REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ANJAIAH,AKKAPOOR,NIZAMABAD Vs. BR MNGR,NEW INDIA ASSU CO LTD	June 7, 2013
A GANAPATHY Vs. GOVERNMENT OF ANDHRA PRADESH	July 9, 2013
A MANNAN Vs. APSETC	September 20, 2013
A NARENDRA RAJA Vs. STATE OF ANDHRA PRADESH	December 3, 2013
A P E P DISCOM LTD.,VISAKHAPATNAM Vs. VARAHADIRI MANGAIAH, AMALAPURAM	November 20, 2013
A P SATYANARAYANA Vs. P HIMA BINDU	July 15, 2013
A P STATE FINANCIAL CORPORATION Vs. DUVVURU RAJASEKHAR REDDY	August 21, 2013
A RAJA MURALI Vs. SINGARENI COLLIERIES	August 7, 2013
A RAJAIAH Vs. K SITHA RAMA RAO	October 24, 2013
A RANGA REDDY Vs. A RAM REDDY	March 28, 2013
A SOMESWARAM Vs. EX OFFICIO SECRETARY TO GOVT CONSUMER AFFAIRS FOOD AND CIVIL SUPPLIES	November 21, 2013
A T G SRINIVAS RAO Vs. PUSHARINI	December 17, 2013
A V REDDY Vs. APSRTC	November 20, 2013
A YADAGIRI Vs. CHIEF ELECTION COMMISSIONER	April 29, 2013
A. P. STATE ROAD TRANSPORT CORPORATION Vs. MOHD. FASIDDIN	July 5, 2013
A.BALASYA GOUD Vs. A.P. STATE HOUSING CORPORATION LTD	November 11, 2013
A.BHARAT Vs. STATE OF A.P.	August 14, 2013
A.GOPAL REDDY Vs. R.SUBRAMANYAM REDDY	February 22, 2013
A.K. JEWELLERY Vs. STATE OF ANDHRA PRADESH	July 17, 2013
A.KRISHNA VENI Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P.LTD	August 26, 2013
A.P HOUSING BOARD, HYDERABAD Vs. INDUSTRIAL TRIBUNAL-CUM LABOUR COURT	November 11, 2013
A.P STATE WAKF BOARD Vs. G. PRAKASHA REDDY	August 21, 2013
A.P. MINERAL DEVELOPMENT CORPORATION LTD. Vs. M/S. GMK MINERALS PRIVATE LIMITED	December 12, 2013
A.P. PAPER MILLS LIMITED, REP. BY ITS VICE PRESIDENT (FINANCE) MR. SUDHIR BHANSALI Vs. STATE OF ANDHRA PRADESH, REP. BY ITS STATE REPRESENTATIVE, BEFORE THE SALES TAX APPELLATE TRIBUNAL	January 21, 2013
A.P.INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR	November 4, 2013
A.P.MAHESH CO-OP. URBAN BANK Vs. DIVISIONAL CO-OPERATIVE OFFICER, GOLCONDA	July 23, 2013
A.P.S.R.T.C., REP. BY ITS MANAGING DIRECTOR Vs. MOHD. YOUSUF KHAN	November 5, 2013
A.P.STAE FINANCE CORPORATION Vs. M/S UNILOIDS LIMITED	December 10, 2013
A.P.STATE WAKF BOARD Vs. G.PRAKASHA REDDY	September 21, 2013
A.RAMALINGESWARA REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	November 26, 2013
A.RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	October 11, 2013
A.SUNDARA RAMI REDDY Vs. DISTRICT COLLECTOR, CHITTOOR DISTRICT	April 18, 2013
A.V.RAMU RAO Vs. A.P.S.R.T.C.	November 1, 2013
A.V.SANTOSH KUMAR Vs. SAJJID HUSSAIN	December 30, 2013
A.V.VINOD KUMAR Vs. UNION OF INDIA	December 19, 2013
A.YAGNA NARAYANA Vs. GOVERNMENT OF A.P.	September 20, 2013
AADI SREENIVAS Vs. RAMESH CHENNAMANENI	August 14, 2013
AALETI SRINIVAS Vs. AALETI DAYAKAR	July 22, 2013
AASRA ARCHIVENTURES PVT., LTD Vs. STATE OF A P	April 18, 2013
ABDUL JALEEL Vs. DENYL WINSTON FERRIES	November 12, 2013
ABDUL JALEEL (DIED) AND OTHERS Vs. COL. DENYL WINSTON FERRIES AND OTHERS	November 21, 2013
ABDUL KHADER Vs. GOVERNMENT OF ANDHRA PRADESH	March 8, 2013
ABDULLAH Vs. MOHD. ABDUL RAHEEM,HUSSAINI	February 18, 2013
ABRAR KHAN DURRANI Vs. SHO VISAKHAPATNAM	June 28, 2013
ACHARYA N G RANGA Vs. M DEVENDER REDDY	February 11, 2013
ACHARYA N.G. RANGA Vs. M. DEVENDER REDDY	March 11, 2013
ADDALA SUBRAHMANAYAM Vs. STATE	February 19, 2013
AESSEAL INDIA LTD Vs. NAGESWARA RAO	April 29, 2013
AGARWAL INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	February 13, 2013
AGNIPARTHI SATYANARAYANA Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD	November 11, 2013
AGRI GOLD FARM ESTATE INDIA PVT.LTD., VIJAYAWADA Vs. STATE OF ANDHRA PRADESH	April 3, 2013
AHMED NIZAMUDDIN Vs. MOHD. GHAZIUDDIN HASAN	September 17, 2013
AILA UPENDER Vs. GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY	January 4, 2013
AITIPAMULA KALAVATHI @ KALAMMA Vs. M/S.SOUTHERN ROADWAYS LTD	October 30, 2013
AJAY KUMAR AGARWAL Vs. STATE OF ANDHRA PRADESH	April 22, 2013
AJJAPALLLI PAPAIREDDY Vs. AJJAPALLI NARAYANAREDDY	October 11, 2013
AKBARUDDIN OWAISI Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS	July 19, 2013
AKULA DEVI PADMAJA Vs. AKULA VEERA VENKATA	June 25, 2013
AKULA MALLESHAM Vs. GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED	November 8, 2013
AKULA SRI DURGA AND OTHERS Vs. MUGGULLA SATYA VISHALA AND ANOTHER	January 24, 2013
ALA VENKATA SESHAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 23, 2013
ALAPATI KANAK DURGA Vs. SPECIAL DEPUTY COLLECTOR,TRIBAL WELFARE,K R PURAM,WEST GODAVARI DISTRICT	January 3, 2013
ALLA NAGIREDDY Vs. G.NARAYANA REDDY	March 1, 2013
ALLA VENKATA KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	August 30, 2013
AMALAKANTI LAKSHMI SAROJA Vs. CHALUVADHI RAGHAVAMMA	January 28, 2013
AMBATI ARUNA Vs. STATE OF A.P.	December 13, 2013
AMBAVARAM RAJASEKHAR RAO Vs. STATE OF A P	July 23, 2013
AMBIENCE CONSTRUCTIONS INDIA LTD. Vs. CESTAT	December 5, 2013
AMINA ANJUM Vs. MOHD ISHAQUE	June 7, 2013
AMRUTHLAL SARDA Vs. MANGI BAI KASAT	July 10, 2013
ANAKAPALLY RURAL ELECTRIC COOPERATIVE SOCIETY LIMITED Vs. OKS REDDY	October 21, 2013
ANANTHARAJU VENKATA SESHAMMA Vs. RAJUPALEM SESHAVATARAM	December 16, 2013
ANAPALLI BHASKAR Vs. GUDI VENKATESWARLU	September 16, 2013
ANATHA UDAYA BHASKAR RAO Vs. ELECTION COMMISSION OF INDIA	September 20, 2013
ANDE RADHA KRISHNA, KRISHNA DISTRICT Vs. PRL SECRETARY, INDUSTRIES & COMMERCE	November 1, 2013
ANDHRA PEADESH PUBLIC SERVICE COMMISSION,HYDERABAD Vs. N PRAVEENA NAIDU	September 26, 2013
ANDHRA PRADESH PANCHAYAT RAJ CLASS-IV EMPLOYEES CENTRAL ASSOCIATION, HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	April 26, 2013
ANDHRA PRADESH PUBLIC SERVICE Vs. K SURESH	December 16, 2013
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. EMPLOYEES' PROVIDENT FUND ORGANISATION,REGIONAL OFFICE	January 24, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KATTA KUSUMA	December 31, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GUGULOTH KEEMA	April 25, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BONDALAPATI PADMA	April 25, 2013
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P SUVARNA	February 8, 2013
ANNAM UTTARUDU Vs. ANNAM VENKATESWARA RAO	November 29, 2013
ANNAPURNA Vs. AUTHORISED OFFICER	July 5, 2013
APPI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	October 3, 2013
APSRTC Vs. B.RAM REDDY	August 27, 2013
APSRTC Vs. T.VENKATAIAH	October 4, 2013
APSRTC Vs. LACHAIAH	September 23, 2013
APSRTC Vs. KAGITHA NANCHARAMMA	December 6, 2013
APSRTC Vs. CH SRINIVASULU	April 30, 2013
APSRTC HYDERABAD Vs. P SUVARNA	February 8, 2013
APSRTC, DEPOT MANAGER Vs. CHUKKA DURGAYYA	November 26, 2013
APSRTC, DEPOT MANAGER, VIZIANAGARAM AND ANOTHER Vs. CHUKKA DURGAYYA AND OTHERS	November 27, 2013
APSRTC,DEPOT MANAGER,MIDHANI DEPOT,HYDRABAD Vs. SYED YOUSUF	June 28, 2013
ARAVA MASTHANANUMA Vs. DEPOT MANAGER APSRTC	October 31, 2013
ARIHANTH AUTOMOBILES Vs. DEPUTY COMMERCIAL TAX OFFICER-I	February 4, 2013
ARIMANDA VIJAYA BHASKARA REDDY Vs. MANUKONDA RAMI REDDY	December 13, 2013
ARIMANDA VIJAYA BHASKARA REDDY Vs. MANUKONDA RAMI REDDY	December 30, 2013
ARISETTI SATYANARAYANA MURTHY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	June 25, 2013
ARJUN RAO Vs. STATE OF ANDHRA PRADESH	March 22, 2013
ARRAKUNTAL V GANESHAN Vs. SAI RAM COTTON SYNDICATE	June 7, 2013
ARROW ADVERTISING Vs. THE DEPUTY COMMERCIAL TAX OFFICER	December 4, 2013
ARS METALS LIMITED Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED	November 14, 2013
ARSHAD AHMED Vs. MOHD SHUJAUDDIN	March 22, 2013
ARUNODAYA CATERERS PVT LTD Vs. DESU VENKATA SUBBA RAO	July 16, 2013
ASHISH KUMAR Vs. PRAMILA	April 30, 2013
ASHOK INTERNATIONAL Vs. STATE OF A.P.	April 3, 2013
ASHRAFUL MADARIS EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH	November 14, 2013
ASSISTANT SUPERINTENDENT, CHITTOOR Vs. G.CHITTI BABU	October 21, 2013
ASSOCIATED CEMENT COMPANIES LTD Vs. CHAIRMAN CUM PRESIDING BOFFICER	December 24, 2013
AUSALI SIDDIRAMULU Vs. AUSALI DUBBAIAH	November 13, 2013
AUTHORIZED OFFICER Vs. SURAPANENI VANI PADMAVATHI	July 4, 2013
AVILIGONDA TIRUPALU AND EIGHTEEN Vs. ASSISTANT DIRECTOR OF FISHERIES, FISHERIES DEPARTMENT, ANANTHAPUR	November 18, 2013
AYESHA RIZWANA Vs. MUSHTAQ AHMED	August 23, 2013
AYYAGARI SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH	November 19, 2013
B CHAKRADHARI Vs. POTTI SREERAMULU TELUGU UNIVERSITY	December 16, 2013
B CHINNA SESHAMMA Vs. APSRTC	December 17, 2013
B CHITTI BABU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	June 13, 2013
B KIRAN KUMAR Vs. LEKKALA RADHAMMA	February 6, 2013
B KISHAN Vs. STATION HOUSE OFFICER	July 12, 2013
B MADHAVA REDDY Vs. J NARASIMHA REDDY	July 17, 2013
B MURLIDHAR Vs. STATE OF A P	July 4, 2013
B NEERAJA Vs. REVENUE DIVISIOANL OFFICER	August 13, 2013
B RAMANA RAO Vs. STATE	July 23, 2013
B. CHANDRA SEKHAR REDDY Vs. K. NAGA RAJU YADAV	January 4, 2013
B. SUDHAKAR REDDY Vs. S.H.O., RGIA, CYBERABAD,SHAMSHABAD, RANGA REDDY DISTRICT	April 26, 2013
B.JAGANMOHAN REDDY Vs. GRAM PANCHAYAT MANIKONDA (V), REP. BY ITS PANCHAYAT SECRETARY	April 26, 2013
B.KAMALA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH	July 16, 2013
B.KARTHIK RAO Vs. VENKATESWARA INSTITUTE OF MEDICAL SCIENCES	October 3, 2013
B.KESAV RAO Vs. P.SIVANNARAYANA	October 25, 2013
B.NARAYANA Vs. PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED	August 20, 2013
B.NARSA REDDY Vs. RAMULU	December 11, 2013
B.PULLAIAH Vs. J.MALA PULLAMMA	December 3, 2013
B.S.NEELAKANTA Vs. STATE OF A.P.	December 4, 2013
B.S.P.RAVI KUMAR Vs. STATE OF A.P.	September 19, 2013
B.SAROJAMMA Vs. REVENUE DIVISIONAL OFFICER	February 14, 2013
B.SHANKER Vs. APSRTC ADMINISTRATIVE	December 16, 2013
B.SURYAKANTHAM Vs. B.S.VIDHYA SAGAR @ RAJU	August 8, 2013
B.V.RAMAKRISHNA RAJU Vs. B.BHARATHI	December 30, 2013
BABY SHAHANAJ Vs. A P S R T C	August 30, 2013
BADANA MUTYALU Vs. PALLI APPALARAJU	July 1, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. T. LATHA	December 19, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PENUGUMATLA DHANALAKSHMI	December 16, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. VADTHAVATH KAMALAMMA @ BIKKIBAI	December 17, 2013
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BOTU JANARDHANA RAO	December 18, 2013
BAJRANG LAL AGARWAL Vs. GAYATRI GUPTA	November 29, 2013
BALA SHANKAR Vs. MANAGING DIRECTOR, APSRTC	October 25, 2013
BALAJI TRANSPORT Vs. STATE OF ANDHRA PRADESH	July 5, 2013
BALAM DIGUVATHATTU RAMACHANDRA REDDY Vs. BALAM DIGUVATHATTU SAROJAMMA	February 12, 2013
BANDLAMUDI SUBBAIAH & SONS LTD., GUNTUR Vs. CENTRAL WARE HOUSING CORPORATION, GUNTUR	September 26, 2013
BAR ASSOCIATION, JUNIOR CIVIL JUDGE'S COURT, ALAMPUR Vs. GOVT.OF A.P.	March 14, 2013
BARATAM VENKATA CHENGALVA MURTY Vs. LADI DALAPPANNA	March 11, 2013
BARTRONICS INDIA LIMITED Vs. COMMERCIAL TAX OFFICER AND ANR.	December 16, 2013
BASAI STEELS AND POWER PVT LTD Vs. STATE OF A P	December 9, 2013
BASHYAM ANJAMMA Vs. NARRA SATYANARAYANA	April 22, 2013
BASHYAM ANJAMMA Vs. NARRA SATYANARAYANA	April 23, 2013
BASIREDDY RUKMINAMMA Vs. JOINT COLLECTOR	September 19, 2013
BATCHU SURYA PRAKASA RAO Vs. MOHAMMED LATIF	November 8, 2013
BATSALA HARSHAVARDHAN Vs. THE GOVERNMENT OF ANDHRA PRADESH REP. BY ITS SECRETARY	September 30, 2013
BATTA YELLAIAH Vs. B.RAMESH	November 28, 2013
BATTULA MALAKONDAIAH Vs. ANGIREKULAPADU GRAM PANCHAYAT	March 18, 2013
BAVISETTY JAGGANNA DORA Vs. SOMI ESTATES AND HOUSING P LTD	July 26, 2013
BAYYARAPU NARAYANA RAIDU Vs. PAGADALA VARALAXMI	November 12, 2013
BEERAM SUDHAKAR Vs. GOVT. OF A.P.	February 7, 2013
BEHRA BHASKARA RAO Vs. KAMESWARI ENTERPRISES	August 19, 2013
BEJJAM RAMESH BABU Vs. SOCIETY FOR ELIMINATION OF RURAL POVERTY	November 1, 2013
BEVARA SRIRAMULU Vs. GORTHI RAMAKRISHNA RAO	December 23, 2013
BHARAJU RAMBABU Vs. STATE OF ANDHRA PRADESH	November 6, 2013
BHARATH SANCHAR NIGAM LIMITED Vs. S.SATYA DURGA DASS	October 11, 2013
BHARATHI CEMENT CORPN. P. LTD. Vs. COMMR. OF C. EX., C. AND S.T.	December 19, 2013
BHARATHI DEGREE COLLEGE,WARDHANNAPET Vs. STATE OF ANDHRA PRADESH	April 30, 2013
BHATHARAJU SHANKARAIAH Vs. UNION OF INDIA	December 24, 2013
BHAVANAM LALITHA REDDY Vs. PERUMALLA PURNACHANDRA RAO	March 8, 2013
BHAVYA HEALTH SERVICES PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED (APGENCO), REP. BY ITS MANAGING DIRECTOR AND ORS.	November 1, 2013
BHIKAM CHAND Vs. C.VITTAL RAO	April 3, 2013
BHUKYA BHASKAR Vs. STATE OF ANDHRA PRADESH	November 5, 2013
BHUPATHIRAJU SATYANARAYANA RAJU Vs. SANKU CHINA PULLA RAO	November 4, 2013
BIKANI SAVITHA Vs. ALL CONCERNED	April 1, 2013
BINJI MAHONARI Vs. KETHINEDI VENKATA SUBBA RAO	July 31, 2013
BOBILINENI RAJ KUMAR Vs. DUBALA VEERA SWAMY	September 19, 2013
BODAPATI UMAMAHESWARI Vs. BODAPATI VENKATESWARA RAO	July 29, 2013
BOGADI HARIBABU Vs. STATE OF ANDHRA PRADESH	January 4, 2013
BOGGAVARAPU NARASIMHULU Vs. SRIRAM RAMANAIAH	December 4, 2013
BOJJA BHUMAIAH Vs. GENERAL MANAGER, OPEN CAST MIES I, RAMAGUNDAM AREA III SINGARENI COLLIERIES CO LTD	July 13, 2013
