REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
V I P EMPORIUM REP BY ITS PROPRIETOR Vs. TCI FINANCE LTD	January 25, 2012
A ABDUL GHANI Vs. GOVERNMENT OF ANDHRA PRADESH	March 13, 2012
A ASHOK VARDHAN REDDY Vs. P SAVITHA	February 29, 2012
A BALA PRASAD Vs. STATE GOVERNMENT OF A P	March 9, 2012
A DWARAKANATH REDDY Vs. STATE OF A P REPRESENTED BY PRINCIPAL SECRETARY REVENUE DEPARTMENT SECRETARIAT HYDERABAD	February 6, 2012
A K JAYAPRAKASH RAO Vs. H VENUGOPAL	July 19, 2012
A MOHAN RAO Vs. SUB REGISTRAR	June 28, 2012
A MOHAN REDDY Vs. APSRTC BUS DEPOT	August 30, 2012
A P HOUSING BOARD REPRESENTED BY ITS VICE CHAIRMAN AND HOUSING BOARD Vs. B VENKAT RAO	March 22, 2012
A P STATE TEXTILE DEV CORPN LTD Vs. PRESIDING OFFICER, LABOUR COURT	April 19, 2012
A P STATE TEXTILES DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER	October 17, 2012
A P STATE WAKF BOARD REP BY ITS CHIEF EXECUTIVE OFFICER Vs. MIR QAMAR HASAN RAZVI S/O LATE MIR MOHD HASA	April 13, 2012
A P WAKF BOARD HYDERABAD Vs. SYED KHAJA HUSSAIN PER LRS	July 26, 2012
A RAMALINGESWARA RAO Vs. G P FOR REVENUE	July 27, 2012
A RAMESH BABU SINGARAYAKONDA PRAKASAM DISTRICT Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF AP	April 9, 2012
A RAVINDER Vs. MANAGING DIRECTOR FCI BARAKHAMBA LANE	April 27, 2012
A SRINIVAS REDDY Vs. GOVERNMENT OF A P	April 13, 2012
A SUBBARAMI REDDY Vs. A CHANDRAIAH NAIDU	August 7, 2012
A SUBBRAMI REDDY Vs. G JAYAPAL	August 7, 2012
A V V SURYA PRASAD Vs. MOHAMMAD FAROOKH	March 5, 2012
A VIDYADHAR RAO Vs. KVS NARAYANA RAO	September 13, 2012
A. MADHUSUDHAN RAO Vs. ASSISTANT GENERAL MANAGER AND DISCIPLINARY AUTHORITY, SYNDICATE BANK	October 16, 2012
A.ANANDAM Vs. REGISTRAR,KAKATIYA UNIVERSITY	July 26, 2012
A.B.V. REDDY Vs. DEPUTY GENERAL MANAGER & DISCIPLINARY AUTHORITY, SYNDICATE BANK, PIONEER	October 12, 2012
A.MADDAIAH Vs. VISWANATH	October 18, 2012
A.NARAYANAMMA Vs. DISTRICT COLLECTOR	June 26, 2012
A.P. TRANSCO, REP. BY ITS JOINT MANAGING DIRECTOR Vs. Y. APPA RAO	August 31, 2012
A.POCHAIAH Vs. LABOUR COURT-II, REP. BY ITS PRESIDING OFFICER	August 23, 2012
A.SATYANARAYANA Vs. DIVISIONAL SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE	September 7, 2012
A.V. VENUGOPAL RAO Vs. REGISTRAR, ANDHRA UNIVERSITY	October 7, 2012
A.V.V.S.N. MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	December 18, 2012
A.V.V.S.N. MURTHY Vs. THE GOVERNMENT OF ANDHRA PRADESH, THE ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD. AND THE REGISTRAR OF CO-OPERATIVE SOCIETIES	December 8, 2012
A.V.VENUGOPAL RAO Vs. REGISTRAR, ANDHRA UNIVERSITY	October 17, 2012
ABDUL AHMED Vs. GOURISHETTY NAGABHUSHANAM	December 19, 2012
ABDUL HAMEED Vs. STATE OF ANDHRA PRADESH	July 24, 2012
ABDUL JABBAR Vs. GOVERNMENT OF ANDHRA PRADESH	April 20, 2012
ABDUL MAZID Vs. DISTRICT PANCHAYAT OFFICER	November 28, 2012
ABDUL RAZAK MIYA Vs. ABDUL GAFFAR	April 2, 2012
ABDUL RAZAK MIYA PER LRS Vs. ABDUL GAFFAR ALIAS GAFFAR	February 4, 2012
ACTING CDR C GOPINATHAN Vs. UNION OF INDIA	November 9, 2012
ADARI SIMHACHALAM Vs. VASARAPU SIVA PRASAD	February 23, 2012
AFROZ Vs. MANAGING DIRECTOR A P S F C CHIRAG ALI LANE HYDERABAD	June 20, 2012
AFZALUNNISA BEGUM Vs. IREDDY SANJEEVA REDDY	June 5, 2012
AGARWAL BROTHERS REP BY ITS PROPRIETOR SRI JITENDER AGARWAL Vs. SAVITHRI BAI	February 9, 2012
AGNIPALLI HANUMANTHA RAO AND ANOTHER Vs. VEGI VENKATA LAKSHMI	September 18, 2012
AIJAZ ALI QURESHI Vs. STATE OF A.P	October 5, 2012
AIR INDIA LIMITED FORMERLY NATIONAL AVIATION COMPANY OF INDIA LIMITED Vs. S P D SUDHAKAR	October 5, 2012
AJAY KUMAR GUPTA DOCHANIA Vs. BHAGYANAGAR SILK MILLS PVT. LTD	October 5, 2012
AJWEERA RAGHAVULU Vs. GUGULOTH RUPLA HIS LR	February 16, 2012
AKENA BRAHMAIAH Vs. STATE OF ANDHRA PRADESH	November 15, 2012
AKINAPALLI NIKHITHA Vs. NAZEER BAIG	March 19, 2012
AKKENAPALLI SUMANDER REDDY Vs. GOVT OF A P	February 2, 2012
AKSHARA PUBLIC SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY	December 19, 2012
AKSHYAPATRA SUBHADRA DEVI Vs. NAMBULA VENKALA RATNAM	November 28, 2012
AKULA BHOOMAIAH Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR	July 23, 2012
ALAMDAR ASTHARIAN Vs. SHEESHMAHAL ENTERPRISED PVT LTD HYDRABAD	January 3, 2012
ALAPARTHI CHINNA Vs. KOTA LAKSHMI SATYANARAYANA	January 2, 2012
ALEKHYA YALAMANCHILI Vs. STATE OF A P THROUGH SHO P S JUBILEE HILLS HYDERABAD	April 19, 2012
ALI JAFFAR S/O R A MAHMOOD Vs. V VENKAT REDDY S/O NARSIMHA REDDY	January 25, 2012
ALLADI NAGESWARA RAO Vs. EXECUTIVE OFFICER SRI AGESTHESWARA SWAMI TEMPLE	June 25, 2012
ALLADI NARASIMHA RAO Vs. CORE TREE SOLUTIONS PRIVATE LIMITED	October 12, 2012
ALOK KUMAR SHARMA Vs. T.HEMALATHA	July 30, 2012
ALOOR SUBRAHMANYAM Vs. SUTHRAM PRABHAKAR	March 12, 2012
AMARTHALUR YESU MARIAMMA Vs. GOVERNMENT OF A.P REP BY ITS PRINCIPAL SECRETARY CIVIL SUPPLIES SECRETARIAT HYDERABAD	January 31, 2012
AMBATI RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	April 9, 2012
ANDE NARASIMHA RAO Vs. STATE OF A.P.	December 21, 2012
ANDHRA PRADESH GAS POWER CORPORATION LIMITED Vs. CHAIRMAN APPELLATE COMMITTEE SECRETARIAT HYDERABAD	February 9, 2012
ANDHRA PRADESH GRANITE (MIDWEST) PRIVATE LIMITED Vs. THE GOVERNMENT OF ANDHRA PRADESH AND A.P. MINERAL DEVELOPMENT CORPORATION LIMITED	December 21, 2012
ANDHRA PRADESH HOUSING BOARD, HYDERABAD Vs. A NARSING RAO	March 22, 2012
ANDHRA PRADESH KAYASTHA SABHA REP BY ITS PRESIDENT Vs. ASHOK KUMAR SRIVASTAV	February 3, 2012
ANDHRA PRADESH STATE FINANCE CORPORATION REP BY ITS MANAGING DIRECTOR HYDERABAD Vs. GODAVARI RUBBER INDUSTRIES P LIMITED REP BY ITS DIRECTOR RAJAHMUNDRY	January 5, 2012
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N. NAGESH	September 18, 2012
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B SAMUEL	October 3, 2012
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. MAHESH @ RAJ KUMAR	November 6, 2012
ANDHRA PRADESH STATE SEED CERTIFICATION AGENCY HYDERABAD Vs. CHIEF COMMISSIONER OF INCOME TAX-III HYDERABAD	December 17, 2012
ANGATI TATAYYA S/O.APPANNA Vs. VAKADA SANYASIRAO S/O.CHINA APPANNA	August 31, 2012
ANGISHETTY CHANDRA SHEKAR Vs. STATE OF ANDHRA PRADESH, REP.BY ITS PUBLIC PROSECUTOR	October 30, 2012
ANI REDDY SURENDER REDDY Vs. CIRCLE INSPECTOR OF POLICE GODAVARIKHANI P S II TOWN KARIMNAGAR DISTRICT	July 20, 2012
ANIL AGARWAL AND OTHERS Vs. HINDUSTAN PETROLEUM CORPORATION LTD, REP. BY ITS CHIEF REGIONAL MANAGER, AND OTHERS	July 3, 2012
ANJALI JAIN Vs. COMMISSIONER OF POLICE HYDERABAD	February 28, 2012
ANNAMALLA SWAPNA RANI Vs. INDIAN OIL CORPORATION LIMITED.	July 24, 2012
AP STATE ROAD TRANSPORT Vs. E KANAKAIAH	October 9, 2012
APARNA CONSTRUCTIONS AND ESTATES PVT LTD Vs. REGIONAL P F COMMISSIONER	June 19, 2012
APPIKATLA IMANYALU ALIAS IMMANUEL Vs. STATE OF A P	September 24, 2012
APSRTC Vs. B KANAKARATNA BAI	November 20, 2012
APSRTC Vs. AMJAD ALI KHAN	June 29, 2012
APSRTC REP. BY ITS MANAGING DIRECTOR MUSHEERABAD Vs. LABOUR COURT II, HYDERABAD REP. BY ITS PRESIDING OFFICER	October 29, 2012
ARE SIVA PARVATHI Vs. STATE OF A.P.	December 21, 2012
ARUNA KUMARI Vs. BHARAT PETROLEUM CORPORATION LIMITED	December 17, 2012
ASHOK GUPTA Vs. LANCO HILLS TECHONOLOGY PARK PRIVATE LIMITED	March 20, 2012
ASHOKA TRAVELS HYDRABAD Vs. ASSISTANT SECRETARY REGIONAL TRANSPORT AUTHORITY HYDRABAD	July 6, 2012
ASHWINI KUMAR AGARWAL Vs. N.SUNITHA	October 4, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND	September 28, 2012
ASSISTANT PROVIDENT FUND COMMISSIONER,VISAKHAPATNAM. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER.	September 29, 2012
ASSOCIATED BIOTECH Vs. STATE GOVERNMENT OF A P	August 27, 2012
ATHAPURAM RAGHURAMAIAH Vs. DYAVA RAMAIAH	October 4, 2012
ATMAKURI NARAYANA Vs. STATE OF A P	November 7, 2012
AXIS BANK LIMITED Vs. NATUROL BIOENERGY LIMITED	April 24, 2012
AYESHA ASMA Vs. ABIDA BEGUM	March 21, 2012
B BAIG Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 29, 2012
B DEVADAS Vs. CHAIRMAN CUM MANAGING DIRECTOR	September 13, 2012
B LAKSHMI Vs. STATE OF A P	July 4, 2012
B MALLIKARJUNA REDDY Vs. STATE BANK OF INDIA	April 10, 2012
B MUTYALAMMA Vs. HIGH COURT OF ANDHRA PRADESH, HYDERABAD	January 27, 2012
B NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH	March 20, 2012
B PUNDARIKAM Vs. DISTRICT COLLECTOR MEDAK AT SANGAREDDY	April 11, 2012
B S K MADHAVI Vs. KOTAK MAHINDRA BANK LTD VIJAYAWADA	April 27, 2012
B SRINIVAS Vs. DEPUTY COMMISSIONER OF ENDOWMENTS & EXECUTIVE OFFICE OF SRI ANJANEYA SWAMY DEVASTANAM	July 3, 2012
B SUVARNA Vs. GOVT OF A P REP BY ITS PRINCIPAL SECRETARY REVENUE DEPARTMENT SECRETARIAT HYDERABAD	February 1, 2012
B V RATNAM Vs. STATE OF ANDHRA PRADESH	July 31, 2012
B VASUDEVA CHARY Vs. K MOHAN REDDY	September 14, 2012
B VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 27, 2012
B VENKATESHWARA RAJU Vs. ASST COMMISSIONER ENDOWMENTS DEPARTMENT VIJAYAWADA	March 7, 2012
B VENU MADHAV Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION REPRESENTED BY ITS REGISTRAR NEW DELHI	January 18, 2012
B VISALAKSHI Vs. SPECIAL COURT UNDER A P LAND	March 7, 2012
B YADAGIRI Vs. DISTRICT COLLECTOR NALGONDA	July 30, 2012
B. GOPAL REDDY Vs. A.P. TRANSCO, REPRESENTED BY ITS CHIEF MANAGING DIRECTOR	October 8, 2012
B. KRISHNA MOHAN REDDY Vs. DISTRICT COLLECTOR, MAHABUBNAGAR DISTRICT	December 11, 2012
B. RAVI YADAV Vs. CHERKULA UDAY KUMAR	November 23, 2012
B.PRIYA KUMAR Vs. B.SABITHA	October 11, 2012
B.R.K.MURTHY Vs. STATE OF A.P.	September 4, 2012
B.SRUJANA Vs. REGISTRAR,OSMANIA UNIVERSITY	June 8, 2012
BABA AND COMPANY NELLORE REP BY ITS MANAGING PARTNER Vs. HINDUSTAN PETROLEUM CORPORATION LTD MUMBAI REP BY ITS CHAIRMAN	January 6, 2012
BABY AKINAPALLOI NIKITHA Vs. NAZEER BAIG	March 19, 2012
BADAVATH JANNA BAI Vs. AFSARI BEGUM	October 18, 2012
BADAVATH JANNA BAI Vs. AFSARI BEGUM	October 8, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B HANUMANTHA REDDY	June 25, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHAIK HYDUM	September 13, 2012
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. GADDAM SWAMI REDDY	August 7, 2012
BAKRAN BEEDI WORKS Vs. CANARA BANK	November 23, 2012
BALE VENKATAPPA Vs. STATE OF A P	July 5, 2012
BALLA APPA RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS	December 31, 2012
BALLA RAVINDRANATH Vs. ADDITIONAL PUBLIC PROSECUTOR	July 23, 2012
BALVINDER SINGH Vs. P.ANJI REDDY	November 9, 2012
BANDI JAYACHANDRA REDDY Vs. DISTRICT COLLECTOR	October 8, 2012
BANDI VENKATESWARLU Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR	October 5, 2012
BANDI VENKATESWARLU Vs. STATE OF A P	October 15, 2012
BANDIKATLA PADMAVATHI Vs. BANDIKATLA VEERA BRAHMA CHARI	April 13, 2012
BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT V OF 1970 BANDRA KURLA COMPLEX BANDRA Vs. DEVELOPMENT CREDIT BANK LTD	February 16, 2012
BANKA KANAKA RAO Vs. KANDREGULA SANJEEV KUMA	September 27, 2012
BANOTH RAMESH Vs. JOINT COLLECTOR & ADDL. DISTRICT MAGISTRATE	October 1, 2012
BANOTHI BURE BAI Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY	February 1, 2012
BANS CONSTRUCTIONS LIMITED Vs. COMMERCIAL TAX OFFICER II CHITTOOR	February 1, 2012
BATHULA RAVI KUMAR REDDY Vs. SHAIK MASTHAN VALI	September 27, 2012
BAVIRISETTI NAGAMANI Vs. GUTHIKONDA RAMA PRAKASH	November 7, 2012
BEJJANKI KRISHNAIAH Vs. STATE OF ANDHRA PRADESH	April 12, 2012
BELLAPU NAGESWAR RAO Vs. GOVERNMENT OF A P	June 21, 2012
BEYOND BASIKS INFOTECH PVT LTD Vs. STATE OF ANDHRAPRADESH REPRESENTED BY THE PRINCIPAL SECRETARY HOME GENERAL-A DEPARTMENT A P SECRETARIAT HYDERABAD	February 27, 2012
BHAKTANJANEYA SWAMY VARI DEVALAYAM TRUST Vs. TO WHOM SO EVER IT MAY CONCERN	March 20, 2012
BHANOTH MANGAMMA Vs. CHITLA RAM REDDY	November 1, 2012
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMERCIAL TAX OFFICER	July 31, 2012
