Vs. STATE OF A.P.
|
April 28, 2014 |
|
KAMMAGANI NADHAM Vs. VANGALA RAJA MALLA REDDY
|
April 10, 2014 |
|
KAMPALLI LAXMIRAJAMMA Vs. MANKALI SAMPATH
|
November 19, 2014 |
|
KANAKALA RAMBABU Vs. A. VIJAYALAKSHMI
|
March 27, 2014 |
|
KANAPARTHI SAIDULU S/O.VEERAIAH Vs. STATE OF A.P.
|
March 27, 2014 |
|
KANCHA BEERAIAH Vs. AREA AGE DETERMINATION COMMITTEE
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July 11, 2014 |
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KANCHAN INDIA LIMITED Vs. STATE OF A.P. COMMISSIONERATE OF WOMEN DEVELOPMENT
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July 18, 2014 |
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KANCHARLA SEETHARAMAREDDY Vs. KAKATIYA UNIVERSITY AND ORS.
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December 4, 2014 |
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KANCHUMANU VENKATESWARA RAO Vs. CHUKKA RAJA REDDY
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December 29, 2014 |
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KANDE ANDALU Vs. KANDA SHANKAR
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February 7, 2014 |
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KANDE SRINIVASULU Vs. YELLAMRAJU VENKATA RAJU
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January 20, 2014 |
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KANDIKATTU RATHNAM @ VENKATA RATHNAM Vs. STATE OF A.P.
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March 25, 2014 |
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KANDIKONDA PARAMDAMAM Vs. BASHA MOHIUDDIN
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August 7, 2014 |
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KANNEPOGU RAMULU Vs. STATE OF A.P.
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August 21, 2014 |
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KARIM UNNISA Vs. GOVERNMENT OF A P
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April 28, 2014 |
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KARINGULA ANJANEYULU GOUD Vs. STATE OF A.P.
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April 29, 2014 |
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KAROLLA CHINNAIAH Vs. STATE OF ANDHRA PRADESH
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April 23, 2014 |
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KAROLLA CHINNAIAH Vs. STATE OF A.P.
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April 3, 2014 |
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KARREDDULA ARUNA DEVI Vs. BRANCH MANAGER, ANDHRA BANK P G R L C JR COLLEGE BRANCH,VIKASNAGAR, DILSUKHNAGAR, HYDERABAD
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November 11, 2014 |
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KARRI RAMYA LATHASRI Vs. STATE OF A P
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April 29, 2014 |
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KARRI VENKATA RAMA REDDY Vs. STATE OF ANDHRA PRADESH
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December 10, 2014 |
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KASA SURESH AND ORS. Vs. BOODI GAYATRI AND ORS.
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September 15, 2014 |
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KASILANKA SRI KRISHNAVENI Vs. M RAMA KRISHNA
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July 8, 2014 |
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KASTURI SIVA NAGESWARA RAO Vs. STATE OF A.P.
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April 3, 2014 |
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KASUKHELA SATYA SRINIVAS Vs. STATE
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October 13, 2014 |
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KATADA BABY @ KOLLATI BABY Vs. KATADI SRI VENKATA SATYA RAJA SEKHAR
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March 24, 2014 |
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KATHI VENKANNA Vs. STATE OF A.P.
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February 12, 2014 |
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KATRU JOHN KANNADY Vs. SUBBAVARAPU LAKSHMI
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March 14, 2014 |
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KATTA PENCHALASWAMY Vs. MOPURU VEERA RAGHAVA REDDY
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February 11, 2014 |
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KATTA SUMITRA Vs. VIJAYA TRAVELS
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July 21, 2014 |
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KATTA VENKATA LAKSHMI Vs. KATTA SUBBA RAO
|
March 7, 2014 |
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KAVEDI GOUTHAMI Vs. STATE OF ANDHRA PRADESH
|
February 4, 2014 |
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KERNEX MICRO SYSTEMS (INDIA) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 2, 2014 |
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KESAR BAI Vs. S D KAMAL KUMAR
|
November 12, 2014 |
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KESAVLAL Vs. LAND ACQUISITION OFFICER AND ORS.
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November 14, 2014 |
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KESHAVULU Vs. STATE OF A P
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March 18, 2014 |
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KETHIREDDY JAGAN MOHAN REDDY Vs. STATE OF TELANGANA
|
July 22, 2014 |
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KILARU RAMAKRISHNA Vs. PALLA PRABHUDAS
|
November 19, 2014 |
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KILLO KAMESWARA RAO Vs. STATE OF A.P.
|
March 13, 2014 |
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KILLO MODANO Vs. STATE OF ANDHRA PRADESH
|
March 20, 2014 |
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KMK EVENT MANAGEMENT LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 31, 2014 |
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KODALI RAJENDRA PRASAD Vs. BANDARU NEPOLEON
|
February 7, 2014 |
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KODAMAIA PARVATHAMMA Vs. MADDALI VENKATA SUBBAIAN
|
October 29, 2014 |
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KODI SATISH NAIDU Vs. STATE OF A P
|
November 13, 2014 |
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KOGANTI JAGANNADA RAO @ JAGGALA Vs. STATE OF ANDHRA PRADESH
|
January 3, 2014 |
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KOLAKALAPUDI BRAHMA REDDY, S/O. KRISHNA REDDY Vs. UNION OF INDIA
|
February 7, 2014 |
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KOLLAPU PAPARAO Vs. STATE OF ANDHRA PRADESH
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April 22, 2014 |
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KOLLI BABI SAROJINI Vs. KOLLI JAYALAXMI
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April 29, 2014 |
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KOLLI BUCHI KOTAIAH Vs. STATE OF ANDHRA PRADESH
|
July 8, 2014 |
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KOLLI BUCHI KOTAIAH Vs. THE STATE OF A.P.
|
July 9, 2014 |
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KOLLIBOINA VEERRAJU Vs. SPECIAL GRADE DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
|
January 23, 2014 |
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KOLLURI KANAKAYYA & CO , MACHILIPATNAM Vs. INCOME TAX OFFICER, WARD-I, MACHILIPATNAM
|
August 5, 2014 |
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KOMARTHI RAMULU Vs. THE STATE OF A.P.
|
April 21, 2014 |
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KOMMISETTI AMMAJI Vs. KOMMISETTI BUTCHAIAH
|
January 20, 2014 |
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KOMPELLA VENKATA SATYA SUBBARAYA SASTRY Vs. EXECUTIVE OFFICER
|
July 3, 2014 |
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KONDA ASHOK Vs. STATE OF A.P.
|
February 12, 2014 |
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KONDAMUDI CHANDRASEKHARA RAO Vs. STATE BANK OF INDIA
|
June 23, 2014 |
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KONDAVEETI VENKATA APPA RAO Vs. KONDAVEETI JAGAN MOHAN RAO
|
January 3, 2014 |
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KONIKINENI RAMA KOTESWARA RAO Vs. STATE OF A.P.
|
March 20, 2014 |
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KOPPULA NAGI REDDY Vs. STATE OF TELANGANA
|
November 7, 2014 |
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KOPPULA VEERA VENKATA SATYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
|
April 11, 2014 |
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KORATALA LEELA SATYA SAI Vs. GHANTA DHARMA RAO
|
February 14, 2014 |
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KOTA NAGAMANI Vs. STATE OF ANDHRA PRADESH
|
June 19, 2014 |
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KOTA SIVARAMA PRASADA RAO Vs. SHAIK MASTANVALI
|
February 14, 2014 |
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KOTHAPETA YADA GOUD Vs. STATE BANK OF INDIA AND ORS.
|
June 17, 2014 |
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KOTTU SATYANARAYANA Vs. STATE OF A.P.
|
September 25, 2014 |
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KOTTU VEERA VENKATA SATYANARAYANA Vs. PADALA RAMANNA DORA
|
December 19, 2014 |
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KOYEDA SANJEEV Vs. STATE OF ANDHRA PRADESH
|
March 12, 2014 |
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KOYYADA ANDALU Vs. LINGALA SATHYANARAYANA
|
April 28, 2014 |
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KRISHNA PRASAD Vs. THE A.P.S.R.T.C.
|
July 31, 2014 |
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KRISHNAPATNAM PORT COMPANY LTD Vs. GOVT OF A P
|
December 3, 2014 |
|
KRISHTAPPA Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE
|
February 5, 2014 |
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KUKATLAPALLI MERI RANI Vs. KUKATLAPALLI PAUL PRAKASH
|
January 28, 2014 |
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KUKKALA SIVA KRISHNA @ SIVA Vs. CHODEM KALYANI
|
June 16, 2014 |
|
KUM. PRABHALA KANAKA RAJESWARI (DIED) Vs. DISTRICT COLLECTOR, KRISHNA DIST.
|
April 4, 2014 |
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KUMMARI KESHAVULU Vs. STATE OF A.P.
|
March 18, 2014 |
|
KUMMARI SRINIVAS Vs. PEDDOLLA PRATHAP REDDY
|
February 3, 2014 |
|
KUNAM RAGHAVA REDDY Vs. M/S. SHAH ENTERPRISES
|
March 11, 2014 |
|
KUNAPUREDDY KONDAL RAO Vs. LAND ACQUISITION OFFICER-CUM-SPECIAL DEPUTY COLLECTOR
|
November 24, 2014 |
|
KUNCHE NAGESWARA RAO Vs. G. DAYANAND
|
March 25, 2014 |
|
KURAPATI BANGARAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 27, 2014 |
|
KURELLA VENKATA SATYAVATHI Vs. KANYAMAYINI DEVENDER YADAV
|
March 27, 2014 |
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KURUGONDLA RAMA KRISHNA Vs. SAKINENI KRISHNA RAO
|
October 28, 2014 |
|
L MADANDAL STEELS LIMITED Vs. CHIEF COMMISSIONER OF INCOME-TAX-2, HYDERABAD
|
November 12, 2014 |
|
L. GIRIDHARLAL AND CO. Vs. INCOME TAX OFFICER
|
August 26, 2014 |
|
L. HANUMAN PRASAD AND ORS. Vs. G. NAGENDRA GOUND AND ORS.
|
June 4, 2014 |
|
L. PANDU RANGA REDDY Vs. RAJENDRA SINHJI INSTITUTE
|
September 15, 2014 |
|
L.N. PETA PRIMARY AGRICULTURAL COOPERATIVE SOCIETY Vs. THE GOVERNMENT OF ANDHRA PRADESH
|
October 13, 2014 |
|
L.SHIVASHANKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 19, 2014 |
|
LACHALLA KISTAIAH Vs. REKHA RAMESH
|
December 15, 2014 |
|
LACHUGARI VITTAL Vs. SHAIK MAHMOOD
|
August 20, 2014 |
|
LAKHANI STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 26, 2014 |
|
LAKSHMI NAGAR COLONY RESIDENTS ASSOCIATION Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY AND ORS.
|
December 15, 2014 |
|
LAKSHMI NARASIMHA SWAMY DEVASTANAM YADAGIRIGUTTA Vs. GOVERNMENT OF TELANGANA
|
July 8, 2014 |
|
LAND ACQUISITION OFFICER Vs. BANTU CHINNA VEERAMMA
|
March 12, 2014 |
|
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER Vs. D V RANGANATHAM
|
September 17, 2014 |
|
LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR Vs. DYAGALA DEVAMMA
|
August 8, 2014 |
|
LAND ACQUISITION OFFICER, SPECIAL DEPUTY COLLECOTR, SRSP, POCHAMPAD Vs. GODAVARI
|
September 12, 2014 |
|
LANKA SARALA DEVI Vs. KADIALA SUBBAIAH
|
March 11, 2014 |
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LATA JAIN Vs. LAXMINIVAS AGARWAL AND THE STATE OF ANDHRA PRADESH
|
April 22, 2014 |
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LAXMI SATYANARAYANA OIL MILL, KHAMMAM Vs. COMMISSIONER OF INCOME-TAX, A.P.HYDERABAD
|
June 12, 2014 |
|
LIME KILNS & SAW MILLS WORKERS UNION Vs. STATE OF A.P.
|
June 26, 2014 |
|
LINGA RANJITH KUMAR Vs. AJAY MISHRA AND ORS.
|
December 10, 2014 |
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LUMBINI FILLING STATION Vs. INDIAN OIL CORPORATION LTD.
|
July 22, 2014 |
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LUNAVATH DEVA Vs. STATE OF ANDHRA PRADESH
|
April 4, 2014 |
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LVSR FARMS PRIVATE LIMITED Vs. THE OFFICIAL LIQUIDATOR
|
September 16, 2014 |
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M A MAJEED Vs. DEPOT MANAGER APSRTC
|
January 31, 2014 |
|
M A RAOOF Vs. VISHNU CHIT FUNDS PVT LTD, HYDERABAD
|
December 16, 2014 |
|
M BHARANI Vs. POTTI SREERAMULU TELUGU UNIVERSITY
|
December 1, 2014 |
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M GOPAL Vs. PRESIDING OFFICER, LABOUR COURT-I, CHIKKADPALLY, HYDERABAD
|
September 25, 2014 |
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M H JAGANNADHA RAO Vs. INDIAN OIL CORPORATION LIMITED
|
October 7, 2014 |
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M JAIWANTH Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
November 19, 2014 |
|
M MASTHAN Vs. V DHANALAKSHMI
|
July 8, 2014 |
|
M NARESH Vs. K SRAVATHI @ MUPPALA SRAVATHI
|
July 4, 2014 |
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M PERIYA DASAN Vs. DY INSPECTOR GENERAL, CHENNAI
|
November 28, 2014 |
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M RAMA RAO Vs. SRIRAM CITY UNION FINANCE LTD
|
September 11, 2014 |
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M RAMAKRISHNA REDDY Vs. MANDAL EXECUTIVE MAGISTRATE AND MANDAL REVENUE OFFICER
|
June 18, 2014 |
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M RAVI Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 31, 2014 |
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M SEETHA RAMA RAO Vs. S VENKATA RAMUDU
|
October 15, 2014 |
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M SRIKANTHA CHARY Vs. K R FERRO ALLOYS INDIA PVT LTD
|
March 6, 2014 |
|
M SUNDARESWARAN Vs. DEPUTY GENERAL MANAGER (PER)
|
November 27, 2014 |
|
M TATA BAI Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 7, 2014 |
|
M VENKATA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 22, 2014 |
|
M VIJAYA BHASKAR REDDY Vs. BOARD OF INTERMEDIATE EDUCATION
|
October 28, 2014 |
|
M VIJAYA LAKSHMI Vs. KALANIKETHAN TEXTILES & JEWELS PVT LTD
|
September 12, 2014 |
|
M. AMARNATH Vs. M. RAVINDER
|
September 19, 2014 |
|
M. GIRIPRASAD Vs. K. MUNIKRISHNA REDDY
|
March 24, 2014 |
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M. JANARDHAN RAO Vs. THE CHAIRMAN & MANAGING DIRECTOR
|
August 4, 2014 |
|
M. MADHAVI Vs. CH. ANANTHAIAH
|
March 25, 2014 |
|
M. MOHAMMED RAFI Vs. THE ANDHRA PRADESH
|
September 26, 2014 |
|
M. MOHAN REDDY Vs. D. RAJAMALLU
|
March 6, 2014 |
|
M. RAJAMANNAR Vs. B. FAKRUDDIN
|
July 15, 2014 |
|
M. RAMABRAHMAM Vs. THE DIRECTOR
|
October 7, 2014 |
|
M. RAVINDER REDDY Vs. THE GOVERNMENT OF TELANGANA
|
November 20, 2014 |
|
M. SUBBA RAO Vs. B. VASANTH
|
June 12, 2014 |
|
M. VARALAKSHMI Vs. SUPERINTENDENT ENGINEER (ASSESSMENT) EASTERN POWER DISTRIBUTION COMPANY A.P. LIMITED
|
March 18, 2014 |
|
M. VENKATAPPA NAIDU AND ORS. Vs. STATE OF ANDHRA PRADESH
|
February 3, 2014 |
|
M.A.QUDDUS Vs. INCOME TAX OFFICER
|
September 3, 2014 |
|
M.A.RAWOOF Vs. STATE OF ANDHRA PRADESH
|
September 12, 2014 |
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M.GAJENDRA REDDY Vs. STATE OF A.P.