BOJJA BHUMAIAH Vs. GENERAL MANAGER	July 30, 2013
BOLLEDDU ANIL RAJ Vs. P SAMBASIVA RAO	September 3, 2013
BOMMAKANTI SITA RAMAMMA Vs. GOVERNMENT OF INDIA	July 1, 2013
BOMMAKANTI VENKAVVA Vs. UNION OF INDIA, REPRESENTED BY ITS UNDER SECRETARY	March 5, 2013
BOMMI REDDY NARASIMHA REDDY Vs. POWER GRID CORPORATION OF INDIA LTD	November 22, 2013
BOMMIDALA BHANUMRUTHY Vs. PABOLU RAMA SUBRAHMANYAM	February 11, 2013
BOMMIDALA PURNAIAH TABACCO PVT LTD Vs. EXPORT IMPORT BANK OF INDIA	April 29, 2013
BOMMIDIPATI MADHAVI Vs. STATE OF ANDHRA PRADESH	October 10, 2013
BOMMU RAGHURAMI REDDY Vs. SPECIAL DEPUTY COLLECTOR	August 16, 2013
BONDA SEETHARAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 17, 2013
BONGU VENKUNAIDU Vs. EXECUTIVE ENGINEER, I AND CAD,SRIKAKULAM	October 31, 2013
BONTHU NARASIMHA SWAMY Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED	November 18, 2013
BONUS REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	August 30, 2013
BORGAM RAJENDER Vs. STATE OF A P	April 9, 2013
BOVILLA VENKATA SRINIVAS REDDY Vs. STATE	June 20, 2013
BOYA PARESHAPPA Vs. G.RAGHAVENDRA	December 20, 2013
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. DADISETTI R. AMANAMMA AND ORS.	July 12, 2013
BRILLIANT BIO PHARMA LIMITED Vs. BRILLIANT INDUSTRIES LIMITED,TGV MANSION	March 12, 2013
BULCHAND AND COMPANY Vs. KHAMRUNNISA BEGUM	June 19, 2013
BULCHAND AND COMPANY Vs. SYED YAHYA	June 19, 2013
BULUSU SUNDARESHWARA MURTHY Vs. RAVI KUMAR	February 13, 2013
BURAVILLI SIVA MADHURI Vs. BURAVILLI SATYA VENKATA LAKSHMANA RAO	September 25, 2013
BURKA KANNAIAH Vs. STATE OF ANDHRA PRADESH	February 7, 2013
BUSI JYOTHIRMAY Vs. GOVT. OF A.P.	November 7, 2013
BYNOBOINA VALI RAJU Vs. STATE OF A.P.	October 1, 2013
C DHANAMJAYA Vs. SRI VENKATESWARA UNIVERSITY, TIRUPATI	April 29, 2013
C N REDDY Vs. G RAMESH	January 24, 2013
C. JAHENDER REDDY @ JAHIND REDDY Vs. K. SANGAMESHWAR RAO AND UNITED INDIA INSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER	November 12, 2013
C. RAMYA BALA Vs. CH. JAYARAM	April 16, 2013
C.H SUGUNAMMA Vs. DISCT COLLECTOR HYDERABAD	December 10, 2013
C.J. KARIRA AND G. BHARGAVI Vs. THE GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY AND ORS.	October 13, 2013
C.J.KARIRA Vs. GOVERNMENT OF ANDHRA PRADESH	October 30, 2013
C.MOHAN REDDY Vs. OTTRA RAMESH	February 26, 2013
C.RAMULU Vs. C.ANJANEYULU	April 1, 2013
CAPRICON FOOD PRODUCTS INDIA LIMITED Vs. THE DEPUTY COMMISSIONER (COMMERCIAL TAXES)	December 5, 2013
CENTRAL ROADLINES CORPORATION Vs. STEEL AUTHORITY OF INDIA LTD	June 18, 2013
CH SRINIVASA Vs. STATE	December 18, 2013
CH. RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 2013
CH. SATYANARAYANA REDDY AND ANR. Vs. RAMACHANDRA REDDY & ANR.	November 4, 2013
CHAIL SINGH Vs. M H SHAFIULLA	February 12, 2013
CHAKKA PEDA SBBAIAH Vs. A P STATE IRRIGATION DEVELOPMENT CORPORATION LTD	December 23, 2013
CHALAPATHI CHIT FUND (P) LTD Vs. B.RAJASEKHAR	September 27, 2013
CHALLA VENKATA RAMI REDDY @ REDDY Vs. PUBLIC PROSECUTOR	February 25, 2013
CHANDU FINANCIERS Vs. G RAMAKRISHNA NAIDU	February 15, 2013
CHAPA LAKSHMI Vs. PENTAKOTA PARADESI NAIDU	November 29, 2013
CHAVLA PITCHAIAH Vs. STATE OF AP	June 5, 2013
CHEELI ASIRVADAM Vs. STATE OF ANDHRA PRADESH	June 4, 2013
CHEKURI MALAKONDAIAH Vs. STATE BANK OF INDIA	September 23, 2013
CHENNUPATI THATHA Vs. KOLLI CHENCHAMMA	March 13, 2013
CHIDARA UMA MAHESHWAR RAO Vs. METHUKU JANARDHAN	August 23, 2013
CHIEF GENERAL MANAGER TELECOM DISTRICT Vs. R B RAVI SHANKAR	October 9, 2013
CHILUKURI BALAJI GROUNDNUT Vs. STATE OF ANDHRA PRADESH	July 19, 2013
CHINTALA ANJANEYULU Vs. STATE OF ANDHRA PRADESH	November 20, 2013
CHINTALAPATI SUBRAMANYA SARMA Vs. YALAVARTHI PUSHAPAVATHI W/O. VEERAIAH CHOWDARY	April 3, 2013
CHINTHAM HARINADHA REDDY Vs. GOVERNMENT OF A P	August 16, 2013
CHIREC EDUCATION SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME TAX	February 28, 2013
CHIRRBOINA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH	July 10, 2013
CHIRTANA GANDKLA Vs. DEPOT MANAGER	September 2, 2013
CHITUMALLA VEERAMALLAIAH Vs. JOINT COLLECTOR,KARIMNAGAR	February 4, 2013
CHOICE PRECITECH INDIA PVT.LTD Vs. CUSTOM SERVICES TAX AND CENTRAL EXISE APPELLATE TRIBUNAL	October 30, 2013
CHOLAMANDALAM INVESTMENT AND FINANCE CO.LTD. Vs. STATE OF A P	December 4, 2013
CHOLAMNDALAM INVESTMENT AND FINANCE CO LTD Vs. STATE OF AP	October 23, 2013
COMMISSIONER AND DIRECTOR OF AGRICULTURE Vs. OMKAR FERTILIZERS PVT. LTD	March 1, 2013
COMMISSIONER AND DIRECTOR,WOMEN DEVELOPMENT AND CHILD WELFARE,HYDRABAD Vs. MULLAPUDI SARADA	March 25, 2013
COMMISSIONER AND SPECIAL OFFICER Vs. C SREERAMULU	June 14, 2013
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF HEH THE NIZAM'S MUKARRAMJAH TRUST FOR EDUCATION & LEARNINGS	September 27, 2013
COMMISSIONER OF INCOME TAX Vs. M.G. BROTHERS FINANCE LTD.	December 5, 2013
COMMISSIONER OF INCOME TAX Vs. SOMANADRI BHUPAL	June 20, 2013
COMMISSIONER OF INCOME TAX Vs. YASHODA SUPER SPECIALITY HOSPITAL	July 4, 2013
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. WARNER HINDUSTAN LTD.	December 5, 2013
COMMISSIONER OF POLICE Vs. K PADMAJA	June 20, 2013
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF HEH THE NIZAMS JEWELLERY TRUST	December 10, 2013
COMMISSIONER OF WEALTH-TAX ANDHRA PRADESH-II, HYDERABAD Vs. NITIN I PATEL, 4-1-833, ABIDS, HYDERABAD	December 19, 2013
COMMR. OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.	February 6, 2013
CORAMANDAL PRESTCRETE PVT LTD Vs. ENGINEER IN CHIEF PUBLIC HEALTH DEPARTMENT	July 2, 2013
CORPORATION OF COCHIN Vs. A P TECHNOLOGY DEVELOPMENT AND PROMOTION	April 9, 2013
CYNOSURE ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.	February 20, 2013
D ANASUYA Vs. MELLACHARUVU RAJESWARA RAO	October 25, 2013
D ANIL KUMAR Vs. SHIV BALAK	June 3, 2013
D ATCHYUTHA REDDY Vs. STATE OF ANDHRA PRADESH	July 19, 2013
D BAPU RAO Vs. STATE OF A P	February 6, 2013
D MADHAVA REDDY Vs. JANGA RAGHAVA REDDY	May 15, 2013
D SRINIVAS Vs. GOVT OF A P TRANSPORT	April 26, 2013
D SUBBA RAJU Vs. STATE OF A P	April 9, 2013
D SUDHEER REDDY Vs. DIRECTOR OF SOCIAL WELFARE DEPARTMENT	September 30, 2013
D SWARNALATHA Vs. D APPA RAO	March 20, 2013
D VENKATA REDDY Vs. K RAMACHANDRA REDDY	December 27, 2013
D VENKATALAKSHMAMMA Vs. VELURU RAJESWARAMMA	December 6, 2013
D VENKATESWARA RAO Vs. D RAMA SEETHAMMA	April 30, 2013
D. KASAIAH Vs. SUNKARA SRINIVASULU	January 4, 2013
D. LAKSHMI Vs. Y.V. SARMA	March 11, 2013
D. RAMA KRISHNAM RAJU Vs. DR. REDDYS LABORATORIES LIMITED	September 17, 2013
D. SUDHEER REDDY Vs. DIRECTOR OF SOCIAL WELFARE DEPARTMENT AND OTHERS	September 13, 2013
D. VENKATESHAM Vs. A.P.S.R.T.C.	November 26, 2013
D.ACHYUTHA REDDY Vs. STATE OF A P	September 24, 2013
D.BAL RAJ Vs. REGISTRAR, AP ADMINISTRATIVE TRIBUNAL,HYDERABAD	September 26, 2013
D.CHINNA RAO Vs. PROJECT OFFICER,ITDA,RAMPACHODAVARAM	October 28, 2013
D.LAKSHMI Vs. Y.V.SARMA	February 11, 2013
D.LEELAVATHI Vs. DIRECTOR OF MINES AND GEOLOGY, HYDERABAD	April 25, 2013
D.OMPRAKASH Vs. M/S. SREE VENKATARAYA INVESTMENT & FINANCE CO. LTD	November 6, 2013
D.V.PRASAD Vs. B.MURALI KRISHNA	April 2, 2013
DADI KOMURAVVA Vs. GARSHE BUCHAIAH	March 15, 2013
DAMPETLA CHENNA REDDY Vs. STATE OF ANDHRA PRADESH	June 20, 2013
DANALA APPA RAO Vs. DISTRICT COLLECTOR AND MAGISTRATE, EAST GODAVARI	October 23, 2013
DANDU LAKSHMI NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	August 2, 2013
DANDUBOINA MADHAVA RAO Vs. KANDI ATCHIRAJU	January 4, 2013
DANKUNI STEELS LIMITED Vs. DEPUTY COMMISSIONER (CT) & ANOTHER	August 14, 2013
DANTHA TRINADHA RAO Vs. SPECIAL JUDGE FOR TRIAL OF OFFENCES	August 5, 2013
DAPARTHI SEETHARAMAYYA Vs. KURUKURI CHINNA SATYAM @ CHINNA SATHI RAJU	September 19, 2013
DARJI KRISHNA MURTHY Vs. M.SHANKAR REDDY	October 1, 2013
DARNAM LAXMINARAYANA S/O SAYANNA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, SIRCILLA, KARIMNAGAR DISTRICT	April 9, 2013
DAVU GOPAL LUNANI Vs. SIVA GOPAL LUNANI	December 9, 2013
DEPOT MANAGER APSRTC Vs. S S RAO	October 3, 2013
DEPOT MANAGER APSRTC Vs. M.NARASIAH	September 30, 2013
DEPOT MANAGER APSRTC,TIRUPATI DEPOT Vs. H V ASHOK RAO	November 18, 2013
DEPOT MANAGER, APSRTC, KADAPA DISTRICT Vs. P ABHILASH	November 8, 2013
DEPOT MANAGER,APSRTC,JEEDIMETLA DEPOT, HYDRABAD Vs. G.DARSHAN	September 5, 2013
DESHOPANTHULA SHAILAJA Vs. INDIAN OIL CORPORATION LIMITED	July 3, 2013
DEUTSCHE BANK AG Vs. PRITHVI INFORMATION SOLUTIONS LIMITED	November 11, 2013
DEVA BREWERIES P LIMITED Vs. CHIEF SECRETARY	August 1, 2013
DEVARAPALI SUBBAREDDY Vs. DEPOT MANAGER, PRAKASAM DISTRICT	November 18, 2013
DEVARAPU PADMA Vs. GUNTUR TEACHERS COOPERATIVE HOUSING BUILDING SOCIETY LTD	October 11, 2013
DEVISETTY RAMASWAMY Vs. CHIEF ENGINEER	April 2, 2013
DHANALAKSHMI Vs. STATION HOUSE OFFICER	September 23, 2013
DHANALAKSHMI IRON INDUSTRIES LIMITED Vs. A P ELECTRICITY REGULATORY COMMISSION	December 6, 2013
DIFFERENTLY ABLEB EMPLOYEES WELFARE ASSOCIATION, A P Vs. GOVERNMENT OF A P	March 5, 2013
DIRECTOR OF INCOME TAX Vs. RAMOJI FOUNDATION	December 18, 2013
DISTRICT COLLECTOR,ADILABAD,ADILABAD DISTRICT Vs. REBBATH SWATHI	September 11, 2013
DIVISIONAL COMMERCIAL MANAGER, SOUTH CENTRAL RAILWAY,VIJAYAWADA Vs. Y MEHER BABA	September 25, 2013
DIVYA SAKTHI SERVICES Vs. COMMERCIAL TAX OFFICER	August 19, 2013
DONKADA VIJAYALAKSHMI Vs. GALLA SANYASAMMA	June 21, 2013
DONTHY REDDY ACHYUTA REDDY Vs. STATE OF A.P.	April 22, 2013
DOSALI APPALANARASAMMA Vs. A.V. SWARNALATHA	April 25, 2013
DOSHI MOTORS PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER (CT), ABIDS DIVISION AND OTHERS	June 10, 2013
DOT SYSTEMS Vs. UNION OF INDIA	April 3, 2013
DOWLURI KRISHNA Vs. STATE OF A P	April 17, 2013
DUBBA JAYA RAMI REDDY Vs. K JAITHUN BEE	June 17, 2013
DURGA WINES Vs. GOVERNMENT OF ANDHRA PRADESH	December 20, 2013
DUVVUR NIRANJAN REDDY Vs. EXECUTIVE OFFICER SRI KAILASANATHA SWAMY TEMPLE	November 1, 2013
DY.Y.SEKHAR Vs. I.POORNACHANDRA RAO	September 10, 2013
E INDIRA REDDY Vs. GRAM PANCHAYAT MANIKONDA, RANGA REDDY DISTRICT	April 26, 2013
E SUBRAHMANYAM Vs. VISAKHAPATNAM PORT TRUST	August 28, 2013
E. KOTESHWARA RAO Vs. THE HONBLE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT	October 28, 2013
E.RAMARAJU Vs. GOV.OF A P	October 1, 2013
E.V. RANGA REDDY Vs. UNION OF INDIA	March 14, 2013
E.VENKATAIAH Vs. STATE OF A.P.	January 24, 2013
EASTERN POWER DISTRIBUTION COMPANY OF A P Vs. Y RAJENDRA	September 5, 2013
ECI ENGINEERING & CONSTRUCTIONS COMPANY LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES	January 24, 2013
EEDI ANJALI DEVI Vs. CHANGANTIPATI LAKSHMINARAYANA	August 21, 2013
ELECTRONIC CORPORATION OF INDIA LTD Vs. SWARNA GEORGE	July 31, 2013
ELETI RAJI REDDY Vs. PUSUKURI DAMODAR RAO	October 9, 2013
ELETI RAJI REDDY Vs. PUSUKURI DAMODAR RAO	October 19, 2013
EPURU SESHADRI REDDY Vs. STATE OF ANDHRA PRADESH	July 22, 2013
ERRAM SHARATH BABU ALIAS SHARATH REDDY Vs. ERRAM ANITHA W/O. SHARATH BABU	March 4, 2013
ERUKALA UMA Vs. GOVERNMENT OF ANDHRA PRADESH	June 24, 2013
EXCISE SUPERINTENDENT Vs. KUNDENA BHAGYAMMA	February 4, 2013
EXCISE SUPERINTENDENT Vs. KUNDENA BHAGYAMMA	February 14, 2013
FAHEEMUDDIN AHMED S/O. LATE RAFIQUE AHMED Vs. FARZANA ABEDI W/O.SYED RIAZUDDIN	April 4, 2013
FAIR PRICE CLOTH STORE,HYDERABAD Vs. DR.MALIKANAZ MOHAMMED	October 11, 2013
FAQRUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH	December 20, 2013
FORTUNE CONSTRUCTIONS PRIVATE LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES & OTHERS	February 25, 2013
G CHALAPATHI Vs. STATE OF ANDHRA PRADESH	February 11, 2013
G CHANDRA SEKHAR RAO Vs. STATEBANK OF HYDERABAD	July 29, 2013
G CHENNA KRISHNA REDDY Vs. B JAGANNADHAM	October 8, 2013
G GOPALAKRISHNA Vs. G PRAMILA	March 14, 2013
G GOPALKRISHNA Vs. G VENUGOPAL	March 14, 2013
G KARANALAL Vs. STATE OF ANDHRA PRADESH	August 1, 2013
G M, ORIENTAL BANK OF COMMERCE, HYDERABAD Vs. SECRETARY, MINISTRY OF LABOUR EMPLOYMENT, NEW DELHI	November 1, 2013
G N PRASAD Vs. APSRTC HYDERABAD	October 22, 2013
G PURNACHANDER Vs. SYNDICATE BANK	November 18, 2013
G S RADHAKRISHNAIAH Vs. Y KARAM SINGH	February 8, 2013
G S V PRASAD Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH, NEW DELHI	September 24, 2013
G SHANKARAPPA Vs. DISTRICT COLLECTOR	June 10, 2013
G SUMATHI Vs. NATIONAL INSURANCE CO LTD	July 15, 2013
G V DEENA DAYAL Vs. A BHAGIRATHI	June 13, 2013
G VARALAKSHMI Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE	July 29, 2013
G VEMANNA Vs. JOINT COLLECTOR	June 10, 2013
G. MALLAIAH Vs. A.P.S.R.T.C.	November 7, 2013
G.A.RAMA RAO Vs. UNION OF INDIA	September 19, 2013
G.B.V.SUBBAIAH Vs. STATE BANK OF INDIA, MUMBAI	October 28, 2013
G.BALA SUBRAHMANYAM Vs. BAR COUNCIL OF ANDHRA PRADESH	November 7, 2013
G.HARITHA Vs. DIRECTOR GENERAL OF POLICE	December 6, 2013
G.NARASIMHAMURTHI Vs. STATE OF ANDHRA PRADESH	December 16, 2013
G.NARAYANA REDDY Vs. M.VAJIDA TABUSUM	November 26, 2013