BHARATHI CEMENT CORPORATION (P) LTD Vs. COMMISSIONER OF INCOME TAX	June 20, 2012
BHIMAVARAPU GIRIDHAR KUMAR REDDY Vs. UNION GOVERNMENT OF INDIA	August 7, 2012
BISMILLAH OIL INDUSTRIES Vs. THE COMMERCIAL TAX OFFICER NO. I	June 4, 2012
BMW INDIA PRIVATE LIMITED(A1) Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR	March 22, 2012
BMW INDIA PRIVATE LIMITED(A1),REP.,BY ITS PRESIDENT AND MANAGING DERECTOR PETER FRIDRICH KRONCHNABL Vs. STATE OF A.P.	March 22, 2012
BODDU YOHAN Vs. SUB INSPECTOR OF POLICE,CHINTHALAPUDI POLICE STATION	October 5, 2012
BODELA SIVA BHASKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT	December 26, 2012
BODEPUDI BALA SEKHAR Vs. A.S. GILL, THE STATE OF A.P. REP., BY ITS PP	February 1, 2012
BODIGE PADMA Vs. MAKULA SHANKER	April 13, 2012
BOGA SATYANARAYANA Vs. MANDAL REVENUE OFFICER	August 17, 2012
BOINA GOLLA BAGAMMA Vs. C.PADMAJA	November 5, 2012
BOJJA SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 14, 2012
BOLLU PRABHAKAR RAO Vs. MARUVADA APPA RAO	November 8, 2012
BOMMAJI DANAM Vs. DISTRICT COLLECTOR	June 7, 2012
BOMMINAYUNI APPA RAO Vs. HONBLE SPEAKER STATE OF ANDHRA PRADESH	July 23, 2012
BOODATI RADHA KRISHNAIAH Vs. STATE PROJECT DIRECTOR SARVA SIKSHA ABHIYAN SSA AND RAJIV VIDYA MISSION HYDRABAD	July 6, 2012
BOPPANA SAMBASIVA RAO Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	November 28, 2012
BOULDER HILLS VILLA OWNERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH	March 13, 2012
BOYA AYYANNA Vs. DISTRICT COLLECTOR CIVIL SUPPLIES KURNOOL	February 27, 2012
BOYA CHENNAPPA Vs. REVENUE DIVISIONAL OFFICER, ADONI	October 13, 2012
BOYA CHENNAPPA Vs. REVENUE DIVISIONAL OFFICER, ADONI, KURNOOL DISTRICT	October 30, 2012
BOYA PIKKILI PEDDA VENKATASWAMY Vs. BOYA RAMAKRISHNUDU	November 16, 2012
BOYA PIKKILI PEDDA VENKATASWAMY Vs. BOYA RAMAKRISHNUDU	November 26, 2012
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. DURGAM HUSSAINAIAH	October 19, 2012
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD ARMOOR NIZAMABAD DISTRICT Vs. C MANIK PRABHU	March 16, 2012
BRIJ GOPAL PALLOD Vs. MUNICIPAL COUNCIL REP. BY G. VASUDEVA REDDY	October 31, 2012
BUDDAIAHGARI SWAMI NAIDU Vs. JOINT COLLECTOR	March 23, 2012
BUDDAIAHGARI SWAMI NAIDU Vs. JOINT COLLECTOR ANANTAPUR DISTRICT	February 23, 2012
BULA YEDUKONDALU Vs. STATE	October 9, 2012
BURAVILLI SIVA MADHURI Vs. BURAVILLI SATYA VENKATA LAKSHMANA RAO	September 25, 2012
BURRA VENKATSWAMY GOUD Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT AT LAKDIKAPOOL	September 27, 2012
BUYYANA SRIRAMULU Vs. GOLLA VENKATARATNAM	October 4, 2012
C G SWAMY Vs. APSRTC HYDERABAD	January 30, 2012
C RAM MOHAN REDDY Vs. KUSETTY SESHAMMA	April 16, 2012
C RAMAKRISHNA Vs. ELECTRICITY REGULATORY COMMISSION	April 26, 2012
C RAMESH SAGAR Vs. PUBLIC PROSECUTOR	July 30, 2012
C V MANOHARAN Vs. GOVERNMENT OF ANDHRA PRADESH	November 22, 2012
C VENKATARATHNAM Vs. DEPUTY GENERAL MANAGER	September 14, 2012
C.C.E. & C. Vs. PHOENIX IT SOLUTIONS LTD	October 8, 2012
C.C.E. & C., HYDERABAD Vs. CREATIVE INDUS (RAJAHMUNDRY) P. LTD.	March 28, 2012
CABLE CORPORATION OF INDIA LIMITED Vs. A.P. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL	December 7, 2012
CAIRN ENERGY INDIA PTY LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	December 31, 2012
CENTRAL BUREAU OF INVESTIGATION Vs. G.VENKATESHWAR RAO S/O LATE G.GOPAL RAO NAIDU	October 5, 2012
CH GANGA RAJAM Vs. APSRTC	November 30, 2012
CH JAYAMMA Vs. N KRISHNAKANTH	December 28, 2012
CH MURALI Vs. CHAIRMAN AND MANAGING DIRECTOR	August 23, 2012
CH MUTHAIAH Vs. DIVISIONAL FOREST OFFICER KHAMMAM DIVISION	June 29, 2012
CH PRADEEP KUMAR Vs. PADMA SHAKUNTALA	April 20, 2012
CH VISWESHAM Vs. STATE OF A.P. REP.BY INSPECTOR OF POLICE	August 14, 2012
CH. PADMAVATHI Vs. CH. SAI BABU	September 12, 2012
CH.SHANKARAIAH Vs. VICE CHAIRMAN & MANAGING DIRECTOR,AP.STATE CIVIL SUPPLIES CORPORATION LTD	September 25, 2012
CHAIRMAN AND MANAGING DIRECTOR SOUTHERN POWER DISTRIBUTION COMPANY Vs. SUDALAGUNTA SUGARS LIMITED REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR	October 10, 2012
CHAIRMAN NATIONAL AIRPORTS AUTHORITY Vs. K SUBHASH	February 10, 2012
CHAKALI NARAYANAPPA Vs. INDUSTRIAL TRIBUNAL	July 17, 2012
CHAKRA FINANCIAL SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX	February 7, 2012
CHALASANI VENKATESWARA RAO VIJAYAWADA Vs. INCOME TAX OFFICER	August 3, 2012
CHALLA RAMA KRISHNA REDDY Vs. PULUSU PERI REDDY	March 28, 2012
CHALLA THAVITAMMA Vs. JAKA KONDALA RAO	August 2, 2012
CHALUVADI MURALI KRISHNA Vs. DISTRICT LEGAL SERVICE AUTHORITY	November 15, 2012
CHAMA RADAMMA Vs. CHAMA VENU GOPAL REDDY	April 2, 2012
CHAMA RADAMMA Vs. CHAMA VENU GOPAL REDDY	March 2, 2012
CHANDA NARENDER Vs. REGISTRAR, OSMANIA UNIVERSITY	October 15, 2012
CHANDANA BROTHERS SHOPPING MALL REPRESENTED BY ITS MANAGING PARTNER MAVURI VENKATARAMANA Vs. URVASI ENTERPRISES REPRESENTED BY ITS MANAGING PARTNER ROUTHU VENKATESWARA RAO RAJAHMUNDRY	February 14, 2012
CHANDRA JAYARAM NAIDU Vs. STATE BANK OF INDIA	February 13, 2012
CHANDRA SAI VASUDHA ANNAPURNA Vs. STATE OF A P	November 21, 2012
CHANDRAMMAGARI Vs. DISTRICT REGISTRAR	November 19, 2012
CHANDURU JAMMANNADORA Vs. STATE OF A P	June 5, 2012
CHATAK AGRO (INDIA) PVT LTD Vs. COMMISSIONER OF AGRICULTURE,GOVERNMENT OF ANDHRA PRADESH	November 9, 2012
CHELLUBOYINA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	March 19, 2012
CHENDYALA SURESH Vs. STATE OF A P	February 9, 2012
CHENNAKESAVA PHARMACEUTICALS Vs. COMMISSIONER OF INCOME TAX	August 27, 2012
CHENNURU RAMAKRISHNA REDDY Vs. THOTAKURA CHINA VEERAMMA	April 2, 2012
CHERUKUMALLI SANKARA RAO Vs. KOTERU VEERAMMA	October 10, 2012
CHIDELLA VENKATESWARLU Vs. GURRAM PUSHPA LATHA	April 4, 2012
CHIDURUPPA HANUMANTHA REDDY Vs. TAHSILDAR BOMMALA RAMARAM MANDAL BOMMALA RAMARAM NALGONDA DISTRICT	March 26, 2012
CHIEF ENGINEER APGENCO KTPS PALONCHA KHAMMAM DISTRICT Vs. S K NAZAR	February 2, 2012
CHIGULLA Vs. APSRTC	November 23, 2012
CHILUKA ASHOK Vs. STATE OF ANDHRA PRADESH	June 5, 2012
CHINNA DASARI LAKSHMANA REDDY Vs. PEDDA DASARI RAMACHANDRA REDDY	December 20, 2012
CHINNAM VERONICA W/O SATYAM JANGAREDDYGUDEM, WEST GODAVARI DISTRICT Vs. STATE OF A.P., REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD	February 7, 2012
CHINNAPAREDDY SUBBA REDDY Vs. CHINNAPAREDDY SRINU	November 1, 2012
CHINTAKAYALA SIVARAMAKRISHNA Vs. NADIMPALLI VENKATA RAMA RAJU	April 13, 2012
CHINTAPALLI SRINIVAS Vs. THE STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF A.P., AND ANOTHER	January 30, 2012
CHIPPA RAGHURAMULU Vs. JOINT COLLECTOR-I, R.R. DISTRICT	October 30, 2012
CHIPPA RAGHURAMULU AND OTHERS Vs. JOINT COLLECTOR, HYDERABAD AND OTHERS	October 13, 2012
CHITYAL GUNDAMEEDE RAMALAKSHMAMMA Vs. EDIGA RANGAMMA	September 17, 2012
CHITYALGUNDAMEEDE RAMALAKSHMAMMA Vs. EDIGA RANGAMMA	September 27, 2012
CHOADHARY BROTHERS Vs. STATE OF ANDHRA PRADESH	November 1, 2012
CHODAGUDI SAMBASIVARAO Vs. STATE	February 28, 2012
CHOUTUPALLI VEERA REDDY Vs. RAMASWAMY DEVASTANAM	October 30, 2012
CHUNDU PULLAIAH Vs. GOVERNMENT OF A P	June 8, 2012
CHUNDURI SRINIVASA RAO Vs. AKASAPU NAGESWARA RAO	August 30, 2012
CHURUKURU NARAYANA @ ARAVA NARAYANA Vs. STATE OF A.P.	November 20, 2012
CIT Vs. HANSA FOOTWEAR	December 26, 2012
CIT Vs. AJAY AUTOMATION (P) LTD	January 2, 2012
CIT Vs. NAGARJUNA FINANCE LTD.	September 10, 2012
CO OPERATIVE ELECTRIC SUPPLY SOCIETY LTD Vs. STATE OF ANDHRA PRADESH	March 5, 2012
COLLECTOR UNDER SECTION 47A OF INDIAN STAMP ACT Vs. ASRANI INNS & RESORTS (P) LIMITED	November 1, 2012
COMMISSIONER Vs. MEDACHINNI SITARAMULU	August 6, 2012
COMMISSIONER OF CUS. & C. EX. Vs. R.R. ENTERPRISES	March 13, 2012
COMMISSIONER OF CUS. & C. EX. Vs. PRIYADARSHINI CEMENTS LTD.	August 14, 2012
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, GUNTUR Vs. SWARNA TOLLWAY	November 27, 2012
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. DELOITTE TAX SERVAICE INDIA PVT. LTD	November 27, 2012
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. CARGILL INDIA PVT. LTD.	January 18, 2012
COMMISSIONER OF INCOME -TAX Vs. SYED ALI ADIL	December 20, 2012
COMMISSIONER OF INCOME TAX Vs. VIJAYA VANI EDUCATIONAL TRUST	January 27, 2012
COMMISSIONER OF INCOME TAX Vs. SANIA MIRZA	February 9, 2012
COMMISSIONER OF INCOME TAX Vs. PENINSULAR INVESTMENT LTD	September 27, 2012
COMMISSIONER OF INCOME TAX Vs. KODELA SIVA PRASADA RAO	November 20, 2012
COMMISSIONER OF INCOME TAX Vs. BHOORATNAM & COMPANY	November 23, 2012
COMMISSIONER OF INCOME TAX Vs. BAKE FOOD PRODUCTS P LTD	August 21, 2012
COMMISSIONER OF INCOME TAX Vs. O R DISTILLERIES LTD	January 27, 2012
COMMISSIONER OF INCOME TAX Vs. AJAY AUTOMATION P LTD	January 2, 2012
COMMISSIONER OF INCOME TAX HYDERABAD Vs. RAASI CEMENTS LIMITED HYDERABAD	January 6, 2012
COMMISSIONER OF INCOME TAX III Vs. T C REDDY	February 24, 2012
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. ARTOS BREWERIES LTD	January 3, 2012
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. V SUBBARAJU PROPRIETOR RAJA TRADING COMPANY KAKINADA	January 3, 2012
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. VIJAYAWADA BOTTLING CO LIMITED VIJAYAWADA	January 6, 2012
COMMR. OF C. EX. Vs. TRUWOODS PVT. LTD.	September 29, 2012
COMMR. OF C. EX. & CUS. Vs. RAMKY INFRASTRUCTURE LTD.	February 22, 2012
COMMR. OF C. EX. AND CUS. Vs. I.S.N. RAJU	December 3, 2012
COMMR. OF CUS. & C. EX. Vs. SIRPUR PAPER MILLS LTD.	January 25, 2012
COMMR. OF CUS. & C. EX., HYDERABAD-III Vs. GOLDSTONE TELESERVICES LTD.	February 21, 2012
COMMR. OF CUS. AND C. EX. Vs. GREY GOLD CEMENTS LTD	October 3, 2012
COMMR. OF CUS., C. EX. & S.T. Vs. RESOURCE TECHNOLOGY (P) LTD.	October 19, 2012
CONGRESS OF VISAKHA STEEL WORKERS Vs. GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY LABOUR DEPARTMENT	February 28, 2012
CONSERVATOR OF FORESTS AND ORS. Vs. A.J. PETER	December 26, 2012
CONTROLLER OF ESTATE DUTY ANDHRA PRADESH Vs. LATE SRI M GANGAPPA BY A/P SRI M RAMANA	January 5, 2012
CVR COLLEGE OF ENGINEERING Vs. GOVERNMENT OF ANDHRA PRADESH	June 4, 2012
D J REDDY Vs. PRESIDING OFFICER INDUSTRIAL	January 6, 2012
D LAKSHMI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	November 27, 2012
D MANEMMA Vs. V ANANTHA REDDY	December 4, 2012
D PRAKASAM Vs. CHIEF MANAGER AND AUTHORISED OFFICER ALLAHABAD BANK	January 31, 2012
D PRAVEEN Vs. STATE OF ANDHRA PRADESH	April 27, 2012
D R K RAJU Vs. HON BLE INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL	July 19, 2012
D RAMI REDDY Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAMS	April 2, 2012
D SAMBASIVA RAO Vs. MANYAM VEERA VENKATA SATYANARAYANA	April 3, 2012
D SUBBARAMAIAH Vs. CHIEF GENERAL MANAGER	March 14, 2012
D SUDHARSHAN Vs. ANTI CORRUPTION BUREAU	December 31, 2012
D V P PRABHAVATHI Vs. VIJAYAWADA MUNICIPAL CORPORATION VIJAYAWADA	January 20, 2012
D V S JAGANMOHAN RAO Vs. INDIAN OIL CORPORATION LIMITED	September 28, 2012
D VARALAKSHMI Vs. JOINT COLLECTOR KURNOOL	April 11, 2012
D VASHEEDA Vs. V BABAKKA	August 16, 2012
D VENKATA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 2012
D. KASAIAH Vs. SUNKARA SRINIVASULU AND ORS.	January 4, 2012
D. SUDHAKAR Vs. PANAPU SREENIVASULU @ EVONE WATER SREENIVASULU	December 7, 2012
D. TARA BAI Vs. GOVERNMENT OF ANDHRA PRADESH	October 16, 2012
D.SIVA SANKARA RAO Vs. INCOME TAX OFFICER	November 27, 2012
DAMERA CHITTEMMA Vs. SPECIAL DEPUTY COLLECTOR	September 7, 2012
DAMODHARA ASSOCIATES Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	March 15, 2012
DANDU LAXMAIAH Vs. MANDAL REVENUE OFFICER	August 24, 2012
DANGU @ KADAMENDA YELLAIAH Vs. CH.SRIDHAR REDDY	September 13, 2012
DANO VACCINES AND BIOLOGICAL P LTD HYDRABAD Vs. GOVERNMENT OF INDIA	February 9, 2012