|
April 10, 2014 |
|
M.GURUMOORTHY Vs. C.KAMALAMMA
|
April 22, 2014 |
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M.HANUMANTHA RAO Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION,VISAKHAPATNAM
|
August 7, 2014 |
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M.JANNAMMA Vs. UNION OF INDIA
|
June 12, 2014 |
|
M.KRISHNA PRASAD Vs. AMADALAVALASA MUNICIPAL CORPORATION
|
February 11, 2014 |
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M.POSHAM Vs. S.KALAVATHI
|
August 25, 2014 |
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M.RAGHURAMAIAH Vs. STATE OF ANDHRA PRADESH
|
February 21, 2014 |
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M.RAMAKRISHNA Vs. SUB-DIVISIONAL MAGISTRATE AND RDO, VIJAYAWADA
|
February 5, 2014 |
|
M.RAMDAS Vs. APSRTC
|
February 5, 2014 |
|
M.S. VOHRA Vs. ANDHRA BANK, SULTAN BAZAR, HYDERABAD
|
July 3, 2014 |
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M.S.N. REDDY Vs. STATE OF A.P.
|
June 16, 2014 |
|
M.SWARUPA Vs. MUSAPET NARSIMHULU
|
February 11, 2014 |
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M.THIRUPATHI RAO Vs. STATE OF TELANGANA
|
November 7, 2014 |
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M.V. INDUMATHI Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
September 17, 2014 |
|
M.V. SAGAR Vs. APSRTC AND ORS.
|
December 10, 2014 |
|
M.V. SESHACHARY Vs. MADRAS FERTILIZERS LIMITED
|
July 4, 2014 |
|
M.V.PRABHAKAR REDDY Vs. APSRTC
|
January 20, 2014 |
|
M.V.PRABHAKAR REDDY Vs. A.P. STATE ROAD TRANSPORT CORPORATION
|
June 3, 2014 |
|
M/S ANUTEJA CONSTRUCTION AND ANOTHER Vs. APSCDRC, HYDERABAD REP. BY REGISTRAR AND OTHERS
|
December 22, 2014 |
|
M/S DECCAN CHRONICLES HOLDINGS LIMITED Vs. UNION OF INDIA
|
February 4, 2014 |
|
M/S. AMRUTLAL AND COMPANY Vs. M/S.RANKIDS IMPEX PRIVATE LIMITED, NEW DELHI
|
January 27, 2014 |
|
M/S. ANIL RE-ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 1, 2014 |
|
M/S. DECCAN CHRONICLES HOLDINGS LIMITED REP. BY ITS VICE CHAIRMAN AND OTHERS Vs. THE UNION OF INDIA REP. BY ITS JOINT SECRETARY AND OTHERS
|
February 4, 2014 |
|
M/S. KAMMA SANGHAM, HYDERABAD Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS), HYDERABAD
|
January 22, 2014 |
|
M/S. KULDEEP WINES, HYDERABAD Vs. COMMISSIONER OF INCOME-TAX
|
March 4, 2014 |
|
M/S. KUMAR BROTHERS & COMPANY Vs. A.P. HOUSING BOARD
|
February 28, 2014 |
|
M/S. L.G. POLYMERS INDIA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 28, 2014 |
|
M/S. MANGAL PRECISION PRODUCT LIMITED Vs. A. MUTHYALAIAH
|
January 30, 2014 |
|
M/S. NARAHARI KIRANA SHOP REP., BY ITS PROP. B. BHARATHI, HYDERABAD ROAD, NIZAMABAD Vs. K. KISHORE REDDY
|
December 27, 2014 |
|
M/S. NATIONAL INSURANCE COMPANY LTD. Vs. ASIA
|
January 23, 2014 |
|
M/S. NEW INDIA ASSURANCE COMPANY LTD. Vs. KARRI CHINNAMMALU
|
January 21, 2014 |
|
M/S. PATEL ENGINEERING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
January 9, 2014 |
|
M/S. RAM INFORMATICS LIMITED Vs. CMS COMPUTERS LTD.
|
February 7, 2014 |
|
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SYED GAYAZ CHISTY
|
January 20, 2014 |
|
M/S. SHRI MARUTHI TEXTILES LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
March 25, 2014 |
|
M/S. SRI SAIKRUPA INDUSTRIES Vs. FOOD CORPORATION
|
September 23, 2014 |
|
M/S. T.A. INFRA PROJECTS LTD. Vs. INFRASTRUCTURE CORPORATION OF ANDHRA PRADESH LTD.
|
January 2, 2014 |
|
M/S. TECHTRANS CONSTRUCTION INDIA PVT. LTD. Vs. M/S. RELIANCE UTILITY ENGINEERS LIMITED
|
September 26, 2014 |
|
M/S. UNITED INDIA INSURANCE COMPANY LIMITED Vs. VARTHIA HARI
|
February 19, 2014 |
|
M/S. UNITED INDIA INSURANCE COMPANY LIMITED Vs. MITTAMEEDI RAMALAKSHMI
|
February 12, 2014 |
|
M/S. VARUNA INVESTMENTS Vs. M/S. ASIAN INFRASTRUCTURE PTE LTD.
|
February 25, 2014 |
|
M/S. VENKATESWARA VEGETABLE FRUITS CHILLIES GROWERS COLD STORAGE PRIVATE LIMITED Vs. DISTRICT COLLECTOR
|
January 3, 2014 |
|
M/S.A.P. PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 21, 2014 |
|
M/S.PIONEER ALLOY CASTINGS LTD. Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA
|
February 28, 2014 |
|
M/S.SRIRAM RICE MILLS PVT. LTD. Vs. ANDHRA PRADESH STATE FINANCE CORPORATION
|
March 6, 2014 |
|
MAA MAHAMAYA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
November 13, 2014 |
|
MACHANI NAGARAJU Vs. COMMISSIONER OF ENDOWMENTS
|
June 2, 2014 |
|
MACHEPALLI HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
|
December 9, 2014 |
|
MACHUNURI SHANKER Vs. STATE OF ANDHRA PRADESH
|
February 6, 2014 |
|
MADAGALA KOTI (A.1) VISAKHAPATNAM Vs. STATE OF A.P.
|
March 6, 2014 |
|
MADALA SANDYA RANI, TENALI Vs. MADALA SAI CHANDRASEKHAR, GUNTUR
|
December 4, 2014 |
|
MADALA YATHIRAJULU Vs. MADALA CHINA ANANTHAIAH
|
June 2, 2014 |
|
MADAMSETTY RAVINDER Vs. THE SINGARENI COLLIERIES COMPANY LTD.
|
August 5, 2014 |
|
MADANAM SEETHA RAMULU Vs. MADANAM VIMALA
|
January 28, 2014 |
|
MADAPURAM MADDILETI NAIDU Vs. STATE OF ANDHRA PRADESH
|
December 9, 2014 |
|
MADAPURAM MADDILETI NAIDU Vs. THE STATE OF A.P.
|
October 20, 2014 |
|
MADDIPAOTI VENKATA SATYA RAMU Vs. STATE OF AP
|
September 23, 2014 |
|
MADDIPATI VENKATASATYA RAMU @ MVS RAMU Vs. SHO HUMAYUN NAGAR PS HYDERABAD
|
August 11, 2014 |
|
MADDIPOTI VENKATA SATYA RAMU Vs. THE STATE OF ANDHRA PRADESH
|
February 24, 2014 |
|
MAHABOOB PASHA Vs. SABIA ZAHERA AND ANOTHER
|
June 12, 2014 |
|
MAHAJAN (TAKA) LATCHAIAH Vs. GOVT OF ANDHRA PRADESH
|
November 11, 2014 |
|
MAHALAXMI MOTORS LIMITED Vs. SECRETARY, INCOME TAX SETTLEMENT COMMISSION
|
August 27, 2014 |
|
MAHASAMUDRAM VISWA PRIYA Vs. STATE OF ANDHRA PRADESH
|
January 2, 2014 |
|
MAHATHI HIGH SCHOOL, WARANGAL DISTRICT Vs. INSTITUTE OF HON'BLE LOKAYUKTA OF A.P.
|
February 20, 2014 |
|
MAHINDRA & MAHINDRA FINANCIAL SERVICES P LTD Vs. GRANDHI SRI RAM PRASAD,
|
August 4, 2014 |
|
MAKINENI SRINIVAS RAO Vs. MANTHENA PRABHAKAR REDDY
|
January 29, 2014 |
|
MALA VEERAPURAM BABU Vs. Y.KRISHUDU
|
June 3, 2014 |
|
MALIREDDY SATYANRAYANA MURTHY Vs. MALIREDDY JAGANNADHA RAO
|
March 7, 2014 |
|
MALLADI KRISHNAYYA Vs. TADIKONDA SIVA SURYAPRAKASA RAO
|
April 29, 2014 |
|
MALLADI SUVARCHALA Vs. MALLADI NAGA SRINIVASA RAO
|
October 10, 2014 |
|
MALLE RANGA REDDY Vs. THIRUNAGARU PURUSHOTHAM
|
August 7, 2014 |
|
MALLIPUDI ADINARAYANA Vs. SINGULURI LAKSHMI
|
January 21, 2014 |
|
MALLURI RAMA DEVI Vs. STATE OF ANDHRA PRADESH
|
April 16, 2014 |
|
MALREDDY RANGA REDDY, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2, HYDERABAD
|
December 24, 2014 |
|
MANAGEMENT OF DECCAN ENTERPRISES PRIVATE LIMITED Vs. HON'BLE ADDL. INDUSTRIAL TRIBUNAL CUM ADDL. LABOUR COURT
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March 7, 2014 |
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MANAGEMENT OF LPG FILLING PLANT, HPCL Vs. GENERAL SECRETARY
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September 23, 2014 |
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MANAGEMENT OF WILLIAM MOON HIGH SCHOOL Vs. RADHABAI SHINDE
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December 4, 2014 |
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MANAGING COMMITTEE MASJID E CHANWER PEERAN Vs. A P STATE WAKF BOARD
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February 21, 2014 |
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MANAGING DIRECTOR Vs. R. SANDHYA RANI
|
June 5, 2014 |
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MANAGING DIRECTOR, APSRTC Vs. G BALASWAMY
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December 18, 2014 |
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MANAGING DIRECTOR, APSRTC, MUSHEERABAD, HYDERABAD Vs. BANDARU VENKATA NARSAMMA
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January 2, 2014 |
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MANDA VEERESHAM Vs. MD. AHMED
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April 21, 2014 |
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MANDAL PARISHAD DEVELOPMENT OFFICER Vs. KOTHAPALLI YESAYYA
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December 9, 2014 |
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MANDATI SRINIVAS Vs. GATLA RAJI REDDY AND 2 OTHERS
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April 23, 2014 |
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MANGALI PARVATHAMMA Vs. P. YADAIAH
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July 14, 2014 |
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MANI ENCLAVE RESIDENTS WELFARE ASSOCIATION Vs. UNION OF INDIA
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September 26, 2014 |
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MANJU M AGARWAL Vs. STATE OF A.P.
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March 26, 2014 |
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MAREMMANAHALLI NARIYAPPA Vs. KADIREMPALLI THIPPAIAH
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August 8, 2014 |
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MAREPPAGARI KUPPAIAH Vs. STATE OF A P
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April 25, 2014 |
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MARK INFRASTRUCTURE PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
September 9, 2014 |
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MARUTHI CHARITABLE TRUST Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 23, 2014 |
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MARUTHI INDUSTRIES Vs. GAJANAND TRADERS
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August 21, 2014 |
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MATHA MANIKESHWARI ENTERPRICES Vs. GENERAL MANAGER
|
February 7, 2014 |
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MATHANGI DEVASAHAYAM S/O. RUBENU @ NAGAIAH Vs. JETTY MANIKYAMMA W/O. PRAKASA RAO
|
June 12, 2014 |
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MATTA @ PALINA BHAVANI Vs. MATTA TULASI RAO
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June 19, 2014 |
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MATTA SRIRAMAMURTHY Vs. AREPALLI SRIRAMA MURTHY
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August 22, 2014 |
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MATTAGUNTA SREENU Vs. STATE OF ANDHRA PRADESH
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March 27, 2014 |
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MD HUSAIN AHMAD SARDARI Vs. TAYYAIB MUSLIM WELFARE SOCIETY
|
March 13, 2014 |
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MD MAJID HUSSAIN Vs. MD AQUEEL S/O MD ABBAS
|
September 22, 2014 |
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MD RASHEED Vs. MANAGING DIRECTOR
|
September 26, 2014 |
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MD. BASHEER AHMED KHAN Vs. STATE OF A.P.
|
June 4, 2014 |
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MD. YOUSUF Vs. STATE OF A.P.
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March 14, 2014 |
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MEDICAMEN BIO-TECH LIMITED Vs. THE STATE OF A.P.
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October 17, 2014 |
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MEDIKONDA SAMBASIVA RAO Vs. PANCHAYAT SECRETARY, GRAMPANCHAYAT
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February 28, 2014 |
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MEDIKONDA VENKAYAMMA Vs. KOLAKALURI PEDA
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January 20, 2014 |
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MEESALA NAGESWARAMMA Vs. SIVA CHEEDERLA
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August 6, 2014 |
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MEKALA OBULA REDDY AND 22 OTHERS Vs. THE GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF COOPERATION, HYDERABAD AND 24 OTHERS
|
December 2, 2014 |
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MEKALA RAMA MOHAN REDDY Vs. THE A.P.S.R.T.C.
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August 20, 2014 |
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MEKALA SATYANARAYANA Vs. GOVERNMENT OF TELANGANA
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September 16, 2014 |
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MELVILLE FINVEST LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
December 3, 2014 |
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MEMBER-SECRETARY, APSEB Vs. Y SIVAIAH
|
November 13, 2014 |
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MERUGU MOJES Vs. STATE OF ANDHRA PRADESH
|
December 2, 2014 |
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MESRAM CHINNU Vs. M.DOULATH RAO
|
January 20, 2014 |
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METKORE ALLOYS & INDUSTRIES LIMITED Vs. UNION OF INDIA
|
January 24, 2014 |
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METPALLI MUTHAIAH Vs. METPALLI LASUM BAI
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January 23, 2014 |
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METTA SHANKARA RAO Vs. STATE OF A.P.
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April 15, 2014 |
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MIR OSMAN ALI Vs. STATE OF A.P.
|
February 11, 2014 |
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MIR ZAHEER MOHAMMED KHAN Vs. M/S LEGEND ESTATES PRIVATE LIMITED
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September 1, 2014 |
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MIRIYALA DIVYA Vs. GOVT. OF A.P.
|
September 19, 2014 |
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MIRZA JAWED AHMED BAIG Vs. STATE OF A.P.