G.PAL VIJAY KUMAR Vs. STATE OF A.P.	February 4, 2013
G.PYADA RAO Vs. FOOD CORPORATION OF INDIA	December 24, 2013
G.SANTHI PRIYA Vs. M/S. ANDHRA TRADE DEVELOPMENT CORPORATION LTD	November 25, 2013
G.VENKATAMMA Vs. VIJAY CHANDRA MATHUR	October 30, 2013
G.VENLATAMMA Vs. DR.VIJAY CHANDRA MATHUR	October 13, 2013
GADAGOTTU PANDURANGARAO Vs. P BAL REDDY	June 6, 2013
GADDA BALAIAH Vs. JOINT COLLECTOR RANGA REDDY	February 25, 2013
GADDAM CHANDRASHEKAR Vs. BHAVANAM LOKESHWAR REDDY	June 7, 2013
GADDAM LAXMAIAH Vs. COMMISSIONER AND INSPECTOR GENERAL,REGISTRATION AND STAMPS DEPARTMENT	April 30, 2013
GADDAM REDDAIAH Vs. A PANEER SELVAM AND ORS	November 5, 2013
GALIB SAHEB Vs. A P STATE WAKF BOARD	March 1, 2013
GAMMON INDIA LTD. Vs. COMMERCIAL TAX OFFICER	January 2, 2013
GAMPALA ANTHAIAH Vs. KASARLA VENKAT REDDY	December 18, 2013
GANGIREDDY LALITHA DEVI Vs. GANGIREDDY TRINADHA MOHAN	August 19, 2013
GANTHI RAMULU Vs. GOVT. OF A.P.	August 20, 2013
GANTI SRINIVAS Vs. G VASANTHA	June 10, 2013
GARBHAM JAGANNADHA PATRO PER LRS Vs. BODLA SATYANARAYANA PER LRS	September 3, 2013
GARIMELLA SUBBA RAO Vs. STATE OF ANDHRA PRADESH	March 26, 2013
GARLAPATI VENKATESWARLU Vs. DIVI APPALACHARYULU	September 30, 2013
GATI LTD. Vs. COMMR. OF CUS., C. EX. & S.T.	November 29, 2013
GAYATRI PROJECTS LIMITED Vs. STATE OF ANDHRA PRADESH	June 19, 2013
GENERAL MANAGER,APSRTC,HYDERABAD Vs. CHUNCHU SRINIVAS RAO	August 23, 2013
GLK GRANTS Vs. GOVERNMENT OF ANDHRA PRADESH	January 21, 2013
GLOBAL FUELS LUBRICANTS INC, AEULESTASSE Vs. COMMISSIONER OF COMMERCIAL TAXES, HYDERABAD AND ANOTHER	October 3, 2013
GLOBAL FUELS LUBRICANTS INC. Vs. COMMISSIONER OF COMMERCIAL TAXES	February 18, 2013
GODAVARTHY VENKATESWARLU Vs. KUDITHIPUDI VENKATESWARA RAO	December 13, 2013
GOKUL INSTITUTE OF TECHNOLOGY AND SCIENCES & GOKUL COLLEGE OF PHARMACY Vs. DEPUTY COMMERCIAL TAX OFFICER AND EX-OFFICIO PROFESSIONAL TAX OFFICER	February 12, 2013
GOLAKOTI DURGA Vs. DODDAPANENI KEDARNADH	November 27, 2013
GOLLA BHEEMANNA Vs. STATE OF A P REP BY PUBLIC PROSECUTOR	April 25, 2013
GOLLA DHARMANNA Vs. SAKARI POSHETTY	August 20, 2013
GOLLA SAVARANNA Vs. GOLLA THIMMANNA	February 14, 2013
GOPAL CHEMICALS INDUSTRIES PVT LTD Vs. INDUSIND BANK LTD	June 17, 2013
GOPAL NAIDU A Vs. STATE OF ANDHRA PRADESH	July 5, 2013
GOPINATH Vs. DISTRICT COLLECTOR, VISAKHAPATNAM	October 30, 2013
GORRELA DURGA RAO Vs. GOVERNMENT OF A.P.	October 1, 2013
GOV.OF A P Vs. P.DURGA PRASAD	September 26, 2013
GOVERMENT OF INDIA Vs. J.RAJA MANOHAR	September 13, 2013
GOVERNMENT OF A P Vs. GHOUSIA BEGUM	September 27, 2013
GOVERNMENT OF A P Vs. BHAGAM DORASANAMMA	August 26, 2013
GOVERNMENT OF A P Vs. MULLAPUDI SARADA	March 25, 2013
GOVERNMENT OF A.P. Vs. K.NAVEEN KUMAR	October 9, 2013
GOVERNMENT OF A.P. Vs. K.SAYOJI RAO	July 26, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. V.YELLAIAH	September 24, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. KANDRIGA SUBBA REDDY	September 24, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. N. SATYANARAYANA	November 19, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. INSTITUTION OF THE HON'BLE LOKAYUKTA AND UPA-LOKAYUKTA,HYDERABAD	October 13, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. COMMISSIONER, HYDERABAD	September 24, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. INSTITUTION OF THE HONBLE LOKAYUKTA ANDUPALOKAYUKTA	October 30, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. M SATYANARAYANA RAO	July 1, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. G NEWTON	October 7, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. TELESCREEN COMMUNICATIONS(P)LTD.	February 14, 2013
GOVERNMENT OF ANDHRA PRADESH Vs. RAAYA SRIDEVI	March 12, 2013
GOVT. OF A.P. Vs. BABUNAIK	September 20, 2013
GOVT. OF A.P. Vs. V.VEERA REDDY	September 16, 2013
GRANDHI MADHUSUDAN RAO Vs. COMMISSIONER OF POLICE	September 13, 2013
GRANDHI NARAYANA RAO Vs. SPECIAL COLLECTOR, INDIRA SAGAR PROJECT	November 29, 2013
GRANDHI SURYA PRAKASAM Vs. TAMMANA GUNDAYYA	October 30, 2013
GUDAPARTHI APPANNA Vs. KAKARA APPA RAO, Y. SANKARA RAO AND THE NEW INDIA ASSURANCE COMPANY LIMITED REP. BY ITS DIVISIONAL MANAGER	December 4, 2013
GUDIVADA SANKARA RAO Vs. GUDIVADA VENKATA RAMANA	July 23, 2013
GUDURU SRINIVAS Vs. AMRADI PRABHAKAR	April 8, 2013
GUJJALA RATNAKAR REDDY Vs. GUJJALA JANAKI	December 4, 2013
GULBARGA AIRPORT DEVELOPERS PVT. LTD. Vs. IL&FS TRANSPORTATION NETWORK LIMITED	November 29, 2013
GULLAPALLI SOOREEDAMMA Vs. BANDARU TRINADHUDU	February 5, 2013
GULLAPALLI VIJAYASREE Vs. REDNAM SATYAVATHI	March 28, 2013
GUMPENAPALLI SULOCHANA Vs. TAHSILDAR MANDAL REVENUE OFFICE	August 12, 2013
GUNDAPUNENI JANAKI RAMA RAO Vs. GOVT. OF A.P.	September 19, 2013
GUNISETTY CHINA GUNNA RAJU TRADERS Vs. COMMERCIAL TAX OFFICER, CHINAWALTAIR CIRCLE	September 16, 2013
GUNTUR DISTRICT MILK PRODUCERS MUTUALLY AIDED CO-OPERATIVE UNION LTD. Vs. BILLA KALYANI	January 4, 2013
GURAL BURAN Vs. STATE OF A P	November 26, 2013
GURRAM VENKATESWARLU Vs. COLLECTOR AND DISCT MAGISTRATE	January 3, 2013
GURUCHARAN SINGH SAHNEY Vs. HARPREET SINGH CHHABRA	March 15, 2013
GUTTI SANGEETHA Vs. GUTTI VENKATA RAJU @ BOBBI	April 15, 2013
GUVVALA VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 21, 2013
HAMSA MINERALS AND EXPORTS ONGOLE Vs. GOVERNMENT OF ANDHRA PRADESH	October 22, 2013
HARIJANA MUKEERANNA Vs. B THIMMOTHI	July 5, 2013
HARIK RESINS PVT. LTD. Vs. CESTAT, BANGALORE	September 25, 2013
HAYAGREEVA FARMS AND DEVELOPMENTS, VISAKHAPATNAM Vs. GOVERNMENT OF ANDHRA PRADESH	October 21, 2013
HIND RE-ROLLING INDUSTRIES Vs. MUKTAR STEELS PRIVATE LIMITED	March 7, 2013
HINDU COLLEGE COMMITTEE Vs. SHAIK SUBHANI	March 6, 2013
HINDUSTAN COCO COLA BEVERAGES P LIMITED Vs. STATE OF ANDHRA PRADESH	January 2, 2013
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. C.C.E.	September 4, 2013
HOTAL SWARNA PALACE Vs. GOVT OF A.P.	April 12, 2013
HUSSAIN ALI KHAN, Vs. STATE OF ANDHRA PRADESH	January 2, 2013
HYDERABAD PRECISION MFG. CO. PVT. LTD Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE	September 13, 2013
HYDERABAD RACE CLUB Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 26, 2013
HYDROGEN FUEL SYSTEMS Vs. PRAVEENA MADAN	August 8, 2013
I VENKATESWARLU Vs. STATE	July 11, 2013
I.AGA REDDY Vs. S.DHARNEET SINGH	March 20, 2013
IBC LTD. Vs. A.P.MINERAL DEVELOPMENT CORPORATION LTD.	January 4, 2013
IFFCO Vs. C. KRISHNAIAH AND OTHERS	September 4, 2013
IFTCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. KUNTIMADDI KHATHIJA	December 10, 2013
ILAVALA VENKA REDDY Vs. LAND ACQUISITION OFFICER	July 18, 2013
IMRAN BASHA Vs. M/S. UNITED INDIA INSURANCE COMPANY LIMITED	November 5, 2013
IN RE: SATYAM COMPUTER SERVICES LTD. Vs. STATE	March 20, 2013
IN RE: SATYAM COMPUTER SERVICES LTD. Vs. STATE	June 11, 2013
INDIAN BANK Vs. STATE OF ANDHRA PRADESH	December 17, 2013
INDIAN HUME PIPE CO LTD Vs. STATE OF ANDHRA PRADESH	February 22, 2013
INDIAN INDUSTRIAL GROWTH FUND LIMITED Vs. ANITHA NESANURU	March 22, 2013
INDIAN MEDICAL ASSOCIATION, A P STATE Vs. A S R GANGADHARA RAO	July 29, 2013
INDIAN RAYON CORPORATION LTD Vs. N N ASSOCIATES	June 11, 2013
INDUS TOWER LIMITED Vs. STATE OF ANDHRA PRADESH	December 23, 2013
INJETI VENKATA RAMI REDDY Vs. SHAIK CHAND BASHA	March 5, 2013
INSTITUTE OF EDUCATION, RAMCHANDRAPURAM Vs. RAMCHANDRAPURAM MUNICIPALITY	November 14, 2013
INVESTMENT TRUST OF INDIA LIMITED,CHENNAI Vs. P.VARAHALAMMA	July 24, 2013
IRCON INTERNATIONAL LIMITED Vs. STATE OF A.P.	February 6, 2013
ISKALA VENKATA NARASIMHAM, PRAKASAM DIST Vs. SECY CONSUMER AFFAIRS, FOOD & CIVIL SUPPLIES DEPT, HYD	August 8, 2013
J SRINIVASA RAO Vs. UCO BANK	January 30, 2013
J.CHINNA RAO Vs. DEPUTY GENERAL MANAGER, CANARA BANK CIRCLE OFFICE, HYDERABAD	October 4, 2013
J.KRISHNA Vs. MALIRAM AGARWAL	March 4, 2013
J.KRISHNAMACHARI Vs. STATE GOVERNMENT OF A.P.	September 6, 2013
J.NARAYANA Vs. JAINAPALLI PEDDA KISTAIAH	November 21, 2013
J.RAJAIAH Vs. GOVERNMENT OF A.P.	September 20, 2013
J.RAMA KRISHNA Vs. M/S SHRIRAM CHITS PVT. LTD	April 9, 2013
J.RAVI Vs. J.UMA MAHESWARI	November 19, 2013
J.SUKANYA Vs. J.P.NIRMALA	July 31, 2013
JADHAV SUBHASH RAO Vs. STATE OF ANDHRA PRADESH	November 6, 2013
JAGGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	November 19, 2013
JAI SIHA Vs. DEEWAN RANVEER SINGH AND ANOTHER	October 22, 2013
JAICHAND T GANGWAL Vs. SHRIRAM CHITS PVT LTD	July 19, 2013
JAIPRAKASH ASSOCIATES LTD. Vs. UNION OF INDIA	March 26, 2013
JAKKA RAMACHANDRAIAH Vs. STATE OF ANDHRA PRADESH	February 18, 2013
JAKKAMMPUDI KRISHNA VENKATA SATYANARATANA Vs. GUTTULA RAMA MOHAN	November 1, 2013
JALA GANDHI Vs. ELURI VIJAYA LAXMI	March 28, 2013
JALUMURI VENKATA RAJA RAO Vs. MANAGING DIRECTOR	July 29, 2013
JAMPALA YADAIAH Vs. COMMISSIONER ENDOWMENTS	April 25, 2013
JANGA BIKSHAPATHI Vs. THE MANAGING DIRECTOR/VICE CHAIRMAN AND THE DEPOT MANAGER, A.P.S.R.T.C.	November 26, 2013
JANGA RAGHAVA REDDY Vs. STATE OF ANDHRA PRADESH,REPRESENTED BY ITS SECRETARY	April 17, 2013
JANKE MALLAREDDY Vs. SHAIK ABDUL KHADER	February 22, 2013
JATAVATH KOMTI @ LAKSHMI Vs. K.JANGAIAH	January 21, 2013
JAVVAJI KOTI NAGAIAH Vs. HONBLE CHIEF JUSTICE HIGH COURT OF A P	February 14, 2013
JAYABHARAT AUTOMOBILES Vs. V S V RAMESH	March 25, 2013
JAYANTH PHARMA CHEM Vs. KEKULE PHARMA LTD	January 28, 2013
JAYANTHI Vs. K L NARAYANA	February 26, 2013
JETTI ISSAC Vs. GUMMADI RAMESH	July 31, 2013
JINGULAIAH SUBRAMANYAM NAIDU Vs. JINGULAIAH VENKATESULU NAIDU	February 15, 2013
JOHN SANTIYAGO Vs. CLEMENT DASS	November 4, 2013
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. STATE OF A.P.	August 20, 2013
JOSEPH SRIHARSHA MARY INDRAJA EDUCATIONAL SOCIETY, HYDERABAD Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, NEW DELHI	November 13, 2013
JRAMBAI Vs. G H SHIV KUMARI	August 26, 2013
JUMMERATH SAYANNA Vs. MD. ARIFUDDIN	November 29, 2013
JUVVAJI SRINIVASA RAO Vs. STATE	June 26, 2013
K B JAGAN MOHAN Vs. STATE OF ANDHRA PRADESH	February 19, 2013
K B SANNAPPA Vs. JOINT COLLECTIOR	March 11, 2013
K G F COTTON PVT LTD Vs. UNION OF INDIA	February 20, 2013
K J J PAUL PRABHUDAS Vs. S. PRISCILLA PRIYA KUMARI	June 5, 2013
K JOHN Vs. STATE	January 30, 2013
K KANNAIAH Vs. S SANKARAIAH	February 11, 2013
K KISTAIAH Vs. STATE OF A P	November 8, 2013
K KOTAIAH Vs. KOGANTI SIVA PRASAD	June 6, 2013
K KRISHNA KUMAR Vs. K RADHAKRISHNAIAH	August 23, 2013
K KRISHNA KUMARI Vs. DRAPANENI KRISHNA KUMAR	February 11, 2013
K KUMAR Vs. STATE OF A P	February 6, 2013
K LAKSHMI Vs. A P S R T C	December 23, 2013
K MADHAVA RAO Vs. STATE OF ANDHRA PRADESH	December 27, 2013
K MEHFUZ ALI KHAN Vs. STATE OF ANDHRA PRADESH	August 27, 2013
K PRASAD Vs. ROOP OIL TRADERS	April 25, 2013
K R BALARAM Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES	July 8, 2013
K RADHIKA Vs. GOVERNMENT OF ANDHRA PRADESH	February 4, 2013
K RAJA RAO Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD	January 4, 2013
K S VINAY KUMAR Vs. STATE	June 13, 2013
K SALAMMA Vs. K JAYARAMA RAJU	April 1, 2013
K SARVESWAR ARAO Vs. KAKARAPARTHI ANJALI DEVI	July 12, 2013
K SATYANARAYANA Vs. G PRAMILA	August 22, 2013
K SIVA REDDY Vs. STATE OF ANDHRA PRADESH	July 15, 2013
K SRIHARI Vs. CHAIRMAN CUM PRESIDING OFFICER, LABOUR COURT	October 31, 2013
K SURESH Vs. APSRTC	June 18, 2013
K SURJYANARAYANA Vs. NAMA LAKSHMI	September 16, 2013
K V NARASIMHA REDDY Vs. CANTONMENT BOARD SECUNDERABAD	October 21, 2013
K V RAMANA REDDY Vs. STATE OF ANDHRA PRADESH	April 30, 2013
K VENKATA RAMA RAO Vs. A SRINIVASA RAO	October 7, 2013
K VENKATESH Vs. K PRAMEELA	November 26, 2013
K VIJAYA ANAND Vs. SUVARNA	July 17, 2013
K. DEVAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY TO EDUCATION	January 4, 2013
K. GANGADHAR Vs. APSRTC, REP.BY ITS MANAGING DIRECTOR	March 22, 2013
K. HARINATH Vs. HINDUSTAN PETROLEUM CORPORATION LTD	March 28, 2013
K. PADMANABHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 2013
K. RADHAKRISHNAIAH AND OTHERS Vs. SREE SEETHARAMA BHAKTHA SANGAM AND OTHERS	December 6, 2013
K. SURESH KUMAR REDDY Vs. KRISHNA UNIVERSITY	February 14, 2013
K. VISHNU Vs. K. JANARDHAN	February 18, 2013
K.ANANTHA RAO Vs. STATE OF ANDHRA PRADESH	September 12, 2013
K.C.P. BUILDERS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	January 3, 2013
K.CHANDRASEKHARA RAO Vs. HYDERABAD REGIONAL CONFERENCE OF THE METHODIST CHURCH IN INDIA	December 12, 2013
K.GOPAL REDDY Vs. M.BUCHAMMA	September 23, 2013
K.JHANSI RANI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, CHITTOOR	November 11, 2013
K.KIREETI Vs. UNION OF INDIA	January 30, 2013
K.KIRRRTI Vs. UNION OF INDIA	January 3, 2013
K.RAJIV Vs. GOVERNMENT OF A.P.	October 11, 2013
K.RAMA RAO Vs. APSRTC,REP.BY ITS MANAGING DIRECTOR,HYDRABAD	August 2, 2013
K.RAMACHANDRU Vs. LAO SPL.DY.COLLECTOR SLBC NALGONDA	October 9, 2013
K.S.S. RAJENDRA PRASAD Vs. STATE OF ANDHRA PRADESH	September 5, 2013