DARA SURESH Vs. GOVERNMENT OF ANDHRA PRADESH	July 5, 2012
DARAM RAJU S/O. DARAMA LAKSHMI RAJAM & OTHERS Vs. DARAM LATHA D/O. SANKAR & THE STATE OF A.P.	January 24, 2012
DASAM SURYA NARAYANA MURTHY ALIAS BOSE Vs. STATE OF A P REP BY THE PUBLIC PROSECUTOR HIGH COURT OF A P HYDRABAD	March 16, 2012
DASARATH GOUD Vs. COMMISSIONER OF PROHIBITION	December 18, 2012
DASARATH GOUD Vs. COMMISSIONER OF PROHIBITION AND EXCISE AND ANOTHER	December 8, 2012
DASARI SAINATH, S/O.KRISHNAIAH Vs. MAREDDY BUJANGA BHUSHANAM	December 31, 2012
DASARI VENKATESWARLU Vs. STATE OF A P THROUGH ITS PUBLIC PROSECUTOR	March 20, 2012
DASINA VENKATA RAMANA Vs. SETTI RAMBABU	November 15, 2012
DATLA PANDURANGA RAJU Vs. DATLA VENKATA KRISHNAM RAJU	February 21, 2012
DATLA VENKATA LAXMI NARASIMHARAJU AND OTHERS. Vs. STATE OF A.P., REP., BY ITS SECRETARY TO THE GOVT., IRRIGATION DEPARTMENT, HYDERABAD AND OTHERS	January 6, 2012
DAVULURI MALYADRI Vs. COLLECTOR AND DISTRICT ELECTION AUTHORITY PRAKASAM DISTRICT ONGOLE	September 11, 2012
DEEPIKA CHIT FUND PVT LTD Vs. SECRETARY HOME DEPARTMENT SECRETARIAT HYDERABAD	September 25, 2012
DEGALA VEERABHADRA RAO Vs. VARANASI LAXMINARAYANA	November 21, 2012
DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT	August 23, 2012
DEPOT MANAGER APSRTC Vs. LABOUR COURT	July 26, 2012
DEPOT MANAGER, APSRTC, ZAHEERABAD BUS DEPOT, MEDAK DISTRICT, ANDHRA Vs. B. NARASIMHULU	November 5, 2012
DEPOT MANAGER, APSRTC,VINUKONDA,GUNTUR Vs. SIVALAYAM VEERA PRATAP	March 12, 2012
DESAI THIPPA REDDY Vs. B NARESH KUMAR REDDY	April 3, 2012
DEVI NIKET PILLAI Vs. NIKET N PILLAI	April 2, 2012
DHARMA TEJA Vs. REVENUE DIVISIONAL OFFICER	August 7, 2012
DINESH C JAIN Vs. SIDHARTHA IMPEX HYDERABAD	December 31, 2012
DIRECTOR HR USHODAYA ENTERPRISES PVT LTD Vs. DY SECY TO GOVT STATE OF A P	October 5, 2012
DISTRICT REGISTRAR AND COLLECTOR UNDER SECTION 47 KURNOOL Vs. VASAVI SEVA SANGAM	December 17, 2012
DISTRICT SC CO OPP SOCIETY LTD Vs. P REDDEMMA	September 21, 2012
DITA SEETHA RAMALINGESWARA SARMA Vs. STATE OF ANDHRA PRADESH	December 14, 2012
DIVISIONAL MANAGER Vs. P.BHASKAR RAO	October 30, 2012
DODDAPANENI UMAMAHESWAR RAO Vs. NAVURU GOPAL REDDY	October 30, 2012
DODDAPANENI UMAMAHESWAR RAO Vs. NAVURU GOPAL REDDY	October 3, 2012
DOMA GOVINDA RAJU Vs. VANIMISETTI PAPA RAO	March 13, 2012
DOMMATI KISHAN Vs. STATE OF ANDHRA PRADESH	December 27, 2012
DONADULU UMA DEVI Vs. GIRIKA KATAMAIAH ALIAS BASAIAH	December 20, 2012
DONTHARABOINA SADANANDAM Vs. STATE REP BY THE SUB DIVISIONAL POLICE OFFICER	July 23, 2012
DONTHARABOINA SADANANDAM Vs. STATE OF ANDHRA PRADESH	July 24, 2012
DONTHY REDDY ATCHYUTHA REDDY Vs. N.RATNAN BABU	December 19, 2012
DR REDDYS LABORATAOTIES LTD HYDERABAD Vs. PRISIDING OFFICER ADDTIONAL INDURSTRIAL TRIBUNAL CUM ADDTIONAL LABOUR COURT HYDERABAD	August 17, 2012
DRUGS INSPECTOR NANDYAL REP PUBLIC PROSECUTOR Vs. K PULLAIAH	March 2, 2012
DUDDUMPUDI VENKATARAYUDU Vs. DUDDUMPUDI RAJAGOPAL ALIAS TATABBAI	January 5, 2012
DUGGANDLA RAMI REDDY Vs. TIRUMAL TIRUPATHI	April 2, 2012
DUGGIRALA RAMAKOTAIAH Vs. STATE OF ANDHRA PRADESH	December 6, 2012
DURGA MALLESWARA EDUCATIONAL SOCIETY REGD VIJAYAWADA KRISHNA DISTRICT Vs. DISTRICT LEGAL SERVICES AUTHORITY LOK ADALATH AT VIJAYAWADA KRISHNA DISTRICT REPBY ITS SECRETARY	February 17, 2012
DURGA MATHA HOUSE BUILDING CONSTRUCTION CO OP HOUSING SOCIETY LTD Vs. SADA YELLAIAH	March 21, 2012
DURGAM ANITHA W/O LATE DURGAM DARSHANAM Vs. STATE BANK OF HYDERABAD	January 18, 2012
DURGAM SUBRAMANYAM Vs. GOVERNMENT OF A.P. REPRESENTED BY ITS CHIEF SECRETARY HYDERABAD	December 20, 2012
E GIRI YADAV Vs. UNION OF INDIA	July 20, 2012
E S SULOCHANA Vs. P YOGAMBA LAKSHMI	February 3, 2012
E. PADMA RAO @ VADLA PADMA RAO Vs. VIJAY KUMAR	October 4, 2012
E.SAI RAM Vs. UNION OF INDIA	October 5, 2012
EAGLE DISTILLERIES Vs. ASSISTANT COMMISSIONER (CT) LTU	October 10, 2012
EASA KOTESWARA RAO ALIAS KOTAIAH Vs. STATE OF ANDHRA PRADESH	October 31, 2012
ECI ENGINEERING AND CONSTRUCTION COMPANY LIMITED Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED	November 30, 2012
ECLAT AUTO PACKS P LTD Vs. AUTHORITY UNDER MINIMUM WAGES ACT	February 21, 2012
ELECTRONICS CORPORATION OF INDIA LTD Vs. STATE OF ANDHRA PRADESH	September 20, 2012
ELUGURI SAVITHRAMMA Vs. LAND ACQUISITION OFFICER	March 22, 2012
ELUGURI SAVITHRAMMA W/O JAGAL REDDY Vs. LAND ACQUISITION OFFICER & REVENUE DIVISIONAL OFFICER AT MIRYALGUDA TOWN, NALGONDA DISTRICT	March 23, 2012
ENGLISH AND FOREIGN LANGUAGES UNIVERSITY Vs. P RANJANAMMA	July 9, 2012
ERROJU BRAHMACHARY S/O.RAMACHANDRAM Vs. REVENUE DIVISIONAL OFFICER, MANCHERIAL	October 30, 2012
EXCELSIOR OWNERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	March 13, 2012
EXECUTIVE ENGINEER Vs. Y.RAMACHANDER	February 23, 2012
FAIRMACS TRADING CO PVT LTD Vs. IMI GLORY LTD	April 3, 2012
FATIMA BEE Vs. DISTRICT REGISTRAR MEDAK DISTRICT	January 30, 2012
FAZALULLAH KHAN Vs. STATE OF ANDHRA PRADESH REP BY ITS DISTRICT REGISTRAR	January 30, 2012
FAZALULLAH KHAN Vs. STATE OF ANDHRA PRADESH	January 13, 2012
FERRO ALLOYS CORPORATION LTD Vs. JANA SURI APPARAO	February 24, 2012
FISHERMEN MARKETING COOPERATIVE SOCIETY MOOSI PROJECT KETHEPALLI MANDAL Vs. COMMISSIONER OF FISHERIES	January 23, 2012
FISHERMEN YOUTH WELFARE ASSOCIATION Vs. MINISTRY OF ENVIRONMENT	February 28, 2012
FIZIKEM LABORATORIES PVT LTD Vs. DRUGS INSPECTOR	October 3, 2012
FOOD CORPORATION OF INDIA Vs. BHASKAR FERTILIZERS	July 10, 2012
G A NAGARAJU Vs. GOVERNMENT OF ANDHRA PRADESH	June 6, 2012
G AJAY KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	March 27, 2012
G ASHOK KUMAR GOUD Vs. P ANJALI BAI	January 23, 2012
G BHARGVI PRESIDENT GAREEB GUIDE Vs. STATE OF ANDHRA PRADESH THROUGH ITS SECRETARY HOME DEPARTMENT	July 16, 2012
G DARSHAN Vs. DEPOT MANAGER APSRTC JEEDIMETLA DEPOT HYDERABAD	February 17, 2012
G DAYANAND Vs. DISTRICT REGISTRAR	February 21, 2012
G DURGA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH REPTD BY ITS PRINCIPAL SECRETARY SOCIAL WELFARE CV I DEPARTMENT HYDERABAD	January 3, 2012
G JANARDHAN Vs. DEPOT MANAGER	October 16, 2012
G JAYALAXMI Vs. SYED ANWAR HUSSAIN QUADRI	August 24, 2012
G K REDDY Vs. G ASWATHA REDDY	February 8, 2012
G KRISHNA Vs. K AMARAVATHI	April 2, 2012
G LAXMINARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH	December 28, 2012
G MADHAVA RAO Vs. G PADMA RAO	April 12, 2012
G MALLESHAM Vs. APGENCO HYDERABAD	March 30, 2012
G MOHAN RAO Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAM	January 27, 2012
G RAJENDER REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	November 30, 2012
G RAMESH GOUD Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT	February 23, 2012
G RAMU Vs. TOUFEEQ ALI MIRZA	March 20, 2012
G SAMMAIAH Vs. MANDAL REVENUE OFFICER	July 26, 2012
G SRINIVAS GOUD Vs. DEPUTY TRANSPORT COMMISSIONER	December 26, 2012
G SUDHAKAR RAO Vs. BHARAT HEAVY PLATE & VESSELS LTD	January 19, 2012
G UMA MAHESWAR REDDY Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION	September 12, 2012
G VENKAT NARAYANA Vs. DEPOT MANAGER	August 27, 2012
G VENKATA RAMANAPPA Vs. REVENUE DIVISIONAL OFFICER DHARMAVARAM	January 25, 2012
G. AMRUTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 14, 2012
G. KALYAN SUDHEER` Vs. L.E.O.(CENTRAL) HYDERABAD	October 8, 2012
G. VANAJA G. SHIVAJOTHI Vs. V. BHANUMATI	September 17, 2012
G.DASARATH BAI Vs. GREATER HYDERABAD MUNICIPAL CORPORETION	July 10, 2012
G.N.MURTHY Vs. KAKATIYA UNIVERSITY	October 18, 2012
G.PRABHAKAR Vs. COLLECTOR	July 18, 2012
G.PRAYAG RAJ Vs. SREEVANI @ VANI	October 18, 2012
G.RAJA REDDY Vs. CHAIRMAN AND MANAGING DIRECTOR	September 11, 2012
GADDAM LINGAIAH Vs. DISTRICT COLLECTOR KADAPA, KADAPA DISTRICT	December 11, 2012
GADDAM VARALAXMI Vs. SURAKANTI GANGU	February 28, 2012
GAJANAN STORES Vs. SHAILAJA KHADILKAR	March 20, 2012
GALIB SAHEB Vs. ANDHRA PRADESH STATE WAKF BOARD REP BY ITS CHIEF EXECUTIVE OFFICER	March 1, 2012
GANDREDDI CHINAN ATCHI BABU Vs. DISTRICT COLLECTOR	November 27, 2012
GANESH COTTON TRADERS Vs. GENERAL MANAGER UCO BANK	October 3, 2012
GANGIREDDY SIVASANKAR REDDY Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA AP REP BY ITS REGISTRAR	March 16, 2012
GANGULA KIRAN BABU Vs. NOOKALA MADHAVI LATHA	December 12, 2012
GANGULA NARASIMHA Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 2012
GANNAMANENI AYYAVARLU Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES	June 25, 2012
GARGAGABOYINA RADHAKRISHNAD Vs. DISTRICT REGISTRAR	April 2, 2012
GAYATHRI DEGREE COLLEGE Vs. GOVERNMENT OF ANDHRA PRADESH	September 3, 2012
GEETHA CHAKRAVARTHY Vs. STATE OF A P	September 6, 2012
GENERAL MANAGER Vs. CH KOTAIAH	October 31, 2012
GENERAL MANAGER RG-1 SINGARENI COLLIERIES COMPANY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-I	March 29, 2012
GIDDALURU PARVATHAMMA Vs. KETHU RAGHUVENDRUDU	June 26, 2012
GLOBAL IMPEX REPRESENTED BY ITS PROPRIETOR RAJESH MANDOTH MYSORE Vs. GREENPLY INDUSTRIES LTD REPRESENTED BY ITS G PA	January 18, 2012
GLOBAL SHELTERS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	March 5, 2012
GMR HYDERABAD INTERNATIONAL AIRPORT LTD Vs. CENTRAL BOARD OF EXCISE	June 11, 2012
GODUGUNURI SIVA REDDY Vs. STATE OF ANDHRA PRADESH	December 4, 2012
GOLLAPELLI PONNAM Vs. SPECIAL DEPUTY COLLECTOR-LA-UNIT SINGARENI COLLIERIES CO LTD	November 19, 2012
GONDI PARSHWANATH SARVODAYA TEERTHDHAM Vs. HABEEBUDDIN AHMED	January 6, 2012
GONGULURI SRINIVASA SHARMA Vs. GOVERNMENT OF A P	July 30, 2012
GONIPATI TATABBAI Vs. MANUKONDA ATCHAYAMMA	April 3, 2012
GOPAL NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. GOVT OF A P	March 20, 2012
GOPIREDDY PRABHAKAR REDDY Vs. GOPIREDDY SURYANARAYANA REDDY	October 18, 2012
GOPU SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 15, 2012
GORREPATI PRASADA REDDY Vs. STATE OF ANDHRA PRADESH	March 16, 2012
GORREPATI PRASADA REDDY Vs. STATE OF ANDHRA PRADESH, REP. BY ITS SECRETARY	December 28, 2012
GOTTIMUKKALA EDUKODLU Vs. STATE OF A P	June 27, 2012
GOVERNMENT OF A. P. Vs. SREI EQUIPMENT FINANCE PVT.LTD	August 14, 2012
GOVERNMENT OF ANDHRA PRADESH Vs. M SUHRULATHA DEVI	February 29, 2012
GOVERNMENT OF ANDHRA PRADESH Vs. V VENKATA RAMANAIAH	June 11, 2012
GOVERNMENT OF ANDHRA PRADESH Vs. SHAIK ISMAIL	February 21, 2012
GOVERNMENT OF ANDHRA PRADESH Vs. MALIK SULTANA	July 18, 2012
GOVERNMENT OF ANDHRA PRADESH Vs. P GAUTAM KUMAR	August 16, 2012
GOVERNMENT OF ANDHRA PRADESH Vs. G SANJEEVI	June 7, 2012
GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY Vs. PALLA VENKATA RATNAM	July 9, 2012
GOVERNMENT OF AP Vs. BOLUPANDRA KRISHNA RAO	February 24, 2012
GOVIND V. SHAH Vs. ANILA J SHAH	August 22, 2012
GOVT OF A P Vs. K RAMA RAO	June 5, 2012
GOWRI SHANKAR Vs. J L BABU	January 30, 2012
GOWRI SHANKAR Vs. J L BABU	January 20, 2012
GOWRI SHANKER GUPTA Vs. STATE OF A.P.	December 13, 2012
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. M RAMAKRISHNA	June 8, 2012
GREENLANDS AMEERPET MADHURANAGAR YUSUFGUDA SRIKRISHNA NAGAR JOINT ACTION COMMITTEE Vs. HYDERABAD METRO RAIL LIMITED	March 15, 2012
GUDUR SEETHARAM Vs. PATHIPAKA SUDHARSHAN	September 13, 2012
GULAM MOHAMMED Vs. REGIONAL MANAGER, APSRTC, HYDERABAD REGION	September 14, 2012
GUMPENAPALLI SULOCHANA Vs. TAHSILDAR, BURGAMAPHAD, KHAMMAM DISTRICT	October 1, 2012
GUNDALA SATYANARAYANA Vs. STATE OF A P	June 20, 2012
GUNDALA YADAIAH Vs. S SHYAM PRASAD	August 6, 2012
GUNDRA ADILAKSHUMMA Vs. UPPULURU YELLA	June 4, 2012
GUNDU CHANDRASEKHAR Vs. STATE OF A.P	August 13, 2012
GUNIPUTTI MALLIKARJUNA RAO Vs. PRINCIPAL REVENUE SECRETARY GOVT OF A P HYDRERABAD	July 5, 2012
GUNTAMUKKALA NAGA VENKATA KANAKA DURGA Vs. GUNTAMUKKALA ESWAR SUDHAKAR	October 19, 2012
GUNTUR CITY HOUSE CONSTRUCTION COOPERATIVE SOCIETY LTD Vs. TAHSILDAR GUNTUR MANDAL TALUKA OFFICE GUNTUR	January 18, 2012