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April 10, 2014 |
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MIRZA KHUSRU ALI BAIG Vs. ANDHRA PRADESH STATE WAKF BOARD
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January 28, 2014 |
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MISRA DHATU NIGAM LTD Vs. P V B SHARMA
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December 4, 2014 |
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MIZBANA AND ORS. Vs. V. VIJAYA LAKSHMI AND ORS.
|
November 10, 2014 |
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MOBILE WELFARE SOCIETY Vs. DISTRICT COLLECTOR, RANGA REDDY DISTRICT, HYDERABAD
|
December 5, 2014 |
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MODUGULA MALLIKARJUNA REDDY Vs. STATE OF A.P.
|
April 22, 2014 |
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MOGHAL SHAIK SHAVALI Vs. P RAMA KRISHNA RAO
|
December 24, 2014 |
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MOGLI SHOBHA RANI Vs. VARALAXMI
|
February 21, 2014 |
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MOHAMMAD HANIF AHMED Vs. UNION OF INDIA
|
November 6, 2014 |
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MOHAMMAD SADAT ALI @ SIRAJ Vs. SYED ATHER ALI
|
June 23, 2014 |
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MOHAMMED AHMED ALI Vs. THE STATE OF TELANGANA
|
October 16, 2014 |
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MOHAMMED AZGHER HUSSAIN Vs. STATE OF ANDHRA PRADESH
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March 20, 2014 |
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MOHAMMED BALESHARIEF Vs. STATE OF A.P.
|
September 26, 2014 |
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MOHAMMED YASEEN Vs. STATE OF ANDHRA PRADESH
|
June 3, 2014 |
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MOHD ABDUL QUAYUM Vs. OSMANIA UNIVERSITY, HYDERABAD
|
December 6, 2014 |
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MOHD ALI MIRZA Vs. STATE OF A P
|
December 6, 2014 |
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MOHD HUSSAIN @ AKTHARI RAYANI Vs. GOVERNMENT OF ANDHRA PRAESH
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June 17, 2014 |
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MOHD IMTIYAZUDDIN Vs. STATE OF A P
|
August 4, 2014 |
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MOHD IRFAN ALI Vs. MUJEEBUNNISA BEGUM
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September 23, 2014 |
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MOHD IRFAN ALI Vs. STATE OF TELANGANA
|
December 5, 2014 |
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MOHD SADIQ ALI Vs. UNION OF INDIA
|
November 17, 2014 |
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MOHD ZAHEER AHMED Vs. STATE OF ANDHRA PRADESH
|
April 28, 2014 |
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MOHD. ASIF KHAN Vs. MOHD. IRFAN
|
June 13, 2014 |
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MOHD. KHALEEL Vs. ARC INDIA LTD
|
June 16, 2014 |
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MOHD. NAYEEMUDDEIN GHOURI Vs. GOVERNMENT OF ANDHRA PRADESH
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March 13, 2014 |
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MOHD. PASHA Vs. STATE OF ANDHRA PRADESH
|
April 21, 2014 |
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MOHD. SHAFI-UR-REHAMAN Vs. STATE OF A.P.
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April 28, 2014 |
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MOHMED MAQSOOD ALI Vs. BABY NEHA FATHIMA BEGUM
|
December 24, 2014 |
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MOKA SEETHARATNAM Vs. DISTRICT COLLECTOR, KRISHNA DISTRICT AT MACHILIPATNAM
|
October 13, 2014 |
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MORABOINA VENKATESU Vs. STATE OF A.P.
|
February 21, 2014 |
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MORTHA VIMALA W/O GAVARAYYA Vs. GOUTHU RAJULU S/O JAGGARAJU
|
November 5, 2014 |
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MOTTE GANGA DEVI Vs. P.PEDDA SUBBARAYUDU
|
April 16, 2014 |
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MOTUMARRI RAMAKRISHNA Vs. SUB DIVISIONAL MAGISTRATE
|
February 5, 2014 |
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MT ADUNUTHULA MADHAVI Vs. ADUNUTHULA SASHI KUMAR REDDY
|
July 4, 2014 |
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MUCHU SIVA KUMARI Vs. THE STATE ELECTION COMMISSION
|
October 21, 2014 |
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MUDDANGULA GANESH Vs. STATE OF A.P.
|
March 19, 2014 |
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MUJEEBUNISSA BEGUM Vs. GOVERNMENT OF A.P.
|
March 11, 2014 |
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MUKKAMALA ATCHUTARAMAIAH Vs. STATE OF A P
|
February 5, 2014 |
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MUKKAMALA CHINNA VENKATA REDDY Vs. STATE OF A.P.
|
March 20, 2014 |
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MULAGUNDLA SUDHAKAR REDDY Vs. MATTAPALLI LAXMI NARASIMHA INDUSTRIES
|
March 4, 2014 |
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MUNAGALA SRINIVASULU REDDY Vs. S. JAYARAMI REDDY
|
June 6, 2014 |
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MUNI KRISHNA Vs. THE STATE ELECTION COMMISSION
|
October 30, 2014 |
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MUPPALLA NANDA NAGA RAVI SANKAR Vs. MUPPALLA RADHIKA
|
September 15, 2014 |
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MUPPALLA VEERAIAH Vs. CHAGANTI JAYA LAKSHMI
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March 7, 2014 |
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MUTHE RAJESHAM Vs. BAKAM LINGAIAH
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October 18, 2014 |
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MUZAFFAR MOHD. KHAN SALMAN Vs. KAKATIYA UNIVERSITY
|
June 6, 2014 |
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MVS RAMU Vs. STATE OF A.P.
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February 24, 2014 |
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MY HOME INDUSTRIES LIMITED Vs. GONNABATTULA RAMANA S/O LATE RAMULU
|
April 21, 2014 |
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N J S TRADERS RICE MILL Vs. STATE OF A P
|
December 4, 2014 |
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N PREMAIAH S/O RAJA RATHNAM Vs. NARMALA DEVA RAJ S/O SAMUEL
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November 28, 2014 |
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N VIJAYAN Vs. STATE OF A P
|
June 2, 2014 |
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N. ARAVIND KUMAR Vs. STATE OF ANDHRA PRADESH
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September 22, 2014 |
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N. DEVA MANDADI Vs. STATE OF A.P.
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July 30, 2014 |
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N. GNANA PRAKHASH RAO Vs. INDIAN OVERSEAS BANK
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September 19, 2014 |
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N. JAGGA REDDY Vs. THE GOVERNMENT OF ANDHRA PRADESH
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November 11, 2014 |
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N. JAYA KUMAR Vs. KANDALI SRINIVASULU REDDY
|
September 9, 2014 |
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N. KUSUMA HARINATH BABU REDDY Vs. K. PRASUNA
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August 14, 2014 |
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N. MURALI KRISHNA Vs. SOUTH CENTRAL RAILWAY
|
March 10, 2014 |
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N. PHANI KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
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March 18, 2014 |
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N. PURUSHOTHAM Vs. GOVERNMENT OF TELANGANA
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September 10, 2014 |
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N. RAM REDDY Vs. UNION OF INDIA
|
February 14, 2014 |
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N. SOBHA RANI Vs. MATERIAL MANAGEMENT AND APPOINTING AUTHORITY
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July 3, 2014 |
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N. SURENDRA BABU Vs. NARASIMHA REDDY
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April 7, 2014 |
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N. UDAY KUMAR @ UDAY Vs. STATE OF A.P.
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April 4, 2014 |
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N. VENKATESHWARA RAO Vs. THE STATE OF A.P.
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October 16, 2014 |
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N.JAKRAIAH Vs. STATE OF ANDHRA PRADESH
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April 21, 2014 |
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N.NARSIMHULU Vs. G.SRINIVASULU
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March 5, 2014 |
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N.SEETHARAM REDDY Vs. B.R.AMBEDKAR OPEN UNIVERSITY, HYDERABAD
|
January 3, 2014 |
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N.SHANKAR Vs. K.DEVAGIRI
|
January 30, 2014 |
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N.SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
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March 10, 2014 |
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N.V. RAMANA RAJU Vs. STATE OF A.P.
|
August 1, 2014 |
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N.W. EXPORT LTD. Vs. STATE TRADING CORPORATION INDIA LTD.
|
December 18, 2014 |
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NADAVA JAKRAIAH Vs. STATE OF ANDHRA PRADESH
|
April 21, 2014 |
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NADELLA ESTATE PVT LTD., HYDERABAD Vs. PREMA RAVINDRANATH
|
November 19, 2014 |
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NADENDLA KOTAMMA Vs. NADENDLA MALLAIAH
|
February 12, 2014 |
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NAGABHUSHNAM Vs. STATE OF ANDHRA PRADESH
|
June 18, 2014 |
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NAGOSHA POCHHA @ NAGOSHA POSHETTY Vs. SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER
|
March 12, 2014 |
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NAGULA TULASAMMA Vs. GOLANGI BHOOPATHI
|
April 17, 2014 |
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NAKIREDDY VEERRAJU Vs. PAREPALLI APPARAO
|
June 20, 2014 |
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NAKKA RAMBABU Vs. O AKKA RAO
|
December 8, 2014 |
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NAKKA TRIMURTHULU Vs. STATE OF A.P.
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February 6, 2014 |
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NALLA THIRUPATHI REDDY Vs. THE STATE OF TELANGANA
|
November 28, 2014 |
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NALLAGANTHULA SATHAIAH Vs. UNITED INDIA INSURANCE COMPANY
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February 25, 2014 |
|
NALLAJERLA MURALI KRISHNA @ MURALI Vs. STATE OF TELANGANA, THROUGH PUBLIC PROSECUTOR
|
October 9, 2014 |
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NALLAPATI PANDURANGA RAO Vs. VEMPATI VENKATESHWARA RAO
|
November 20, 2014 |
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NALLU INDRASENA REDDY Vs. UNION OF INDIA
|
February 4, 2014 |
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NAMALA KOTAIAH Vs. JOINT COLLECTOR & ADDITIONAL DISTRICT MAGISTRATE, GUNTUR DISTRICT, GUNTUR AND OTHERS
|
December 15, 2014 |
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NAMANA VENKATA SIVA NARAYANA Vs. NAMANA SEETHARAVAMMA
|
November 21, 2014 |
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NAMBADA VARAHA NARASIMHULU Vs. KARANAM DALAMMA
|
April 23, 2014 |
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NAMBARU RAMU Vs. M.R.PRASANNA KUMAR
|
January 20, 2014 |
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NAND KISHORE GANDHI Vs. R.A. RAMAKIRSHNAN
|
July 5, 2014 |
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NAND KISHORE GANDHI Vs. R A RAMAKRISHNAN
|
July 25, 2014 |
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NARAM BHOOMI REDDY Vs. NARAM VENKAT REDDY
|
July 10, 2014 |
|
NARASAMMA Vs. M NARASIMHULU
|
January 24, 2014 |
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NARASAMMA Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 24, 2014 |
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NARASINGH MACHAR Vs. UNION OF INDIA
|
January 27, 2014 |
|
NAREDLA JAYASRI Vs. N. RAVI KUMAR
|
October 24, 2014 |
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NARLA SUSHEELA Vs. LAND ACQUISITION OFFICER & SPECIAL DEPUTY COLLECTOR
|
January 21, 2014 |
|
NASEEB KHATOON Vs. SYED ABDUL AZIZ
|
February 7, 2014 |
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NATCO PHARMA LIMITED Vs. S M S PHARMACEUTICALS LIMITED
|
October 27, 2014 |
|
NATIONAL INSURANCE CO LTD Vs. GOLLA DASARI NAGAIAH
|
November 11, 2014 |
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NATIONAL INSURANCE CO LTD Vs. GOLLA DARASI NAGAIH
|
January 20, 2014 |
|
NATIONAL INSURANCE CO. LTD Vs. ZULEKA BEGUM
|
June 23, 2014 |
|
NATIONAL INSURANCE CO. LTD Vs. K. DWALI
|
June 27, 2014 |
|
NATIONAL INSURANCE CO. LTD Vs. MUTYALA BHASKARA SURYAKANTHAMMA
|
June 9, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. MOHD. ZAKEER
|
April 15, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. KESARI RAVI
|
March 11, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. ADDANKI VENKATESWARA RAO AND ORS.
|
June 6, 2014 |
|
NATIONAL INSURANCE CO. LTD. Vs. PUTTAKALA BALA OBANNA
|
January 20, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. HABEEB KHAN
|
January 31, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KADIRI VISWANATHA REDDY
|
October 27, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M MADHAVILATHA
|
December 8, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LEGUNTAPATI SRI VENKATESWARA RAO
|
June 5, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BILLINGANI LAXMI
|
January 3, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHD SADULLA S/O MANJU MIYAN
|
November 6, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MANNE LAXMI
|
December 23, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GUNJI BALAKRISHNA AND ORS.
|
July 10, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. THOTA KUSUMA KUMARI
|
April 16, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. T VIKRAM S/O NARSIMHAM
|
October 21, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ELLANDULA YELISA
|
October 7, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. GUNDU JANGAMMA
|
June 13, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. POLAGANI BHARATHAMMA
|
June 13, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. I. CHENGALARAYULU
|
August 11, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BOINI GANGARAM
|
August 13, 2014 |
|
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. K.V. SUBBA RAO
|
October 7, 2014 |
|
NAVAYUGA ENGINEERING CO LTD Vs. ASSISTANT COMMISSIONER (CT), LTU, VISAKHAPATNAM, VISAKHAPATNAM DISTRICT
|
December 3, 2014 |
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NAWAB MIR JAFAR ALI KHAN Vs. SYED KHAJA HUSSAINI AND ORS.
|
April 29, 2014 |
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NCC LIMITED Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES (NIMS) AND ORS.
|
December 23, 2014 |
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NEELAKANTI GUNAKER Vs. STATE OF ANDHRA PRADESH
|
March 5, 2014 |
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NEELAM Vs. STATE BANK OF INDIA, COMMERCIAL BRANCH
|
August 26, 2014 |
|
NEELAM CHITTEMMA Vs. TIRLANGI APPA RAO
|
March 13, 2014 |
|
NEERAJ KUMAR VISHAL KUMAR Vs. DEPUTY COMMERCIAL TAX OFFICER
|
July 7, 2014 |
|
NEKKALA BANGARAMMA Vs. STATE OF A.P.
|
March 5, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. KURVA NAGAMMA
|
September 17, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. PULLIACHARI
|
December 30, 2014 |
|
NEW INDIA ASSURANCE CO LTD Vs. BOBBA BHARATHI
|
March 5, 2014 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SARDAR BEGUM
|
June 9, 2014 |
|
NEW INDIA ASSURANCE CO. LTD Vs. VAIDA PUSHPA
|
August 25, 2014 |
|
NEW INDIA ASSURANCE CO. LTD Vs. CHINTHALA LAXMI
|
July 9, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. NAGIDI SUGUNAMMA
|
February 21, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ISAQ
|
September 19, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. M.V. PRASAD
|
August 1, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MUDAM KISTAIAH
|
June 6, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. S. RAJYA LAKSHMI
|
June 2, 2014 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. TURUBILLI BHARATHI
|
June 3, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SRIKANTHA
|
April 22, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAIK JEELANI BASHA
|
November 17, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VUYYURU VEERA VENKATESWARAMMA
|
November 6, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NELLAKOTI KANTHAMMA
|
October 9, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THOTAPALLE DASARATHA
|
October 10, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VOGGANI CHINNA VENKATAIAH
|
September 10, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARRE THIRUPATHAMMA
|
February 12, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. Y. POTHU RAJU
|
March 13, 2014 |
|
NEW VIGILANCE SECURITY SERVICES Vs. STATE OF ANDHRA PRADESH
|
December 29, 2014 |
|
NIIT LIMITED Vs. DEPUTY COMMISSIONER
|
March 27, 2014 |
|
NIMMAKAYALA SEETHA Vs. KOTHAPALLI RAMESH KUMAR
|
December 23, 2014 |
|
NINDUGONDA SREENU Vs. STATE OF ANDHRA PRADESH
|
April 28, 2014 |
|
NIZIVEEDU SEEDS PVT LTD Vs. REGISTRAR, PROTECTION OF PLANT VARIETY & FARMERS RIGHTS AUTHORITY NATIONAL ACADEMY OF AGRICULTURAL SCIENCES
|
December 3, 2014 |
|
NUTHAKKI VENKATA PURNACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
June 12, 2014 |
|
NYATHARI BABU Vs. THE STATE OF A.P.