K.SHIVA KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	September 30, 2013
K.SRINIVASALU Vs. JALDU SUBRAMANYAM CHETTY	August 27, 2013
K.SUBBA REDDY Vs. SPECIAL CHIEF SECRETARY TO GOVT.	February 15, 2013
K.V.RAMANA REDDY Vs. SPECIAL DEPUTY COLLECTOR	October 31, 2013
K.VENKAT RAO Vs. COLLECTOR, KURNOOL DISTRICT	November 14, 2013
K.YADAGIRI Vs. ORDINANCE FACTORY BOARD	October 21, 2013
KADARI GOPAL RAO Vs. STATE OF A.P.	September 13, 2013
KADIYALA SUDERSHAN Vs. GOVERNMENT OF ANDHRA PRADESH	July 29, 2013
KAKE RAJAGOPAL REDDY Vs. GOVT., OF A.P., REPTD., BY ITS PRINCIPAL SECRETARY	February 11, 2013
KALAPALA ANJANEYA SAGARA PRASAD Vs. CESTAT	December 26, 2013
KALLEM PENTA REDDY Vs. MANDAL REVENUE OFFICER	August 16, 2013
KALYAN PRASAD SEN Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY	April 30, 2013
KAMAL KISHORE BIYANI Vs. SHYAM SUNDER BUNG	July 3, 2013
KAMAL KISHORE BIYANI Vs. SHYAM SUNDER BUNG	July 5, 2013
KAMBALA NAGESWARA RAO Vs. KESANA BALAKRISHNA	November 8, 2013
KAMINENI SANKAR RAO Vs. STATE OF ANDHRA PRADESH	February 18, 2013
KAMISETTI KRISHNA Vs. KANCHUMARTHI VENKATA RAMANAMMA	October 11, 2013
KANAPARTHI MANOHARA RAO Vs. KANAPARTHI RAJAMMA	November 13, 2013
KANAPARTHI MANOHARA RAO Vs. KANAPARTHI RAJAMMA AND CH. SATYANANDAM @ CHINNA	November 30, 2013
KANCHAM NALLAPPA Vs. B.SUDHAKAR	December 2, 2013
KANCHI KAMAKOTI PEETAM Vs. STATE OF ANDHRA PRADESH	July 26, 2013
KANIPAKAM KANNAIAH Vs. SUDHALA SANKARAIAH	February 11, 2013
KANNAIAH MANDADI Vs. RESIDENTS OF GOLLAPALLI	January 31, 2013
KANTILAL G.JAIN Vs. C.SAILAJA	September 13, 2013
KAPADAM SANGALAPPA Vs. KAMATAM SANGALAPPA	January 28, 2013
KARAM SREENIVASU DORA Vs. STATE OF A P	June 12, 2013
KARI HARI BABU Vs. MADDINENI NARASIMHAM	December 2, 2013
KARIMELLA SANTHAMMAAND Vs. MORE VENKANNA	December 26, 2013
KARRE NARASIMHA Vs. JOINT COLLECTOR,RANGA REDDY DISTRICT	April 25, 2013
KARTAR SINGH Vs. BHARAT DYNAMICS LTD	November 22, 2013
KASANI NARASIMHULU Vs. SATHAGOWNI SRINIVAS GOUD	October 29, 2013
KASANI NARSIMULU Vs. SATHAGOWNI SRINIVAS GOUD	October 28, 2013
KATAM THIMMAIAH Vs. A.AMAR BABU	December 16, 2013
KATTA SIVAIAH Vs. GOVERNMENT OF A P	April 26, 2013
KATTA VENKATA RAJA SUBRAHMANYAM Vs. GRAM PANCHAYAT, YELLAMANCHINI	November 22, 2013
KATURI MEDICAL COLLEGE AND HOSPITAL Vs. COMMERCIAL TAX OFFICER	February 25, 2013
KESIREDDY RAMACHANDRA REDDY Vs. UNION OF INDIA	December 31, 2013
KHALIDA BEGUM Vs. LIFE INSURANCE CORPORATION LTD	April 2, 2013
KIRAN AUTO SERVICE Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORP LTD	July 16, 2013
KODEBATTULA VARADA RAJESWARI Vs. VEMPATI RAMAKRISHNA	January 22, 2013
KOLLI VENKATA RAJA SEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH	August 23, 2013
KOLLU MALATHI Vs. GADDAM NAGARAJAKUMAR REDDY	March 25, 2013
KOLLURI MALLAIAH Vs. PALE SRINIVAS, B. RAM KIRAN AND THE ORIENTAL INSURANCE COMPANY LIMITED REPRESENTED BY ITS DIVISIONAL MANAGER	November 8, 2013
KOMATI SEETHA MAHALAKSHMI Vs. GORREPATI NAGABHUSHANAM@ BUSI	February 13, 2013
KOMMAGANI ILAIAH Vs. KOMMAGANI BIKSHAPATHI	December 31, 2013
KOMMINENI HARIBABU Vs. TAHSILDAR, CHANDRAGIRI MANDAL, CHITTOOR DISTRICT	October 10, 2013
KOMMURI PRATAP REDDY Vs. PONNALA LAKSHMAIAH	December 18, 2013
KONA SUGUNA SIVANI Vs. STATE OF ANDHRA PRADESH	June 19, 2013
KONDA MURALIDHAR RAO Vs. A. CHAKRAPANI	January 4, 2013
KONDAMMA Vs. INDUSTRIAL TRIBUNAL II HYDERABAD	September 13, 2013
KONDAMMA Vs. INDUSTRIAL TRIBUNAL II,HYDERABAD	September 30, 2013
KONDAPALAKALA KIRAN KISHORE Vs. NIZAM'S INSTITUTE OF MEDICAL SCIENCES, HYDERABAD	August 2, 2013
KONDAPATI TEJO ANANTHALAKSHMI Vs. KONDEPATI MANIKYAM	March 1, 2013
KONDAVEETI SRINIVASA RAO Vs. GOVERNMENT OF A.P.	March 15, 2013
KONDI GIRIJA Vs. KONDI RATNAKAR	March 12, 2013
KONDIBA Vs. SPL DY COLLECTOR	September 24, 2013
KONDURI YADAGIRI Vs. REVENUE DIVISIONAL OFFICER, KARIMNAGAR, KARIMNAGAR DISTRICT	August 12, 2013
KONEJETI RADHAKRISHNAIAH Vs. SREE SEERHARAMA BHAKTHA SANGHEA	December 6, 2013
KONEJETI VARALAKSHMI, E G DIST Vs. RAJAHMUNDRY MUN CORPN	November 7, 2013
KONERU RAJENDRA PRASAD Vs. STATE	August 5, 2013
KOPPOLI RAMANA REDDY Vs. DISTRICT COLLECTOR, NELLORE, SRI POTTI SRIRAMULU NELLORE DISTRICT	September 2, 2013
KORLA TRIVENI SRI SANKALPA Vs. STATE OF ANDHRA PRADESH	June 6, 2013
KORRAI CHILAKAIAH Vs. STATE OF ANDHRA PRADESH	March 18, 2013
KOTHAMARAM NAGI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	January 2, 2013
KOTHOLLA KOMURAIAH Vs. KOTHOLLA @ BIKKANURI@ GORLAKADI KANAKA LAXMI	October 29, 2013
KOTHURI GANDHI Vs. STATE OF A P	June 28, 2013
KOVVURI KANAKA REDDY Vs. NADELLA YEDUKONDALU	December 23, 2013
KOVVURI LAKSHMI NATAYANA REDDY Vs. MAMIDI RAVI RATNA SWAROOP	March 8, 2013
KOWTA SUBRAHMANYA SASTRY Vs. KOWTA CHANDRAMOULI	November 8, 2013
KOYYALAMUDI NAGESWARA RAO Vs. KOYYALAMUDI PRAVENA @ VALLABHANENI PRAVEENA	September 3, 2013
KPR PLASTIC LIMITED Vs. UNION OF INDIA	July 10, 2013
KRISHNA DEVLOOR Vs. N.MADHAVI	April 29, 2013
KRISHNA SWAMY Vs. M T KRISHNABABU	March 6, 2013
KRISHNA SWAMY Vs. SRI M.T. KRISHNABABU, I.A.S., COMMISSIONER, GREATER HYDERABAD MUNICIPAL CORPORATION (GHMC) AND SRI B. SAMBOB I.A.S., SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT	March 16, 2013
KRISHNAM RAJU FINANCIAL CONSULTANCY SERVICES Vs. S.P.BUILDERS, REP.BY ITS ALLEGED MANAGING PARTNER S.HANEEF	February 18, 2013
KUJANA VENU Vs. STATE OF ANDHRA PRADESH	November 21, 2013
KUKKU VENKATARATNAM Vs. K.SUJILABAI	January 28, 2013
KULUKULRI SURESH VARMA Vs. V.VENKATA SATYA SUBRAHMANYA MALLIKARJUNA SURYA RAO	April 4, 2013
KUMAR'S COTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 2, 2013
KUMMATI @ PANDRAPALLI YERRAPPA Vs. SANGATI ANJINAPPA	November 5, 2013
KUNDURU VENKAT REDDY Vs. KONDAPALLY UPENDER REDDY	July 19, 2013
KUPPALA SIVASANKAR Vs. KUPPALA VENKATAMMA	December 4, 2013
KUPPILI SRIDHAR KUMAR Vs. KUPPILI SIVA SANTOSHI	June 28, 2013
KURUBA BANDI YERRA GANGAPPA Vs. P. ASLAM BASHA, THE UNITED INDIA INSURANCE CO. LTD. REP. BY ITS DIVISIONAL MANAGER, E. GANGANNA AND THE NEW INDIA ASSURANCE CO. LTD. REP. BY ITS DIVISIONAL MANAGER	November 26, 2013
KUSUMA LOKANADHAM Vs. STATE OF ANDHRA PRADESH	November 7, 2013
KWALITY CONSTRUCTION ENGINEERS Vs. ASSISTANT COMMISSIONER (CT), AUDIT, VMU-II	January 3, 2013
KYASA NARAYANA Vs. STATE OF ANDHRA PRADESH	July 5, 2013
L RAJAGOPAL AND ANOTHER Vs. UNION OF INDIA AND ANOTHER	December 18, 2013
L SUDHAKAR Vs. MEDICAL COUNCIL OF INDIA	March 25, 2013
L.NAGARAJU Vs. SYNDICATE BANK	December 18, 2013
L.RANGA RAO Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	April 23, 2013
L.VENKATESWARA SASTRY Vs. UNION OF INDIA	July 29, 2013
LAKSHMI CHAITANYA Vs. B SHARAT CHANDRA	March 25, 2013
LAKSHMI PRABHAKAR Vs. SATYA VENKATA SRINIVASA	June 20, 2013
LALITHA, RANGA REDDY DIST Vs. ASST COMMR OF ENDOWMENTS, R R DIST	July 29, 2013
LAND ACQUISITION OFFICER CUM MANDAL REVENUE OFFICER, GADWAL Vs. KANDAKAM SIDDI RAMAPPA	October 23, 2013
LARSEN & TOUBRO LIMITED Vs. EXECUTIVE ENGINEER,PUBLIC HELTH ENGINEERING DEPARTMENT	February 22, 2013
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF LABOUR	November 28, 2013
LAXMAIAH Vs. SOUTH CENTRAL RAILWAY	September 26, 2013
LAXMAIAH Vs. NIZAMABAD CO OPERATIVE SUGAR FACTORY LTD	June 7, 2013
LAXMINARSAMMA Vs. N VENKATREDDY	March 22, 2013
LEAD SPACE, HYDERABAD Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER,SECUNDERABAD DIVISION,SCR,	October 25, 2013
LEBAKA VIJAYA BHASKAR REDDY Vs. AMBAVARAM NARAYANAMMA	August 30, 2013
LEBAKA VIJAYA BHASKAR REDDY Vs. AMBAVARAM NARAYANAMMA	April 18, 2013
LEE PHARMA LTD Vs. UNION OF INDIA	February 14, 2013
M A E K K VARMA Vs. CH.RAMOJI RAO	October 11, 2013
M ADINARAYANA Vs. COMMERCIAL TAX OFFICER	August 2, 2013
M ANAND Vs. REVENUE DIVISIONAL OFFICER	March 28, 2013
M C V PRASAD Vs. M SUBBA RAJU	February 13, 2013
M DHANA LAKSHMI Vs. M CHINNA GANGANNA	June 28, 2013
M DIVYA Vs. MEDICAL COUNCIL OF INDIA	August 5, 2013
M KISHAN RAO Vs. P SAVITRI	June 26, 2013
M MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH	July 31, 2013
M NAVEEN KUMAR Vs. P SATYANARAYANA	August 20, 2013
M RADHAKRISHNA Vs. UNION OF INDIA	September 21, 2013
M RAJESWAR RAO & OTHERS Vs. CHITLURI SATYAM (DIED) & OTHERS	December 9, 2013
M RAJITHA Vs. REVENUE DIVISIONAL OFFICER	July 4, 2013
M RAMCHANDAR Vs. P RAKESH	December 6, 2013
M S RAJASEKHAR Vs. CHAIRPERSON AND MANAGING DIRECTOR INDIAN BENK CHENNAI	December 13, 2013
M S VARA PRASAD Vs. INSPECTOR OF POLICE, ACB, HYDERABAD	October 30, 2013
M SREEDHAR Vs. A P CO OPERATIVE TRIBUNAL	June 24, 2013
M SRILAKSHMI Vs. TIRUMALA TIRUPATHI DEVASTHANAMS	December 13, 2013
M T R FOODS LTD., BANGALORE Vs. STATE OF ANDHRA PRADESH	November 22, 2013
M V APPARAO Vs. SYNDICATE BANK	June 11, 2013
M V S BABU Vs. JOINT COLLECTOR ADDL. DISTRICT MAGISTRATE	July 11, 2013
M VENKATARATNAM REDDY Vs. P L MANOGARAN	February 8, 2013
M. ABDUL KHAYUM, S.C. VIJAYA KUMAR AND V. NAVANEETA KRISHNA Vs. THE COMMISSIONER MUNICIPAL CORPORATION ANANTAPUR AND ORS.	October 7, 2013
M. JAFFER SAHEB Vs. COMMISSIONER OF INCOME-TAX, VIJAYAWADA	December 19, 2013
M. MADHUSUDHAN REDDY AND ANOTHER Vs. D. RAJENDER REDDY	July 31, 2013
M. MANOHAR Vs. NORTHERN POWER DISTRIBUTION COMPANY OF A.P LTD., REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, WARANGAL, WARANGAL DISTRICT AND THREE OTHERS	November 28, 2013
M. NAGABHUSHANA REDDY (DIED PER L.RS.), MIDAKANTHI SEHSHAMMA, MIDAKANTHI VEENA AND MIDAKANTI THIRUMALA REDDY Vs. MOHD. MOULANA AND ORS.	November 25, 2013
M. RADHAKRISHNA Vs. THE UNION OF INDIA REP. BY ITS SECRETARY AND OTHERS	September 24, 2013
M. VENKATA RAMAIAH Vs. JOINT DISCT COLLECTOR	November 19, 2013
M. VENKATESWARLU NAIDU Vs. SRIRAO SATYANARAYANA, UNITED INDIA INSURANCE COMPANY LTD., REP. BY ITS DIVISIONAL MANAGER AND V. PARTHASARATHY	November 4, 2013
M.AKBAR A.KHAN Vs. SYED SALEEM AHMED	August 26, 2013
M.ALI BAIG Vs. KOTTALA SANJEEVA REDDY	December 27, 2013
M.HARINATH Vs. JOINT COLLECTOR	December 2, 2013
M.K.B. COLD STORAGE Vs. COMMERCIAL TAX OFFICER	January 3, 2013
M.LAXMIKANTHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	November 4, 2013
M.NARASIMHULU Vs. B.JANA REDDY	October 31, 2013
M.PARVATHI Vs. PENUMATCHA SATYANARAYANA RAJU	April 9, 2013
M.RAJITHA Vs. REVENUE DIVISIONAL OFFICER	April 4, 2013
M.S. PRASAD AND ANR. Vs. THE STATE OF ANDHRA PRADESH AND ANR.	July 25, 2013
M.S.RAJASEKHAR Vs. CHAIRPERSON & M.D.,INDIAN BANK	December 30, 2013
M.SRINIVAS RAO Vs. MADHURA CENTRE/TIFFIN REP. BY ITS OWNER	November 12, 2013
M.SUDHAKAR RAO Vs. DIRECTOR OF SCHOOL EDUCATION	October 11, 2013
M.SUKENDER Vs. S.M.SHIRISHA	April 12, 2013
M.VARTHAMMA Vs. KANNAPPA	March 5, 2013
M.YASODAMMA Vs. GOVERNMENT OF A.P.	December 10, 2013
M/S DECCAN CEMENTS LTD. Vs. COMMISSIONER OF INCOMETAX	November 28, 2013
M/S JAIPRAKASH ASSOCIATES LIMITED Vs. SUPERINTENDING ENGINEER	October 11, 2013
M/S LOTUS ALUMINIUM PRIVATE LIMITED Vs. K.PADMASREE	November 19, 2013
M/S MALLIKARJUNA MEDICAL & GENEMRAL STORES Vs. ASSISTANT DIRECTO, SALES LICENSING & ENFORCEMENT AUTHORITY, DRUGS CONTROL	October 11, 2013
M/S. A.P.STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. FARZANA	December 19, 2013
M/S. BABA STONE CRUSHER Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY	September 17, 2013
M/S. BALAJI ENERGY PRIVATE LIMITED Vs. SOUTHERN POWER DISTRIBUTION COMPANY LIMITED	March 26, 2013
M/S. DECCAN CEMENTS LTD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	October 9, 2013
M/S. DHANALAKSHMI IRON INDUSTRIES LIMITED Vs. A.P. ELECTRICITY REGULATORY COMMISSION	December 6, 2013
M/S. DURGA WINES Vs. GOVT. OF A.P.	August 7, 2013
M/S. HARSHA ROYAL MINERALS REP. BY ITS PROPRIETOR R. SUKUMAR Vs. THE A.P. MINERAL DEVELOPMENT CORPORATION LTD., REP. BY ITS VICE-CHAIRMAN & MANAGING DIRECTOR	June 13, 2013
M/S. HOTEL ASRANI PRIVATE LIMITED Vs. TRILOK SINGH	August 8, 2013
M/S. KAMAKSHI BUILDERS Vs. DR.AMBEDKAR EDUCATIONAL SOCIETY	December 12, 2013
M/S. NATIONAL INSURANCE CO. LTD Vs. ANUGULA MUNASWAMY NAIDUAND	November 18, 2013
M/S. NATIONAL INSURANCE CO. LTD Vs. MAHESWARI LORRY TRANSPORT, RAJAHMUNDRY	October 7, 2013
M/S. NUGGEST ESTATES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	March 5, 2013
M/S. P.R. AGENCIES Vs. LAKSHMI PRIYA EXPORTS (INDIA) PRIVATE LIMITED AND OTHERS	February 7, 2013
M/S. PATEL ENGINEERING LIMITED Vs. COMMISSIONEROF CENTRAL EXCISE	November 13, 2013
M/S. SAI DURGA MEDICAL CORPORATION Vs. STATE OF A.P.	July 17, 2013
M/S. SHANKAR DASWANI Vs. GOVERNMENT OF A.P.	July 1, 2013
M/S. SRI VENKATESWARA GAS AGENCY Vs. GOVT OF A.P.	November 11, 2013
M/S. SUPERBUILD INDIA PRIVATE LIMITED Vs. M/S. NIRAJ CEMENT STRUCTURAL LIMITED	November 29, 2013
M/S. UNITED STEEL ALLIED INDUSTRIES PRIVATE LIMITED Vs. M/S. INDIAN BANK, CORPORATE OFFICE	April 22, 2013
M/S. UNITED STEEL ALLIED INDUSTRIES PVT. LTD. Vs. M/S. INDIAN BANK	April 29, 2013
M/S. V.S.ENGINEERING (P) LTD Vs. STATE OF ANDHRA PRADESH	October 11, 2013