GURRAM BHASKAR S/O RAMANAIAH SPS NELLORE DISTRICT Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF AP	March 20, 2012
GURUVAMMAGARI SANTHOSH REDDY Vs. STATE OF A P REPBY ITS SECRETARY	January 18, 2012
GUTHA NARAYANA RAO Vs. DISTRICT COLLECTOR GUNTUR	February 13, 2012
GUTTA ANJANEYULU AND CO Vs. COMMISSIONER OF INCOME-TAX	February 9, 2012
GUTTHA NARSIMHA REDDY Vs. DISTRICT CO OPERATIVE OFFICER	April 10, 2012
H A MD ALEEMUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH	February 2, 2012
H C L AGRO POWER LIMITED VEDADRI Vs. A P STATE WATER	September 6, 2012
HAJI ABDUL GHANI Vs. CENTRAL BANK OF INDIA	January 23, 2012
HAMEEDUNNISA BEGUM Vs. B.S.SARVOTHAM	November 9, 2012
HARI OM CONCAST Vs. CENTRAL POWER DISTRIBUTION	January 24, 2012
HARI SREEDHAR Vs. C.V.MOHAN REDDY	November 6, 2012
HARSH JEWELLERS Vs. COMMERCIAL TAX OFFICER	February 28, 2012
HASTALLOY INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 16, 2012
HCL TECHNOLOGIES LIMITED Vs. COMMERCIAL TAX OFFICER	June 21, 2012
HELEN MARY Vs. CANARA BANK SAINIKPURI	November 16, 2012
HIMMATHLAL PATEL Vs. THE STATE OF A.P.	January 5, 2012
HINDUSTAN AGRIGENETICS LIMITED Vs. SPECIAL DEPUTY COLLECTOR	February 16, 2012
HINDUSTAN LEVER LIMITED REPRESENTED BY NOMINEE Vs. STATE REPRESENTED BY FOOD INSPECTOR KURNOOL DISTRICT	February 8, 2012
HOTEL NEW PRASANTH RAJAHMUNDRY EAST GODAVARI DISTRICT Vs. EMPLOYEES STATE INSURANCE CORPORATION VIJAYAWADA	June 6, 2012
HYDERABAD URBAN DEVELOPMENT AUTHORITY RECONSTITUTED AS HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY SECUNDERABAD AND ANOTHER Vs. IBC KNOWLEDGE PARK PVT. LTD REP BY ITS MANGING DIRECTOR YUNUS ZIA AND OTHER	December 27, 2012
HYDERABD PUBLIC SCHOOL SOCIETY Vs. M DAVID SAM ROY	August 8, 2012
I PRAVEEN REDDY Vs. STATE OF ANDHRA PRADESH	April 17, 2012
I SUDARSHAN RAO Vs. EVERSHINE BUILDERS PVT LTD	June 20, 2012
ICOMM TELE LTD Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A P LTD	March 21, 2012
IL&FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED Vs. WARDHA POWER COMPANY LIMITED	October 17, 2012
IMMADISETTY NAGARATNAMMA Vs. GOSTU PRAMEELAMMA	October 11, 2012
IN RE: M/S. NORTHGATE TECHNOLOGIES LIMITED Vs. STATE	March 28, 2012
INAMPUDI HARI BABU Vs. GOVERNMENT OF ANDHRAPRADESH REP BY ITS SECRETARY REVENUE REGISTRATION SECRETARIAT HYDERABAD	February 23, 2012
INCHEM INC., A COMPANY INCORPORATED Vs. Y.T.RAJA	November 26, 2012
INDIA FINLEASE SECURITIES LIMITED Vs. INDIAN OVERSEAS BANK	September 12, 2012
INDIAN OIL CORPORATION LIMITED, MARKETING DIVISION REP. BY ITS SENIOR DIVISIONAL RETAIL SALES MANAGER Vs. SRI KRISHNA FILLING STATION, INDIAN OIL DEALERS REP. BY ITS PROPRIETOR, S.V. RAMA REDDY	July 13, 2012
INDIAN OIL CORPORATION LTD Vs. M BHAGAVAN REDDY	July 13, 2012
INDIAN TELECOM SERVICE ASSOCIATION Vs. UNION OF INDIA	October 1, 2012
INDUKURI ANIL Vs. COMMISSIONER	August 8, 2012
INDUKURI ANIL Vs. COMMISSIONER	September 8, 2012
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD Vs. DEPUTY COMMISSIONER (ARREARS RECOVERY CELL), CENTRAL EXCISE AND CUSTOMS	April 4, 2012
INTEGRATED BROADCASTING COMPANY PVT LTD HYDERABAD Vs. NETTLINX LTD HYDERABAD	February 22, 2012
IQBAL BANU BEGUM Vs. MOHD SIRAJUDDIN	March 26, 2012
IRCON INTERNATIONAL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	June 4, 2012
IRRINKI SRINAGESH Vs. STATE OF A P REP BY ITS CHIEFSECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT HYDERABAD	March 28, 2012
ISLAMIA EDUCATIONAL SOCIETY SECUNDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	September 4, 2012
ITHAGANI LACHAIAH Vs. JOINT COLLECTOR	December 5, 2012
J CHINNA ALIAS NARESH KUMAR Vs. STATE OF A P REP BY PUBLIC PROSECUTOR	August 23, 2012
J GOVARDHAN REDDY Vs. COLLECTOR	October 5, 2012
J PRAMEELA W/O GOKUL Vs. DISTRICT COLLECTOR ADILABAD	March 13, 2012
J RAMCHANDRAIAH Vs. GOVT OF A P	April 4, 2012
J RANGARAJ Vs. A P STATE	October 31, 2012
J SHRAVAN KUMAR Vs. STATE OF A.P.	January 18, 2012
J SURISHA DAI Vs. NTR UNIVERSITY OF HEALTH SCIENCES	December 20, 2012
J YADAMMA Vs. STATE OF ANDHRA PRADESH	September 25, 2012
J. NARAYANA AND OTHERS Vs. JAINAPALLI PEDDA KISTAIAH AND OTHERS	November 21, 2012
J. PRAMEELA Vs. THE DISTRICT COLLECTOR, ADILABAD DISTRICT, ADILABAD	March 10, 2012
J.S. RANGA NAYAKULU Vs. DISTRICT COLLECTOR, VISAKHAPATNAM	October 31, 2012
JADHAV SESHU RAO PATEL Vs. STATION HOUSE OFFICER POLICE STATION BHAINSA ADILABAD DISTRICT	January 6, 2012
JAIRAJ ISPAT LIMITED Vs. A P ELECTRICITY REGULATORY COMMISSION REP BY ITS SECRETARY	January 20, 2012
JAIRAJ ISPAT LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD	December 21, 2012
JALADI JOSHI Vs. JALADI VENKATRAMAIAH	January 25, 2012
JANAM SINGH Vs. STATE OF A.P. REP., BY ITS PUBLIC PROSECUTOR	March 21, 2012
JANATHA SHOE MART Vs. THOTA SATISH	February 22, 2012
JANGANA RAJENDRA KUMAR Vs. BASAVA SRINIVAS	November 1, 2012
JANNATHAL MALA Vs. S. BALA RAMUDU	November 2, 2012
JASTHI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH AND ANOTHER	November 8, 2012
JASTI PURNA CHANDRA LAKSHMI SUJATHA Vs. DISTRICT COLLECTOR	November 7, 2012
JASTI PURNACHANDRA RAO Vs. JASTI LEELA KUMARI	January 25, 2012
JAVER BEN N SHAH Vs. VIJAYA LAKSHMI SHARMA	June 15, 2012
JINKA CHINNA TIRUPELAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	February 24, 2012
JITENDER ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER (CT) LTU	March 5, 2012
JONNAKUTI ALIVALAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	July 4, 2012
JONNALAGADDA RAVI SANKAR Vs. JAKKA RAMA KRISHNA RAO	September 13, 2012
K A GANI Vs. APSRTC REP BY ITS MANAGING DIRECTOR	September 25, 2012
K ACHAMMA Vs. VENKATESWARA UNIVERSITY	March 27, 2012
K ANAND KUMAR Vs. STATE OF A P REPRESENTED BY ITS SECRETARY CONSUMER AFFAIRS FOOD AND CIVIL SUPPLIES SECRETARIAT HYDERABAD	February 8, 2012
K ANURADHA Vs. RAMADEVI	February 15, 2012
K BHASKAR REDDY Vs. AHMED WASEEMUDDIN	October 18, 2012
K BRAHMACHARY Vs. APSRTC	March 21, 2012
K BRAHMAIAH Vs. COMMISSIONER	July 18, 2012
K DEVAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	May 9, 2012
K DEVENDRA MOHAN Vs. NAGARJUNA FINANCIERS REP BY ITS PARTNER	August 2, 2012
K EMANUEL Vs. STATE OF ANDHRA PRADESH	October 8, 2012
K GANESH Vs. REGIONAL MANAGER A P STATE ROAD TRANSPORT CORPORATION	September 26, 2012
K GOPIDHAR Vs. G RAMESH	October 12, 2012
K HEMA KUMARI Vs. D P YADAGIRI	March 15, 2012
K JAYALALITHA Vs. CANARA BANK	November 16, 2012
K LAKSHMI PRASANNA GOURI Vs. RECTOR, ANDHRA UNIVERSITY, VISAKHAPATNAM	April 25, 2012
K MADHAVILATHA Vs. C P RAJENDRA NAIDU	January 18, 2012
K MALLA REDDY Vs. STATE	July 19, 2012
K MOHAN LAL Vs. RUKMINI BAI ALIAS LAXMI BAI	March 20, 2012
K N ARUNA KUMARI Vs. JOINT COLLECTOR	July 30, 2012
K NEELAVATHAMMA Vs. STATE	December 5, 2012
K NIRMALA Vs. REVENUE DIVISIONAL OFFICER	August 29, 2012
K PUSHPA LATHA Vs. E MURALI MANOHAR RAO	November 1, 2012
K R FERRO ALLOYS PVT LTD Vs. ANIL KUMAR AND CO	March 6, 2012
K R SRINIVAS Vs. DHARMAVARAM SRIDEVI	March 20, 2012
K RAGHU RAMA KRISHNA RAJU Vs. STATE OF A P	December 11, 2012
K RAJA GOPALA RAO Vs. GOVERNMENT OF A PAGRICULTURE AND COOPERATION	July 27, 2012
K RAJA RAO Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD	January 4, 2012
K RAMA CHANDRA MURTHY Vs. STATE OF ANDHRA PRADESH	December 12, 2012
K RAMACHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 18, 2012
K RAMAMOORTHI Vs. C SURENDRANATHA REDDY	July 27, 2012
K RAMANA Vs. K THIRUMALA REDDY	March 21, 2012
K RAMATULASI RAO Vs. STATE OF A P REP BY ITS PRINCIPALSECRETARY REVENUE SECRETARIAT HYDERABAD	February 2, 2012
K RAMESH Vs. STATE OF ANDHRA PRADESH	August 27, 2012
K RAVI KUMAR REDDY Vs. I C D S LIMITED REPRESENTED BY ITS GPA HOLDER H K SREEDHAR	January 25, 2012
K RAVI SANKAR Vs. INSPECTOR GENERAL OF POLICE	September 4, 2012
K SATYANARAYANA REDDY Vs. STATE OF A P REP BY INSPECTOR OF POLICE	July 30, 2012
K SREE RANGANADH, ADVOCATE, REP BY ITS REGIONAL MANAGER AT Vs. K. KARUNA	January 4, 2012
K SRI REKHA Vs. K VIJAY KRISHNA	January 27, 2012
K SRINIVASA RAO Vs. ANDHRA PRADESH ADMINISTRATIVE	March 22, 2012
K SUDHAKAR REDDY Vs. STATE OF ANDHRA PRADESH	December 27, 2012
K SUNITHA Vs. REVENUE DIVISIONAL OFFICER KURNOOL	February 8, 2012
K SUPARNA SREE Vs. CANARA BANK HYDERABAD	November 16, 2012
K SWAMY REDDY Vs. REVENUE DIVISIONAL OFFICER	July 3, 2012
K V KRISHNA RAO Vs. STATE OF A P	July 31, 2012
K VENUGOPAL Vs. K VENKATA MANDADI	August 16, 2012
K VIJAYA BHASKAR REDDY Vs. OFFICIAL RECEIVER OF ENTIRE KADAPA DISTRICT	January 19, 2012
K YADAGIRI Vs. STATE OF A P	April 10, 2012
K. ANJI REDDY Vs. ASHA JYOTHI	October 11, 2012
K. ASHOK KUMAR Vs. GREATER HYDRABAD MUNICIPAL CORPORATION	November 22, 2012
K. BRAHMAIAH Vs. THE COMMISSIONER, ENDOWMENT DEPARTMENT, GOVERNMENT OF A.P., BOGGULAKUNTA, HYDERABAD AND ANOTHER	July 12, 2012
K.B. SANKARA KUMAR Vs. A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	September 5, 2012
K.B. SWAMY Vs. LABOUR COURT-I	September 21, 2012
K.N. ARUNA KUMARI AND OTHERS Vs. JOINT COLLECTOR, ANANTAPUR DISTRICT AND OTHERS	July 20, 2012
K.R. SHANKAR SINGH Vs. PRESIDING OFFICER OF THE INDUSTRIAL TRIBUNAL	August 17, 2012
K.RAJA RAO S/O NAGABHUSHANAM Vs. A.P.INDUSTRIAL DEVELOPMENT CORPORATION LTD	August 21, 2012
K.V. RAMA MURTHY, VSP DIST. Vs. PRL. SECY, STATE OF A.P., & ANOTHER	January 12, 2012
K.VITTAL RAO Vs. S.K.LAXMI BAI	November 26, 2012
KADALI SAROJA Vs. ICICI BANK LIMITED	April 27, 2012
KAKATIYA OVERSEAS Vs. UNION OF INDIA	July 5, 2012
KAKINADA MARINE AND OFFSHORE COMPLEX LTD. Vs. THE APPELLATE DEPUTY COMMISSIONER (CT)	July 27, 2012
KAKUMANI SUBBA RAO Vs. KAKUMANI VENKATESWARLU	June 8, 2012
KALAKOTI SIVA REDDY Vs. DISTRICT COLLECTOR, KRISHNA AT MACHILIPATNAM	September 14, 2012
KALAVAKURI MALLIKARJUNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 31, 2012
KALAVATHI STORES Vs. COMMERCIAL TAX OFFICER	September 28, 2012
KALEEM AKTER SIDDIQUI Vs. SOMA SUDHEER	January 3, 2012
KALI PRASAD BABU RICE TRADERS Vs. UNION OF INDIA	February 28, 2012
KALLEM PENTA REDDY Vs. MANDAL REVENUE OFFICER, SAROORNAGAR MANDAL, SAROORNAGAR, RANGA REDDY DISTRICT	August 16, 2012
KALPANA KOPALEY ALIAS K KALPANA Vs. STATE OF ANDHRA PRADESH	July 26, 2012
KALVALA PADMA Vs. GOVERNMENT OF ANDHRA PRADESH	July 6, 2012
KALYANAM RAJA GOPAL Vs. ANDHRA BANK	April 4, 2012
KALYANI GERDAU STEELS LTD Vs. BALIREDDYGARI NAGALAKSHMAMMA	November 8, 2012
KAMAL SINGH BISHT Vs. DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE	April 20, 2012
KAMALAKANNAN ROAD TRANSPORT Vs. OIL AND NATURAL GAS CORPORATION LIMITED	June 7, 2012
KAMATAM SANGALAPPA Vs. KAPADAM SNGALAPPA	January 6, 2012
KAMBALA SESHARATNAM Vs. GOVERNMENT OF ANDHRA PRADESH	April 23, 2012
KAMBALA SESHARATNAM Vs. A P BHOODAN YAGNA BOARD,	April 23, 2012
KAMBALA VENKANNA NAIDU Vs. ANDHRA BANK REPBY ITS AUTHORISED OFFICER	January 24, 2012
KAMBALAPALLY YADAGIRI REDDY Vs. STATE OF A P	December 21, 2012
KAMINENI SANKARA RAO Vs. STATE OF ANDHRA PRADESH AND ORS	February 18, 2012
KANAGAM SATYA NARAYANA Vs. THATA EESWARARAO	June 28, 2012
KANALA OBULA KONDA REDDY Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	August 27, 2012
KANCHARLA RAMABRAHMAN Vs. VISAKHAPATNAM	November 21, 2012
KANCHE CHANDRAIAH ALIAS KUSALA SATYANARAN REDDY Vs. JAISSINGANI CHANDAN	August 23, 2012
KANTRAPALLY DURGAIAH S/O.LASMAIAH Vs. P.SURYANARAYANA RAJU S/O.RAMA RAJU	August 31, 2012
KAPU ANASUYAMMA Vs. K MALLA REDDY	January 25, 2012
KAPUGANTI JAGANNADHA GUPTA Vs. DISTRICT REGISTRAR SRKAKULAM	February 8, 2012
KARAM VENKATESWARA RAO Vs. SEETHARAMACHANDRASWAMY	October 17, 2012
KARAM VENKAYAMMA Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY	July 27, 2012
KARIMNAGAR COOPERATIVE URBAN BANK LIMITED Vs. B.HANUMANLU	August 2, 2012