|
June 3, 2014 |
|
O M DEBARA Vs. A P STATE INFORMATION COMMISSION
|
December 6, 2014 |
|
O.M.DEBARA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 26, 2014 |
|
O.RAMASUDARSHANA REDDY Vs. SRI VENKATESWARA UNIVERSITY
|
January 20, 2014 |
|
OBILI KUSUMAR Vs. GOVT OF A P
|
December 27, 2014 |
|
OBULA REDDY NARAYANA REDDY Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
December 16, 2014 |
|
OBULALPPAGARI NARASIMHA RAJU @ RAJU Vs. STATE OF A.P.
|
March 19, 2014 |
|
OLETI BHASKARA RAMAKRISHNA Vs. OLETI RAMA KUMARI
|
January 22, 2014 |
|
OM PRAKASH AGARWAL Vs. KHAJA KRISHNA PRASAD
|
June 4, 2014 |
|
ORIENTAL INSURANCE CO LTD Vs. TADI LOVA RAJU
|
February 14, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. AKULA RAMANJANEYA AND ORS.
|
November 14, 2014 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KOLUSU ADILAXMI AND ORS.
|
November 14, 2014 |
|
ORIENTAL INSURANCE COM LTD Vs. G.NAGARAJU
|
June 16, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. V JAYANARAYANA REDDY
|
December 11, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. M. ANDALU
|
June 5, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHAIK ALIA BAKASH
|
February 21, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED, RAMAGIRI Vs. BANDAMEDI ANJAIAH
|
April 21, 2014 |
|
ORUGALLU FILLING STATION INDIAN OIL CORPORATION LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
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September 18, 2014 |
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P BALA RAJA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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October 13, 2014 |
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P DURGA REDDY Vs. B YADI REDDY
|
December 24, 2014 |
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P KARUNAKAR RAO Vs. KAKATIYA UNIVERSITY, WARANGAL
|
February 14, 2014 |
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P LAKSHMINARAYANA Vs. T MADHU BABU
|
April 10, 2014 |
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P NAGESWARA RAO Vs. MARATH JAYANTHI
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January 24, 2014 |
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P SHANKARAIAH YADAV Vs. INCOME TAX OFFICER
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November 19, 2014 |
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P SHOWRI SUBASH REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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July 1, 2014 |
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P SRINIVASA RAO Vs. STATE OF A P BY PUBLIC PROSECUTOR
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February 21, 2014 |
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P V MOHANA RAO Vs. ACIT, CIRCLE-2, VIZIANAGARAM
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September 16, 2014 |
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P VEERRAJU Vs. LAKKARAJU INDIRA BAI
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September 20, 2014 |
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P. GOPALA KRISHNA Vs. THE CHAIRMAN AND M.D. NMDC LTD.
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September 16, 2014 |
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P. KARUNAKAR RAO AND ORS. Vs. KAKATIYA UNIVERSITY AND ORS.
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October 16, 2014 |
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P. KUSUMA KUMARI Vs. STATE OF ANDHRA PRADESH AND ANOTHER
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July 23, 2014 |
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P. LAXMI KANTHA RAO Vs. GOVERNMENT OF A.P.
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December 18, 2014 |
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P. MALATHI Vs. THE STATES OF TELANGANA AND ANDHRA PRADESH
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June 25, 2014 |
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P. NITHYANANDA REDDY Vs. P. SIVARAMA REDDY
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January 2, 2014 |
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P. PANDAIAH Vs. APSRTC
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October 7, 2014 |
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P. PAVAN CHANDRA Vs. TRANSPORT COMMISSIONER, KHAIRATABAD AND ORS.
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December 16, 2014 |
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P. RAGHAVA REDDY Vs. TELUGU ACADEMI
|
April 22, 2014 |
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P. RANGA RAO Vs. BHARATH VADDERA LABOUR CONTRACTOR AND ORS.
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October 30, 2014 |
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P. SARAIAH Vs. STATE OF TELANGANA
|
October 8, 2014 |
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P. SARASWATHI DEVI Vs. J. ANDHRA PRADESH STATE CONSUMER REDRESSAL COMMISSION
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July 31, 2014 |
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P. SIDDAPPA Vs. THE CHAIRMAN
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October 10, 2014 |
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P. SREENIVASULU REDDY Vs. M.G. GOPAL
|
December 4, 2014 |
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P. SUDARSHAN REDDY Vs. GEETHA SRINIVASAN
|
June 13, 2014 |
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P. TRIVIKRAMA PRASAD Vs. ENFORCEMENT DIRECTORATE
|
October 16, 2014 |
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P. VENKATESWARA RAO Vs. ASSISTANT COMMISSIONER, GUNTUR
|
January 24, 2014 |
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P. VENKATRAJAM Vs. STATE
|
April 15, 2014 |
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P.CHENGA REDDY Vs. KUPPALA BALA SUBRAMANYA
|
March 6, 2014 |
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P.G. SHIVA SHANKER Vs. A.P.S.R.T.C.
|
March 21, 2014 |
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P.HARSHA VARDHAN Vs. GOVERNMENT OF INDIA, MINISTRY OF HEALTH & FAMILY WELFARE
|
December 31, 2014 |
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P.KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
|
March 13, 2014 |
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P.PUSHPAMALA REDDY Vs. JANGA RAGHAVA REDDY
|
December 31, 2014 |
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P.SREENU Vs. STATE OF ANDHRA PRADESH
|
February 13, 2014 |
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P.SRINIVASA RAO Vs. STATE, INSPECTOR OF POLICE, REPALLE, GUNTUR DISTRICT
|
March 14, 2014 |
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P.V. MANOHAR PANTH Vs. STATE BANK OF HYDERABAD
|
January 31, 2014 |
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P.V. PURUSHOTTAM RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
|
December 30, 2014 |
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P.V. RAJARATNAM Vs. STATE OF ANDHRA PRADESH
|
February 26, 2014 |
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P.V. RAMANA Vs. SECY. EDUCATION (PS-2) DEPT. HYD.
|
March 24, 2014 |
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P.VENKAIAH Vs. DISTRICT COLLECTOR, GUNTUR, GUNTUR DISTRICT
|
March 14, 2014 |
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PABBA VISHALAXMI Vs. RAMANA PROCESS PVT. LTD.
|
June 25, 2014 |
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PADALA SADANANDAM Vs. PADALA ANJAIAH
|
July 8, 2014 |
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PALADUGU KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
|
March 13, 2014 |
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PALAKAYALA BHULAKSHMI Vs. YARRAGOPULA MURAHARI RAO
|
March 28, 2014 |
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PALLI RAJULAMMA Vs. PIRLA SEETHARAM
|
November 6, 2014 |
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PAMULA NAGAMANI Vs. THE GENERAL MANAGER, A.P.S.R.T.C.
|
November 14, 2014 |
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PANCHADI ERRAIAH Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
July 7, 2014 |
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PANUGANTI SATYANARAYANA Vs. ASHIKULLA KHAN
|
February 21, 2014 |
|
PANYAM CEMENTS & MINERAL INDUSTRIES LTD., CENTRAL ADMN. Vs. HON'BLE INDUSTRIAL TRIBUNAL-II
|
January 22, 2014 |
|
PARACHURU VENKATAKRISHNAMA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 5, 2014 |
|
PARASAGANI VENKAIAH Vs. PANDI PRASAD
|
November 14, 2014 |
|
PARISA HEMANTH Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
November 13, 2014 |
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PARSA SOMAIAH Vs. STATE OF ANDHRA PRADESH
|
February 18, 2014 |
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PARSAM HOMES, SECUNDERABAD ANDHRA PRADESH Vs. ANIL SAHAI
|
July 11, 2014 |
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PARSAN BROTHERS Vs. JT. COMMR. OF CUSTOMS
|
November 12, 2014 |
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PASULETI KONDA BABU S/O LATE KONDA Vs. DISTRICT COLLECTOR, VISAKHAPATNAM
|
January 28, 2014 |
|
PASUPULETI RANGAMMA Vs. PASUPULETI RANGANAYAKULU
|
February 21, 2014 |
|
PATANCHERU STEELS PVT. LTD. Vs. APCPDCL LTD.
|
October 28, 2014 |
|
PATEL ENGINEERING LTD. Vs. COMMR. OF C. EX., C. & S.T.
|
June 12, 2014 |
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PATHAN SABIRABI Vs. SHAIK RASOOL
|
June 13, 2014 |
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PATTAN BABU KHAN Vs. TUMMALA SESHI REDDY
|
February 5, 2014 |
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PAUL SELLERS AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
November 11, 2014 |
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PEDDAPALEN TODAY CO OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 20, 2014 |
|
PEDDI KOTESWARI Vs. DISTRICT REGISTRAR, KARIMNAGAR
|
November 21, 2014 |
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PEDDIRAJU VENKATA SUBBA RAO Vs. STATE OF A P
|
July 15, 2014 |
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PEDDIREDDY SANJEEVA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 4, 2014 |
|
PEDDIREDDYGARI MUDDAMMA, ANANTAPUR DISTRICT Vs. LAND ACQUISITION OFFICER AND RDO, , ANANTAPUR
|
July 4, 2014 |
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PENDAM NARENDER Vs. STATE OF TELANGANA
|
September 22, 2014 |
|
PENTAKOTA RADHAKRISHNA Vs. C I T, VISAKHAPATNAM
|
October 14, 2014 |
|
PERURI VENKATA CHINNA KRISHNNAIAH Vs. THE JOINT COLLECTOR
|
August 7, 2014 |
|
PERVARAM RAMULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 21, 2014 |
|
PETTA SATYA GOVINDA RAMACHANDRA RAO @ BABJI Vs. YARLAGADDA VIJAYA KUMAR
|
February 26, 2014 |
|
PHANIDRA FINANCE CORPORATION Vs. GALI BRAHMANANDHAM
|
January 21, 2014 |
|
PIDIKITI SAILAJA Vs. STATE OF A.P. AND ORS.
|
December 19, 2014 |
|
PIONEER ALLOY CASTINGS LTD AND OTHERS Vs. ASSISTANT GENERAL MANAGER AND OTHERS
|
February 28, 2014 |
|
PITLA CHANDRAM Vs. STATE OF A.P.
|
March 13, 2014 |
|
PITTALA SAHADEV AND OTHERS Vs. G. VEERANNA AND OTHERS
|
November 18, 2014 |
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PNTHATI SIVA RAMI REDDY Vs. STATE OF A.P.
|
March 7, 2014 |
|
POGULA RAJU Vs. STATE OF A.P.
|
February 25, 2014 |
|
POLA SRINIVAS REDDY AND ANOTHER Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
November 17, 2014 |
|
POLUMURI RAVI KUMAR Vs. STATE OF A.P.
|
March 12, 2014 |
|
PONNALA JAIPAL S/O. P.NARASIMHA Vs. STATE OF A.P.
|
April 1, 2014 |
|
PONNAPATI BALAKOTI REDDY Vs. DISTRICT COLLECTOR
|
September 2, 2014 |
|
POOLA RAMESH BABU Vs. STATE OF A.P.
|
March 19, 2014 |
|
POONAM AGARWAL Vs. NEERAJ AGARWAL
|
February 25, 2014 |
|
POOSAM KONDAIAH Vs. STATE OF A.P.
|
March 10, 2014 |
|
POST MASTER CHIRALA HEAD POST OFFICE Vs. VOLETI SAYA PHANI VARDHINI
|
March 27, 2014 |
|
POTETI YELLAIAH Vs. STATE OF A.P.
|
April 16, 2014 |
|
POTHINA VENKATESWARA SWAMY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 5, 2014 |
|
POTHIREDDY KANNAM REDDY Vs. DISTRICT COLLECTOR, E G DIST , KAKINADA
|
June 12, 2014 |
|
POTHURI @ KODURI POCHAMMA Vs. STATE OF A.P.
|
April 16, 2014 |
|
POTLA NAGESWARA RAO Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 9, 2014 |
|
POTRU NAGESWARA RAO Vs. SPECIAL CADRE DEPUTY REGISTRAR
|
June 26, 2014 |
|
POWER MEDIA PVT. LTD. Vs. COMMR. OF CUS. & C. EX.
|
February 18, 2014 |
|
PRABHAKARA GUPTA Vs. STATE OF A P
|
September 19, 2014 |
|
PRADEKAR SAHEBU @ BAU Vs. STATE OF ANDHRA PRADESH
|
March 6, 2014 |
|
PRADYUT WAGHRAY Vs. MARGADARSHI CHIT FUND PVT. LTD.
|
August 14, 2014 |
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PRAKASH RAO DANDGEY Vs. SATYANARAYANA DANDGEY
|
September 4, 2014 |
|
PRAMEELA Vs. STATE OF ANDHRA PRADESH
|
April 10, 2014 |
|
PRANIT PROJECTS PVT. LTD Vs. GOUNDRA YADAIAH
|
August 13, 2014 |
|
PRATHYUSHA EXPORTS PVT. LTD. Vs. MANOJ TADEPALLI
|
December 24, 2014 |
|
PREFAB GRATINGS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 25, 2014 |
|
PREM MOVIES Vs. USHAKIRON MOVIES LTD.
|
August 22, 2014 |
|
PRIDHVI ASSET RECONSTRUCTION & SECURITIZATION COMPANY LIMITED Vs. PENNAR PATERSON LIMITED
|
April 22, 2014 |
|
PRIYADARSHINI SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME-TAX AP-I, HYDERABAD
|
June 12, 2014 |
|
PROVA BHATTACHARJEE Vs. COMMR. OF C. EX.
|
March 11, 2014 |
|
PRUDENTIAL COOPERATIVE BANK LTD. Vs. A.P. COOPERATIVE TRIBUNAL AT MJ MARKET, NAMPALLY, HYDERABAD
|
December 31, 2014 |
|
PULI CHINA KOTI REDDY Vs. STATE OF ANDHRA PRADESH
|
February 19, 2014 |
|
PULIGOLU PRAVEEN Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
June 11, 2014 |
|
PULIGUNDLA SREENU @ SEENAIH Vs. STATE OF ANDHRA PRADESH
|
February 13, 2014 |
|
PULUGORU GOPAL REDDY Vs. MANDAL REVENUE OFFICER, TIRUPATHI
|
January 31, 2014 |
|
PUNDU BALAMANI Vs. B.GANGARAM AND ANOTHER
|
August 27, 2014 |
|
PUNJAB CROCKERY HOUSE Vs. COMMISSIONER OF INCOMETAX
|
July 13, 2014 |
|
PUNJAB CROCKERY HOUSE Vs. COMMISSIONER OF INCOME TAX
|
March 13, 2014 |
|
PUNUGOTI NAGA KIRAN KUMAR Vs. STATE OF ANDHRA PRADESH
|
March 24, 2014 |
|
PUNYAVATHI Vs. B. BALA NARSIMHA RAJU
|
September 1, 2014 |
|
PURAM VISWANATH Vs. TIRUN SIVAKUMAR
|
February 14, 2014 |
|
PUTTA OBUL REDDY Vs. GUNJI VENKATA NARASAMMA
|
April 2, 2014 |
|
R B NAIK Vs. VICE CHAIRMAN AND M D
|
June 11, 2014 |
|
R HARI HARA REDDY AND ORS Vs. STATE OF ANDHRA PRADESH
|
November 25, 2014 |
|
R R NAIDU Vs. A P S R T C
|
February 19, 2014 |
|
R RAMANJANYULU Vs. STATE OF ANDHRA PRADESH
|
April 11, 2014 |
|
R SUDHAKAR Vs. APSRTC, REP
|
October 28, 2014 |
|
R. BHADRAGIRI RAO Vs. THE NALGONDA DISTRICT CO-OPERATIVE CENTRAL BANK LTD.
|
July 23, 2014 |
|
R. DAMODAR REDDY Vs. THE COMMISSIONER OF INCOME TAX
|
July 8, 2014 |
|
R. SUDERSHANAM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 7, 2014 |
|
R. SUDHAKAR REDDY Vs. J. GOVINDA REDDY
|
October 10, 2014 |
|
R.A. THORAT Vs. THE UNION OF INDIA
|
June 3, 2014 |
|
R.KRISHNA ALIAS KISTAIAH Vs. R. BALA NARASAIAH
|
January 3, 2014 |
|
R.MAHALAKSHMI Vs. NIRMALA REDDY
|
June 16, 2014 |
|
R.S. RANGADAS Vs. ACIT
|
September 2, 2014 |
|
R.VENKATESWARLU Vs. CHIEF MANAGER & DISCIPLINARY AUTHORITY
|
January 23, 2014 |
|
RACHAMALLA SRINU S/O. NAGESWARA RAO @ NAGAIAH Vs. STATE OF A.P.