M/S.KALYAN ROLLER FLOOR MILLS PVT. LTD Vs. U.NEELAMMA	September 27, 2013
M/S.SIVA SAI GRANITES Vs. GOVERNMENT OF ANDHRA PRADESH	September 19, 2013
M/S.SRI SRINIVAS ENTERPRISES Vs. SRI NARAYANDAS	March 14, 2013
M/S.SRI VENKATESWARA CHEMICAL INDUSTRIES Vs. KAMBAMPATI RAMAKRISHNA RAO	September 19, 2013
M/S.SURYODAYA INFRA PROJECTS (I) PVT. LTD Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED	October 10, 2013
MACHA RAMULAMMA Vs. SRI Y. SRINIVASA RAO AND ANOTHER	October 28, 2013
MACHINENI RAMA DEVI Vs. M SATHYANARAYANA	August 19, 2013
MADALA RAMA RAO Vs. DISTRICT COLLECTOR,KRISHNA DISTRICT AT MACHILIPATNAM	February 21, 2013
MADANAPALLE CLOTH MERCHANTS ASSOCIATION Vs. MADANAPALLE MUNICIPALITY	February 11, 2013
MADDIMADUGU DIVA PRASAD Vs. MD ASADULLAH	November 14, 2013
MADDIREDDY VENKATA SIVA NAGA Vs. MUNICIPAL COMMISSIONER	December 4, 2013
MADDISETTI BHARTHI Vs. SPECIAL DEPUTY COLLECTOR	November 20, 2013
MADHU KUMAR MY Vs. HIMA BINDU	June 10, 2013
MADIRI SAILOO Vs. GOPI NARESH	October 31, 2013
MADISHETTY SHOBHA RANI Vs. J. SAIDULU AND OTHERS	December 9, 2013
MAHALAKSHMI MINES AND MINERALS Vs. UNION OF INDIA	January 21, 2013
MAHENDER SINGH Vs. UNION OF INDIA	March 14, 2013
MAHENDRA KUMAR GANDHI Vs. S RAMKUMAR	March 22, 2013
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.	July 11, 2013
MAILWAR NARSAPPA Vs. B.SANGAMMA	September 19, 2013
MAKHTESHIM-AGAN INDIA PRIVATE LIMITED Vs. DEPARTMENT OF AGRICULTURE AND CO-OPERATION, MINISTRY OF AGRICULTURE	March 6, 2013
MALAMPATI KOTESWARA RAO Vs. BANK OF BARODA, NADENDLA BRANCH, NADENDLA	October 8, 2013
MALAPATI VARUN REDDY Vs. STATE OF ANDHRA PRADESH	June 4, 2013
MALEMPATI HARINARAYANA Vs. VANKAYALAPATI SUBBA RAO AND OTHER	January 22, 2013
MALREDDY YESANNA Vs. GOVERNMENT OF A.P.	April 9, 2013
MAMIDI PRASANTHI Vs. STATE OF ANDHRA PRADESH	June 14, 2013
MANAGEMENT OF ENGINE VALVES LIMITED Vs. INDUSTRIAL TRIBUNAL-II	December 12, 2013
MANAGING DIRECTOR Vs. B NARASIMHULU	July 30, 2013
MANAGING DIRECTOR, APSRTC Vs. BANDARU VENKATA NARSAMMA	December 2, 2013
MANAPPURAM FINANCE LTD Vs. GOVT. OF A.P., DEPT. OF LEGAL METROLOGY,REP. BY CONTROLLER OF LEGAL METROLOGY	January 4, 2013
MANDADI ADILAKSHMI Vs. VALLABHANENI SIVA PRASAD	April 24, 2013
MANDADI SRINIVAS RAO Vs. SHAIK MEHRUNNISA	March 18, 2013
MANDALA YADAGIRI Vs. MANDALA MADHAVA RAO	December 20, 2013
MANDAPALU RAMAIAH Vs. CONTDRATHI RAMANARAYANA	July 4, 2013
MANDAVA LAKSHMINARAYANA Vs. K.V.S.S. MALLIKARJUNA RAO	December 11, 2013
MANDAVA UMAMAHESWARA RAO Vs. AUTHORISED OFFICER	March 15, 2013
MANGATI GOPAL REDDY Vs. GOVERNMENT OF A P	July 2, 2013
MANIGANDLA RADHAKRISHNA MURTHY Vs. DHAVALESWARAPU JANIKAMMA	December 18, 2013
MANJUALA VENKATESWARARAO Vs. GOVT. OF A.P.	December 16, 2013
MANOJ KUMAR KANUGA Vs. MARUDHAR POWER PVT LTD	April 23, 2013
MANTRI DEVELOPERS PVT LTD Vs. B VENKATESHWAR RAO	August 8, 2013
MARKAPURAM SIVA RAO Vs. STATE OF ANDHRA PRADESH	April 30, 2013
MARUGU NARAYAN Vs. STATE	February 13, 2013
MARUPAKA SUDHAKAR Vs. GOVERNMENT OF A.P.,REP. BY ITS PRINCIPAL SECRETARY,HIGHER EDUCATION	February 25, 2013
MARUTI ISPAT & ENERGY PRIVATE LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY LIMITED	April 2, 2013
MARZ FURNITURES & DECORS (P) LIMITED Vs. COMMERCIAL TAX OFFICER (AUDIT)	March 20, 2013
MASTER PIECES FURNITURE PVT. LTD Vs. K.LAKSHMA REDDY	November 20, 2013
MATAPU VENKAT REDDY Vs. STATE OF A.P.	December 5, 2013
MAYTAS PROPERTIES LIMITED Vs. A.P. STATE CONSUMER DISPUTES REDRESSAL COMMISSION	February 7, 2013
MAYTAS PROPERTIES LIMITED Vs. KRISHNA KILARU	December 27, 2013
MD KHALEEL Vs. J SATYANARAYANA	November 8, 2013
MD SADIQ Vs. COMMISSIONER OF PROHIBITION AND EXCISE OF A P	November 21, 2013
MD SADIQ Vs. COMMISSIONER OF PROHIBITION AND EXCISE OF A P	March 20, 2013
MD. FAYAZ Vs. R.SABIHA BEGUM	September 4, 2013
MD. QHAIRUNNISA BEGUM Vs. SHAIK KUSHEED BEGUM	January 4, 2013
MD. SUBHAN KHAN Vs. THE A.P.S.R.T.C.,	June 20, 2013
MD.AMMANUALLAH GHOURI Vs. GOVERNMENT OF ANDHRA PRADESH	January 22, 2013
MD.SAIDUDDIN Vs. K.VENKATESAM	October 8, 2013
MEDARI WILSON RAJU Vs. STATE OF A P	November 20, 2013
MEGA CITY BUILDERS Vs. S L SAWHNEY	April 29, 2013
MEHER BANO Vs. GOVERNMENT OF ANDHRA PRADESH	April 29, 2013
MEKA KARTHIK Vs. STATE OF ANDHRA PRADESH	September 13, 2013
MELLACHERUVU RAJESWAR RAO Vs. CHITLURI SATYAM	December 9, 2013
METHUKU RAVINDRANATH Vs. SURE KRISHNAMURTHY	February 18, 2013
METTU MALYADRI Vs. METTU SIVAIAH	November 7, 2013
MIDWEST GRANITE PRIVATE LIMITED Vs. GOVERNMENT OF A.P.	April 29, 2013
MIR ALAMDAR ALI Vs. JOINT COLLECTOR-I, HYDERABAD	October 9, 2013
MIR HUSSAIN AIL KHAN Vs. STATE OF A.P.	January 2, 2013
MIRZA KHUSRU ALI BAIG Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	January 4, 2013
MITTAPALLY RAJYALAXMI Vs. LAND ACQUIISITION OFFICER	November 18, 2013
MOHAMMED ABDUL HAMEED Vs. ZULFIKHAR AHMED	July 2, 2013
MOHAMMED ABDUL JABBAR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	November 5, 2013
MOHAMMED AHMED ALI Vs. STATE OF ANDHRA PRADESH	April 26, 2013
MOHAMMED JAFFAR Vs. A.P. STATE WAKF BOARD	October 23, 2013
MOHAN SINGH Vs. R.VENKATRAMANA	October 4, 2013
MOHD AFZALUDDIN AHMED Vs. TRUSTEES BOARD MAHDAVIA CLUB, HYDERABAD	December 23, 2013
MOHD KHADEER Vs. K VENKATESHAM	October 30, 2013
MOHD LIYAQATH ALI Vs. REGISTRAR	June 14, 2013
MOHD. ABDUL QUAYYUM AND OTHERS Vs. MOHD. ABDUL HADI AND OTHERS	July 24, 2013
MOHD. ABDUL SATTAR @ SHAIK MAHABOOB Vs. RAHMATUNNISSA AND ORS.	December 17, 2013
MOHD. ASHRAF ALI Vs. M/S. KRUSHI CHAITANYA YOUVAJANA SANGAM	November 27, 2013
MOHD. GHULAM GHOUSE Vs. INUDSTRIAL TRIBUNAL-II	December 31, 2013
MOHD. KHADEER AND OTHERS Vs. K. VENKATESHAM AND OTHERS	October 13, 2013
MOHD. YAKUB Vs. TRANSMISSION CORPORATION OF A.P. LTD	July 30, 2013
MOHD. YAKUB A.P. NORTHERN POWER DISTRIBUTION CO. LTD. Vs. TRANSMISSION CORPORATION OF A.P. LTD. DIRECTOR (D & MRD). AND A.P. NORTHERN POWER DISTRIBUTION CO. LTD. CHAIRMAN & MANAGING DIRECTOR	July 13, 2013
MOHD.ALEEMUDDIN Vs. STATE OF A P	September 18, 2013
MOINUDDIN Vs. MD KAREEMUDDIN	January 24, 2013
MOKU NARAYANA REDDY Vs. JOINT COLLECTOR,WARANGAL,WARANGAL DISTRICT	September 26, 2013
MONANGI LAKSHMI Vs. ANDHRAVARAPU GOWRISHANKARA	October 31, 2013
MONAVARTHI RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	February 7, 2013
MORTHA RANGARAO Vs. STATE OF A P	September 25, 2013
MOTHER THERESA MEMORIAL CHRISTIAN MINORITY EDUCATIONAL SOCIETY Vs. STATE OF A P	February 14, 2013
MOULICA CONSTRUCTIONS Vs. DEPUTY COMMERCIAL TAX OFFICER, JUBILEE HILLS CIRCLE AND ANOTHER	August 2, 2013
MOVVA RAJA RAM Vs. STATE OF ANDHRA PRADESH	June 18, 2013
MPL CEMENT & SPONGE PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER & ANOTHER	June 12, 2013
MRF MAZDOOR SANG Vs. COMMISSIONER OF LABOUR	October 3, 2013
MUDDANA GOUD Vs. STATE OF ANDHRA PRADESH	March 14, 2013
MUKUTHI CHILAKAMMA Vs. CHEELAPALLE GOVINDAIAH	February 27, 2013
MULLU VENKATRAMAN REDDY AND OTHER Vs. GANDHURI GOVINDA REDDYAND ANOTHER	January 21, 2013
MUMMAREDDY VENKATESWARA RAO Vs. PENDYALA RAMAKRISHNA CHOWDARY	February 4, 2013
MURUGAN COLD STORAGE (P.) LTD Vs. COMMERCIAL TAX OFFICER	February 4, 2013
MUSLIM MINORITY STONE QUARRY WORKERS LABOUR CONTRACT CO OPERATIVE SOCIETY LTD KANIGIRI MANDAL,PRAKASAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	January 22, 2013
MUTHUKUR GRAM PANCHAYAT Vs. KAKUTURU RAMESH REDDY	September 27, 2013
MUTYALA BHUSHANAM Vs. PATNEEDI SREERAMAMURTHY	November 26, 2013
MUVVALA VASUDEVA Vs. PATTELA RAMA KOTESWARA RAO AND ANOTHER	October 31, 2013
MY PALACE MUTUALLY AIDED CO-OPERATIVE SOCIETY LTD Vs. MANDAL REVENUE OFFICER	August 26, 2013
MYSA ARJUN Vs. STATE OF ANDHRA PRASAD	August 21, 2013
MYSAGALLA BALAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	June 19, 2013
N GOVERDHANA BABU Vs. PALYAM RAMASUBRAHMANYAM	December 31, 2013
N GURUVARAO Vs. B PRATAP REDDY	February 4, 2013
N HANMANTH REDDY Vs. RAZIA BEGUM	July 19, 2013
N MALLA REDDY Vs. STATE OF A P	August 30, 2013
N NARSING RAO Vs. STATE OF ANDHRA PRADESH	November 18, 2013
N NARSING RAO Vs. STATE OF ANDHRA PRADESH	November 8, 2013
N P NAGARAJA Vs. TIRUMALA TIRUPATHI	March 21, 2013
N PARASURAM Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT, GODAVARI KHANI	October 23, 2013
N R K MURTHY Vs. APSRTC	August 28, 2013
N SANKAR REDDY Vs. N RAMI REDDY	January 31, 2013
N SRIDHAR Vs. STATE OF A P	January 29, 2013
N SRINIVASULU Vs. MANAGING DIRECTOR	June 11, 2013
N SURENDER RAO Vs. B SWAMY	December 5, 2013
N TULASIDAS Vs. SECRETARY EDUCATION DEPARTMENT HYDERABAD	November 20, 2013
N V S J RAMA RAO Vs. BROADCASTING CORPORATION OF INDIA	January 9, 2013
N V S K PRASAD Vs. STATE OF A P	September 27, 2013
N VENKATA RAMI REDDY Vs. SUB INSPECTOR OF POLICE	April 3, 2013
N. TYAGARAJU Vs. A. NARAYANA AWAMY	August 14, 2013
N.BHUMAIAH Vs. STATE OF ANDHRA PRADESH	November 21, 2013
N.MALLA REDDY Vs. STATE OF ANDHRA PRADESH	August 13, 2013
N.MALLA REDDY Vs. PROHIBITION & EXCISE SUPERINTENDENT,MEDCHAL, RANGA REDDY DISTRICT	March 28, 2013
N.PRABHAKAR REDDY Vs. STATE OF A P	June 13, 2013
N.PRITHAVI RAJ SINGH Vs. BHARAT DYNAMIC LTD., HYDERABAD	November 1, 2013
N.R.KANNAN Vs. CHIEF GENERAL MANAGER, TELECOMMUNICATIONS	September 18, 2013
N.S.R. MINERALS Vs. COMMR. OF CUS, C. EX. AND SERVICE TAX	November 12, 2013
N.SREE RAMULU Vs. B.LAKSHMI NARAYANA	April 24, 2013
N.VENKATA RAMA PRASAD Vs. K.KOTESWARA RAO	February 6, 2013
N.VENUGOPAL Vs. UNION OF INDIA	November 8, 2013
NADIMINTI VARALAKSHMI Vs. STATE OF ANDHRA PRADESH	September 2, 2013
NAGABATHULA HARA GOPAL Vs. MALLURI VENKATA RAMANA	December 17, 2013
NAGABHAIRAVA MEDHINI DEVI AND OTHERS Vs. PERUMALLA KASI RAO AND ANOTHER	April 29, 2013
NAGIREDDY VENKATESHWARA REDYYAND Vs. G.JAYA CHANDRA BABU	November 25, 2013
NAGULAPATI MALLAIAH Vs. STATE	March 26, 2013
NAJAMUDDIN KAZI Vs. MOHD ABDUL AZIZ	July 5, 2013
NAKKA PARTHASARATHY Vs. NAKKA KRSIHNAVENI	April 2, 2013
NAKKULA SATYANARAYANA, SRIKAKULAM DIST Vs. NAKKULLA JAGGARAO, SRIKAKULAM DIST AND OTHRS	November 1, 2013
NAMBOORI SATYANARAYANA Vs. PRL SECY , CIVIL SUPPLIES & ANO	November 12, 2013
NAMUDURI SRINIVAS Vs. K RADHA	April 29, 2013
NANDAM RAMA RAO Vs. BATTU RAMA RAO	April 4, 2013
NANDYALA KOTI REDDY Vs. BHEEMAVARAPU RAMA KRISHNA	December 13, 2013
NARENDRA BAHADUR Vs. BIRENDER BAHADUR	July 26, 2013
NARENDRA VEERABHADRA Vs. STATE OF ANDHRA PRADESH	February 5, 2013
NARRA SUSHEELA Vs. NARRA SRINIVAS REDDY	September 13, 2013
NARRA VENKAT RAM REDDAY Vs. NARRA SUSHEELA	September 21, 2013
NARSING PRASAD Vs. DINESH MOHANLAL PARDHANANI	October 30, 2013
NASEEM SULTANA Vs. SECUNDERABAD	February 7, 2013
NATIONAL ENERGY TRADING AND SERVICE LIMITED Vs. CENTRAL POWER DISTRIBUTION	June 3, 2013
NATIONAL INSURANCE CO LTD Vs. MAMIDI KOMURAMMA	October 4, 2013
NATIONAL INSURANCE CO. LTD Vs. SAHEB @ GADIVAN SAHEB	December 2, 2013
NATIONAL INSURANCE CO. LTD Vs. MALHOTA LAXMI	January 24, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. BORRIGOLLA DURGAMMA	December 9, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. GUGULOTH VENKANNA	November 13, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. GANNE SESHAMMA	March 13, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. GEDELA MAHALAKSHMAMMA	April 25, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. B RAJYA LAXMI	November 18, 2013
NATIONAL INSURANCE COMPANY, REP. BY ITS BRANCH MANAGER Vs. PONNA JAYAMMA AND ORS.	December 12, 2013
NATIONAL INVESTIGATION AGENCY, NIA, HYDERABAD Vs. DEVENDRA GUPTA	April 18, 2013
NAVEEN KAMAL JOHAR Vs. MADANLAL AGARWAL	July 5, 2013
NAYENENI SURYA RAO Vs. DISTRICT COLLECTOR, RANGA REDDY DISTRICT, HYDERABAD	July 22, 2013
NEMMALI SARADHI Vs. GOVERNMENT OF A P	March 14, 2013
NESAM SUBBARAO @ SUBBAYYA Vs. STATE	March 25, 2013
NETAJI MEMORIAL EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	July 30, 2013
NETAJI MEMORIAL EDUCATIONAL SOCIETY Vs. THE GOVT. OF A.P., THE COMMISSIONER OF DIRECTOR OF SCHOOL EDUCATION, THE REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION AND THE DISTRICT EDUCATIONAL OFFICER	July 13, 2013
NEW INDIA ASSURANCE CO LTD Vs. BULLA BHUDEVAMMA AND ORS	October 28, 2013
NEW INDIA ASSURANCE CO. LTD Vs. DAMMU ATCHAYYAMMA	August 30, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. BASANTHA MOHANTHY	December 19, 2013
NEW INDIA ASSURANCE COLTD Vs. KHAJA MOINUDDIN	April 25, 2013
NEW INDIA ASSURANCE COM LTD Vs. KATIKA GIRIDHAR RAO	November 19, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SWARNA HEMALATHA	December 27, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. V.D.SURESH	December 16, 2013
NIRMALAMA Vs. SYED SAMI	September 13, 2013
NIVITHA ENTERPRISES Vs. APCPDCL	March 15, 2013
NIZAM SUGAR FACTORY Vs. PREM HEAVY ENGINEERING WORKS PRIVATE LIMITED	June 3, 2013
NOMULA VARALAKSHMI Vs. ELURU MUNICIPAL CORPORATION	June 11, 2013
NOON HOMES AND RESORTS PVT. LTD. Vs. CESTAT	October 25, 2013
NOOR AHMED Vs. MAZHARUL QAMAR	June 18, 2013