KARNATI NAGESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR	April 24, 2012
KARNATI NAGESWARA RAO Vs. DISTRICT COLLECTOR	June 12, 2012
KARRI BHASKARA RAO Vs. DISTRICT COLLECTOR	July 18, 2012
KASARLA RADHA KISHAN RAO Vs. SPECIAL COLLECTOR	September 18, 2012
KATARI SUNIL KUMAR Vs. B. HEMA NALINI	November 5, 2012
KATTA ANITHA KUMAR Vs. GORLI SRINIVASA RAO	November 9, 2012
KATTA GOPAL RAO Vs. STATE OF A.P.	November 6, 2012
KATTA RAVI PRAKASAH Vs. STATE OF A.P.	December 5, 2012
KAUSER KHAN Vs. GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY	July 24, 2012
KAUSER KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	July 25, 2012
KAUSHALYA S KEWAL RAMANI Vs. GOVERNMENT OF ANDHRA PRADESH	March 15, 2012
KEC INTERNATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH	March 16, 2012
KEMA BALANARASAMMA Vs. DEPOT MANAGER A P STATE ROAD TRANSPORT CORPORATION RANGAREDDY DISTRICT	March 13, 2012
KEMA BALANARASAMMA Vs. DEPOT MANAGER, A P STATE ROAD TRANSPORT CORPORATION	March 30, 2012
KHANDAVALLI AMITH KUMAR Vs. STATE OF ANDHRA PRADESH	July 13, 2012
KILLADI VERA NAGA PRASAD RAO Vs. TADEPALLIGUDEM MUNICIPALITY REP. BY ITS COMMISSIONER	August 31, 2012
KIRONÏ S A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER ANIL KUMAR GHAMBIR Vs. MANGALAGIRI MOHAMMED IBRAHIM ALIAS BABU MIYA DIED PER L RS ZULEKHA BEE	March 5, 2012
KOGANTI VENKATA SIVA RAMESH PRASAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD	June 18, 2012
KOLA DURGA PRASAD Vs. STATE OF A P	September 10, 2012
KOLASANI RAJYA LAKSHMI Vs. REGIONAL PASSPORT OFFICER	November 20, 2012
KOLLI BUCHI KOTAIAH Vs. REGISTRAR OF FIRMS	April 19, 2012
KOMMATHOTI VIJAY PRAKASH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD	August 21, 2012
KOMMINENI MOHAN NAIDU Vs. STATE OF ANDHRA PRADESH	November 29, 2012
KOMMULA SRINIVAS Vs. DISTRICT COLLECTOR & ARBITRATOR	August 13, 2012
KONDA VARAMMA Vs. DISTRICT JUDGE	November 5, 2012
KONDAPALAKALA KIRAN KISHORE Vs. NIZAMS INSTITUTE OF MEDICAL	August 2, 2012
KONDURU PADMAVATHI Vs. DISTRICT COLLECTOR NELLORE DISTRICT	July 17, 2012
KONE ELEVATOR INDIA PRIVATE LIMITED Vs. PRESIDING OFFICER	December 3, 2012
KONERU SRINIVAS Vs. G.SARALA KUMARI	November 1, 2012
KONKALA AMARAVATHI Vs. SUB-REGISTRAR, MADANAPALLE	November 19, 2012
KORRA GOVARDHAN Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD	October 17, 2012
KOSURU DHANALAKSHMI Vs. MUNGARA RAM PRASAD REDDY	October 18, 2012
KOTHAPALLI GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH	April 19, 2012
KOTHAPPALLE NAGESHWARA RAO Vs. STATE OF A.P.	July 30, 2012
KOTLA HARI CHAKRAPANI REDDY Vs. STATE OF ANDHRA PRADESH	August 27, 2012
KOTTE MINING INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH	November 16, 2012
KOVVURI RAMAKRISHNA REDDY Vs. PADALA SATYANARAYANA REDDY	April 17, 2012
KPR PLASTIC LIMITED Vs. UNION OF INDIA	October 30, 2012
KRISHNA Vs. TATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL SECRETARY	December 19, 2012
KRISHNA DISTRICT MILK PRODUCERS MUTUALLY, AIDED CO-OP UNION LTD. Vs. DEPUTY COMMISSIONER (CT). NO. I DIVISION	July 25, 2012
KRISHNA KILARU Vs. MAYTAS PROPERTIES LIMITED	August 21, 2012
KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH	August 23, 2012
KRISHNA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH	February 9, 2012
KRISHNA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH	February 19, 2012
KUCHAKULLA RAVINDER REDDY Vs. THE STATE OF A.P. REP., BY ITS PP	January 3, 2012
KUCHIBHOTLA SAMBA SIVA SASTRI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE COOPERATIVE BANK LIMITED	October 18, 2012
KUKKAMUDI JOHNSON Vs. STATE OF A P	July 3, 2012
KULLUMADI ADENNA Vs. DISTRICT PANCHAYAT OFFICER, ANANTAPUR DISTRICT, ANANTAPUR	April 10, 2012
KUMAR METALLURGICAL CORPORATION LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER, NALGONDA	April 16, 2012
KUMARI K.PUSHPA LATHA Vs. E.MURALI MANOHAR RAO	November 1, 2012
KUMARI K.PUSHPA LATHA Vs. BUGGA SATHYAMMA	November 1, 2012
KUNAPAREDDY PRASAD Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT ELURU	February 7, 2012
KURUMURTHY Vs. MINISTRY OF POWER GOVERNMENT OF INDIA REP BY ITS SECRETARY SANSKRUTHI BHAVAN NEW DELHI	March 30, 2012
KURUMURTHY Vs. MINISTRY OF POWER, GOVERNMENT OF INDIA, NEW DELHI	March 13, 2012
L GOPAL SINGH Vs. INSPECTOR GENERAL STAMPS	June 4, 2012
L. RAJENDRA NAIDU Vs. A.K.DASS	September 13, 2012
LAILA FINANCE LTD Vs. S A ENGINEERING SERVICES	January 6, 2012
LAKKU VEERA VINODH Vs. TIRUMALA TIRUPATHI	September 10, 2012
LAKSHMI Vs. DISTRICT COLLECTOR	August 21, 2012
LAKSHMI NARAYANA PULI Vs. INDIAN OIL CORPORATION LIMITED	February 7, 2012
LALITHA COTTON GINNING COMPANY REP BY ITS PROPRIETOR Vs. SUPERINTENDING ENGINEER OPERATION A P TRANSCO KURNOOL CIRCLE	August 30, 2012
LANCO FERRO LTD Vs. N. GURAVAIAH	October 19, 2012
LANCO HILLS TECHNOLOGY PARK PRIVATE LIMITED Vs. MAHABOOB ALAM KHAN	April 3, 2012
LAND ACQUISITION OFFICER YELERU RESERVOIR PROJECT PEDDAPURAM Vs. RAMAVARAPU BHOOLOKAM	March 20, 2012
LANDMARK DEVELOPERS Vs. STATE OF A P	November 6, 2012
LAVANYA ENTERPRISES WEST GODAVARI DISTRICT Vs. DURGAMALLESWARA SWAMYVAARLA DEVASTHANAM	March 15, 2012
LAVANYA ENTERPRISES, W G DISTRICT Vs. BRAMARAMBA MALLIKARJUNA SWAMY	February 28, 2012
LAXMANNA Vs. STATE OF ANDHRA PRADESH	November 28, 2012
LINGA REDDI LAKSHMANA REDDY Vs. STATE REP BY THE AUTHORISED OFFICER SPECIAL TAHSILDAR LAND REFORMS CHITTOOR	January 23, 2012
LINGINENI SRINIVASA RAO Vs. STATE OF A P	July 4, 2012
LOSULA VENKATARAO Vs. STATE OF A P	July 18, 2012
M ABDUL AMJAD KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	August 17, 2012
M ABRAHAM Vs. TAHSILDAR KANAGANAPALLI MANDAL ANANTAPUR DISTRICT	February 21, 2012
M ARUN SUBRAMANIAN Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY REVENUE	January 5, 2012
M CH SUBBA RAO Vs. DEPOT MANAGER	September 7, 2012
M JANARDHAN Vs. STATE OF ANDHRA PRADESH	November 16, 2012
M JAYAMMA Vs. STATE OF AP REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF AP HYDERABAD	January 5, 2012
M K RAJASEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH	June 29, 2012
M K V SHARMA Vs. JOINT COLLECTOR	August 28, 2012
M MANASA Vs. OSMANIA UNIVERSITY	September 3, 2012
M NAGARAJU Vs. COMMISSIONER OF ENDOWMEN DEPARTMENT	January 5, 2012
M NARASIMHA REDDY S/O BALIREDDY Vs. MANAGEMENT A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD	October 5, 2012
M NIRMALA Vs. GOVERNMENT OF A P REP BY CHIEF SECRETARY	March 28, 2012
M PENTAIAH Vs. B PARAMESHWAR	February 3, 2012
M R ANJANEYULU Vs. R SUBRAHMANYAM ACHARY	March 5, 2012
M R ANJANEYULU, Vs. R SUBRAMANYAM ACHARY,	March 15, 2012
M R VENU Vs. VELUCHURI LAKSHMI	August 24, 2012
M RAJENDER KUMAR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	February 7, 2012
M RAJKUMAR Vs. GOVERNMENTR OF ANDHRA PRADESH	July 9, 2012
M RAM REDDY Vs. L RAMESH	February 10, 2012
M REVATHI Vs. GOVERNMENT OF ANDHRA PRADESH REP BY THE DISTRICT COLLECTOR CHITTOOR DISTRICT AT CHITTOOR	March 1, 2012
M SARITHA Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY	February 16, 2012
M SRINIVAS Vs. APSRTC	April 18, 2012
M SUNANDA Vs. DISTIRCT COLLECTOR	February 15, 2012
M TRILOK SINGH Vs. GOVERNMENT OF ANDHRA PRADESH	July 2, 2012
M V RAMANA RAO Vs. STATE OF A P	August 13, 2012
M V RAMANAIAH Vs. A P SECRETARIAT	September 12, 2012
M V V SATYANARAYANA Vs. GOVERNMENT OF A P REP BY PRINCIPAL SECRETARY HEALTH MEDICAL AND FAMILY WELFARE	January 4, 2012
M VARALAKSHMI Vs. NAGARAM KAVITHA	June 19, 2012
M VASUDEVA CHARY Vs. SHO PS KPHB COLONY	March 15, 2012
M VENKATA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 6, 2012
M VIJAYUDU Vs. CHAIRMAN A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY GOVERNMENT OF A P	July 20, 2012
M YERRAPPA Vs. AUTHORISED OFFICER LAND REFORMS APPELLATE TRIBUNAL ANANTAPUR	March 21, 2012
M. BALASWAMY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 19, 2012
M. NARAYANA Vs. THE STATE OF AP., REP BY PP & ANOTHER	January 6, 2012
M. ROSAIAH SWEEPER Vs. CORRESPONDENT, NBKR INSTITUTE	September 18, 2012
M.A.V. RAGHAVACHARYULU Vs. DISTRICT COLLECTOR	October 12, 2012
M.BALARAM Vs. STATE OF A.P.	July 25, 2012
M.DHARMENDER RAO Vs. TELANGANA UNIVERSITY	November 23, 2012
M.P.SURESH Vs. STATE OF ANDHRA PRADESH	August 8, 2012
M.RAJAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	November 14, 2012
M.RAMACHANDER RAO Vs. MEMBER (FINANCE), NEW DELHI	September 10, 2012
M.S.CHINNA KRISHNASWAMY Vs. REGIONAL TRANSPORT AUTHORITY	December 19, 2012
M.SATYANARAYANA Vs. ASIF JHA	December 7, 2012
M.VENKATA SEKHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT,P.R. & R.D. DEPT.	November 21, 2012
M/S BHEL (R&D) EMPLOYEES COOPERATIVE HOUSING SOCIETY LIMITED Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY, URBAN LAND CEILING, HYDERABAD	July 3, 2012
M/S CHARMINAR PAPERS LIMITED Vs. SPECIAL DEPUTY COLLECTOR (LA) UNIT VI ORR PROJECTS HUDA	August 3, 2012
M/S CHITRAM MOVIES Vs. M/S RAGHAVA CONSTRUCTIONS	July 10, 2012
M/S GITA COTTON TRADING COMPANY Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND COMMISSIONER AND INSPECTOR	June 5, 2012
M/S INDUS TOWERS LIMITED Vs. COMMERCIAL TAX OFFICER, BEGUMPET	June 12, 2012
M/S JAGATHI PUBLICATIONS LTD Vs. CENTRAL BUREAU OF INVESTIGATION	June 2, 2012
M/S JAI HIND CYCLE COMPANY Vs. DAMODARLAL BADRUKA	June 18, 2012
M/S KAMAL WINERIES Vs. THE SUB-REGISTRAR OF ASSURANCES, SHADNAGAR	April 16, 2012
M/S RECKITT BENCKISER (INDIA) LTD Vs. STATE OF ANDHRA PRADESH	June 13, 2012
M/S SUVEN NISHTAA PHARMA PRIVATE LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LIMITED	April 13, 2012
M/S. JMC PRODUCTS (INDIA) LTD. Vs. BHAGYANAGAR INFRASTRUCTURE LTD.	October 5, 2012
MADA NARASIMHA RAO Vs. STATE OF A.P., REP. BY THE PUBLIC PROSECUTOR	September 4, 2012
MADALA SUBBA RAO Vs. GOVERNMENT OF A.P.	December 19, 2012
MADHARAPU PRASHU RAM Vs. SHAIK JANIBHEE	June 12, 2012
MADHUCON-SINO HYDRO JV HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	July 31, 2012
MADHURA KRISHNARJUNA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE	August 17, 2012
MADISETTI Vs. STATE OF A P	December 21, 2012
MAHESH KOPPERA Vs. INDIAN OIL CORPORATION	December 21, 2012
MAKBOOL SHEIK Vs. STATE OF ANDHRA PRADESH	March 2, 2012
MALAYANAURU ANANTHA Vs. STATE OF ANDHRA PRADESH	July 10, 2012
MALICHETLA SURIBABU, S/O LATE VEERUNAIDU Vs. STATE OF ANDHRA PRADESH	August 28, 2012
MALIKA BEGUM W/O. HABEEB KHAN & ORS. Vs. THE STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD & ANR.	January 31, 2012
MALIKIREDDY VIJAYA BHASKAR REDDY Vs. DISTRICT COLLECTOR	June 29, 2012
MALIREDDY KRISHNA MOHAN S/O. SRI RAMARAO Vs. MAVURI BALA BHANU MURTHY S/O. SUBRAHMANYAM & ANR.	February 2, 2012
MALLA SILPA Vs. BRANCH MANAGER STATE BANK OF INDIA	June 18, 2012
MALLISETTI VENKATESWARA RAO Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION	October 3, 2012
MALOTH VEERU ALIAS HEERALAL Vs. GUGULOTH MANGI W/O. BALU	January 19, 2012
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LTD Vs. INDUSTRIAL TRIBUNAL-I CHANDRAVIHAR MJ ROAD HYDERABAD	March 29, 2012
MANAGER M/S ITC LTD Vs. STATE OF A P	August 17, 2012
MANAGING DIRECTOR APSRTC Vs. C RANGASWAMY	February 17, 2012
MANAGING DIRECTOR APSRTC Vs. J PULLAIAH	August 30, 2012
MANAGING DIRECTOR M/S LVSR FAMRS PVT LTD Vs. OFFICIAL LIQUIDATOR HIGH COURT OF A P	June 20, 2012
MANARUPA MEADOWS PRIVATE LIMITED Vs. DISTRICT REGISTRAR	April 17, 2012
MANDADI ADILAKSHMI Vs. VALLABHANENI SIVA PRASAD	April 24, 2012
MANDAL REVENUE OFFICER Vs. SHAIK VALIAS BEE	December 3, 2012
MANDAPAKA NARASINGA RAO Vs. STATE OF ANDHRA PRADESH	August 23, 2012
MANDAPALLI NIRMALATHA Vs. STATE OF ANDHRA PRADESH	February 28, 2012
MANDLA RAMUDU Vs. STATE OF ANDHRA PRADESH	December 4, 2012