|
February 5, 2014 |
|
RADHA VINYL PVT. LTD. Vs. COMMISSIONER OF INCOME-TAX
|
February 13, 2014 |
|
RADHESHYAM AND CO. Vs. ASSISTANT COMMISSIONER (CT) VMU-II
|
February 4, 2014 |
|
RADHIKA @ M. LAVANYA Vs. M.LOKENDER
|
March 26, 2014 |
|
RAJ KUMAR ENGINEERING PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
September 24, 2014 |
|
RAJARAM ESHWARDAS WADHAWA Vs. JANAKI BAI
|
July 25, 2014 |
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RAJESH BABU KANCHERLA Vs. STATE OF ANDHRA PRADESH
|
September 15, 2014 |
|
RAJESH BINDING WORKS, VIJAYAWADA Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND ORS.
|
March 12, 2014 |
|
RAJESHWAR TIWARI Vs. HINDU AIDED ELEMENTARY SCHOOL AND ORS.
|
December 4, 2014 |
|
RAJKUMAR Vs. COMMISSIONER OF GIFT TAX
|
June 24, 2014 |
|
RAJKUMAR BHARATLAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 25, 2014 |
|
RAJU & PRASAD Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2014 |
|
RAJU ANTHONY Vs. STATE OF TELANGANA
|
August 4, 2014 |
|
RAKESH AGARWAL Vs. K. NARASIMHA RAO AND STATE
|
February 24, 2014 |
|
RAM ANJAMMA Vs. G. NARAYAN SWAMI
|
April 1, 2014 |
|
RAM LAL AGARWAL Vs. INDIAN OIL CORPORATION LIMITED
|
March 25, 2014 |
|
RAMA RAO Vs. MOHD. SADULLA
|
December 16, 2014 |
|
RAMADASU NARASINGA RAO Vs. COMMISSIONER OF CENTRAL EXCISE,CUSTOMS AND SERVICE TAX
|
December 16, 2014 |
|
RAMAKRISHNA CONSTRUCTIONS Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
June 3, 2014 |
|
RAMAKRISHNA RAO Vs. STATE
|
October 20, 2014 |
|
RAMALINGESWARA RAO Vs. C % M D A PTRANSCO HYDERABAD
|
April 28, 2014 |
|
RAMAN SRIKANTH Vs. STATE OF TELANGANA
|
November 7, 2014 |
|
RAMBALA SURYANARAYANA @ SURIBABU Vs. STATE OF A.P.
|
March 25, 2014 |
|
RAMESH CHARITIES Vs. R. RATNA SUDHA
|
August 20, 2014 |
|
RAMESH REDDY AND ORS. Vs. KAKATIYA UNIVERSITY, WARANGAL AND ORS.
|
October 16, 2014 |
|
RAMJANI Vs. STATE OF A.P.
|
April 10, 2014 |
|
RANI Vs. SHYAMSUNDER MANDHANI
|
March 24, 2014 |
|
RANI-SATYA SAI Vs. STATE OF ANDHRA PRADESH
|
December 10, 2014 |
|
RAPARTHY PANDU Vs. RAPARTHY VAJRAMMA
|
August 21, 2014 |
|
RAPURU KRISHNAIAH Vs. KONDA VEERA RAGHAVULU
|
January 2, 2014 |
|
RASALA ANDALU Vs. MANAGING DIRECTOR, APSRTC,MUSHEERABAD
|
July 14, 2014 |
|
RASHEED Vs. THE MANAGING DIRECTOR
|
November 26, 2014 |
|
RASHEED Vs. MANAGING DIRECTOR
|
March 19, 2014 |
|
RAVADA THAVITAMMA Vs. STATE OF A.P.
|
August 5, 2014 |
|
RAVI RAJA BABAIAH Vs. VEMULAPALLI RAJESWARI DEVI
|
June 2, 2014 |
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RAVINDER Vs. STATE OF A P
|
April 29, 2014 |
|
RAYIPALLI BHARATI Vs. GOVERNMENT OF ANDHRA PRADESH
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October 21, 2014 |
|
RAYUDU SEHSARATNAM Vs. P.S.RAMARAJU
|
April 23, 2014 |
|
RAZIUDDIN Vs. K. ZAINULABUDDIN
|
June 27, 2014 |
|
REDDY SATYAVATHI Vs. INCOME TAX OFFICER
|
September 2, 2014 |
|
REDDYS FORMULATIONS TECHOPS-II, CHANDANAGAR, HYDERABAD Vs. GOVT OF TELANGANA
|
November 11, 2014 |
|
REDDYS LABORATORIES LIMITED, HYDERABAD Vs. REDDY PHARMACEUTICALS LIMITED
|
November 5, 2014 |
|
REGIONAL DIRECTOR, SOUTHERN REGION, MINISTRY OF COMPANY Vs. MINOO R.SHROFF, CHAIRMAN, RAYMOND LTD.
|
February 24, 2014 |
|
REGIONAL JOINT DIRECTOR, SCHOOL EDUCATION, KAKINADA Vs. K MANGATAYARU
|
November 10, 2014 |
|
REGIONAL MANAGER Vs. P.P. REDDY
|
June 23, 2014 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, BARKATPURA Vs. BATTULA VEERASWAMY
|
February 14, 2014 |
|
REGISTRAR, GENERAL MANAGER, PERSONNEL DEPARTMENT ORIENTAL INSURANCE COMPANY LIMITED Vs. BODDU RATTAIAH
|
July 10, 2014 |
|
RELIANCE CELLULOSE PRODUCTS LTD. Vs. C.C.E., C. & S.T., HYDERABAD
|
November 20, 2014 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. T LAXMAN GOUD
|
December 4, 2014 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. GUNDELA DAMODARAND
|
June 23, 2014 |
|
RITES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SERVICE TAX CELL
|
November 27, 2014 |
|
ROLLA SATHAIAH Vs. THE SINGARENI COLLIERIES COMPANY LIMITED
|
February 28, 2014 |
|
ROLLA SATHAIAH Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
February 8, 2014 |
|
ROLLA SATHAIAH Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
June 20, 2014 |
|
RUKMINI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 9, 2014 |
|
RUPREDDY SRINIVAS REDDY Vs. RUPREDDY KRISHNA REDDY
|
July 21, 2014 |
|
S GANGAIAH Vs. STATE OF TELANGANA
|
December 15, 2014 |
|
S JAGAN REDDY Vs. MANAGING DIRECTOR
|
February 18, 2014 |
|
S JANARDHAN GOUD Vs. P RADHAKRISHNA
|
July 2, 2014 |
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S KALEEM BASHA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
November 26, 2014 |
|
S KRISHNAIAH Vs. GURU RAGHAVENDRA TRADERS
|
September 19, 2014 |
|
S LAKSHMI Vs. RELIANCE BUILDERS, HYDERABAD
|
December 31, 2014 |
|
S LAXMA REDDY Vs. M HEMACHANDRA RAO
|
November 24, 2014 |
|
S MD GHOUSE Vs. CHAIRMAN-CUM-PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ANANTAPUR
|
October 28, 2014 |
|
S NARSIMHA RAO Vs. P ARUN BABU
|
December 19, 2014 |
|
S R KAILASH Vs. SETTLEMENT COMMISSIONER (IT & WT) ADDITIONAL BENCH
|
October 8, 2014 |
|
S S C JV, A JOINT VENTURE COMPANY Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
|
October 15, 2014 |
|
S THENMAI Vs. APSRTC REP BY ITS MANAGING DIRECTOR
|
July 15, 2014 |
|
S USHA RANI Vs. GOVERNMENT OF A P
|
November 27, 2014 |
|
S VENKATA LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
|
February 11, 2014 |
|
S. APSARA Vs. STATE OF ANDHRA PRADESH
|
March 19, 2014 |
|
S. BABJAN Vs. THE GOVERNMENT OF ANDHRA PRADESH
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October 7, 2014 |
|
S. BEEBI MARIAM Vs. STATE OF ANDHRA PRADESH
|
September 1, 2014 |
|
S. CHANDRA PRABHAVATI Vs. STATE OF TELANGANA
|
August 26, 2014 |
|
S. DEEP SINGH Vs. V. VARALAXMI
|
October 31, 2014 |
|
S. HARSHAVARDHAN REDDY Vs. VEMULA RAM REDDY
|
July 15, 2014 |
|
S. KALAHASTI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 16, 2014 |
|
S. KANNAIAH SINGH Vs. STATE OF ANDHRA PRADESH
|
April 16, 2014 |
|
S. LAXMI NARAYANA Vs. K. VENKATA SIVA REDDY
|
June 9, 2014 |
|
S. LAXMIBAI Vs. CHEERLA GOPAL
|
December 26, 2014 |
|
S. MANIKYA REDDY Vs. A.P. STATE WAKF BOARD
|
April 28, 2014 |
|
S. MURALIKRISHNAN Vs. R.S. SIVA KUMAR
|
July 14, 2014 |
|
S. RAMU Vs. A.P. COOPERATIVE TRIBUNAL, VISAKHAPATNAM
|
February 18, 2014 |
|
S. RAVINDER Vs. BHASKARTEJA AND ORS.
|
April 16, 2014 |
|
S. SHIVA RAJA REDDY Vs. S.RAGHU RAJ REDDY
|
March 27, 2014 |
|
S. SHYAMALA REDDY AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
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December 30, 2014 |
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S. SIDDESWAR RAO Vs. MOHD. ZAKARIA
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June 2, 2014 |
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S. SUBRAMANYESWARA RAO Vs. CHIEF MANAGER, SYNDICATE BANK
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June 19, 2014 |
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S.H. RASHID Vs. DISTRICT COLLECTOR, ONGOLE, PRAKASAM DISTRICT
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March 25, 2014 |
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S.K. HUSSAIN Vs. STATE OF A.P.
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September 5, 2014 |
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S.K.MISHRA Vs. DIRECTOR GENERAL
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August 11, 2014 |
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S.K.MOHAMMED @ MD.MIYA Vs. STATE OF ANDHRA PRADESH
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January 29, 2014 |
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S.LAKSHMI SAROJA Vs. VISHNU BOTIA MURALI KRISHNA
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February 7, 2014 |
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S.MAHENDER Vs. SHALINI
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January 2, 2014 |
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S.P. SHIANI Vs. STATE OF ANDHRA PRADESH
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September 25, 2014 |
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S.PRASAD REDDY Vs. COMMISSIONER OF INCOME TAX, HYDERABAD
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June 25, 2014 |
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S.PURNACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
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June 16, 2014 |
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S.RAMANJANEYULU Vs. TELANGANA SOUTHERN POWER DISTRIBUTION COMPANY LIMITED
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June 17, 2014 |
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S.S.L.NARAYANA Vs. MADHU MOHAN RAO
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January 24, 2014 |
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S.SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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June 9, 2014 |
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S.SWARNALAXMI Vs. STATE OF A.P.
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January 22, 2014 |
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S.TIMMAIAH Vs. STATE OF ANDHRA PRADESH
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December 30, 2014 |
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S.V. BHAKSAR REDDY Vs. C.DEVAKI
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February 28, 2014 |
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S.V. RUBBER CO. PVT. LTD. Vs. C.C., C. EX. AND S.T. (APPEALS-II)
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July 8, 2014 |
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S.V.R. TOURS & TRAVELS Vs. COMMR. OF CUS., EX. & SERVICE TAX
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April 10, 2014 |
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SABA BEGUM Vs. STATE OF TELANGANA
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November 21, 2014 |
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SADANAPATI MALLESWARI AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
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December 2, 2014 |
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SADEQUA BHANU AND ORS. Vs. STATE OF TELANGANA AND ORS.
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December 19, 2014 |
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SADIK HUSSAIN Vs. UNIVERSITY OF HYDERABAD
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April 24, 2014 |
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SAHABZADI AMINA MARZIA Vs. SHAHEEN AGA
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October 24, 2014 |
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SAHAKAR GLOBAL LTD. Vs. THE HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
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October 15, 2014 |
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SAHEL RABIANI Vs. MOHAMMED SALMAN MURTAZA
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January 31, 2014 |
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SAJIDUNNISSA Vs. SUKUR ALI
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July 15, 2014 |
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SAKKU GRANITES Vs. GOVT. OF A.P.
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October 29, 2014 |
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SALUPALA SATAYANARAYANA Vs. COMMISSIONER AND DIRECTOR SCHOOL EDUCATION DEPARTMENT
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April 23, 2014 |
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SAMMETA SRIHARI Vs. STATTE OF ANDHRA PRADESH
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June 4, 2014 |
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SANDEEP PIPE TRADERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I, VIJAYAWADA
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December 11, 2014 |
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SANDRABOYINA GURAVAIAH Vs. STATE OF ANDHRA PRADESH
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November 26, 2014 |
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SANIKOMMU VENKATESWARA REDDY Vs. THE SINGARENI COLLIERIES CO. LTD.
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October 15, 2014 |
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SANJEEVANI PRAKRUTHI AROGYA SEVA SAMSTHA Vs. STATE OF ANDHRA PRADESH
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January 21, 2014 |
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SANKU VEERAIAH Vs. SANKU VEERANNA
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January 21, 2014 |
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SANTHAMMATALLI MAHILASAKTHI SANGAM Vs. GOVT. OF A.P.
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September 26, 2014 |
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SARDAR HARVINDER SINGH Vs. CHABROLU HUTASANA RAO
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November 6, 2014 |
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SARE LAXMAIAH NAIDU Vs. STATE OF ANDHRA PRADESH
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May 9, 2014 |
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SARIKONDA PANDU RAJU Vs. GOVERNMENT OF INDIA
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August 13, 2014 |
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SAROSH SAM BASTAWALA Vs. STATE OF A.P.