O KALYAN Vs. M P RABINDRANATH	April 25, 2013
OIL NATURAL GAS CORPORATIONH LTD. RAJAHMUNDRY Vs. RAO AND RAO ENGINEERING WORKS, VIJAYAWADA	August 26, 2013
ORIENTAL INSURANCE CO LTD Vs. SHAIK MAHABUNNI	March 8, 2013
ORIENTAL INSURANCE CO.LTD. TANUKU Vs. POLISETTI SATYAVATHI	July 12, 2013
ORIENTAL INSURANCE CO.LTD., SECUNDERABAD Vs. G.S.DIWAKAR	July 29, 2013
ORIENTAL INSURANCE COMPANY DIVISIONAL OFFICE Vs. ALURU RAMA DEVI	November 5, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. KUNAPAREDDY SAROJA	December 24, 2013
P B RAMESH Vs. GOVERNMENT OF ANDHRA PRADESH	December 11, 2013
P IILESH YADAV Vs. P SUVARNA	December 12, 2013
P KRISHNA YADAV Vs. M S JAYALINGAM	June 28, 2013
P LAXMI DEVI Vs. STATE OF ANDHRA PRADESH	June 3, 2013
P NAGESWARA RAO Vs. MARATH JAYANTHI	January 24, 2013
P RAMAKRISHNA Vs. SHRIRAM CITY UNION FINANCE LTD	February 8, 2013
P RAVINDER REDDY Vs. NALAMALAPUR SUBBA REDDY	March 21, 2013
P S BHARATHSENA REDDY Vs. VALLAMMA	December 6, 2013
P URMILA Vs. STATE OF A P	September 23, 2013
P UTHEJA Vs. S SRINIVAS	December 22, 2013
P V KONDALA RAO Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER, KAKINADA	October 29, 2013
P V PRASAD Vs. COMMISSIONER OF PROHIBITION	March 12, 2013
P VEERA SWAMY Vs. GANDHAM CHANDRA SEKHAR RAO	July 9, 2013
P VENKAT REDDY Vs. STATE OF A P	September 2, 2013
P. ANJI BABU Vs. GOVERNMENT OF ANDHRA PRADESH	July 15, 2013
P. GHOUSIA BEGUM & OTHERS Vs. BASIREDDY RUKMINAMMA	November 19, 2013
P. VEERASWAMY AND OTHERS Vs. PANGURU SEETHAMMAGARI ARYA VYSYA DHARMA SATHRAM	July 9, 2013
P. VENKATESWARLU Vs. THE DIVISIONAL OFFICE, LIFE INSURANCE CORPORATION OF INDIA	November 29, 2013
P.ANAND RAO Vs. STATE OF A.P.	October 4, 2013
P.ANJANEYULU GUPTA Vs. MOHD ABDUL BASITH KHAN	November 28, 2013
P.BALASUBRAHMANYAM Vs. UNION OF INDIA	October 8, 2013
P.DHARMA REDDY Vs. ANJI REDDY	December 26, 2013
P.JAYAPAL REDDY Vs. DISTRICT COOPERATIVE OFFICER	November 22, 2013
P.JAYARAM Vs. P.SUDHA LAXMI	November 26, 2013
P.KUPPARAJU Vs. A.THYAGARAJU	February 12, 2013
P.LAVANYA Vs. P.DINESH RAO	April 8, 2013
P.MURALI S/O JAYARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	October 31, 2013
P.MURTHY YADAV Vs. GOVERNMENT OF A.P.	February 15, 2013
P.N. NARASIMHULU Vs. SUPERINTENDENT OF POLICE AND ANOTHER	June 7, 2013
P.N.S. PRAKASH Vs. SECRETARY TO GOVT. OF A.P.	February 15, 2013
P.NARASIMHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 20, 2013
P.NARASIMHA RAO Vs. CHIEF EXECUTIVE OFFICER	October 11, 2013
P.R.AGENCIES Vs. LAKSHMI PRIYA EXPORTS PRIVATE LIMITED	February 6, 2013
P.R.SUBRAMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH	September 24, 2013
P.T.RAMANUJACHARYULU Vs. SPECIAL TAHSILDAR	December 4, 2013
P.UTHEJA Vs. S.SRINIVAS	December 23, 2013
P.V.KRISHNAIAH Vs. UNION OF INDIA	October 8, 2013
P.V.NARAYANA Vs. A.P.STATE ROAD TRANSPORT CORPORATION	February 15, 2013
P.VEERABHADRAPPA SETTY Vs. POLLIKI CHANDRAHAS	November 26, 2013
P.VENUGOPAL RAO Vs. SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA	April 15, 2013
P.VIJAYA JYOTHI Vs. STATE OF ANDHRA PRADESH	December 31, 2013
PADALA RAMU @ PADALA VENKATA RA MA REDDY Vs. STATE OF A P	April 22, 2013
PADMA SRINIVAS GAS AGENCY Vs. DISTRICT COLLECTOR,KAKINADA	April 9, 2013
PAIAAVULA KESHAVULU Vs. STATE OF ANDHRA PRADESH AND ANOTHER	April 30, 2013
PALADUGU NAGAMANI Vs. MADALA RAMA RAO	August 16, 2013
PALADUGU RAMESH Vs. SHAIK BEGUM BEE	December 11, 2013
PALAMANGALAM VENDAMMA Vs. S SALEEM	February 12, 2013
PALAVENKATAPURAM GRAM PANCHAYAT Vs. DISTRICT COLLECTOR	September 26, 2013
PALKONDA VIJAYA MOHAN REDDY Vs. MD.ASADULLAH	July 10, 2013
PALLAPU SRINU Vs. SECRETARY,REGIONAL TRANSPORT AUTHORITY,KARIMNAGAR,KARIMNAGAR DISTRICT	August 13, 2013
PALLAPU SRINU Vs. SECRETARY REGIONAL TRANSPORT	August 30, 2013
PALLAVAJHALA SURYA NARAYANA MURTHY Vs. KONDAPALLE VENKATA LAKSHMI NARAYANA MURTHY AND ORS.	July 12, 2013
PALLE PITCHI REDDY Vs. SPECIAL DEPUTY COLLECTOR, SOMASILA PROJECT UNIT IV, RAJAMPET, Y.S.R. DISTRICT	February 26, 2013
PALLETI VIMALAMMA AND OTHERS Vs. STATE OF A.P.	January 31, 2013
PANNALU RUKMANI DEVI Vs. SANAGAVARAPU	November 13, 2013
PAPASANI SANKARA REDDY Vs. KANDULA HANUMANTHA REDDY	February 21, 2013
PARACHA MOHAN RAO Vs. STATE OF ANDHRA PRADESH	July 4, 2013
PARAMKUSHAM VIJYA LAXMI Vs. GOVT OF ANDHRA PRADESH	December 10, 2013
PARASA NAGAMALLESWARARAO Vs. SUB REGISTRAR ELURU	February 12, 2013
PARCHUR COLD STORAGE PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 2013
PASMALA ANJAIAH CHARY Vs. T SATYANARAYANA	December 31, 2013
PASMALA ANJAIAH CHARY Vs. T SATYANARAYANA	December 21, 2013
PASULA NARASIMNA Vs. INSPECTOR OF POLICE	February 15, 2013
PASUPARTHI JAYARAM Vs. GOVERNMENT OF ANDHRA PRADESH	June 3, 2013
PASUPULETI BALA GANGADHAR Vs. STATE OF A.P.	March 4, 2013
PATHAN VALI KHAN Vs. G.VENKATA GANDHI	July 30, 2013
PATHAN VALI KHAN Vs. G VENKATA GANDHI	July 13, 2013
PATNALA VENKATA RAMAKRISHNA Vs. M/S. MIDWEST (INDIA) INDUSTRIES LIMITED	November 4, 2013
PATTAN NAZIMUNNISA BEGUM @ NAZIMUNNISA Vs. SHAIK HAMIDUNNISA	November 20, 2013
PATTAN NAZIMUNNISA BEGUM @ NAZIMUNNISA Vs. SHAIK HAMIDUNNISA	November 19, 2013
PAVULURU MOHAN RAO Vs. GUDIPATI KRISHNAMMA	September 27, 2013
PAWAN AGRO INDUSTRIES Vs. DEPUTY COMMERCIAL TAX OFFICER-1 AND 3	December 16, 2013
PEARL BEVERAGES LTD. Vs. COMMR. OF C. EX. , CUS. & S.T.	August 21, 2013
PEDDI SAILAJA Vs. STATE REP.BY THE PRINCIPAL SECRETARY TO GOVT.OF A.P.REVENUE DEPARTMENT	October 7, 2013
PEETHALA MURTHY YADAV Vs. GOVERNMENT OF A P	February 15, 2013
PENKI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH	June 14, 2013
PENMATSA APPALA NARASIMHA RAJU Vs. DISTRICT COLLECTOR	February 6, 2013
PENMATSA APPALA NARASIMHA RAJU Vs. DISTRICT COLLECTOR, ELURU,WEST GODAVARI DISTRICT	October 24, 2013
PENMATSA LAKSHMI Vs. STATE OF A P	February 6, 2013
PENUGONDA VARALAKSHMI Vs. NALLAMALA LAKSHMI TAYARU	November 29, 2013
PENUMALLI SULOCHANA Vs. HARISH RAWTANI	July 25, 2013
PERUMALLAKASI RAO Vs. NUKALA MURALIKRISHNA	April 29, 2013
PERURI MANIKYAMBA Vs. AGRAHARAPU VEERA VENKATA SATYANARAYANA MURTHY	April 29, 2013
PETA RADHA REDDY Vs. C.V. MANOHARAN	April 1, 2013
PILLI YADAIAH Vs. PILLI KOMRAIAH	June 20, 2013
PITTALA LACHAVVA Vs. DUDDETI VENKATAIAH	September 11, 2013
PJSC STROYTRANSGAZ Vs. ASSISTANT COMMISSIONER (CT), VMU-II	January 2, 2013
POCHREDDY SRIHARI REDDY Vs. VEERIBOINA HARIKRISHNA	December 12, 2013
POLAVARAPU VEERA RAGHAVA SARMA Vs. GOVT. OF A.P.	September 6, 2013
PORANKI SRIDHAR RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	March 26, 2013
POTHINI VARAPRASAD Vs. STATE OF ANDHRA PRADESH	January 24, 2013
POTHUGANTI KOMURAIAH Vs. LAND ACQUISITION OFFICER	November 7, 2013
POTU CHINA MUSALAIAH Vs. POTU YALLAMANDA	November 14, 2013
POWER GRID CORPORATION OF INDIA LTD.,KHAMMAM Vs. THE 17 WORKERS,KHAMMAM	July 16, 2013
PRABHODINI GATLA Vs. VIJAY KUMAR GATLA	October 29, 2013
PRABHUNATH VASIREDDY Vs. UNION OF INDIA	June 7, 2013
PRAGA TOOLS OFFICERS CO OPERATIVE Vs. DSN RAJU	June 24, 2013
PRATAPA SEETHARAMA Vs. SEETHEPALLI KUTUMBAYYA	April 10, 2013
PRATHIPATI JOGAYYAMMA Vs. VOBHILINENI VEERA VENKATA SATYANARAYANA	March 11, 2013
PRATHISTA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER	January 23, 2013
PRINCIPAL SECRETARY TO GOVERNMENT, GOVT OF A P Vs. M NARSIMHA	October 4, 2013
PULAGAM SRINIVAS REDDY Vs. STATE OF A P	November 26, 2013
PULI SAILU Vs. REVENUE DIVISIONAL OFFICER,KAMAREDDY	March 13, 2013
PULIGUJJU VASANTHA RAO Vs. SHRIRAM CITY UNION FINANCE LIMITED	February 13, 2013
PULIME SWAMY NAIDU Vs. DENDULURI MANIKYAMBHA	August 23, 2013
PULUGAM SRINIVAS Vs. ASSISTANT DIRECTOR	September 30, 2013
PULUGAM SRINIVAS Vs. ASSISTANT DIRECTOR HANDLOOM AND TEXTILES, MEDAK DISTRICT,SANGAREDDY	September 13, 2013
PUNUMACHA ASHOK RAJU Vs. INDUKURI VENKATA GOPALA KRISHNAM RAJU	March 1, 2013
PURAVANKARA PROJECTS LIMITED Vs. STATE OF ANDHRA PRADESH	March 5, 2013
PURMA ANDALU Vs. GOVERNMENT OF ANDHRA PRADESH	July 3, 2013
PUSHPA Vs. L.C.FARNANDEZ	July 5, 2013
PUTTY ARAVIND KUMAR Vs. PUTTY ASH	April 24, 2013
PYLA ANAND RAO Vs. TAHSILDAR, VISAKHAPATNAM	September 11, 2013
R JAGADEESH Vs. R RENUKA	April 29, 2013
R LAKSHMI DEVI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 11, 2013
R MARKANDEYA KUMAR Vs. UNION OF INDIA	April 22, 2013
R NARASIMHA REDDY Vs. DIST REGISTRAR, STAMPS, HYD	March 21, 2013
R RADHA Vs. P BHANU PRAKASH REDDY	April 25, 2013
R SATYANARAYANA Vs. STATE OF A P	July 18, 2013
R VEERAIAH Vs. STATE OF A P	July 31, 2013
R.G.S.G.KARYALAYA Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED	November 22, 2013
R.RADHIKA Vs. A.P.S.R.T.C	November 26, 2013
R.SAROJANA Vs. ORANGANTI RAJITHA	July 17, 2013
R.SHIVA NARAYANA Vs. VICE CHAIRMAN AND HOUSING COMMISSIONER	September 25, 2013
R.V.S.VARA PRASAD Vs. V.RAMDAS	July 12, 2013
RACHA JANA BAI Vs. RACHA GOWREESHAM	September 30, 2013
RACHARLA THIRUPATHI Vs. GUNDALA SHOBHA RANI	July 24, 2013
RACHOKONDA PARVATHI W/O. VENKATA SUBRAHMANYAM Vs. RACHAKONDA VENKATA SUBRAHMANYAM S/O. LATE R.VENKATA RAMANA	April 3, 2013
RADHIKA JAISWAL Vs. STATE OF ANDHRA PRADESH	July 15, 2013
RAGHUNATHA RAO Vs. CENTRAL BOARD OF FILM CERTIFICATION	June 28, 2013
RAHEEMUNNISA Vs. STATE OF ANDHRA PRADESH	February 28, 2013
RAHMATULLAH KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	December 31, 2013
RAJ KUMAR SURANA Vs. GOVERNMENT OF ANDHRA PRADESH	November 12, 2013
RAJESH SINGH Vs. PRITHVIRAJ SINGH	July 29, 2013
RAJULAPATI KOMALA DEVI Vs. KAGITHA RAM BABU	December 19, 2013
RAK CERAMICS (INDIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER	August 6, 2013
RAKSHANA STEELS LIMITED Vs. UNION OF INDIA	January 28, 2013
RAMAKRISHNA FOOD INDUSTRY Vs. GOVERNMENT OF ANDHRA PRADESH	March 14, 2013
RAMDAS RAMANNA Vs. GOVERNMENT OF ANDHRA PRADESH	February 27, 2013
RAMEJA SYED Vs. REGIONAL PASSPORT OFFICER, SECUNDERABAD	July 29, 2013
RANGAL LINGAIAH Vs. SAJJALA VENKAT REDDY	March 25, 2013
RANJITH FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED	December 11, 2013
RASHTRIYA PARIYOJANA NIRMAN NIGAM LTD Vs. P L RAJU	June 10, 2013
RATNAMMA Vs. BHAGWANTH KAUR	December 12, 2013
RAVULA GOPAL REDDY Vs. RAVULA NARASI REDDY	December 9, 2013
RAVURI SIVA PRASAD Vs. STATE OF ANDHRA PRADESH	July 15, 2013
RAYEES FATIMA Vs. M/S SUPER RECLAMATIONS PRIVATE LIMITED	October 31, 2013
RAZIA BEGUM Vs. HON'BLE HIGH COURT OF ANDHRA PRADESH	December 5, 2013
REDDI RADHAKRISHNA Vs. REDY LAKSHMI	February 27, 2013
REEMANA KAUSHIK Vs. SHOBHIT KAUSHIK	June 3, 2013
REGULAVALASA CHIRANJEEVI RAO Vs. STATE OF A.P.	February 25, 2013
RELIABILLITY ENGINEERING INDUSTRIES,R.R.DISTRICT,A.P. Vs. AESSEAL INDIA PVT. LTD., PUNE DISTRICT, MAHARASHTRA	July 10, 2013
RELIANCE GENERAL INSURANCE CO LTD Vs. B MALLAIAH	August 28, 2013
REMIDI SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH	April 18, 2013
RODDA NARSAIAH Vs. ADLA RAJU	June 13, 2013
ROHITH P. REDDY Vs. STATE OF ANDHRA PRADESH	December 27, 2013
ROHITH P.REDDY Vs. STATE OF ANDHRA PRADESH	August 20, 2013
ROLLON STEELS Vs. A P TRANSCO LTD	July 3, 2013
ROMPICHERLA VENKATA RATNAM Vs. GOVERNMENT OF ANDHRA PRADESH	June 28, 2013
RONGALA VENKATA SATYANARAYANA Vs. MANDAL REVENUE OFFICER	March 1, 2013
ROUTHU LIKITHA Vs. L.SRINIVASA RAO	December 20, 2013
ROWTHU NAGESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANR.	June 9, 2013
ROWTHU NAGESWARA RAO Vs. APSRTC	June 19, 2013
RUDRAVARAM JHANSI RANI Vs. STATE OF A P	July 24, 2013
RUKHIA BANU Vs. COMMISSIONER & DIRECTOR OF AGRICULTURE, HYDERABAD	August 26, 2013
RYTU DEPOT DRAKSHARAMA Vs. RAJYALAKSHMI	June 14, 2013
S JANARADHAN REDDY Vs. S MADHAVA REDDY	April 23, 2013
S MADHAV RAO Vs. HONBLE INDUSTRIAL TRIBUNAL	August 13, 2013
S SARAVAIAH Vs. STATE OF ANDHRA PRADESH	October 29, 2013
S V NARASIMHULU NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH	April 30, 2013
S V PRASAD Vs. PUBLIC PROSECUTOR ACB CASEC	January 28, 2013
S ZIAULLA Vs. M H SHAFIULLA SAHIB	February 12, 2013
S. RAMU Vs. L. RAMANAMMA @ RAJANI	August 6, 2013
S. VENKATESH Vs. RESERVE BANK OF INDIA	February 28, 2013
S.C.R. CATERERS, DRY FRUITS, FRUIT JUICE STALLS WELFARE ASSOCIATION Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER	August 16, 2013
S.HABEEB Vs. M.F.SHAHANAZ	February 21, 2013
S.KRISHNA MURTHY Vs. INDIAN OVERSEAS BANK	October 3, 2013
S.KUMARA SWAMY Vs. STATE OF ANDHRA PRADESH	November 5, 2013
S.M. ANJINEYULU Vs. K. SATYA PRAKASH	February 19, 2013
S.NAGESH KUMAR Vs. STATE OF ANDHRA PRADESH	September 20, 2013
S.NARAYANASWAMY Vs. NIMMALA APPANNA S/O.PEDDANNA	August 14, 2013
S.RAM MANOHAR S/O. LATE S.SUNDERA MURTHY Vs. UNION OF INDIA	April 24, 2013
S.RAMESH BABU Vs. N.KRISHNA REDDY	June 18, 2013
S.RAVINDRA Vs. STATE OF A.P.	November 4, 2013
S.SATTU Vs. GOVERNMENT OF ANDHRA PRADESH	April 1, 2013
S.SHANTHA Vs. STATE OF ANDHRA PRADESH	September 18, 2013
S.T. RANGANATHAN Vs. MARGADARSI CHIT FUND (PVT.) LTD	January 24, 2013