MANGALA PAGADALA SUBBAMMA Vs. M NARAYANAPPA	January 20, 2012
MANGILIPALLI PARVATHAMMA Vs. ANJAMMA	February 3, 2012
MANNE SRINIVASA RAO Vs. REGALLA UMA	February 10, 2012
MAPPILLAI VINAYAGAR SPINNING MILLS LTD Vs. STATE OF P.A., REP., BY ITS PUBLIC PROSECUTOR	August 30, 2012
MARAM REDDY Vs. VANGALA BALI REDDY	October 18, 2012
MATHI VIDYA SAGAR Vs. HINDUSTAN PETROLEUM CORP LTD SECUNDERABAD	July 4, 2012
MATURI RANGAIAH Vs. MUTYALA VENKATA LAKSHAMMA	January 5, 2012
MATURI RANGALAH Vs. MUTYALA VENKATA LAKSHAMMA	February 5, 2012
MAZHAR PASHA Vs. STATE OF ANDHRA PRADESH	August 13, 2012
MD. SULTAN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR	October 9, 2012
MEDI KOTESWARA PRASAD Vs. MEDI MANEMMA	October 4, 2012
MEENAVALLI GOVINDU Vs. MEENAVALLI ADILAKSHMI	November 9, 2012
MEETA SIVARAJU Vs. STATE OF A.P.	June 7, 2012
MEHERUNNISA Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	June 14, 2012
MEHERUNNISSA BEGUM Vs. A P WAKF BOARD	December 14, 2012
MEKALA RAJU Vs. CHIEF CONTROLLING	April 18, 2012
MHB BANK AKTIENGESELLSCHAFT Vs. SANGHI POLYESTERS LTD.	October 30, 2012
MIR KHADER ALI KHAN Vs. DISTRICT REGISTRAR, RANGA REDDY AND APPELLATE AUTHORITY, R R DISTRICT	April 20, 2012
MNM KRISHNASWAMY MUDALIAR & SONS Vs. COMMERCIAL TAX OFFICER	October 8, 2012
MODALI ESWARA PRASAD Vs. UNION OF INDIA	June 13, 2012
MODEL FINANCIAL CORPORATION LIMITED Vs. A.P. MAHESH CO-OP. URBAN BANK LTD.	November 2, 2012
MOHAMADIYA AND COMPANY A PARTNERSHIP FIRM REPRESENTED BY GULAM MOHAMMD KHAN Vs. C UMA	February 9, 2012
MOHAMMAD RAFI Vs. MANDAL REVENUE OFFICER	March 20, 2012
MOHAMMAD SALEEM Vs. STATE OF ANDHRA PRADESH	July 30, 2012
MOHAMMED ABDUL AHMAD Vs. MOHAMMED ABDUL GAFOOR ALIAS AHMED	September 6, 2012
MOHAMMED AHMED ALI Vs. STATE OF A.P.	April 26, 2012
MOHAMMED ARIFUDDIN RAHMAN Vs. STATE OF A P REP BY PUBLIC PROSECUTOR	August 6, 2012
MOHAMMED YOUSUF Vs. DIRECTOR PERSONAL APSEB	July 6, 2012
MOHD ABDUL MUQEETH Vs. COMMISSIONER	July 10, 2012
MOHD AFTAB ALI KHAN Vs. MOHD AHMAD	March 20, 2012
MOHD AKHIL AHMED Vs. MOHAMMED NASEERUDDIN	November 28, 2012
MOHD ALI Vs. GOVERNMENT OF A P	September 10, 2012
MOHD ARIF ALI Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 2012
MOHD AZMATH Vs. NEMURI RAMESH	October 4, 2012
MOHD HAMED SHAREEF Vs. MOHD KHALED SHARIEF	July 31, 2012
MOHD ILYAS Vs. ADDITIONAL COMMISSIONER	October 30, 2012
MOHD KAMALUDDIN Vs. A P STATE	October 19, 2012
MOHD KHAJA Vs. K CHANDESHWAR	August 6, 2012
MOHD MUSHAHED AHMED Vs. STATE OF A P	September 13, 2012
MOHD YOUSUF ALI Vs. A P STATE WAKF BOARD	December 19, 2012
MOHD YOUSUF ALI Vs. A P STATE WAKF BOARD HYDERABAD	March 9, 2012
MOHD. ALIUDDIN Vs. DIRECTOR GENERAL OF CIVIL AVIATION	August 21, 2012
MOHD.QUADER ALI Vs. A.P.TRANSCO LTD	September 14, 2012
MOHDMOHSINUDDIN Vs. GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY MINISTRY WELFARE AND WAKF DEPARTMENT HYDERABAD	January 19, 2012
MOKA SUBRAMANYAM Vs. DISTRICT COLLECTOR	November 26, 2012
MORU CHINA SUBBARAJU (A1) Vs. STATE OF A.P.	February 3, 2012
MORVA VENKATESWARA RAO Vs. VISSAMPALLI CHINARAMAYYA	April 2, 2012
MOUNIKA SAHU Vs. STATE OF ANDHRA PRADESH	August 27, 2012
MS. P. MOUNICA Vs. THE VICE-CHANCELLOR, RAJIV GANDHI UNIVERSITY OF KNOWLEDGE TECHNOLOGIES, BASARA, ADIALABAD DISTRICT AND OTHERS	September 18, 2012
MUDAPAKA MALLESWARAO Vs. CHENCHBINADA SATYAVATHI	September 25, 2012
MUKTHINUTHALAPATI ASHOK KUMAR Vs. MUKTHINUTHALAPATI ANURADHA	April 11, 2012
MUMMADIREDDYGARI RAJA REDDY Vs. STATE GOVERNMENT OF A P	February 29, 2012
MUMTAZ EDUCATIONAL AND WELFARE SOCIETY Vs. DIRECTOR MAULANA AZAD NATIONAL URDU UNIVERSITY	November 7, 2012
MUPPALANENI SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 21, 2012
MURALA VENKATA RATNAM S/O. VENKATESWARA RAO Vs. THE STATE OF A.P., REP. BY THE PUBLIC PROSECUTOR, HIGH COURT BUILDINGS, HYDERABAD & ANR.	January 23, 2012
MURALIDHAR WELFARE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION DEPARTMENT SECRETARIAT HYDERABAD	April 12, 2012
MURAM MOHAN Vs. GUNDUMOGULA VENKATA RAMA RAO	September 14, 2012
MUSAM HARI PRASAD Vs. PATTANA PADMASHALI SANGAM	October 4, 2012
MUSLIM WELFARE SOCIETY NARSAPUR REP BY ITS GENERAL SECRETARY MD RASHID AHAMED Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS SECRETARY SOCIAL WELFARE DEPARTMENT HYDERABAD	February 17, 2012
MUSTHAFA ALI BUDDAN Vs. STATE OF ANDHRA PRADESH	October 17, 2012
MUTYALA GEETA BAI Vs. CH RAM KUMAR	June 6, 2012
N CHANDRABABU NAIDU Vs. G JANARDHAN REDDY	August 6, 2012
N K SEETHARAMA Vs. STATE	November 15, 2012
N KUMARA SWAMY Vs. UCO BANK	July 18, 2012
N MUNI REDDY Vs. CHAPALA NAGAMMA	November 15, 2012
N PULLA REDDY Vs. DISTRICT COLLECTOR	November 19, 2012
N RADHAMMA Vs. SECRETARY TO GOVT	April 3, 2012
N S RAMANJAIAH SETTY Vs. T KRISHNA BHAGAVAN	March 7, 2012
N SANTHI LAKSHMI Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD	February 21, 2012
N SUBBARAYUDU Vs. B JAGAN MOHAN REDDY	February 6, 2012
N SUDESHKUMAR S/O SRI KISHANLAL Vs. DISTRICT REGISTRAR SOUTH	February 24, 2012
N ULIGAPPA Vs. A P STATE ELECTRICITY BOARD HYDERABAD	January 2, 2012
N VEERAJU Vs. M V REDDY DIRECTOR OF ANIMAL HUSBANDRY DEPARTMENT	September 26, 2012
N. LAXMINARAYANA GOUD Vs. BAR COUNCIL OF THE STATE OF A.P.HIGH COURT PREMISES	September 4, 2012
N. RAMA MANOHAR RAO Vs. ANDHRA PRADESH HOUSING BOARD	November 26, 2012
N.ASHOK KUMAR Vs. ANDHRA PRADESH	October 8, 2012
N.GURUCHARANAM Vs. STATE OF ANDHRA PRADESH	October 12, 2012
N.KRISHNA RAO Vs. SHAIK BASHEER AHMED	December 17, 2012
N.S. SRIRAMRAO Vs. A.P.STATE ROAD TRANSPORT CORPORATION	September 7, 2012
N.SURESH Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE	September 18, 2012
NADIPALLI HANUMANTHA RAO Vs. SINGARENI COLLIERIES CO LTD GODAVARIKHANI KARIMNAGAR DISTRICT	August 21, 2012
NAGAMUTHULA KONDAIAH Vs. STATE OF A P	August 2, 2012
NAGAPURI SADANADAM Vs. PALETI ARUNA KUMARI	June 19, 2012
NAGARALA NIRVASITHULA WELFARE ASSOCIATION Vs. GOVT OF A P	July 9, 2012
NAKSHATRAPUM VENKATESWARLU Vs. BATHULA ANKAMMA	February 8, 2012
NALLAPATI BALARAMAIAH Vs. MANUGOTI SRI LAKSHMI	October 4, 2012
NALNARU SHANMUGAM Vs. NALNARU NARAYANAIAH	November 8, 2012
NAMANI SHANKAR Vs. LAND ACQUISITION OFFICER	February 6, 2012
NANDURI RAMAKRISHNA Vs. PENAKATI NARASIMHA MURTHY @ AVATHARAM	October 4, 2012
NANNAPURAJU NARASIMHA RAJU Vs. NANNAPURAJU LAXMI VEENA	August 21, 2012
NAREDDI MOHAN REDDY Vs. SIRIPURAM MALLAIAH	September 20, 2012
NARNE GOPIKRISHNA Vs. STATE OF A.P. REP BY PUBLIC PROSECUTOR	August 3, 2012
NATIONAL INSURANCE CO LTD Vs. Y S MADHAVI LATHA	March 15, 2012
NATIONAL INSURANCE CO LTD Vs. KANDREGULA VENKATA RAMANAMMA	June 29, 2012
NATIONAL INSURANCE CO. LTD Vs. VEMPADA RAMU	October 5, 2012
NATIONAL INSURANCE CO. LTD.RAJAHMUNDRY Vs. M.NATARAJAN	October 20, 2012
NATIONAL INSURANCE CO.LTD Vs. SHAIK YOUSUF BEE	July 4, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. DANGETI PYDEMSETTY	September 20, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. M.NATARAJAN	October 12, 2012
NATIONAL INSURANCE COMPANY LIMITED Vs. MALSANI SAMPATH RAO S/O BUCHAIAH	July 27, 2012
NATIONAL INSURANCE COMPANY LIMITED REP.BY ITS DIVISIONAL MANAGER Vs. BARLA BHADRAIAH	November 5, 2012
NATIONAL INSURANCE COMPANY LTD Vs. M A ANNAPOORNAMMA	April 26, 2012
NATIONAL INSURANCE OMPANY LIMITED Vs. KRISHNA	August 27, 2012
NATIONAL INVESTIGATION AGENCY CHIKOTI GARDEN Vs. MOHMED ANWAR SHAK	December 21, 2012
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH	November 21, 2012
NATIONAL TEXTILES CORPORATION LIMITED Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT AND DEPUTY COMMISSIONER OF LABOUR	November 29, 2012
NAZNEEN P. BAPOOJI Vs. CEO, SECUNDERABAD CANTONMENT BOARD	December 6, 2012
NCC-IVRCL-SMC(JV), A JOINT VENTURE ENTITY Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	August 13, 2012
NEELAKANTESWARA ASSOCIATES Vs. GOVT. OF A.P.INDUSTRIES & COMMERCE	November 26, 2012
NEELLA BALRAJA Vs. TAHSILDAR	November 14, 2012
NEMURI LAKSHMINARAYANA Vs. K. PUSHPALATHA	September 27, 2012
NEOTECH RUBBER PRODUCTS Vs. CESTAT	February 7, 2012
NEW INDIA ASSURANCE CO LTD Vs. SAMALA AGAIAH	June 6, 2012
NEW INDIA ASSURANCE CO LTD Vs. SAKALI RAJANNA	April 10, 2012
NEW INDIA ASSURANCE CO LTD Vs. GANDIGI DEVADAS	February 16, 2012
NEW INDIA ASSURANCE CO LTD Vs. M SANTHOSA	January 19, 2012
NEW INDIA ASSURANCE CO. LTD Vs. SIDDARAPU GANGAIAH	November 16, 2012
NEW INDIA ASSURANCE CO. LTD Vs. DONGRE SANJEEV	November 2, 2012
NEW INDIA ASSURANCE CO. LTD REP. BY ITS BRANCH MANAGER Vs. KOTTALA SANTHAIAH	December 19, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARAM DHANALAKSHMI	November 28, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K.SHIVA PRASAD S/O.SRI K.MANIKYA RAO	October 19, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BANOTH GOPAL	October 5, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANDAVA KRISHNA KUMARI	February 29, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A CHALAPATHI	February 17, 2012
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MUNAGADA CHINNI KUMARI	December 26, 2012
NEW INDIA ASSURANCE COMPANY LTD Vs. ANNA RAMPRASAD	September 26, 2012
NEW NOBLE EDUCATION SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX	December 17, 2012
NIHAL AHMED SIDDIQI Vs. BHARAT HEAVY ELECTRICALS LIMITED	October 29, 2012
NIMMAKA JAYA RAJ Vs. GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY	September 4, 2012
NIMMAKA JAYA RAJU Vs. JANARDHANA THAT RAJ VEERA VARA THODARAMALA	August 21, 2012
NOVOPAN INDIA LTD Vs. COMMISSIONER OF INCOME TAX	December 31, 2012
NUZIVEEDU SEEDS PVT LTD Vs. PROTECTION OF PLANT VARIETY AND FARMERS RIGHTS AUTHORITY REP BY ITS REGISTRAR NATIONAL ACADEMY OF AGRICULTURAL SCIENCES OPP DPS MARG NEW DELHI	March 9, 2012
NUZIVEEDU SEEDS PVT LTD Vs. PROTECTION OF PLANT VARIETY	January 24, 2012
NYAYAPATHI SRINIVAS RAGHAVAN Vs. BURRA ADINARAYANA SASTRY	August 23, 2012
OMKAR FERTILIZERS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	December 3, 2012
ORIENTAL INSURANCE CO HYDERABAD Vs. K KARUNA	January 4, 2012
ORIENTAL INSURANCE CO LTD Vs. KANDREGULA NAGAMANI	January 24, 2012
ORIENTAL INSURANCE CO LTD Vs. BANAVATHU GOPI	October 12, 2012
ORIENTAL INSURANCE CO LTD Vs. RAVULA KRISHNA	October 4, 2012
ORIENTAL INSURANCE CO LTD Vs. P SANTOSHI	February 16, 2012
ORIENTAL INSURANCE CO LTD Vs. MUCHINTHALA BHARATHAMMA	June 29, 2012
ORIENTAL INSURANCE CO LTD Vs. BANDARI LAKKAKULA GANGARAM	November 1, 2012
ORIENTAL INSURANCE CO LTD Vs. ATHMAKURI RAMA RAO S/O LATE RAMAIAH	December 14, 2012
ORIENTAL INSURANCE CO. LTD REP. BY ITS BRANCH MANAGER Vs. DOPPALAPUDI SUJATHA	October 19, 2012
ORIENTAL INSURANCE CO.LTD. Vs. DUGGI RAMANAMMA	August 7, 2012
ORIENTAL INSURANCE COMPANY LTD Vs. VEERASARAM BHARATI RANI ALIAS BABY KUMMARI RANI	August 6, 2012
P ANJAMMA Vs. NIROOL KUMAR PRASAD	April 27, 2012
P APPALA RAJU Vs. STATE REP BY INSPECTOR OF POLICE C B I./S P E VISAKHAPATNAM	January 30, 2012
P BHASKARA RAO Vs. WOLFGANG ORMELOH	September 21, 2012
P DILLI BABU REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY ENDOWMENTS(REVENUE) DEPARTMENT SECRETARIAT HYDERABAD	March 30, 2012
P DILLI BABU REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 13, 2012
P GOVINDA REDDY Vs. DISTRICT COLLECTOR	July 27, 2012
P HAJIRAM BI Vs. M ISMAIL KHAN	February 13, 2012
P JEYASHREE PRABHAKAR Vs. DISTRICT EDUCATIONAL OFFICER VISAKHAPATNAM A P	March 27, 2012
P K D PRASAD RAO Vs. UNION OF INDIA	April 4, 2012
P KHAJA BANDE NAWAZ Vs. DISTRICT COLLECTOR	February 17, 2012
P L LAKSHMI Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	December 13, 2012
P LAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA	August 17, 2012
P MADHU BABU Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT HYDRABAD	July 16, 2012