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April 4, 2014 |
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SARVEPALLY SRINIVAS CHANDRAKIRAN Vs. THE STATE OF ANDHRA PRADESH
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August 26, 2014 |
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SARVOTHAM CARE LIMITED Vs. UNION OF INDIA
|
October 21, 2014 |
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SATHA BANAIAH Vs. THE COLLIERY MANAGER
|
September 12, 2014 |
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SATYAMMA AND ORS. Vs. BHOODEVI
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November 28, 2014 |
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SCALEMASTER ADLAM PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
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March 12, 2014 |
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SCHWING STETTER INDIA PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER
|
April 4, 2014 |
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SECRETARY RAILWAY BOARD NEW DELHI Vs. V MICHAEL RAJU
|
March 26, 2014 |
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SECRETARY UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. ANAND DEVULAPPALLY
|
November 27, 2014 |
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SECRETARY, A.P. RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY, HYDERABAD Vs. M.KESAVA REDDY
|
September 4, 2014 |
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SECUNDERABAD CANTONMENT BOARD Vs. NARINDER KUMAR DHINGRA
|
November 14, 2014 |
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SEELAM LAXMAMMA Vs. CHAND SULTANA, AND SEVEN
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January 21, 2014 |
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SEEMALA BABU BHUVANA MOHANA RAO Vs. DATTI KAMESWARI
|
October 7, 2014 |
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SENIOR DIVISIONAL MANAGER Vs. V S MALLA REDDY
|
February 10, 2014 |
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SETTI CHINA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
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February 21, 2014 |
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SEW INFRASTRUCTURE LIMITED Vs. ANDHRA BANK LIMITED
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November 7, 2014 |
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SHAHABHANU Vs. SAVAL SAKHARAM AND ORS.
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December 12, 2014 |
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SHAHEEN FEROZ KAZI Vs. FEROZ AMEERUDDIN KAZI
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September 1, 2014 |
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SHAHEEN HUSSAIN KHAN Vs. STATE OF ANDHRA PRADESH
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February 26, 2014 |
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SHAIK ABDUL GANI MIAH Vs. STATE OF A.P.
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January 29, 2014 |
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SHAIK AMANULLAH Vs. BHARAT SANCHAR NIGAM LTD.
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July 3, 2014 |
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SHAIK ARIFA Vs. THE STATE OF ANDHRA PRADESH
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September 22, 2014 |
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SHAIK FEROZ KHAN Vs. STATE OF A.P.
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March 13, 2014 |
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SHAIK MAHABOOB BASHA AND ORS. Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
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September 22, 2014 |
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SHAIK MASTHAN SAB Vs. MALLIKA BEGUM
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November 10, 2014 |
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SHAIK NAGOOR BIBI Vs. SHAIK PAKEER SAHEB
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April 4, 2014 |
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SHAIK RAFI Vs. STATE OF ANDHRA PRADESH
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April 10, 2014 |
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SHAIK RIYAZ Vs. STATE OF ANDHRA PRADESH
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March 5, 2014 |
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SHAIK SADIK Vs. STATE OF A.P.
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March 26, 2014 |
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SHAIK SALEEMA Vs. APSRTC, MUSHEERABAD
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June 5, 2014 |
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SHAIK SANAULLA Vs. D SURESH KUMAR
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November 26, 2014 |
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SHAIK SHAFI AHMED Vs. STATE OF A.P.
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March 5, 2014 |
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SHAIK SHAHEENA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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December 17, 2014 |
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SHAIK SHAMMU Vs. SHAIK SALMA
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April 2, 2014 |
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SHAIK SHAMSHUDDIN Vs. STATE OF ANDHRA PRADESH
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March 20, 2014 |
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SHAIK SUBHANI Vs. SAGAMREDDY NAGAMANI
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March 27, 2014 |
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SHAIK YEKIYAZ Vs. STATE OF ANDHRA PRADESH
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February 11, 2014 |
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SHAKEEL AHMED Vs. PIONEER OVERSEAS CORPORATION OF INDIA
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July 16, 2014 |
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SHAKTI LPG LTD. Vs. INCOME TAX OFFICER
|
September 17, 2014 |
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SHANKAR REDDY Vs. Y RAM REDDY
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September 19, 2014 |
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SHANKERMMA Vs. MALLARI
|
January 21, 2014 |
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SHANKURIGARI VENKATESH Vs. STATE OF ANDHRA PRADESH
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March 24, 2014 |
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SHARADA BAI Vs. JAMUNA BAI
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January 2, 2014 |
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SHARE MICROFIN LTD. Vs. COMMR. OF CUS., C. EX. & S.T.
|
September 9, 2014 |
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SHARWARI ALAGHARU Vs. STATE OF TELANGANA
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September 22, 2014 |
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SHEELA BAI Vs. STATE OF A.P.
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March 28, 2014 |
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SHEIKH QUTUBUDDIN Vs. GOLI VISHWANATHAM
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January 22, 2014 |
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SHIRAMSETTY SAIDULU Vs. DANTALA PRAVEEN
|
March 7, 2014 |
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SHOWTECH STONE INTERNATIONAL PVT. LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
August 28, 2014 |
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SHRI ARJUNDAS Vs. COMMISSIONER OF GIFT TAX
|
June 24, 2014 |
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SHRIRAM FUEL INJECTION INDUSTRIES, HYDERABAD Vs. HONBLE INDUSTRIAL TRIBUNAL-II, HYDERABAD
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June 26, 2014 |
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SHUKALA SATISH Vs. STATE OF ANDHRA PRADESH
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April 23, 2014 |
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SIDDABLOINA LAXMINARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
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April 29, 2014 |
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SIDDIQUINISSA BEGUM Vs. SHAMSUNNISSA BEGUM
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July 2, 2014 |
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SIGINAM UMA Vs. SIGINAM RAJESWARAMMA
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November 6, 2014 |
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SINGAM RAMAKRISHNA Vs. STATE OF A.P. AND ORS.
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July 8, 2014 |
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SINGARENI COLLIERIES COMPANY LIMITED Vs. A.RAJA MURALI
|
June 9, 2014 |
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SIRI CHIT FUND PVT LTD Vs. NAFEESUNNHIS BEGUM
|
November 5, 2014 |
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SIRI SAND COMPANY Vs. GOVERNMENT OF ANDHRA PRADESH
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September 1, 2014 |
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SIRIGINA RAMA LAKSHMI Vs. BANTUPALLI SURYA BHASKERRAO
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March 21, 2014 |
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SIRIKI PAKEERU NAIDU @ PAKEERU Vs. STATE OF A.P.
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March 4, 2014 |
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SIRPUR PAPER MILLS LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX, HYDERABAD
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March 20, 2014 |
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SIVA KUMAR TRADERS Vs. BHARAT SANCHAR NIGAM LIMITED
|
April 3, 2014 |
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SIVA SIVANI EDUCATIONAL INSTITUTIONS SOCIETY S Vs. HONBLE PRL SENIOR CIVIL JUDGE AND 13
|
August 26, 2014 |
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SIVANGALA THANDI DEEPAK Vs. STATE OF A.P.
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July 11, 2014 |
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SIVARAJU LAKSHMI Vs. THE GREATER HYDERABAD MUNICIPAL CORPORATION
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November 6, 2014 |
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SIZZLER Vs. GOVERNMENT OF ANDHRA PRADESH
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March 5, 2014 |
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SMT. BRIGETA MICHEL Vs. SHAIK GHOUSE MOHIUDDIN @ GHOUSE @ SAIBU AND THE STATE OF A.P. REPRESENTED BY THE PUBLIC PROSECUTOR
|
February 3, 2014 |
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SNEHA DEGREE COLLEGE AND ORS. Vs. GOVERNMENT OF TELANGANA AND ORS.
|
August 26, 2014 |
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SOCIETY FOR TRAINING AND EMPLOYMENT PROMOTION (STEP) Vs. A. SHAKAR
|
July 18, 2014 |
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SOMARAPU SATYANARAYANA Vs. VIJAYA LAKSHMI
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November 21, 2014 |
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SOMU VENKATA SIVA PRASAD Vs. CHAITANYA GRAMEENA BANK
|
December 9, 2014 |
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SONTARI LAXMANA RAO Vs. STATE OF A.P.
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March 27, 2014 |
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SOREDDY SATYANARAYANA REDDY Vs. STATE OF A.P.
|
February 6, 2014 |
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SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LTD. Vs. A.P. STATE HUMAN RIGHTS COMMISSION, HYDERABAD
|
January 30, 2014 |
|
SPECIAL DEPUTY COLLECOTR, VISAKHAPATNAM Vs. PALLA APPARAO
|
January 28, 2014 |
|
SPECIAL DEPUTY COLLECTOR HNSS UNIT IV KURNOOL Vs. MEDIGA MALLIKARJUNA
|
April 10, 2014 |
|
SPECIAL DEPUTY COLLECTOR SRBC NANDYAL Vs. POGAKULA LAKSHMI REDDY
|
April 16, 2014 |
|
SPECIAL DIRECTOR OF ENFORCEMENT Vs. M. KISHAN RAO
|
January 3, 2014 |
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SREE RADHA KRISHNA ALLOYS (P) LIMITED Vs. ASSISTANT COMMISSIONER
|
February 14, 2014 |
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SREE SREE RAMANJANEYA RICE MILL Vs. GOVT OF ANDHRA PRADESH
|
November 11, 2014 |
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SREE VENKATESWARA PICTURE PALACE Vs. JOINT COMMISSIONER, COMMERCIAL TAXES
|
November 26, 2014 |
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SRI BALAJI SHIVALINGAM Vs. THE COMMISSIONER OF INCOME TAX
|
August 8, 2014 |
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SRI BHARGAVI AGRO TECH Vs. ASSISTANT COMMISSIONER (CT), KAKINADA, EAST GODAVARI
|
October 30, 2014 |
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SRI CH. MOHAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 3, 2014 |
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SRI DURGA KALA MANDIR Vs. S. PULLA RAO
|
October 27, 2014 |
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SRI GOWTHAM EDUCATIONAL SOCIETY Vs. THE ASSISTANT COMMISSIONER
|
April 4, 2014 |
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SRI LAKSHMI AGENCIES Vs. STATE BANK OF INDIA
|
August 1, 2014 |
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SRI VENKATESWARA UNIVERSITY Vs. O. RAMASUDARSHANA REDDY
|
August 11, 2014 |
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SRI VENKATESWARA WAREHOUSING PRIVATE LIMITED Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
|
December 2, 2014 |
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SRI VISHNU CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
|
August 12, 2014 |
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SRINATH INFRA PROJECTS Vs. GOVERNMENT OF A P
|
June 2, 2014 |
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SRINATH INFRA PROJECTS (INDIA) PVT. LTD. Vs. GOVERNMENT OF A.P.
|
June 2, 2014 |
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SRINIVASA FERRO ALLOYS LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
|
June 17, 2014 |
|
SRINIVASA THEATRE, SIDDIPET Vs. COMMISSIONER OF INCOME TAX, A.P.,HYDERABAD
|
June 11, 2014 |
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SRINVIASA DISTILLERIES (P) LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
|
August 6, 2014 |
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SRISAILAM NARESH Vs. STATE OF A.P.
|
September 17, 2014 |
|
SRU. Y. RATHIESH Vs. THE COMMISSIONER OF INCOME TAX-I
|
August 6, 2014 |
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STARCHIK SPECIALITIES LTD, HYDERABAD Vs. DY COMMISSIONER OF INCOME TAX, CIRCLE 3(1), HYDERABAD
|
December 2, 2014 |
|
STATE Vs. K. RAGHURAM
|
September 1, 2014 |
|
STATE (CBI/SPE, HYDERABAD) Vs. K JAIPAL REDDY
|
September 11, 2014 |
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STATE BANK OF INDIA Vs. ARCHANA ADIRAJU
|
August 1, 2014 |
|
STATE BANK OF INDIA Vs. T.V.S. BRAHMACHARY
|
June 27, 2014 |
|
STATE BANK OF INDIA, PERSONAL BANKING BRANCH, SECUNDERABAD Vs. STATE OF ANDHRA PRADESH AND ORS.
|
January 3, 2014 |
|
STATE BANK OF MYSORE Vs. P. MANOHARAMMA
|
April 17, 2014 |
|
STATE OF A.P Vs. SHAIK RIYAZ BASHA
|
February 3, 2014 |
|
STATE OF A.P. Vs. VELLANKI KRISHNA RAO @ RADHA
|
February 28, 2014 |
|
STATE OF A.P. Vs. ETTEKAPALLI YELLAMMA @ YELLAMMA @ NAYOMI
|
March 13, 2014 |
|
STATE OF A.P. Vs. RAYUDU RAMANA
|
February 10, 2014 |
|
STATE OF A.P. Vs. TUPAKULA VENKATA REDDY @ DISH VENKATAREDDY
|
March 4, 2014 |
|
STATE OF A.P. Vs. KOLLAM GANGI REDDY
|
July 14, 2014 |
|
STATE OF A.P. Vs. V.JANAKI
|
July 28, 2014 |
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STATE OF A.P. Vs. VAJJARAPPU DHANESWARA RAO
|
June 16, 2014 |
|
STATE OF A.P. Vs. SYED MOHAMOOD SAEED
|
April 1, 2014 |
|
STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR Vs. BHUMA VENKATA NAGI REDDY
|
February 10, 2014 |
|
STATE OF ANDHRA PRADESH Vs. JAYANTI TIMBER TRADERS
|
April 17, 2014 |
|
STATE OF ANDHRA PRADESH Vs. PEARL CITY CONTAINERS
|
April 2, 2014 |
|
STATE OF ANDHRA PRADESH Vs. G.V. MOHAN
|
March 27, 2014 |
|
STATE OF ANDHRA PRADESH Vs. BEARDSELL LIMITED
|
August 11, 2014 |
|
STATE OF ANDHRA PRADESH Vs. THE KCP LIMITED
|
June 23, 2014 |
|
STATE OF ANDHRA PRADESH Vs. BYREDDY SIDDARTH REDDY
|
December 29, 2014 |
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STATE OF ANDHRA PRADESH Vs. K.V. RAMANA MURTHY
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June 10, 2014 |
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STATE OF ANDHRA PRADESH Vs. BODA SURESH BABU
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November 11, 2014 |
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STATE OF ANDHRA PRADESH Vs. ITC BHADRACHALAM PAPER BOARDS DIVISION, KHAMMAM DISTRICT
|
November 20, 2014 |
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STATE OF ANDHRA PRADESH Vs. PREM COLOUR INDUSTRIES
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March 19, 2014 |
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STATE OF ANDHRA PRADESH Vs. KRISHNA OBEROI
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March 19, 2014 |
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STATE OF ANDHRA PRADESH Vs. MEITRAYA ELECTRICALS (P) LIMITED
|
April 2, 2014 |
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STATE OF ANDHRA PRADESH Vs. RAMAKRISHNA PHARMACEUTICALS
|
March 12, 2014 |
|
STATE OF ANDHRA PRADESH Vs. RANGANNA
|
June 3, 2014 |
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STATE OF ANDHRA PRADESH Vs. KOTHACHERUVU PLANTATIONS AND INDUSTRIES PVT. LTD.
|
April 17, 2014 |
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STATE OF ANDHRA PRADESH Vs. DANTU KURAMGESWARA VENKATA KUMARA RATNAKAR
|
November 13, 2014 |
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STATE OF ANDHRA PRADESH Vs. ITC BHADRACHALAM PAPER BOARDS LIMITED
|
December 6, 2014 |
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STATE OF TELANGANA AND THE STATE OF A.P. Vs. COMMERCIAL CHIT CORPORATION
|
July 30, 2014 |
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STATE, REP. BY INSPECTOR OF POLICE Vs. D. ANJAIAH
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December 27, 2014 |
|
STERIA (INDIA) LIMITED. Vs. MANOJ KUMAR MAHAR
|
May 2, 2014 |
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SUB-INSPECTOR OF POLICE Vs. A V SANTOSH KUMAR
|
June 11, 2014 |
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SUCHIRINDIA DEVELOPERS PVT LTD Vs. K SAI KUMAR
|
April 1, 2014 |
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SUDDAPALLI LAKSHMI SAROJA Vs. VISHNUBOTLA MURLI KRISHNA
|
February 7, 2014 |
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SUDHAKARA REDDY Vs. LAKSHMAMMA
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February 7, 2014 |
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SUGUNA Vs. T. JAYARAMAN
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March 3, 2014 |
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SUNKARA SUJANA Vs. DISTRICT COLLECTOR,RANGA REDDY DISTRICT
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January 22, 2014 |
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SUNKARI GURVAIAH AND ORS. Vs. SUNKARI RAMESH AND ORS.
|
December 15, 2014 |
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SUNKARI SOMA NARSAIAH Vs. STATE OF A.P.