S.VIJAYKUMAR Vs. DISTRICT EDUCATIONAL OFFICER	September 20, 2013
S.ZINNI FARAHAT Vs. GOVERNMENT OF ANDHRA PRADESH	September 10, 2013
SADIQUR RAHMAN Vs. RAMKISHAN BUNG	August 27, 2013
SAI BALAJI HEALTH CARE INDIA PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH	December 5, 2013
SAI DURGA MEDICAL CORPORATION Vs. STATE OF A P	July 17, 2013
SAI RAM HEAVY MOTOR DRIVING SCHOOL,RANGA REDDY DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	June 13, 2013
SAIF UL ISLAM HABEEB ALI Vs. ASMA BEGUM	October 11, 2013
SAIPEM Vs. COMMERCIAL TAX OFFICER	August 8, 2013
SALAPU RAMANA Vs. SALAPU SANYASI RAO	July 5, 2013
SALLEPALLI NARASIMHA REDDY Vs. YERRAM PEDDA SUBBA REDDY	November 22, 2013
SAM ZAL BASTAWALA Vs. STATE OF ANDHRA PRADESH	April 4, 2013
SAMA LINGA REDDY Vs. MOHAMMAD JAMAL AHMED AND ORS.	October 13, 2013
SAMA PRABHAKAR REDDY, RANGA REDDY DISTRICT Vs. PRL SECY, TRANSPORT DEPT, HYDERABAD	November 13, 2013
SAMUDRALA SATYANARAYANA Vs. STATE OF A P	July 11, 2013
SANALA APPA RAO Vs. DISTRICT COLLECTOR AND MAGISTRATE EAST GODAVARI KALINADA	October 23, 2013
SANAPALA RAMANUJULU @ RAMANUJA CHARUYLU Vs. SANAPALA SRIDHRUDU	December 3, 2013
SANGAVARAPU RUKMINIDEVI Vs. SANGAVARAPU VENKATA SUBBAIAH AND OTHERS	November 13, 2013
SANJAY KUMAR PATENGAY S/O SATYANARAY Vs. SATYANARAYANA RAO PATANGAY	November 7, 2013
SANJEEV MALHOTRA Vs. SUNSHINE FRUIT PULP INDUSTRIES	July 1, 2013
SANNAPPA NAGAMMA Vs. SAPATLA PAKKIRAPPA	June 3, 2013
SANNAPU REDDY VENKATA REDDY Vs. JILLELA BHUPAL REDDY	November 26, 2013
SANOFI PASTEUR HOLDINGS SA Vs. DEPARTMENT OF REVENUE	February 15, 2013
SANTOSH KUMAR SONY Vs. CHAIRMAN A P STATE CO OPERATIVE	July 23, 2013
SARALA PROJECT WORKS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	December 10, 2013
SARASWATHI EDUCATIONAL SOCIETY Vs. GOVT. OF A.P.	November 12, 2013
SATHYANARAYANA SAW MILL Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	September 19, 2013
SATISH KHANNA Vs. KANDURU ANURADHA REDDY	April 2, 2013
SAYED YOUSHA HYDER Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	July 29, 2013
SCV CABLE NET Vs. CESTAT, BANGALORE	September 18, 2013
SECRETARY TO GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMED IBRAHIM	March 4, 2013
SECRETARY TO GOVT Vs. P SUNDER RAMI REDDY	July 8, 2013
SEELA RANI Vs. MIMIDI SURESH	June 4, 2013
SEGALLA CHINNAMMI Vs. A P WAKF BOARD	July 12, 2013
SELCO INTERNATIONAL LTD Vs. LVR INFRASTRUCTURES PVT LTD	July 5, 2013
SELECTION GRADE SECRETARY Vs. RAMA SAI BABA	April 26, 2013
SHABBIR Vs. S RAZAK SAHEB	December 27, 2013
SHAHANAJ Vs. ANDHRA PRADESH STATE ROAD TRANS CORPN	August 30, 2013
SHAIK @ MOHAMMED GOUSINNISA BEGUM @ GOUSIA BEGUM Vs. SHAIK ABDUL RASHEED	August 19, 2013
SHAIK ADAM SHARIF Vs. AREA MARKETING MANAGER	March 13, 2013
SHAIK GOUSIYA BEGUM Vs. SHAIK HUSSAN	November 13, 2013
SHAIK JILANI SAHEB Vs. GOVERNMENT OF A P	July 11, 2013
SHAIK MAHAMMAD RAFI Vs. CORRESPONDENT OF SAINT FRANCIS INTEGRANTED ENGLISH MEDIUM SCHOOL	September 27, 2013
SHAIK MOHAMMAD Vs. GOVERNMENT OF ANDHRA PRADESH	September 5, 2013
SHAIK SALAM Vs. Y. SRINIVASA RAO AND M/S. THE NEW INDIA ASSURANCE CO. LTD., REP. BY ITS DIVISIONAL MANAGER	October 29, 2013
SHAIK SUBHANI Vs. GOVERNMENT OF ANDHRA PRADESH	November 7, 2013
SHAMSHU BEGUM Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	March 14, 2013
SHANKAR HILLS PLOT PURCHASERS Vs. CH ANANTHA REDDY	August 5, 2013
SHANTHAM SWAMY Vs. TAHASILDAR, MEDAK DISTRICT	November 5, 2013
SHARFUNNISSA BEGUM Vs. APSRTC,REP., BY ITS REGIONAL MANAGER MEDAK REGION, SANGAREDDY	August 21, 2013
SHARP BUSINESS SYSTEMS (P) LTD. Vs. STATE OF ANDHRA PRADESH	July 18, 2013
SHIVA PRASADA RAO Vs. SECRETARY EDUCATION DEPARTMENT HYDERABAD	November 5, 2013
SHIVA SAI GRANITES, GUNTUR DISTRICT Vs. GOVERNMENT OF A P	September 19, 2013
SHIVA SHANKAR MINERALS PVT LTD, HYDERABAD Vs. SECRETARY DEPARTMENT OF REVENUE, GOVT OF INDIA	September 19, 2013
SHIVAREDDYPALLY ANANTHAIAH Vs. JOINT COLLECTOR	November 27, 2013
SHIVRAJ SANGHI Vs. KESHAV DEO DALMIA	October 11, 2013
SHRIRAM GENERAL INSURANCE CO.LTD. Vs. C.CHANDRA SHEKAR GOUD	August 28, 2013
SIKHAKOLLI MAHESH Vs. STATE OF ANDHRA PRADESH	September 4, 2013
SILAPARASETTI RAMU Vs. LALAM RAMANAMMA	August 6, 2013
SINGARENI COLLERIES CO LTD Vs. DEVARAJ VENKATESHWAR RAO	December 6, 2013
SINGARENI COLLIERIES COMPANY LTD Vs. SPL. DY. COLLECTOR	December 6, 2013
SIRI RESTAURANT & BAR Vs. COMMR. OF CUS., C. EX. & S.T.	October 31, 2013
SITA BAI Vs. SOUTH INDIA BANK LTD	June 18, 2013
SITARAMA MARINE FISHERMEN CO OPERATIVE SOCIETY, KALIPATNAM Vs. COMMISSIONER OF FISHERIES	December 10, 2013
SK. NAZIR Vs. NORTHERN POWER DISTRIBUTION COMPANY OF A.P. LIMITED	November 4, 2013
SMT. NOONE KRISHNAVENI Vs. THE GOVERNMENT OF A.P. REP. BY ITS PRINCIPAL SECRETARY,	June 25, 2013
SMT. S. DASLI Vs. M/S. ARORA POULTRY PRODUCTS LTD., REP. BY R. DEVA DAS PILLAI AND UNITED INDIA INSURANCE CO. LTD., REP. BY SENIOR DIVISIONAL MANAGER	October 29, 2013
SMT. T. SUVARNA, T. VISHNU MURTHY AND T. BHARATH Vs. STATE OF ANDHRA PRADESH, REPT. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., THROUGH INSPECTOR OF POLICE AND M/S. SIVA SAI BUILDERS & DEVELOPERS (P) LTD., REPT. BY ITS M.D., SMT. B.H. LAKSHMI	June 5, 2013
SOA SOFTWARE ENGINEERING INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	March 12, 2013
SOMA CGGCJV Vs. GOVERNMENT OF ANDHRA PRADESH	September 11, 2013
SOMA VENKATA RAO Vs. VELAMURI CHINA AYYAPA REDDY	April 26, 2013
SOMISETTI BALA SRINIVASA RAO Vs. CHIEF MANAGER, INDIAN BANK, R.R. PET	February 15, 2013
SONO PRINTERS PVT. LTD Vs. REGISTRAR OF COMPANIES	November 12, 2013
SONTI RAMANAMMA Vs. HUSSAINI BEGUM	December 6, 2013
SOYAM NAGARAJU Vs. TAHSILDAR CHARLA MANDAL	July 23, 2013
SPANDANA SPHOORTY FINANCIAL LTD Vs. AUTHORITY UNDER MINIMUM WAGES	April 29, 2013
SPANDANA SPOORTHY FINANCIAL LTD Vs. C.C., C. EX. & S.T.	November 6, 2013
SPECIAL DEPUTI COLLECTOR Vs. K. SHOBHA RANI	August 16, 2013
SPECIAL DEPUTY COLLECTOR Vs. K SHOBHA RANI	August 16, 2013
SPECIAL PROTECTION FORCE Vs. C.C.E., CUS. & S.T.	September 19, 2013
SPECTRA SHARES & SCRIPS PVT. LTD Vs. COMMISSIONER OF INCOME TAX-III	February 21, 2013
SPL DEPUTY COLLECTOR, LAND ACQUISITION AND REHABILITATION, SRISAILAM PROJECT CUM LAND ACQUISITION OFFICER, KURNOOL Vs. K SHOBHA RANI	August 16, 2013
SPLASH LE SURE PARK LTD. Vs. METTU CHANDRA SEKHARA REDDY	January 4, 2013
SREE SEETHA RAMA CHANDRA SWAMY VARI DEVASTHANAM Vs. GOVERNMENT OF A.P.	November 22, 2013
SREI EQUIPMENT FINANCE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT-IV), NAMPALLY	August 23, 2013
SRI AGASTESWARA SWAMY TEMPLE Vs. V.SIVA KAMESWARA RAO	December 31, 2013
SRI BALAJI SERVICE STATION Vs. CESTAT	November 19, 2013
SRI CHAITANYA EDUCATIONAL COMMITTEE Vs. C.C., C. EX. AND S.T., GUNTUR	September 4, 2013
SRI DHANALAKSHMI RICE AND BOILED RICE MILL Vs. THE APPELLATE DEPUTY COMMISSIONER (CT), GUNTUR AND ANOTHER	September 2, 2013
SRI EDUPUGANTI SUBBA RAO Vs. M/S. SUGANTI ALLOYS CASTINGS, LIMITED (IN LIQUIDATION), REP. BY OFFICIAL LIQUIDATOR AND OTHERS	October 28, 2013
SRI VENKATESWAA GAS AGENCY,KURNOO; DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	July 11, 2013
SRI VIGNESWARA TRADERS,KOMERAPUDI VILLAGE Vs. CIRCLE INSPECTOR OF POLICE,PORUMAMILLA	April 1, 2013
SRIKAKULAPU SURYANARAYANA Vs. APSRTC	December 26, 2013
SRIMANNARAYANA TRADING COMPANY Vs. TIRUMALA TIRUPATHI DEVASTHANAM	July 16, 2013
SRINIVAS ENTERPRISES Vs. NARAYANDAS	March 15, 2013
SRINIVAS ENTERPRISES,TARNAKA, SECUNDERABAD AND ANO Vs. NARAYANDAS AND OTHERS	March 14, 2013
SRINIVASA (INLAND FISHERMEN) MATHSYA PARISRAMIKA SAHAKARA SANGAM Vs. ASSISTANT DIRECTOR OF FISHERIES AND EX-OFFICIO COOPERATIVE DEPUTY REGISTRAR	December 13, 2013
SRINIVASA RAO KOTHAPALLI Vs. APPA RAO MUKKAMALA	December 27, 2013
SRIRAM REFREGERATION INDUSTRIES Vs. INCOME TAX OFFICER	December 24, 2013
SRIVARI INDUSTRIES Vs. COMMERCIAL TAX OFFICER	February 11, 2013
STATE BANK OF HYDERABAD Vs. STAR ELECTRICAL INDUSTRIES	October 28, 2013
STATE BANK OF INDIA Vs. DEPUTY COMMERCIAL TAX OFFICER	December 23, 2013
STATE BANK OF INDIA Vs. KADAVAKOLLU VENKATARATNAM	August 28, 2013
STATE BANK OF INDIA Vs. P.VEERANARAYANA	September 4, 2013
STATE BANK OF INDIA Vs. MONARCH PIPES LIMITED	April 4, 2013
STATE OF A P Vs. SHAIK KHADER BASHA	April 29, 2013
STATE OF A P Vs. KARUBA HANUMANTHAPPA	June 25, 2013
STATE OF A P Vs. MOHAMMED SADAQ ALI	August 21, 2013
STATE OF A P Vs. BARLAPUDI BHASKARA RAO	June 17, 2013
STATE OF A P Vs. YADLA SATYANARAYANA	April 25, 2013
STATE OF A P Vs. SHAIK SARDAR	April 22, 2013
STATE OF A P Vs. LAKKU NAGARAJU REDDY @ NAGARAJU	April 24, 2013
STATE OF A P Vs. MALLAVARAM SANKAR REDDY ,	July 17, 2013
STATE OF A P Vs. ARCOT ESWARA REDDY	June 18, 2013
STATE OF A P Vs. THUMMA MURALI	October 24, 2013
STATE OF A P Vs. PUDURU RAMESH	April 25, 2013
STATE OF A P Vs. GAINI NARAYANA	March 11, 2013
STATE OF A.P. Vs. KALLEPALLI GIRI	April 23, 2013
STATE OF A.P. Vs. PALIKA RAJU @ RAVI RAJU @ TELU RAJU	July 1, 2013
STATE OF A.P. Vs. SREE AKKAMAMBA TEXTILES LTD.	August 8, 2013
STATE OF ANDHRA PRADESH Vs. SRINIVASA CEMENTS	July 4, 2013
STATE OF ANDHRA PRADESH Vs. SRI SAI MARKETING	September 10, 2013
STATE OF ANDHRA PRADESH Vs. SRI SARVARAYA SUGARS LIMITED	July 9, 2013
STATE OF ANDHRA PRADESH Vs. NALAMATI DORAYYA	December 31, 2013
STATE OF ANDHRA PRADESH Vs. ADUKKALPATTU MANI	December 5, 2013
STATE OF ANDHRA PRADESH Vs. MUMMAREDDY	June 19, 2013
STATE OF ANDHRA PRADESH Vs. SAMIULLA SHAREEF	June 20, 2013
STATE OF ANDHRA PRADESH Vs. BHYRAVARAPU SRI KRISHNA	June 10, 2013
STATE OF ANDHRA PRADESH Vs. SURENDER KUMAR JOSHI	November 20, 2013
STATE OF ANDHRA PRADESH Vs. Y.V.RAMANA	November 22, 2013
STATE OF ANDHRA PRADESH Vs. MOHD MUNTAZUDDIN KHAN	June 11, 2013
STATE OF ANDHRA PRADESH Vs. N.V. BHASKAR	August 26, 2013
STATE OF ANDHRA PRADESH Vs. VISWA VIJETHA AGENCIES, GUNTUR	July 30, 2013
STATE OF ANDHRA PRADESH Vs. RAGHAVENDRA AGENCIES	July 24, 2013
STATE OF ANDHRA PRADESH Vs. SEETHARAMA CASHEW COMPANY	July 24, 2013
STATE OF ANDHRA PRADESH Vs. HARIKISHAN OMPRAKASH BANG	July 18, 2013
STATE OF ANDHRA PRADESH Vs. BAJAJ GINNING FACTORY	June 21, 2013
STATE OF ANDHRA PRADESH Vs. VENKATRAMANA ENTERPRISES	July 29, 2013
STATE OF ANDHRA PRADESH Vs. STAR TIMBER TRADERS	July 17, 2013
STERLING & WILSON LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, ABIDS DIVISION	January 4, 2013
SUB COLLECTOR AND LAND ACQUISITION OFFICER,VIJAYAWADA Vs. K SREE RAMA MURTHY	September 20, 2013
SULAKSHANA CIRCUITS LTD. Vs. ROLEX METERS PVT. LTD.	October 31, 2013
SUNKARI SAMBAIAH Vs. STATE OF ANDHRA PRADESH	August 19, 2013
SUPERINTEDNING ENGINEER Vs. S PRABHAKAR	June 18, 2013
SUPERINTENDING ENGINEER Vs. K.GNANA PRASAD RAO	November 21, 2013
SUPERINTENDING ENGINEER, IRRIGATION & CAD DEPARTMENT Vs. S.KESHAVA MURTHY	November 22, 2013
SURANA INDUSTRIES LTD. Vs. UNION OF INDIA	April 26, 2013
SURESH KUMAR Vs. MOHD.DASTAGIRI	April 4, 2013
SURESH KUMAR JAIN Vs. STATE OF ANDHRA PRADESH	July 1, 2013
SURESH KUMAR SHAW Vs. B.RAJESHAM	December 18, 2013
SURISETTY NOOKARATNAM Vs. SARAGADAM GOWRI RAMALAKSHMI	December 16, 2013
SURISETTY REVATHI Vs. TALADI YALAMANDA RAO	April 16, 2013
SURISETTY REVATHI Vs. TALADI YALAMANDA RAO	April 17, 2013
SURISETTY TULASI VENKATA NAGABHUSHANA RAO Vs. VISAKHAPATNAM MUNICIPAL CORPORATION	March 22, 2013
SURUCHI CHAND Vs. COMMERCIAL AND INDUSTRIAL FINANCE PRIVATE LIMITED	April 15, 2013
SURYA GRANITES Vs. G VENKATESWARLU	June 4, 2013
SURYAPETA MUNICIPALITY Vs. BOORA SATISH	July 30, 2013
SWAMSAR INDUSTRIAL SERVICES Vs. CESTAT	March 14, 2013
SYED AHMED MOHIUDDIN MADANI Vs. G KUSUM KUMARI	May 15, 2013
SYED ALI Vs. SYED NOOR MOHAMMED	June 7, 2013
SYED BAJI HUSSAIN Vs. STATE OF A P	July 8, 2013
SYED GHOUSE PASHA Vs. K.ROOPLATA	October 28, 2013
SYED HABIBULLA SHAH Vs. STATE OF A.P	February 25, 2013
SYED HAFEEZ Vs. GOVT. OF A.P.	September 11, 2013
SYED HANEEF Vs. MOULANA AZAD NATIONAL URDU UNIVERSITY	December 13, 2013
SYED JAVEED Vs. DISTRICT LEGAL SERVICES AUTHORITY,RANGAREDDY DISTRICT	January 22, 2013
SYED KURSHEED HUSSAIN Vs. SAIDA BANU	March 21, 2013
SYED MUJTABA ALLI Vs. NAWAB MAZHARUDDIN KHAN	December 12, 2013
SYED RASOOL HUSSAINI Vs. A P STATE WAKF BOARD	February 25, 2013
SYED RAWOOF Vs. STATE OFANDHRA PRADESH	July 18, 2013
SYED RIYAZ UDDIN Vs. STATE OF ANDHRA PRADESH	June 24, 2013
SYED SHAH KHAJA MOHIUDDIN KHADRI Vs. A.P.STATE WAKF BOARD	March 8, 2013
SYED SHAH SHAKEEL AHMED HUSSAINI Vs. A P STATE WAKF BOARD	February 25, 2013
SYED TARUJ AHMED Vs. STATE OF A P	December 18, 2013
SYED YAQOOB Vs. U ACHUTA KUMARI	June 14, 2013
SYED ZAKIR HUSSAIN Vs. STATE OF ANDHRA PRADESH	July 2, 2013
SYEDA FATIMA MANZELAT Vs. SYED SIRAJUDDIN	June 25, 2013
T H CHOWDARY Vs. REGISTRAR OF COMPANIES	March 28, 2013
T MANJULA DEVI Vs. TATA RAO	July 13, 2013
T RANI Vs. SULTAN MOHD SHAFIUDDIN	November 13, 2013
T SANKAR Vs. JOINT COLLECTOR	June 10, 2013
T SRIRANGA RAO Vs. DIRECTOR GENERAL OF POLICE	September 6, 2013