P N NARASIMHULU Vs. SUPERINTENDENT OF POLICE	June 7, 2012
P NAGARAJU Vs. REVENUE DIVISIONAL OFFICER DHARMAVARAM ANANTAPUR DISTRICT	April 9, 2012
P NAGARAJU Vs. REVENUE DIVISIONAL OFFICER DHARMAVARAM ANANTAPUR DISTRICT	April 3, 2012
P NAGESWARA RAO Vs. DISTRICT COLLECTOR KURNOOL DISTRICT	January 6, 2012
P NAVARATAN REDDY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDRABAD	July 10, 2012
P RAMANAIAH Vs. TIRUMALA TIRUPATI	March 19, 2012
P S SUDHIR Vs. CANFIN HOMES LTD	July 19, 2012
P SESHAGIRI RAO Vs. P SOMA SEKHAR RAO	January 27, 2012
P SRILATHA Vs. A P STATE WAREHOUSING CORPORATION	January 6, 2012
P SRINIVASULU Vs. SUB REGISTRAR RENIGUNTA CHITOOR DISTRICT	September 7, 2012
P SUBHASH Vs. STATE OF ANDHRA PRADESH	July 18, 2012
P THIMMA REDDY Vs. SOHANLAL	October 19, 2012
P V SATYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH	August 27, 2012
P VARUN GOUD Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD	April 9, 2012
P VEERA RAGHAVULU Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY	March 9, 2012
P VEERESHAM Vs. SKP ENTERPRISES SECUNDERABAD	March 15, 2012
P VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS EXECUTIVE ENGINEER DIVISION TENALI GUNTUR DISTRICT	July 5, 2012
P VENKATESH ALIAS K VENKATESHAM Vs. V VENKAT RATNAM	February 24, 2012
P VENKATESWARA RAO Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION REPRESENTED BY ITS HONBLE PRESIDENT HYDERABAD	March 16, 2012
P VENKATESWARLU Vs. RAMANAVATHI R YADAV	August 2, 2012
P. BHASKAR RAO Vs. K. SREENIVASA RAO	October 19, 2012
P. DHARMA RAO Vs. SUNKARI INDIRA	September 13, 2012
P. HANUMANTHA RAO Vs. P. SATYANARAYANA	September 13, 2012
P. MADHU BABU Vs. COMMISSIONER OF ENDOWMENTS, ENDOWMENTS DEPARTMENT, BOGGULAKUNTA, ABIDS ROAD, HYDERABAD AND OTHERS	July 6, 2012
P. MANJULA Vs. GOVERNMENT OF A.P.	September 3, 2012
P. RAMANUJAYYA Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 2012
P. V. RAMANA MURTHY Vs. PROJECT OFFICER, ITDA PADERU VISAKHAPATNAM DISTRICT	October 18, 2012
P.DASARADHA RAJULU Vs. UNION OF INDIA	November 9, 2012
P.M. TELELINKS LTD. Vs. UNION OF INDIA	November 21, 2012
P.SATYANARAYANA Vs. STATE, REP. BY ITS INSPECTOR OF POLICE	October 10, 2012
P.SRINIVASA RAO Vs. EXECUTIVE ENGINEER, P.R.I. DIVISION	December 17, 2012
PADALA PENTAIAH Vs. JOINT COLLECTOR	September 25, 2012
PADAM SATYANARAYANA Vs. RAVULA VARALAKSHMI	August 29, 2012
PADURI CONSTRUCTION Vs. GOVERNMENT OF ANDHRA PRADESH	February 29, 2012
PAGADALA BHARATHI Vs. J.RADHA KRISHNA	November 15, 2012
PALIKURU MIDDELA OBULA REDDY Vs. VALLEPU SANTHAMMA	September 13, 2012
PALLAM VENKAIAH Vs. STATE OF A P	April 25, 2012
PALLAMKURTHI CHINA APPANNA Vs. YENUMULA VEERAYYA DORA	September 10, 2012
PALLAPU RAJU @ PEDDA RAJU Vs. STATE OF ANDHRA PRADESH	July 14, 2012
PALLAPU RAJU ALIAS PEDDA RAJU Vs. STATE OF ANDHRA PRADESH	August 14, 2012
PALLAVAJHALA SURYA NARAYANA MURTHY Vs. KONDAPALLE VENKATA LAKSHMI NARAYANA MURTHY	July 12, 2012
PALLERLA GANGADHAR Vs. STATE OF ANDHRA PRADESH REP BY ITS SECRETARY CIVIL SUPPLIES DEPARTMENT HYDERABAD	February 8, 2012
PALVAI DEVAIAH Vs. STATE OF ANDHRA PRADESH	July 4, 2012
PANIGRAHI PRASAD @ PANDA PRASAD Vs. STATE OF A.P.	November 1, 2012
PAPINI RAMULU S/O. NARAYANA Vs. A.LAVANYA D/O. MANDAIAH	August 31, 2012
PARUCHURI RAMAKOTESWARA RAO Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE	July 6, 2012
PARVATHAREDDY Vs. STATE OF ANDHRA PRADESH	November 19, 2012
PARYAVARANA PARIRAKSHANA SAMITHI Vs. DISTRICT COLLECTOR	October 7, 2012
PARYAVARANA PARIRAKSHANA SAMITHI Vs. DISTRICT COLLECTOR	November 7, 2012
PASAM PRABHU DAS Vs. M/S. SRI SWASTIK FINANCER, & THE STATE OF A.P. REP., BY PP	February 7, 2012
PATCHALA SRIRAMULU Vs. PATCHALA POLA RAO	January 3, 2012
PATEL ENGINEERING LTD REPRESENTED BY ITS MANAGER K DIWAKARAN NAIR Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION HYDERABAD	February 15, 2012
PATHURI SATYANARAYA Vs. GOVERNMENT OF ANDHRA PRADESH	March 27, 2012
PATRI MAHESH S/O LATE GANAPATHI Vs. STATE OF ANDHRA PRADESH	August 27, 2012
PATTI ALIAS BEGARI Vs. A P HIGH COURT	October 15, 2012
PBR SELECT INFRA PROJECTS Vs. COMMISSIONER OF TENDERS BRK BHAVAN HYDERABAD	December 11, 2012
PBR SELECT INFRA PROJECTS Vs. COMMISSIONER OF TENDERS,HYDERABAD	October 16, 2012
PEDDA MAREPPA Vs. STATE OF A P	March 16, 2012
PEDDAPALLY SRINIVAS Vs. GENERAL MANAGER	April 2, 2012
PEDDI VINOD Vs. STATE OF A.P., REP BY PP	January 25, 2012
PEDDIREDDY SHAMBHU PRASAD EAST GODAVARI DIST Vs. BAR COUNCIL OF THE STATE OF ANDHRA PRADESH, REP. BY ITS SECRETARY, HIGH COURT PREMISES, HYDERABAD AND ANOTHER	January 3, 2012
PEDDOLLA NARSIMULU Vs. STATE OF ANDHRA PRADESH	October 5, 2012
PEREDDY RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 12, 2012
PERIM JANARDHANA RAO S/O PERIM RAJA Vs. MALEPATI BALAJI S/O M PUSHPAIAH NAIDU	January 23, 2012
PERLA PARTHA SARATHI REDDY Vs. SUB REGISTRAR	November 26, 2012
PHILIPS ELECTRONICS INDIA LTD. REP. BY MS.ROOP LOOMBA Vs. GOVT. OF A.P. REP. BY ITS PRINCIPAL SECRETARY, LEGAL METROLOGY DEPT	October 31, 2012
PHILOMENA EDUCATION FOUNDATION OF INDIA REP BY ITS SOLE TRUSTEE Y PHILOMENA Vs. CHIEF CONTROLLING REVENUE AUTHORITY HYDERABAD	March 12, 2012
PILLALA CHENNAKESAVULU Vs. PILLALA REDDIKUMAR	September 13, 2012
PILLI ANJANEYULU YADAV Vs. GOVERNMENT OF ANDHRA PRADESH	March 20, 2012
PILLI RAMBABU Vs. SIRASANI SRIKANTH VINAY KUMAR	March 29, 2012
PITCHIKA LAKSHMI Vs. STATE OF ANDHRA PRADAESH	December 24, 2012
PL SHIPPING & LOGISTICS PRIVATE LIMITED Vs. A G A PUBLICATION LTD	April 24, 2012
PLR PROJECTS PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. GOVERNMENT OF ANDHRA PRADESH	February 24, 2012
POKURI CHINA CEHNNAMMA Vs. STATE OF ANDHRA PRADESH	June 8, 2012
PONNAPOOLA SEETHA RAMAIAH Vs. SANAGALA SREENIVASULU	September 27, 2012
PONNURI VENKATA SAI SIVANANDA PRABHU Vs. POPURI SUNITHA	September 27, 2012
POTTA BHARATI Vs. ASSISTANT LABOUR OFFICER PARVATHIPURAM VIZIANAGARAM DISTRICT	August 2, 2012
PRAJAY ENGINEERS SYNDICATE LIMITED REP BY ITS DIRECTOR MARKETING SUMIT SEN Vs. DISTRICT REGISTRAR AND COLLECTOR UNDER THE INDIAN STAMP ACT RANGA REDDY EAST REGISTRATION DISTRICT	January 20, 2012
PRAKASAM DISTRICT PRAJA SANKSHEMA SEVA SANGAM Vs. STATE OF A P	October 8, 2012
PRAKASH ARTS Vs. DIRECTOR GENERAL OF POLICE	September 12, 2012
PRAMOD SHYAMLAL JEE SHAHU Vs. STATE THROUGH RAILWAY POLICE STATION	July 31, 2012
PRASANTH FOOD PRODUCTS Vs. A P STATE COOPERATIVE BANK LIMITED TROOP BAZAR HYDERABAD	March 1, 2012
PRATHISTA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER	August 6, 2012
PRIMARY AGRICULTURE COOPERATIVE SOCIETY, KUMILI, VIZIANAGARAM DISTRICT Vs. AUTHORITY	July 26, 2012
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. AVU VENKATARAMANA	February 7, 2012
PULIGUJJU VASANTHA RAO Vs. SHRIRAM CITY UNION FINANCE LTD	February 13, 2012
PULIPADU FISHERMEN Vs. GOVERNMENT OF ANDHRA PRADESH	September 26, 2012
PULIPATI ANJANEYULU Vs. POLEPALLI SUBBAIAH	November 8, 2012
PUSAM NAGA RAJU Vs. STATE OF A P	July 25, 2012
PUVVADA SUSEELAMMA Vs. ONGOLE MUNICIPALITY	April 24, 2012
PUVVALA DHARMA RAO Vs. SUNKARI INDIRA DAS	September 13, 2012
QURESHI INTERNATIONL Vs. DIRECTOR OF FACTORIES A P	August 6, 2012
R A ACHUTHANAND Vs. T VIDYA RANI	July 30, 2012
R INDRASENA REDDY Vs. M PRABHAVATHI	August 17, 2012
R KRISHNAIAH Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY GENERAL ADMINISTRATION DEPARTMENT NEW DELHI	May 28, 2012
R MADHUSUDHANA RAO Vs. H SHIVARAM	February 23, 2012
R MANOHAR BABU Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES REP BY ITS EXECUTIVE REGISTRAR HYDRABAD	August 14, 2012
R PUSHPAVATHI Vs. SPECIAL DEPUTY COLLECTOR	April 2, 2012
R RAGHUNATHA REDDY Vs. R RAMAKRISHNA REDDY	January 30, 2012
R RAMAIAH Vs. SECRETRY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA	January 3, 2012
R RAMASWAMY Vs. R MADHAVI	December 28, 2012
R SIVA RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH	August 9, 2012
R SRINIVASA REDDY Vs. HONBLE LABOUR COURT	August 30, 2012
R VISWAS Vs. UNION OF INDIA	November 16, 2012
R YADAIAH Vs. T BALAIAH	April 2, 2012
R. RAGHUNATHA REDDY S/O R. RAMI REDDY AND R. CHAKRAPANI REDDY S/O R. RAMI REDDY Vs. R. RAMA KRISHNA REDDY S/O LATE R. OBI REDDY	January 13, 2012
R. RAJENDRAN Vs. A.J. YUVARAJ REDDY	August 31, 2012
R. SHANKARAIAH Vs. MANAGING DIRECTOR	September 14, 2012
R.BHASKARA RAJU Vs. STATE OF ANDHRA PRADESH	December 17, 2012
R.LATHA Vs. G.NARAYANA	September 13, 2012
R.MADAN MOHAN GUPTHA Vs. MOHD.SHARFUDDIN	September 6, 2012
R.SANDHYA REDDY Vs. SUB-COLLECTOR (FAC) MULUGU	October 9, 2012
RAAVI SATISH Vs. STATE OF ANDHRA PRADESH	December 31, 2012
RAAVI WAREHOUSING GUDIVADA KRISHNA DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	July 5, 2012
RACHABTHUNI KRISHNA MURTHY Vs. RACHABTHUNI UMASUTAM	September 13, 2012
RACHAKONDA NAGAIAH Vs. GOVT. OF A.P. REP BY THE DISTRICT COLLECTOR	December 26, 2012
RACHOKONDA PARVATHI Vs. RACHAKONDA VENKATA SUBRAHMANYAM	April 3, 2012
RADHE SHYAM Vs. STATE OF A P	October 1, 2012
RAGE MOUNIKA Vs. COLLECTOR AND DISTRICT MAGISTRATE	September 28, 2012
RAGHAVA CONSTRUCTIONS Vs. CHITRAM MOVIES	July 10, 2012
RAGHAVENDRA PRESTRESS PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	October 3, 2012
RAGHUNATH AGROTECH PVT LTD REP BY ITS DIRECTOR RAJEEV KUMAR MITTAL Vs. AJANTA AGRO INDUSTRIES REP BY ITS PROP GOVIND SETH	March 5, 2012
RAHIMUNNISA BEGUM Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY	August 7, 2012
RAKESH GUPTA Vs. STATE OF AP	August 23, 2012
RAM PRAKASH AGARWAL Vs. INDIAN OIL CORPORATION LTD. AND OTHERS	December 7, 2012
RAM PRAKASH AGARWAL Vs. INDIAN OIL CORPORATON LTD	December 17, 2012
RAMA BHARATHI Vs. DOODALA BHARATHI	February 22, 2012
RAMAKURI NAGESWARA RAO Vs. STATE OF A.P., REP. BY PUBLIC PROSECUTOR	August 28, 2012
RAMAOLA ALIAS EASTHAR BHAGYAVATHI Vs. JACOB NAVA MANIRAJA	August 29, 2012
RAMESH BABU AND ORS. Vs. K. MAHALINGAPPA AND ORS.	August 30, 2012
RAMKY ENVIRO ENGINEERS LIMITED RAJ BHAVAN ROAD HYDERABAD Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY TANK BUND HYDERABAD	February 3, 2012
RAMKY INFRASTRUCTURE LTD FORMERLY KNOWN AS RAMKY ENGINEERS PVT LTD. Vs. STATE OF ANDHRA PRADESH REP BY ITS STATE REPRESENTATIVES	January 6, 2012
RAMULU Vs. SUMITRA BAI	September 13, 2012
RAPARLA VENKATA GOPALA RATNAM Vs. STATE	November 22, 2012
RAVIPATI SUBBA RAO Vs. DISTRICT COLLECTOR & MAGISTRATE	December 17, 2012
RAVULA KRISHNA Vs. LAKSHMAMMA	October 4, 2012
RAVURI RAGHAVA RAO Vs. KANDUKUR MUNICIPALITY	October 1, 2012
RAYALASEEMA CONCRETE SLEEPERS (F) LIMITED Vs. COMMERCIAL TAX OFFICER	March 20, 2012
RAYI JAYAPRAKASH NARAYANA Vs. SCRUTINY AND REVIEW COMMITTEE	October 29, 2012
REBAKA VARA PRASAD Vs. STATE OF A P	March 5, 2012
REGIONAL MANAGER INDIAN BANK VIJAYAWADA KRISHNA DISTRICT Vs. J SIVA SANKARAM	February 10, 2012
REGOTI MALLIKARJUN Vs. INDIAN OIL CORPORATION	July 17, 2012
REGOTI MALLIKARJUN Vs. INDIAN OIL CORPORATION	March 19, 2012
REGOTI MALLIKARJUN Vs. INDIAN OIL CORPORATION	June 11, 2012
REGUNTA SANTAIAH Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR	December 21, 2012
RELIANCE GENERAL INSURANCE CO LTD Vs. MOHD SALEEM	December 28, 2012
RELIANCE GENERAL INSURANCE CO LTD Vs. B LAXMI	October 17, 2012
RELIANCE PETRO MARKETING (P.) LIMITED Vs. COMMERCIAL TAX OFFICER	March 14, 2012
RESERVE BANK OF INDIA HYDRABAD Vs. B N MDHUKAR RAO	June 28, 2012
REVENUE DIVISIONAL OFFICER, NALGONDA Vs. A.P. STATE WAKF BOARD, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, HYDERABAD	December 12, 2012
RNZ TRAVELS Vs. COMMERCIAL TAX OFFICER (AUDIT)	November 28, 2012
ROHINI FOOTWEARS Vs. VIJAYA BANK	April 13, 2012
RONDA CHENNAMMA Vs. SUPERINTENDENT OF POLICE	November 29, 2012