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March 10, 2014 |
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SUNKATI MAMATHA SIRICILLA AND ORS. Vs. STATE OF A.P. AND ORS.
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June 4, 2014 |
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SUPERINTENDENT OF CUSTOMS (CUS-PREV) HYDERABAD-II COMMISSIONERATE Vs. KANNUR ABDUL KADER MOHAMMED HANEEFAS/O. SRI ABDUL KHADER KANNUR BAYAN KUNHI
|
August 6, 2014 |
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SURAKSHA HOSPITAL KOTHAGUDEM Vs. STATE OF TELANGANA
|
August 1, 2014 |
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SURAMPUDI BAPIRAJU Vs. RAVIPATHI ANANTHA LAKSHMI SATYAVATHI
|
June 19, 2014 |
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SURENDRA CONSTRUCTIONS PVT. LTD. Vs. M. VENKATA RAO INFRA PROJECTS PVT. LTD.
|
June 17, 2014 |
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SUSHEELA BAI Vs. JOINT COLLECTOR, ADILABAD, ADILABAD DISTRICT
|
March 26, 2014 |
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SWARNA LAKSHMI NARAYANA Vs. SPECIAL SECRETARY FREEDOM FIGHTERS DIVISION MINISTRY OF HOME AFFAIRS
|
April 11, 2014 |
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SWARNA PRIYA Vs. G KOTESWARA RAO
|
September 19, 2014 |
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SYED AHMED Vs. CHEEKOTY VEERANNAH AND COMPANY
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August 14, 2014 |
|
SYED AHMED ALI Vs. SHAIK MOHD. BIN ABDUL BIN ALI RAMZAM
|
June 2, 2014 |
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SYED AMEEN Vs. ANDHRA PRADESH STATE WAKF BOARD
|
February 25, 2014 |
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SYED CHAND PASHA Vs. STATE OF A.P.
|
March 19, 2014 |
|
SYED MAHMOOD HUSSAIN Vs. G. MANOHARLAL
|
August 21, 2014 |
|
SYED MEERAN AND ORS. Vs. SYED ISMAIL AND ORS.
|
November 5, 2014 |
|
SYED MOIN @ SHANNU Vs. STATE OF TELANGANA
|
September 2, 2014 |
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SYED MOIN PASHA Vs. MADHAVI RAMESH
|
July 24, 2014 |
|
SYED PATIMNA BEE Vs. J. CHANDRA SEKHAR
|
February 19, 2014 |
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SYED SAMEENA TASNEEM Vs. SAJID HUSSAIN
|
March 3, 2014 |
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SYED SAYEEDUDDIN TANVEER Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
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October 28, 2014 |
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SYED ZAINULLA ABEDIN Vs. K JAYAMMA
|
October 15, 2014 |
|
SYEDA HUMRA AMTUL QUADEER Vs. GOVERNMENT OF A P
|
January 3, 2014 |
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SYMBIOSIS INTERNATIONAL UNIVERSITY (SIU) Vs. UNION OF INDIA AND ORS.
|
April 4, 2014 |
|
SYNDICATE BANK Vs. VASUDA PHARMA CHEM LTD.
|
March 3, 2014 |
|
T ASWANI Vs. GOVERNMENT OF ANDHRA
|
November 6, 2014 |
|
T B SHANKAR RAO Vs. C B I STATE OF ANDHRA PRADESH
|
September 17, 2014 |
|
T LINGAIAH Vs. GOVERNMENT OF AP
|
January 30, 2014 |
|
T SANTOSH KUMAR Vs. JOINT COLLECTOR, MAHABUBNAGAR
|
April 28, 2014 |
|
T SRINIVASU Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY
|
November 6, 2014 |
|
T SURYANARAYANA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 16, 2014 |
|
T. ANILA KIRAN Vs. UNION OF INDIA
|
June 25, 2014 |
|
T. CHANDRASEKHAR Vs. SUNCHU RAJAMALLU
|
June 3, 2014 |
|
T. LEELA KRISHNA Vs. THE GOVERNMENT OF ANDHRA PRADESH
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June 24, 2014 |
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T. MADAN MOHAN REDDY Vs. B.R. MEENA
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November 12, 2014 |
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T. RAMESH Vs. THE STATE
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June 23, 2014 |
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T. SANTOSH KUMAR Vs. THE JOINT COLLECTOR
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March 28, 2014 |
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T. SUVARNA Vs. STATE OF A.P.
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June 5, 2014 |
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T. USHASRI Vs. R.J. LAKSHMI DEVI
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July 11, 2014 |
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T.ESWARUDU Vs. GOVERNMENT OF A.P.
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June 3, 2014 |
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T.G.DINKAR Vs. STATE OF A.P.
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September 12, 2014 |
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T.JAI SINGH Vs. PYARO KAUR
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June 27, 2014 |
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T.K. MAHESH Vs. CH. YADAIAH
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July 31, 2014 |
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T.LINGAIAH Vs. GOVERNMENT OF A.P.
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January 3, 2014 |
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T.N.V. RAVI KUMAR Vs. HABEEB AQEEL BIN MOHMD. JAMAAL ALLAIL
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August 14, 2014 |
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T.NAGARAJU Vs. STATE OF ANDHRA PRADESH
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April 22, 2014 |
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T.NAMAHSIVAYA Vs. STATE OF A.P.
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July 30, 2014 |
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T.RAMA MOHANA RAO Vs. STATE OF A.P.
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June 19, 2014 |
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T.SUBHADRA Vs. MUNICIPAL CORPORATION OF HYDERABAD
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February 10, 2014 |
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T.V. KRISHNA RAO Vs. NIZAM'S INSTITUTE OF MEDICAL SCIENCES
|
January 3, 2014 |
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TADIKALAPUDI SESHA RAMA SANKHAR KUMAR Vs. THE STATE OF A.P.
|
December 2, 2014 |
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TADPATRI LORRY OWNER'S ASSOCIATION Vs. M. RAJU
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February 5, 2014 |
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TAHMEENA KALEEM Vs. STATE OF ANDHRA PRADESH
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January 17, 2014 |
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TAMILNADU MERCANTILE BANK LTD. Vs. SUNITA INDUSTRIES AND ORS.
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June 12, 2014 |
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TAMMALLI SHIVAKUMAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 24, 2014 |
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TAMMISETTI NAGESWARA RAO Vs. DARSI RADHAKRISHNA MURTHY
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June 12, 2014 |
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TANGUDU VANI AND ORS. Vs. TANGUDU RAJESH AND ORS.
|
March 12, 2014 |
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TANNEERU RAMA KOTAIAH Vs. STATE OF ANDHRA PRADESH
|
December 16, 2014 |
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TARA TRANSPORTS Vs. NATIONAL INSURANCE CO. LTD.
|
August 21, 2014 |
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TATA PROJECT LIMITED Vs. OFFSHORE INFRASTRUCTURE LIMITED
|
September 23, 2014 |
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TATIKONDA SOMI REDDY Vs. BANOTHU VENKANNA AND ORS.
|
December 5, 2014 |
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TAVATI SRINIVAS Vs. N. PADMAVATHI
|
November 25, 2014 |
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TAYI VENKATA SUBBA RAO Vs. REVENUE DEVISIONAL OFFICER NARSAPUR
|
February 10, 2014 |
|
TCI INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2014 |
|
TECH MAHINDRA LIMITED Vs. JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
December 22, 2014 |
|
TECHNO INDUSTRIES KOLKATA Vs. INDIAN OIL CORPORATION LTD
|
April 23, 2014 |
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TEJA SRI MAHILA SHAKTHI SHANGAM Vs. STATE OF ANDHRA PRADESH
|
December 24, 2014 |
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TEKNOMIN AQUA EXPORTS (INDIA) LTD Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
|
November 19, 2014 |
|
TELANGANA NON-GAZETTED MUTUALLY AIDED CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF A.P.
|
August 28, 2014 |
|
TELANGANA YUVA SHAKTI Vs. GOVERNMENT OF INDIA
|
July 14, 2014 |
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TELUGU AKADEMY Vs. P RAGHAVA REDDY
|
July 28, 2014 |
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TELUGU BHEEMUDU Vs. GIRISH KUMAR RAVAL AND ORS.
|
September 20, 2014 |
|
TELURU SHANTHAMMA Vs. S K MASTHAN
|
July 1, 2014 |
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TGV PROJECTS & INVESTMENTS P. LTD. Vs. ASSTT. COMMR. OF C. EX.
|
June 26, 2014 |
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THAGARAKUNTA NAGI REDDY Vs. STATE OF A.P.
|
February 5, 2014 |
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THALLA RATNAM Vs. MUNGARA RAM PRASAD REDDY
|
April 24, 2014 |
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THAMMINENI GANDHI Vs. MALLELA VENKATESHWARLU
|
August 21, 2014 |
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THATICHETTU LINGAM SON OF GATTAIAH Vs. STATE OF A.P.
|
April 3, 2014 |
|
THE A.P STATE CIVIL SUPPLIES CORPN LTD Vs. J. PAPAIAH
|
July 7, 2014 |
|
THE A.P. CO-OP. HOUSING SOCIETIES FEDERATION LIMITED Vs. THE A.P. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
September 15, 2014 |
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THE APSRTC Vs. G. FAYAZ
|
June 3, 2014 |
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THE APSRTC Vs. KOTRA ALLAJI
|
October 29, 2014 |
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THE APSRTC Vs. V. MURALIDHAR
|
June 3, 2014 |
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THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. V. RAMA RAO
|
August 25, 2014 |
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THE COLLECTOR OF CENTRAL EXCISE Vs. FENOPLAST LTD.
|
September 4, 2014 |
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THE COMMISSIONER OF CENTRAL EXCISE Vs. CAIRN ENERGY INDIA PVT. LIMITED
|
October 8, 2014 |
|
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. BALAJI STEEL CORPORATION LIMITED
|
October 14, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. E. SUDHIR REDDY
|
July 31, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILIZERS LTD.
|
June 12, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. Y. RAMACHANDRA REDDY
|
July 30, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. Y. RAMACHANDRA REDDY
|
July 13, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. SHAKTHI INDUSTRIES
|
August 5, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. PRIYADARSHINI SPINNING MILLS LTD.
|
June 12, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. A.P. STATE ROAD TRANSPORT CORPORATION
|
July 24, 2014 |
|
THE COMMISSIONER OF INCOME TAX Vs. INDO AQUATICS LIMITED
|
October 16, 2014 |
|
THE COMMISSIONER OF INCOME TAX-I Vs. GLOBE ORGANICS LIMITED
|
December 2, 2014 |
|
THE DEPOT MANAGER, PARGI DEPOT Vs. R. BALAMANI AND ORS.
|
October 15, 2014 |
|
THE DIVISIONAL MANAGER Vs. NOMULA UMA RANI
|
October 17, 2014 |
|
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. KALAAGADDA BHOOMAIAH AND ORS.
|
September 24, 2014 |
|
THE EDITOR, ANDHRA PRABHA DAILY Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT
|
July 18, 2014 |
|
THE GOVERNMENT OF ANDHRA PRADESH AND ORS. Vs. K. HANMI REDDY AND ORS.
|
December 3, 2014 |
|
THE GOVERNMENT OF STATE OF ANDHRA PRADESH Vs. CHINTA SARVAIAH
|
July 24, 2014 |
|
THE GUNTUR WOMEN CO-OP. URBAN BANK LTD. Vs. THE DEPUTY COMMISSIONER OF LABOUR CUM
|
September 22, 2014 |
|
THE JOINT GENERAL SECRETARY/WORKMEN, INDIAN AIRPORTS KAMGAR UNION, BEGUMPET, HYDERABAD AND ORS. Vs. AIRPORT AUTHORITY OF INDIA, HYDERABAD AND ORS.
|
December 23, 2014 |
|
THE LAND ACQUISITION OFFICER, BODHAN Vs. GANGADHAR RAO
|
November 6, 2014 |
|
THE NATIONAL INSURANCE COMPANY LIMITED Vs. YELIMINTI APPANNA
|
April 22, 2014 |
|
THE NEW INDIA ASSURANCE CO. LTD Vs. ANELA SATHYAMMA
|
July 17, 2014 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. N. RAMULU
|
October 29, 2014 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. M. PARVATHAMMA
|
September 10, 2014 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. Vs. MARGAM PADMAVATHI AND ORS.
|
December 16, 2014 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. VEMPALLI KHASIM BEE
|
April 25, 2014 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. V. JAYANARAYANA REDDY
|
December 11, 2014 |
|
THE POORNA PICTURES PRIVATE LIMITED Vs. KARIMUNNISA BEGUM
|
October 10, 2014 |
|
THE REGIONAL MANAGER Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL
|
August 4, 2014 |
|
THE SECRETARY Vs. K. VENKATACHARYULU CHARTERED ACCOUNTANT
|
September 3, 2014 |
|
THE SOUTH CENTRAL RAILWAY Vs. THE SPECIAL DEPUTY COLLECTOR
|
November 18, 2014 |
|
THE STATE OF ANDHRA PRADESH Vs. SATTIRAJU AND ORS.
|
August 22, 2014 |
|
THE SUPERINTENDENT OF CUSTOMS Vs. KERALA STATE
|
August 6, 2014 |
|
THE UNION OF INDIA Vs. JAGDISH SINGH JADAUN
|
November 6, 2014 |
|
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEEBAVVA
|
November 12, 2014 |
|
THE VICE CHAIRMAN AND MANAGING DIRECTOR Vs. C.V. VISWANATHAM
|
July 24, 2014 |
|
THE YEMMIGANUR WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY LTD. Vs. THE SECOND APPELLANT AUTHORITY UNDER A.P. SHOPS AND ESTABLISHMENTS ACT, 1988
|
June 20, 2014 |
|
THIRUMALA TRANSPORT Vs. TELANGANA STATE CIVIL SUPPLIES CORPORATION LIMITED
|
April 26, 2014 |
|
THOPARAPU LAXMI NARSAIAH Vs. NARSAIAH
|
March 12, 2014 |
|
THOTA BALREDDY@BALAIAH Vs. MANAGING DIRECT
|
November 7, 2014 |
|
THOTA KAMESWARA RAO Vs. THOTA RAMGOPAL
|
January 3, 2014 |
|
THOTA SUBBA RAMA REDDY Vs. PENUMADHI RAMA MURTHY
|
August 4, 2014 |
|
THOTA VENKIATESWARA RAO Vs. THE STATE ELECTION COMMISSION
|
December 11, 2014 |
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THULLURI SUBBA RAO Vs. YELCHURI SRINIVASA
|
February 28, 2014 |
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THUMMALAPALLY BHAGYA LAXMI Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
|
March 19, 2014 |
|
THUMMATHUKA VENKATARAMANA Vs. K.MADHUSUDHANA REDDY
|
February 21, 2014 |
|
THUMPERTHI VANIDEVI Vs. THE S.H.O.