T SURESH KUMAR Vs. B PRAVEEN KUMAR	April 30, 2013
T. RAMANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 23, 2013
T. SURESH KUMAR AND ANOTHER Vs. B. PRAVEEN KUMAR AND OTHERS	April 13, 2013
T.CH.VENKATESWARLU Vs. FOOD CORPORATION OF INDIA	December 30, 2013
T.D.DAYAL Vs. MADUPU HARINARAYANA	August 13, 2013
T.HARI PRASAD Vs. COMMISSIONER OF PROHIBITION & EXCISE, HYDERABAD	April 23, 2013
T.MADAN MOHAN REDDY Vs. STATE OF A.P.	October 29, 2013
T.MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH	September 30, 2013
T.MANJULA DEVI Vs. TATA RAO	July 30, 2013
T.RATNAKAR Vs. STATE OF ANDHRA PRADESH	October 1, 2013
T.SHARATH Vs. GOVT. OF A.P.	December 3, 2013
T.SRIRANGA RAO Vs. DIRECTOR GENERAL OF POLICE, HYDERABAD	September 6, 2013
T.V.G.CHANDRASEKHAR Vs. STATE OF A.P.	December 23, 2013
TADIKONDA NARMADA Vs. DISTRICT COLLECTOR, EAST GODAVARI DISCT, KAKINADA	November 14, 2013
TADISETTI KONDA Vs. MEKA PRAKASA REDDY	October 31, 2013
TALARI MUTYALAPPA Vs. DISTRICT COLLECTOR, ANANTAPUR	June 17, 2013
TANARAPU SURYA RAO Vs. REDDI MAHALAKSHMI	September 21, 2013
TANGIRALA RADHAKRISHNAMMA Vs. REVENUE DIVISIONAL OFFICER,TENALI, GUNTUR DISTRICT	July 18, 2013
TANMAI JEWELS PVT LTD Vs. SREESAILA KUMARI	April 3, 2013
TATA COFFEE LTD Vs. GOVERNMENT OF ANDHRA PRADESH	July 22, 2013
TAV RAMMOHAN Vs. TEKURU SRIDEVI	April 17, 2013
TECH MAHINDRA LIMIRED Vs. VENTURE GLOBLE ENGINEERING LLC	August 23, 2013
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 29, 2013
TEDDY CO OPERATIVE SOCIETY Vs. COMMISSIONER OF PROHIBITION	January 10, 2013
TELUGU CHINNA THIRUPATHAIAH Vs. BOYA NADIPI	June 18, 2013
TEMKE KISHAN Vs. GOVERNMENT OF ANDHRA PRADESH	September 13, 2013
TERA CHINNAPA REDDY Vs. GOVT. OF A.P.	September 13, 2013
THAMEERU YOGESHWAR RAO Vs. STATE OF ANDHRA PRADESH	December 3, 2013
THATIKAYALA UPPALAIAH Vs. STATE OF A P	October 22, 2013
THE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR Vs. SAILLA THIRUPATHI AND DASARAPU NARAYANA	November 5, 2013
THE GOVERNMENT OF A.P., REP. BY ITS PRINCIPAL SECRETARY AND ORS. Vs. P. KRISHNA REDDY AND THE HONBLE ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL, REPRESENTED BY ITS REGISTRAR	September 23, 2013
THE ORIENTAL INSURANCE COMPANY LTD., REP. BY ITS BRANCH MANAGER Vs. MUMMADI HIMABINDU AND K. NAGESWARA REDDY	November 5, 2013
THOOMU KOTAMMA Vs. PRABHALA KANAKA RAJESWARI	December 4, 2013
THOTA VENKATA KRISHNA Vs. STATE OF A P	October 11, 2013
THUMMALAPALLY BHAGYA LAXMI Vs. JOINT COLLECTOR RANGA REDDY DISTRICT	March 19, 2013
THYRUMALA SETTY PHANINDRA,S/O BHASKARA RAO Vs. DISTRICT COLLECTOR	April 8, 2013
TIRUMALASETTY SANTHAMMA Vs. YENUGANTI VENKAIAH	June 12, 2013
TIRUPATHI SUBBA RAO Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS, ELURU, WEST GODAVARI DISTRICT	March 26, 2013
TOBACCO BOARD Vs. COMMISSIONER OF CUS., C. EX. & S.T.	September 16, 2013
TRANSMISSION CORPORATION OF A.P. LIMITED Vs. COMMERCIAL TAX OFFICER	February 6, 2013
TRANSPORT CORPORATION OF INDIA Vs. NATIONAL INSURANCE COMPANY LTD	June 14, 2013
TRIUMPHANT INSTITUTE OF MANAGEMENT EDUCATION PRIVATE LIMITED Vs. INSPIRE EDUCATIONAL SERVICES PRIVATE LIMITED	December 31, 2013
TUMMALA RAJI REDDY Vs. T PANDURANGA RAO	December 24, 2013
TUMMALA RAMNARAYANA Vs. STATE OF A.P.	March 21, 2013
TUMMURI JALANDHARI Vs. GOVERNMENT OF A P	September 30, 2013
U SANTHA RAO Vs. COMMISSIONER OF COLLEGIATE EDUCATION	August 19, 2013
U SEKHAR BABU Vs. GOVERNMENT OF ANDHRA PRADESH	October 21, 2013
U.NARAYANAMMA Vs. GOVERNMENT OF INDIA	March 1, 2013
UCO BANK Vs. K SUGUNA LAKSHMI	July 19, 2013
ULLENGULA NARAYANA Vs. STATE OF ANDHRA PRADESH	August 22, 2013
UMA MAHESWARA RAO Vs. DISTRICT SUPPLY OFFICER	June 7, 2013
UNION OF INDIA Vs. S. VEERAMANI	September 24, 2013
UNION OF INDIA Vs. ASHOK NARAYAN PALDHE	April 4, 2013
UNION OF INDIA Vs. B METTU RAMA REDDY	August 19, 2013
UNION OF INDIA Vs. G.RAHGAVENDRA RAO	October 4, 2013
UNION OF INDIA Vs. SAVARAYYA	September 25, 2013
UNION OF INDIA Vs. SRI LAKSHMINARASIMHA EXPORT INDUSTRIES	December 10, 2013
UNION OF INDIA Vs. A.SIVAIAH	September 5, 2013
UNION OF INDIA Vs. M.BIKSHAPATHY	September 13, 2013
UNION OF INDIA Vs. D.N.N.KUMAR	October 4, 2013
UNION OF INDIA, REP. BY ITS GENERAL MANAGER, CHIEF COMMERCIAL MANAGER, SOUTH CENTRAL RAILWAY, ADDITIONAL DIVISIONAL RAILWAY MANAGER, S.C. RAILWAY AND SENIOR DIVISIONAL COMMERCIAL MANAGER, S.C. RAILWAY Vs. N. VENUGOPAL	October 8, 2013
UNITED INDIA INSURANCE CO LTD Vs. KATIKALA INDIRA	August 27, 2013
UNITED INDIA INSURANCE CO LTD Vs. K BUCHAMMA AND ORS	October 8, 2013
UNITED INDIA INSURANCE CO LTD Vs. DEDISETTI RAMANAMMA	July 12, 2013
UNITED INDIA INSURANCE CO. LTD Vs. ERIKALA LOKINENI SREENIVASULU	December 11, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.CHOWLIBAI	December 13, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. AJJUGUTTU RAMANJANEYA REDDY	December 3, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. OSMAN ALI BAIG	December 10, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LAKKASANI SHOBA RANI AND OTHERS	November 27, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. DTADI LAKSHMI	July 11, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. B RAMANA	April 25, 2013
UNITED INDIA INSURANCE COMPANY LTD., REP. BY ITS SENIOR DIVISIONAL MANAGER Vs. SMT. K. GANGAMMA, K. LALAIAH AND V. SUBBARAMA REDDY	November 27, 2013
UNITED STEEL ALLIED INDUSTRIES PRIVATE LIMITED Vs. INDIAN BANK AND OTHERS	April 22, 2013
UNIVERSITY OF HYDERABAD Vs. SADIK HUSSAIN	December 9, 2013
UPPALA SURYANRAYANA MURTHY Vs. STATE OF A.P.	January 28, 2013
UPPARA GANGAMMA Vs. MANDAL REVENUE	April 25, 2013
UPPARI BAZARI Vs. E.RANGASWAMY	July 5, 2013
UPPU VENKATARAMANA Vs. STATE OF ANDHRA PRADESH AND ORS.	July 1, 2013
UPPU VENKATARAMANA Vs. STATE OF A P	April 30, 2013
UPPU VENKATARAMANA Vs. STATE OF ANDHRA PRADESH	April 13, 2013
UPPULA RAMESH Vs. ELAGANDULA HARINATH	July 31, 2013
USKE GANGAREDDY Vs. DISTRICT COLLECTOR	April 18, 2013
UTKURI RATAMMA Vs. DEPUTY SECRETARY GOVERNMENT OF INDIA	February 22, 2013
V BALA PEDDANNA Vs. STATE OF ANDHRA PRADESH	June 20, 2013
V BHASKAR Vs. APCPDC LTD	November 19, 2013
V LALITHA Vs. REGIONAL JOINT DIRECTOR	August 2, 2013
V NARAYANA REDDY Vs. INDUSTRIAL TRIBUNAL II HYDERABAD	December 31, 2013
V PARVATHALU Vs. MUNICIPAL COUNCIL	February 5, 2013
V S PRAKASA RAO YADAVVILLI Vs. ANDHRA BANK,CREDIT CARD CENTRE,HYDERABAD	January 2, 2013
V SRIDHAR RAO Vs. STATE OF ANDHRA PRADESH	September 17, 2013
V SRINIVAS Vs. APSRTC	June 4, 2013
V SUBBAYAMMA Vs. JOINT COLLECTOR	August 7, 2013
V SUDHAKAR NAIDU Vs. M PADMAVATHAMMA	February 28, 2013
V SUSSAIN SAHEB Vs. VADLAPULA RANGAIAH	December 3, 2013
V. SHANKER Vs. SYED MOHAMOOD HUSSAIN AND THE NEW INDIA ASSURANCE COMPANY LIMITED, REP. BY ITS DIVISIONAL MANAGER	November 26, 2013
V.ALIVELU MANGAS DEVI Vs. V,VENKATA LASKSHMI NARASIMHA PALLA RAO	November 28, 2013
V.BHEEMAYYA Vs. Y.RAMI REDDY	August 13, 2013
V.DASHARATHAM Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL	October 1, 2013
V.HARITHA Vs. INDIAN OIL CORPORATION LTD	March 6, 2013
V.KAMESWAR RAO Vs. UMADEVI	December 19, 2013
V.MURALI PRASAD REDDY Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT	April 18, 2013
V.NAGAIAH Vs. INDUSTRIAL TRIBUNAL	June 3, 2013
V.RAMESH BABU Vs. STATE OF ANDHRA PRADESH	July 11, 2013
V.SRINIVASAN Vs. GOVERNMENT OF ANDHRA PRADESH	September 19, 2013
V.VENKAT SAI ANURAG Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF INDIA	September 4, 2013
V.VENKATAKRISHNA REDDY Vs. CHEVIREDDIGARI CHINNA CHANGA REDDY	November 11, 2013
V.VENKATESHWARLU Vs. V.MAMATHA	December 6, 2013
VADDE VEERESH Vs. STATE OF ANDHRA PRADESH	March 25, 2013
VADIGA AMOSE Vs. VADIGA ANJANEYULU	December 12, 2013
VADLA HUSSAIN MIAH Vs. VADLA PULA RANGAIAH	December 3, 2013
VADLAMANI SRINIVAS @ SRINIVAS Vs. UNION OF INDIA, MINISTRY OF FINANCE	February 12, 2013
VADLAMANI SRINIVAS @ SRINIVAS AND ANOTHER Vs. UNION OF INDIA MINISTRY OF FINANCE NEW DELHI AND OTHERS	February 21, 2013
VALLALA YASODHA Vs. VALLALA NAGA VENKATA LAXMI	April 18, 2013
VALLALA YASODHA Vs. VALLALA NAGA VENKATA LAXMI	April 24, 2013
VALLEPU ANKAMMA Vs. PALLAPU KONDAIAH	December 19, 2013
VALLURI SRINIVAS Vs. VALLURI VIJAYA	June 4, 2013
VANAPALLI JAYALAXMI @ VENKATA JAYALAXMI Vs. A.KONDALARAO S/O. SATYAM	November 19, 2013
VANGETI BAL REDDY Vs. KARAGANI BALAIAH	June 25, 2013
VANUMU KONDAMMA Vs. POLAVARAPU SIMHACHALAM	September 4, 2013
VARDHINEEDI NARASIMHA RAO Vs. GADIRAJU BAPIRAJU	September 25, 2013
VARIKUPPALA VENKATESH Vs. STATE OF A.P.	December 31, 2013
VARUDU BHUSHANA NAIDU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 17, 2013
VASIREDDI SIMHACHALAM Vs. DISTRICT COLLECTOR	July 8, 2013
VATSAVAI SRINIVASA RAJU Vs. STATE OF ANDHRA PRADESH	October 30, 2013
VEERABHATHINI MALLESHAM Vs. STATE OF A.P.	August 13, 2013
VEESARAPU PADMA Vs. RANGINENI ANITHA	October 30, 2013
VEGENDLA VIJAYALAKSHMI AND TWO Vs. GADDIPATI NAGA HIMABINDU AND SEVEN	June 5, 2013
VELANGANTI VEDHA RAJU @ KHANNA Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR HIGH COURT OF A.P.	September 10, 2013
VELPURI KRISHNA RAO Vs. RANDHI SURYANARAYANA	June 26, 2013
VELU YARN TRADERS Vs. LAKSHMI PRIYA EXPORTS PVT LTD	February 6, 2013
VELURI RAJA RAJESWARI Vs. VELURI SANTHANSAGAR REDDY	November 12, 2013
VELURU PRABHAKAR REDDY Vs. STATE OF ANDHRA PRADESH	June 21, 2013
VEMULIRI VEERAYYA Vs. SUPRINTENDENT OF POST OFFICES	September 25, 2013
VENGALAPUDI MANGA Vs. PALURI KANNABBAI	June 6, 2013
VENKAT N.R.AKKINENI Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE, MINISTRY OF LAW JUSTICE & COMPANY AFFAIRS	April 12, 2013
VENKATA CHAKRADEV HYDRALICS Vs. DEPUTY COMMISSIONER (CT), NELLORE DIVISION AND OTHERS	October 30, 2013
VENKATA RAMANA ARCADE Vs. Y.VIJAYA LAKSHMAMMA	September 2, 2013
VENKATA RAO Vs. J.R.RAMESHJI	December 24, 2013
VENKATESWARA GAS AGENCY Vs. GOVERNMENT OF ANDHRA PRADESH	June 7, 2013
VENKATESWARA TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER-I	November 20, 2013
VENTURBAY CONSULTANTS PRIVATE LIMITED AND ORS. Vs. SATYAM COMPUTER SERVICES LIMITED	March 20, 2013
VENTURBAY CONSULTANTS PRIVATE LIMITED AND ORS. ETC. ETC. Vs. THEIR RESPECTIVE SHAREHOLDERS AND CREDITORS AND ORS. ETC. ETC.	June 11, 2013
VIDYA SAGAR COLE Vs. J.BALAJI SINGH	September 26, 2013
VIJAYA AGENCIES Vs. INDIA CEMENTS LTD	August 7, 2013
VIJAYA LAKSHMI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS,ANDHRA PRADESH, HYDERABAD	October 4, 2013
VIJAYA LAXMI Vs. UNION OF INDIA	April 22, 2013
VISAKHA INDUSTRIAL GASES (P) LIMITED Vs. THE COMMERCIAL TAX OFFICER AND ORS.	December 23, 2013
VISHNU DAS BAHETI Vs. ABHISHEK KERTHAN	April 3, 2013
VOBILINENI RAJ KUMAR Vs. DUDALA VEERA SWAMY	September 19, 2013
VOMPOLU SUBHADRA Vs. STATE OF ANDHRA PRADESH	April 30, 2013
VOOSA SATYANARAYANA Vs. SUNKARA VERAPANDU	June 5, 2013
VST INDUSTRIES LTD.,HYDERABAD Vs. G.OM PRAKASH	December 24, 2013
VURLAGADDA NANJAPPA Vs. B V MALLANARADHYA	June 7, 2013
VUTUKURU SUBBA RAO Vs. STATE OF A.P.	November 26, 2013
WAHEEDA BEGUM Vs. MD.YAKUB	July 15, 2013
WG. CDR. (RETD) V.S. REDDY Vs. SECRETARY, CO	July 22, 2013
WIPRO PRODUCTS LTD Vs. AKBAR S NOORANI	July 30, 2013
WIPRO PRODUCTS LTD Vs. AKBAR S NOORANI	July 13, 2013
Y GOPAL Vs. JOINT COLLECTOR	June 26, 2013
Y KRISHNA KISHORE Vs. GOVERNMENT OF ANDHRA PRADESH	September 13, 2013
Y NARAYANA RAJU Vs. SARASWATHULA KAMESWARAMMA	March 25, 2013
Y PRABHAKARA RAO Vs. P S ANIL KUMAR	July 19, 2013
Y RAJITHA REDDY Vs. GOVERNMENT OF IANDHRA PRADEESH	October 30, 2013
Y SANDHYA @ D SANDHYA Vs. APSRTC HYDERABAD	November 8, 2013
Y SUBBA RAO Vs. CHIEF POSTMASTER GENERAL	April 29, 2013
Y VIJAYALAKSHMI DEVI Vs. OFFICIAL LIQUIDATOR TUNGABHADRA INDUSTRIES LTD	December 6, 2013
Y.MURALINADHA REDDY Vs. STATE	August 13, 2013
Y.VIJAYALAKSHMI Vs. J.RAVI SHARMA	December 12, 2013
YACHAMANENI RAJAIAH NAIDU Vs. YACHAMANENI MUNIKRISHNAIAH	February 13, 2013
YADLAPATI NAGAMALLESWARA RAO Vs. DEPUTY TRANSPORT COMMISSIONER	December 18, 2013
YAKKALA MOHANA RAO Vs. SHAIK HUSSAIN	October 11, 2013
YARLAGUNTA BHASKAR RAO Vs. BOMMAJI DANAM	September 26, 2013
YELETI YESHODA Vs. B SUDHAKAR RAJU	December 5, 2013
YELLAPRAGADA PRABHAKARA RAO Vs. SOUTHERN POWER DISTRIBUTION CO.	September 30, 2013
YEMIREDDY SUNDER REDDY Vs. B YADAGIRI REDDY	April 23, 2013
YERRAMILLI VIJAYALAKSHMI Vs. JILLELA RAVI SARMA (DIED) PER L.RS.	December 2, 2013
YERRAMSETTI MANGAYAMMA Vs. MEDISETTI ABBAI	December 4, 2013
YOUSUF AND COMPANY, REP. BY ITS PARTNER SRI MOHD. MEHAMOOD, Vs. GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY,SECRETARIAT,	June 6, 2013
YOUSUF SALEH ALIAS RAISA Vs. AISHA SIDDIQUE	October 25, 2013
YUVAJANA SRAMIKA RYTHU CONGRESS PARTY Vs. GOVERNMENT OF ANDHRA PRADESH	October 16, 2013
Z LOURDIAH NAIDU Vs. STATE OF ANDHRA PRADESH	June 12, 2013

Year 2013 of HIGH COURT OF ANDHRA PRADESH

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