|
April 22, 2014 |
|
THUTHURU MUTHAIAH Vs. ADEPU RAVINDER
|
February 28, 2014 |
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TIRUMALA CABS, PROPRIETARY CONCERN Vs. OFFICE OF THE COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX HYDERABAD II COMMISSIONERATE
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June 24, 2014 |
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TIRUMALA TIRUPATI DEVASTHANAMS Vs. CH.VASUDEVA SARMA
|
June 25, 2014 |
|
TIRUMALA TIRUPATI DEVASTHANAMS Vs. P. UMA DEVI
|
June 5, 2014 |
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TIRUMALASETTY SURESH BABU Vs. STATE OF ANDHRA PRADESH
|
November 21, 2014 |
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TIRUPATI TRANSPORT WORKERS UNION Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 27, 2014 |
|
TODDY TAPPERS COOPERATIVE SOCIETY Vs. PROHIBITION & EXCISE SUPERINTENDENT CUM FUNCTIONAL REGISTRAR
|
September 12, 2014 |
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TODKAR GANANESWARI BAI AND ANOTHER Vs. MANNELA BHASKAR RAO AND ANOTHER
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April 4, 2014 |
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TOLUSURI GURAVAIAH Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
January 3, 2014 |
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TOODI RAMANAMMA Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
March 24, 2014 |
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TRANSMISSION CORPORATION OF A P LTD Vs. V NAVANEETHA
|
October 30, 2014 |
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TRINETHRA INFRA VENTURES LTD. Vs. IFCI LTD. AND ORS.
|
September 11, 2014 |
|
TRIVENI POLY PLAST PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER
|
June 9, 2014 |
|
TRIVENI TEXTILES Vs. INCOME TAX OFFICER
|
October 14, 2014 |
|
TRUST FOR SOCIAL JUSTICE REP BY ITS PRESIDENT B SREE LATHA Vs. STATE OF ANDHRA PRADESH
|
February 24, 2014 |
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TRUSTEES OF H E H Vs. COMMISSIONER OF INCOME TAX
|
July 1, 2014 |
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TRUSTEES OF HEH THE NIZAMS WEDDING GIFTS TRUST Vs. THE COMMISSIONER OF INCOME TAX
|
June 25, 2014 |
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TULLURI VENKATA NARASIMHA Vs. EDARA HARIBABU
|
December 10, 2014 |
|
TUMULA HARINATH Vs. UPLANDS FINANCE AND CHIT FUNDS
PRIVATE LIMITED
|
September 22, 2014 |
|
UCO BANK Vs. L S R MURTHY
|
June 9, 2014 |
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UDATA VENKATESWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 4, 2014 |
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ULAPA VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
|
April 21, 2014 |
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UNION OF INDIA Vs. TECH MAHINDRA LIMITED
|
June 23, 2014 |
|
UNION OF INDIA Vs. RAKESH KUMAR
|
August 28, 2014 |
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UNION OF INDIA Vs. ARVIND CONSTRUCTIONS (P) LIMITED
|
August 8, 2014 |
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UNION OF INDIA Vs. JC 753711N NB SUB CLK GD JAGDISH SINGH JADAUN S/O EME RECORDS, SECUNDERABAD
|
November 6, 2014 |
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UNION OF INDIA Vs. S MOHAN REDDY
|
December 2, 2014 |
|
UNION OF INDIA Vs. RAJESH KUMAR
|
August 25, 2014 |
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UNITED INDIA INSURANCE CO LTD Vs. Y PADMAJA VANI
|
April 28, 2014 |
|
UNITED INDIA INSURANCE CO. LTD Vs. D. SHANKAR SINGH
|
July 7, 2014 |
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UNITED INDIA INSURANCE CO. LTD Vs. M. BHAGYALAKSHMI
|
June 9, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. K. KISTAMMA
|
August 6, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SHYAM RAO METRE
|
January 28, 2014 |
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UNITED INDIA INSURANCE CO. LTD. Vs. M. NAGESHWAR RAO
|
September 1, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SURVI POCHAIAH
|
January 21, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. THAMMINENI RAMACHANDRAIAH
|
December 1, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. V.VIJAYA LAXMI
|
March 28, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. DODDARAPU JAYADEV
|
February 12, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANGISETTI NAGA LAKSHMI
|
March 5, 2014 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. B RAMESH S/O B RAMA SWAMY
|
September 11, 2014 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. NALLAGANTHULA SATHAIAH
|
February 25, 2014 |
|
UNITED PORT AND DOCK EMPLOYEES UNION Vs. GOVERNMENT OF INDIA
|
April 29, 2014 |
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USHODAYA ENTERPRISES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 23, 2014 |
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USURUPATI ANJAIAH Vs. STATE OF A.P.
|
February 3, 2014 |
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V ASHOK Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT
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April 28, 2014 |
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V BALACHANDRA NAIDU Vs. V GURUBHUSHANA NAIDU
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November 6, 2014 |
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V CHANDRASEKHAR Vs. K BHAVANA @ V BHAVANA
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June 3, 2014 |
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V K ENGINEERING CONSTRUCTION Vs. UNION OF INDIA
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September 12, 2014 |
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V N RAO (SINCE DIED) Vs. APSRTC
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December 8, 2014 |
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V R COLLEGE, NELLORE, REP BY ITS SECRETARY & CORRESPONDENT ANAM VIVEKANANDA REDDY Vs. PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI, REP BY ITS REGISTRAR, AND OTHERS
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July 22, 2014 |
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V RAMA RAO Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
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April 1, 2014 |
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V S H BABU Vs. V SAVITHRI
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June 2, 2014 |
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V VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 11, 2014 |
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V. CHANDRAMOHAN Vs. J. VENKATA GOPAL
|
July 15, 2014 |
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V. CHANDRASEKHAR Vs. K. BHAVANA @ V. BHAVANA
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June 3, 2014 |
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V. GOPAL REDDY Vs. THE STATE OF TELANGANA
|
November 18, 2014 |
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V. JANARDHANA BABU Vs. STATION HOUSE OFFICER
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September 26, 2014 |
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V. KAMESWARA RAO Vs. THE DISTRICT LEGAL SERVICES AUTHORITY
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September 23, 2014 |
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V. MADHUMOHAN Vs. CHAIRMAN
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February 26, 2014 |
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V. NAGAMANEMMA Vs. V. NAGULU NAIDU
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March 28, 2014 |
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V. SARADA Vs. THE TIRUMALA TIRUPATI DEVASTHANAM
|
June 14, 2014 |
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V. SRINIVASA MURTHY Vs. THE STATE OF TELANGANA
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September 15, 2014 |
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V. VENKAT REDDY Vs. THE CHIEF COMMISSIONER OF INCOME TAX
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July 1, 2014 |
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V.NARAYANA Vs. THADAKAPALLI DURGAIAH
|
April 9, 2014 |
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V.R. COLLEGE, NELLORE, REP. BY ITS SECRETARY & CORRESPONDENT SRI ANAM VIVEKANANDA REDDY Vs. THE PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI, REP. BY ITS REGISTRAR, AND OTHERS
|
July 24, 2014 |
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V.RAVICHANDRA Vs. INDIAN BANK
|
February 3, 2014 |
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V.S. RAVINDER RAJ AND ORS. Vs. SIDDALA NARASIMHA AND ORS.
|
December 6, 2014 |
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V.SARADA Vs. TIRUMALA TIRUPATHI DEVASTHANAM
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June 4, 2014 |
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V.SURYANARAYANA Vs. STATE
|
July 9, 2014 |
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V.VENKATARAMANA REDDY Vs. V. MANGAMMA
|
June 6, 2014 |
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VADDARI JHATIPAT RAMLOO Vs. T. SRI HARI
|
October 28, 2014 |
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VADDEPALLI NARSIMULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 2, 2014 |
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VADDI NAGAIAH S/O. RAMULU Vs. STATE OF A.P.
|
March 13, 2014 |
|
VADLAKONDA SATEESH, KARIMNAGAR DISTRICT Vs. STATE OF TELANGANA
|
December 30, 2014 |
|
VALLABHANENI SRINIVASA RAO Vs. MANGALAPUDI VENKATESWARLU AND ANOTHER
|
August 22, 2014 |
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VALLABHARAYESWARA SWAMY TEMPLE Vs. BELLAMKONDA VENKATA SUBRAHMANYA SARMA
|
July 23, 2014 |
|
VANAM SAMBAIAH Vs. STATE OF A.P.
|
April 2, 2014 |
|
VARAHA LAKSHMI NARASIMHA SWAMY VARI DEVASTHANAM Vs. MATTA SATYA RAO
|
July 15, 2014 |
|
VARDHINEEDI NARASIMHA RAO Vs. GADIRAJU BAPIRAJU
|
April 28, 2014 |
|
VASAM TULASAMMA Vs. STATE OF TELANGANA
|
December 18, 2014 |
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VASUNDHARA PROJECTS PVT. LTD. Vs. STATE OF A.P.
|
January 28, 2014 |
|
VATLEPU SAIDULU Vs. THUMMURUGOTI SAROJANAMMA
|
March 21, 2014 |
|
VEDDE JARIPATI MALLIKARJUNA Vs. STATE OF A.P.
|
February 17, 2014 |
|
VEERAMALLU DEVI @ LAXMI DEVI Vs. STATE OF A.P.
|
April 2, 2014 |
|
VELAGA NARAYANA Vs. BOMMAKANTI SRINIVAS
|
March 12, 2014 |
|
VELANKANI MATHA COTTON INDUSTRIES Vs. ASSISTANT COMMISSIONER (CT)
|
June 16, 2014 |
|
VELIVELA SIVANAND Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 13, 2014 |
|
VELLANKI FRAME WORKS, A SOLE PROPRIETORY CONCERN Vs. COMMERCIAL TAX OFFICER, CHINAWALTAIR CIRCLE, VISAKHAPATNAM
|
December 18, 2014 |
|
VEMU PREMKUMAR @ BOBBY AND MEKALA PREM KUMAR Vs. STATE OF A.P.
|
March 20, 2014 |
|
VEMULA JAGADISH Vs. STATE OF A.P.
|
February 10, 2014 |
|
VEMULA SRIMATHI Vs. BAIRI SRIVANI
|
November 21, 2014 |
|
VEMULA VEERA SWAMY Vs. STATE OF ANDHRA PRADESH
|
March 24, 2014 |
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VENKATA BALAJI JUTE MILLS (P) LTD, AMADALAVALASA Vs. COMMISSIONER OF INCOME TAX - II, VISAKHAPATNAM
|
December 10, 2014 |
|
VENKATESWARA VEGETABLE FRUITS CHILLIES GROWERS COLD STORAGE PRIVATE LIMITED Vs. DISTRICT COLLECTOR AND MAGISTATE, GUNTUR
|
January 3, 2014 |
|
VENKATRAYAPURAM INDUSTRIAL AREA TOWNSHIP Vs. GOVERNMENT OF A.P.
|
September 9, 2014 |
|
VICTORY TRANSFORMERS AND SWITCHGEARS LIMITED Vs. COMMERCIAL TAX OFFICER
|
March 12, 2014 |
|
VIDYA SAGAR Vs. RAM KISHAN SINGH
|
June 6, 2014 |
|
VIGNESH AGENCY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 9, 2014 |
|
VIJAY KUMAR D Vs. CHAIRMAN & MANAGING DIRECTOR, BHEL HOUSE
|
November 18, 2014 |
|
VIJAY MALLYA Vs. G M R HYDERABAD INTERNATIONAL AIRPORT LTD
|
September 9, 2014 |
|
VIJAYA BANK, COLABA BRANCH, MUMBAI Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 15, 2014 |
|
VIJAYA MOHAN SILKS Vs. VIJAY BHARGAVI CHIT FUND P LTD
|
July 3, 2014 |
|
VIJAYA NAGINI Vs. RAM NAREN MOTHE
|
September 5, 2014 |
|
VIJAYA VENKATA DURGA OIL TRADERS Vs. COMMERCIAL TAX OFFICER
|
September 25, 2014 |
|
VIJAYA VENKATA SUBBA RAJU Vs. THE A.P. CO-OPERATIVE TRIBUNAL
|
November 19, 2014 |
|
VINOD BHARGAVA, HYDERABAD Vs. COMMISSIONER OF INCOME TAX,HYDERABAD
|
June 10, 2014 |
|
VISAKHAPATNAM STEVEDORES ASSOCIATION Vs. UNION OF INDIA
|
September 15, 2014 |
|
VITHANALA YAGNESH Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
July 18, 2014 |
|
VOLETI ESWARA RAO Vs. V.T. SHARAT CHANDRA THOTRAJ
|
February 25, 2014 |
|
VOLLEM RAJA MALLAIAH Vs. STATE OF A.P.
|
January 29, 2014 |
|
VOONNA BANGARAJU Vs. GOVERNMENT OF ANDHRA PRADESH
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March 6, 2014 |
|
VOOTLA KRISHNA PRASAD Vs. THE A.P. EASTERN POWER DISTRIBUTION COMPANY LIMITED
|
October 10, 2014 |
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VUNDAVALLI VEERA RAGHAVAMMA Vs. GOVERNMENT OF A P
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January 22, 2014 |
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WAHEEDA BEGUM Vs. MD.YAKUB
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January 3, 2014 |
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WAHEEDUNNISA BEGUM @ NAFEEZ Vs. SYED ABDUL RAZZAK
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January 21, 2014 |
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WALI MOHAMMED Vs. NEELAM BAJAJ
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July 11, 2014 |
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WILLIAM SCOTT PINCKNEY Vs. STATE OF A.P.
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July 15, 2014 |
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Y RAMACHANDRA REDDY Vs. ADDL CIT (ASSTS) SR-V, HYDERABAD
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October 28, 2014 |
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Y. ASHOK Vs. GADE RAM REDDY
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December 29, 2014 |
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Y. BRAHMIAH Vs. INCOME TAX OFFICER
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August 5, 2014 |
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Y. RAJAIAH NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
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October 8, 2014 |
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Y.M. BRAHMANANDA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
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October 21, 2014 |
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Y.RAJEEV REDDY Vs. STATE OF ANDHRA PRADESH
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July 4, 2014 |
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Y.RAJKUMAR Vs. SOUJANYA
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January 24, 2014 |
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Y.RANGA REDDY Vs. DIVISIONAL ENGINEER
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March 11, 2014 |
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Y.V.CHANDER Vs. UNION OF INDIA
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March 6, 2014 |
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YADAGIRI NARSAIAH Vs. K. VENKAT RAM REDDY
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January 21, 2014 |
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YADLA SESHARATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
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July 4, 2014 |
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YADUGUNI (A) SATYANARAYANA Vs. YADUGUNI (A) VARAMMA AND ORS.
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December 10, 2014 |
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YAKASIRI CHINNAIAH Vs. STATE OF A.P.
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February 12, 2014 |
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YALLA BABU RAO Vs. THE COMMISSIONER OF ENDOWMENTS
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November 17, 2014 |
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YALLA RAM NARESH NAIDU Vs. YALLA RAMA TULASI
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March 4, 2014 |
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YAMSANI RAVINDER Vs. STATE OF A.P.
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March 12, 2014 |
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YARLAGADDA GEORGE Vs. BALAM NAGANJANEYULU
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April 25, 2014 |
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YARLAGADDA VENKATAPPAIAH Vs. YARLAGADDA LAKSHMI DEVI
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June 2, 2014 |
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YASARAPU SIMHACHALAM Vs. ANDHRA PRADESH WAKF BOARD
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January 30, 2014 |
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YATAGARI SRENIVASULU Vs. STATE OF A.P.
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February 19, 2014 |
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YELAMANCHILI VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH
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March 20, 2014 |
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YELEBOINA MARIYADAS Vs. STATE OF A P
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November 12, 2014 |
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YERRAKULA SUJATHA Vs. SHAIK MAHABOOB JANI
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April 23, 2014 |
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ZAHEER AHMED KHAN Vs. M.A. GAFFOR, CHIEF EXECUTIVE OFFICER AND ORS.
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January 23, 2014 |
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ZAHEER AHMED KHAN Vs. A P STATE WAKF BOARD
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January 23, 2014 |
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ZONAL MANAGER, LIC OF INDIA Vs. MD. ABDUL RAZZAQ
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June 13, 2014 |
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