ROUF AND SONS ESTATES Vs. PALEM MALLIKARJUNA REDDY	February 22, 2012
RUKMNI SAMETHA PANDURANGASWAMY TEMPLE, AMARAVATHI VILLAGE AND MANDAL, GUNTUR DISTRICT Vs. DEPUTY COMMISSIONER, ENDOWMENTS DEPARTMENT, GUNTUR DISTRICT	April 23, 2012
RUPESH MINES AND MINERALS Vs. STATE BANK OF INDIA	January 24, 2012
RYTHU SEVA SANGAM YENAMADURRU BHIMAVARAM MANDAL WEST GODAVARI DISTRICT Vs. BHIMAVARAM MUNICIPALITY BHIMAVARAM WEST GODAVARI DISTRICT	July 5, 2012
S A K MYNODDIN Vs. CHIEF ELECTION COMMISSIONER SECRETARIAT BUILDINGS	August 21, 2012
S B TIRUMAL RAJ Vs. LAKSHMI PRASANNA	March 19, 2012
S BALAJI KUMAR Vs. K MURALIDHAR	October 4, 2012
S D SAMIULLA Vs. K L NARAYANA	January 30, 2012
S INDERJEET SINGH Vs. STATE OF ANDHRA PRADESH	December 3, 2012
S JAYASREE Vs. SECRETARY A P BAR COUNCIL HYDERABAD	February 8, 2012
S KESAVA RAO Vs. CHAIRMAN AND MANAGING DIRECTOR	March 14, 2012
S LAXMA REDDY Vs. THE DISTRICT COLLECTOR	June 4, 2012
S MADHUSUDHAN Vs. GRADE DY COLLECTOR	July 25, 2012
S NAGA LINGESWAR RAO Vs. J VENKOBA RAO	June 13, 2012
S NARAYANAMMA Vs. COMMISSIONER AND DIRECTOR OF CIVIL SUPPLIES HYDERABAD	February 21, 2012
S NIRANJAN REDDY Vs. GP FOR REVENUE	July 25, 2012
S RATNAMMA Vs. A P STATE ROAD TRANSPORT CORPORATION	August 2, 2012
S SAROJAMMA Vs. RAM CHIT FUND LTD	August 23, 2012
S SATYAM REDDY Vs. UNION OF INDIA REP BY ITS SECRETARY LAW AND JUSTICE NEW DELHI	March 22, 2012
S SRINIVASULU NAIDU Vs. OFFICE OF SUB-REGISTRAR PALAMANER	April 23, 2012
S. PITCHI REDDY Vs. APPELLATE DEPUTY COMMISSIONER (CT)	October 8, 2012
S. RAJITHA Vs. NARAHARI LAXMI REDDY	December 20, 2012
S. SRINIVASULU Vs. STATE OF ANDHRA PRADESH	December 3, 2012
S.CHAND BASHA Vs. SUB- REGISTRAR, KALLUR,KURNOOL DISTRICT	December 24, 2012
S.DAISY SUNANDA Vs. NIZAM'S INSTITUTE OF MEDICAL SCIENCES	September 11, 2012
S.K.CHINA DASTHAGIRI Vs. UNION OF INDIA	November 9, 2012
S.M. RAJESHWAR RAO Vs. UNION OF INDIA	October 8, 2012
S.SHANKARAIAH Vs. DISTRICT REGISTRAR, ADILABAD DISTRICT	November 27, 2012
SADASIVA SRI EDUCATIONAL SOCIETY, KARIMNAGAR DISTRICT Vs. GAYATHRI DEGREE COLLEGE, YELLAREDDYPET MANDAL,KARIMNAGAR DISTRICT	December 7, 2012
SAI BODA HOTELS Vs. DEEP CHARAN AGARWAL	April 23, 2012
SAIBABA AGENCY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	April 18, 2012
SAJIDA BEGUM Vs. STATE BANK OF INDIA	September 4, 2012
SAKE GURUMURTHY Vs. DUGGASANI KULLAI REDDY	March 26, 2012
SALEEM PASHA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS	September 27, 2012
SALEEMA BEGUM Vs. GURUJALA BALARAJ	January 25, 2012
SALEM VENKATA RAMANA Vs. MELLACHERUVU UMAMAHESWAR RAO	January 24, 2012
SALIGRAMA TIRUNARAYANACHARYULU Vs. EXECUTIVE OFFICER, TIRUMALATIRUPATHI DEVASTHANAM, TIRUPATHI, CHITTOOR	August 30, 2012
SAMMITA SRI NATARAJ Vs. KILARU RANGAIAH	January 6, 2012
SAMPOORNA BATTU Vs. ICICI BANK	February 16, 2012
SANGAM ANANTHARAVAMMA Vs. PEESAPATI AMARAVATHANULU	November 26, 2012
SANGAMESHWARA BINNY MODERN RICE MILL REP BY ITS MANAGING DIRECTOR Vs. DISTRICT SUPPLY OFFICER SANGAREDDY DIVISION MEDAK DISTRICT	January 31, 2012
SANGEETHA UPADHYAY Vs. CHITRANGADA	April 20, 2012
SARDAR Vs. APSRTC	February 24, 2012
SARDAR SURENDAR SINGH Vs. V K CONSTRUCTION	February 7, 2012
SARNALA TIRUPATHAYYA Vs. BANDARU BABU RAO	April 10, 2012
SAROJA JUTE MILLS PVT LTD Vs. STATE BANK OF INDIA	November 23, 2012
SARVESHWAR REDDY Vs. STATE OF ANDHRA PRADESH	April 3, 2012
SARWOTTAM ISPAT LTD Vs. CENTRAL POWER	December 21, 2012
SATHYA SAI VRUDDHASHRAMAM Vs. DISTRICT COLLECTOR	September 7, 2012
SATTI SUBRAHMANYAM Vs. GOLUGURI RAMAKRISHNA REDDY	October 4, 2012
SAYAPURAJU VENKATA RAMA RAJU Vs. SAYAPURAJU SURYANARAYANA RAJU	July 16, 2012
SBI GLOBAL FACTORS LTD MUMBAI Vs. SURYACHAKRA POWER CORPORATION LTD HYDERABAD	March 5, 2012
SBQ STEELS LIMITED Vs. COMMISSIONER OF CUSTOMS	October 15, 2012
SCORPION EXPRESS PVT. LTD Vs. A. VINAY KUMAR	November 20, 2012
SECRETARY, SIDDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION Vs. APPELLATE AUTHORITY	September 13, 2012
SECUNDERABAD CANTONMENT BOARD Vs. A.SUSHEEL KUMAR	September 25, 2012
SEELAM KOTI REDDY Vs. STATE OF A.P.	August 17, 2012
SEEPANA RAJESWARI Vs. SEEPANA RAJA RAO	February 9, 2012
SEETHARAMA SWAMY TEMPLE Vs. REVENUE DIVISIONAL OFFICER	June 22, 2012
SENTINI CERMICA PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	November 27, 2012
SHA SULTHANA Vs. ANIL AGARWAL	July 3, 2012
SHAHEEN PARVEEN Vs. STATE OF ANDHRA PRADESH	July 25, 2012
SHAIK ADAM SHARIF Vs. AREA MARKETING MANAGER	March 13, 2012
SHAIK AKBAR ALI BAIG Vs. STATE OF ANDHRA PRADESH	March 22, 2012
SHAIK BIKKAM ALI ALIAS GULAM MOHD SARVAR Vs. WALI PASHA	March 30, 2012
SHAIK FAREED Vs. SECRETARY TO GOVT MINORITY	February 14, 2012
SHAIK FAREED Vs. SECRETARY TO GOVT MINORITY WELFARE	March 28, 2012
SHAIK HYDER Vs. MOHD AZEEZ	August 8, 2012
SHAIK JAKEER HUSSAIN Vs. STATE OF A P	April 2, 2012
SHAIK JHANI Vs. REGISTRAR,OSMANIA UNIVERSITY,HYDERABAD	September 6, 2012
SHAIK MAHABOOB BASHA Vs. STATE OF A P	October 11, 2012
SHAIK MOHD ALI Vs. PUNJAB AND SIND BANK, NEW DELHI	August 2, 2012
SHAIK MOHD ALI ANSARI Vs. SHAIK ABDUL SAMED	March 1, 2012
SHAIK MOWLALI Vs. STATE OF ANDHRA PRADESH, REP., BY PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA	December 21, 2012
SHAIK SAIDA Vs. REGISTRAR OSMANIA	October 17, 2012
SHAIK UJAUDDIN Vs. VEERABHADRA UMA DEVI	September 27, 2012
SHAIKH FAREED Vs. GOVERNMENT OF ANDHRA PRADESH	November 23, 2012
SHANKAR BUKYA Vs. SECRETARY OF EDUCATION GOVERNMENT OF ANDHRA PRADESH	April 23, 2012
SHANKARAIAH Vs. THE VICE CHAIRMAN AND MANAGING DIRECTOR, A.P. STATE CIVIL SUPPLIES CORPORATION LTD.	September 25, 2012
SHAREEF ABDUL RAHEEM YAMANI Vs. STATE OF A P REP BY PUBLIC PROSECUTOR	July 23, 2012
SHINE SHANTHI SOFTWARE TECHNOLOGIES PVT, LTD. Vs. DISTRICT COLLECTOR, EAST GADAVARI DISTRICT	December 20, 2012
SHIVASHAKTI TRANSPORT Vs. UTTAMCHAND KATARIA AKOLA	June 25, 2012
SHOUKAT HUSSAIN Vs. DEPUTY TRANSPORT COMMISSIONER	July 4, 2012
SHRIRAM CHITS P LTD Vs. M A SABER	November 9, 2012
SHRIRAM CITY UNION FINANCE LTD Vs. S MOHAN RAO S/O S VENKATESWARLU	January 20, 2012
SIDDESHWARA TRADING COMPANY Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA	November 19, 2012
SIRAGAM NARAYANA REDDY Vs. SIRAGAM PEDDA GANGAPPA	December 14, 2012
SIRIGANA VENKATESWARLU Vs. AGENT TO THE GOVERNMENT AND DISTRICT COLLECTOR EAST GODAWARI KAKINADA	March 13, 2012
SIVAGALLU SAILU Vs. STATE	August 27, 2012
SIYANAT WELFARE ASSOCIATION, HYDERABAD Vs. PRINCIPAL SECRETARY, MINORITY WELFARE AND WAKFS, GOVT OF A P	January 23, 2012
SMT SMITA ANAND Vs. SANDESH REDDY	January 20, 2012
SMT. S. JAYASREE Vs. THE SECRETARY, A.P. BAR COUNCIL, HYDERABAD & ANR.	August 2, 2012
SMT.VALLAPUREDDY GEETA BHAVANI Vs. NALLU NARASIMHA REDDY AND OTHERS	July 11, 2012
SOBHANADI LAKSHMINARASIMHA SWAMY VARLA VEDA PATHASALA Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD	April 17, 2012
SOMA RAMA CHANDRAM Vs. STATE OF ANDHRA PRADESH	November 30, 2012
SOMA VENKATA RAO Vs. VELAMURI CHINA AYYAPA REDDY	April 26, 2012
SOORISETHI NOOKA RAJU Vs. VISAKHAPATNAM	August 28, 2012
SOUTH CENTRAL RAILWAY CATERING UNIT Vs. STATE OF ANDRHA PRADESH	August 1, 2012
SPONGE IRON INDIA LIMITED Vs. M. RAMANA BABU	October 17, 2012
SREERAM RAMAMURTHY Vs. ANDHRA BANK REP BY ITS CHAIRMAN AND MANAGING DIRECTOR	March 22, 2012
SRI P RAMANAIAH Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	January 20, 2012
SRI SEETHARAMA SWAMY TEMPLE, REP. BY MANAGING TRUSTEE AND CHAIRMAN, SRI P. VENKATESWAR RAO Vs. THE REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER, KAKINADA, EAST GODAVARI DISTRICT AND ANOTHER	June 27, 2012
SRI. PATNALA VENKATA RAMAKRISHNA AND TWO OTHERS Vs. M/S. MIDWEST (INDIA) INDUSTRIES LIMITED REP., BY OFFICIAL LIQUIDATOR, HIGH COURT OF A.P. HYDERABAD AND TWO OTHERS	August 21, 2012
SRINIVAS RAO KASBE Vs. STATE OF ANDHRA PRADESH	February 29, 2012
SRINIVASULU Vs. APSRTC	July 19, 2012
SRIRAMAGIRI SPINNING MILLS LIMITED Vs. STATE OF ANDHRA PRADESH	November 19, 2012
SRIVEN MARKETINGS HYDERABAD Vs. UNION OF INDIA	January 23, 2012
SRUGAVARAPU RAJYALAKSHMI Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	August 30, 2012
ST AUGUSTIN EDUCATIONAL SOCIETY Vs. DENTAL COUNCIL OF INDIA	June 26, 2012
ST. MARY S ENGINEERING COLLEGE REP BY ITS SECRETARY AND CORRESPONDENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	November 23, 2012
STAR EDUCATION SUPPLY CO REPRESENTED BY MIR ABID ALIKHAN HYDERABAD Vs. KUSHALCHAND SINGHVI	January 20, 2012
STATE Vs. B P ACHARYA	March 26, 2012
STATE Vs. M,GOVARDHAN REDDY	August 13, 2012
STATE Vs. R KRISHNAIAH	December 4, 2012
STATE BANK OF HYDERABAD Vs. TAHSILDAR, HANAMKONDA MANDAL	October 5, 2012
STATE BANK OF HYDERABAD REP BY MANAGING DIRECTOR HEAD OFFICE GUNFOUNDRY HYDERABAD Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) AND APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT ATI CAMPUS	March 9, 2012
STATE OF A P Vs. KATUKURI JEEVARATHNAMMA	September 26, 2012
STATE OF A.P Vs. B. RANGA REDDY	October 1, 2012
STATE OF A.P. Vs. BADUGU KUMARASWAMY	January 18, 2012
STATE OF A.P. Vs. HOTEL SWAPNA BAR AND RESTAURANT, GUNTUR	November 23, 2012
STATE OF A.P. Vs. HINDUSTAN CABLES LTD.	September 13, 2012
STATE OF A.P., REP. BY PUBLIC PROSECUTOR, HIGH COURT Vs. K. THIRUPATHI REDDY AND OTHERS	March 27, 2012
STATE OF ANDHRA PRADESH Vs. LINERS INDIA PRIVATE LIMITED	September 20, 2012
STATE OF ANDHRA PRADESH Vs. G.S.N. ENTERPRISES	September 20, 2012
STATE OF ANDHRA PRADESH Vs. AJANTHA PRODUCTS	November 1, 2012
STATE OF ANDHRA PRADESH Vs. BAHADURMAL CHOWDARY	December 10, 2012
STATE OF ANDHRA PRADESH Vs. KIRLOSKAR BROTHERS LIMITED	August 2, 2012
STATE OF ANDHRA PRADESH Vs. SPECIAL COURT UNDER A P LAND GRABBING ACT HYDRABAD	June 26, 2012
STATE OF ANDHRA PRADESH Vs. K RAGHU RAMA KRISHNA RAJU	September 11, 2012
STATE OF ANDHRA PRADESH Vs. K DHANRAJ	April 19, 2012
STATE OF ANDHRA PRADESH REPRESENTED BY INSPECTOR OF POLICE ANTI-CORRUPTION BUREAU Vs. T.SATYANARAYANA	December 6, 2012
STATE REP BY CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH HYDERABAD Vs. Y SRILAKSHMI	January 2, 2012
STATE REPRESENTED BY THE DY SUPERINTENDENT OF POLICE SPE CBI Vs. B P ACHARYA	March 27, 2012
SUBHASH RUBBER Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P	February 16, 2012
SUNDARAPATI BALU S/O. SUNDARA PANDE Vs. KAMADI GANGA RAJU S/O. SATHI RAJU	December 4, 2012
SUNKARA SRINIVASULU Vs. STATION HOUSE OFFICER	December 3, 2012
SUNKAVALLI BULLI DORA Vs. VEMPATI KOMALA GNANA	December 27, 2012
SUPER CASSETTES INDUSTRIES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	November 14, 2012
SUPERINTENDING ENGINEER PRIYADARSHINI JURALA Vs. SREE RAMULU	August 7, 2012
SURADA TATA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE	November 29, 2012
SURAM RAMANA REDDY Vs. JOINT SUB REGISTRAR I NELLORE DISTRICT	April 18, 2012
SURISETTI LAKSHMI Vs. GOVERNMENT OF A P	April 4, 2012
SURYALOK FILM FACTORY Vs. R. MALLESHWARI	September 24, 2012
SUVEN NISHTAA PHARMA PROVATE LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P	April 13, 2012
SWASTIC OLEACHEMS LTD HYDERABAD Vs. STATE OF ANDHRA PRADESH REP BY ITS STATE REP BEFORE THE SALES TAX APPELLATE	January 27, 2012
SWASTIK ELECTRICALS Vs. THE COMMERCIAL TAX OFFICER	July 17, 2012
SYED ABDUL MOIZ Vs. STATE OF A P	July 24, 2012
SYED ALI MOOSVI Vs. ZAINULABEDDIN MOOSVI @ TAQI	November 13, 2012
SYED ALI MOOSVI Vs. ZAINULABEDDIN MOOSVI	November 30, 2012
SYED ALI MURTUZA QUADRI Vs. SYED ABDUL RAOOF QUADRI	November 8, 2012
SYED FATHIMA BEGUM Vs. SANGAMESH CHIDRI	April 3, 2012
SYED FATHIMA BEGUM Vs. SANGAMESH CHIDRI	April 4, 2012
SYED MAJID Vs. DISTRICT COLLECTOR	December 27, 2012
SYED MOHAMMED FAZALULLAH Vs. SAMEENA ZAHRA KATOON	December 19, 2012
SYED SHAH AHMED MOINUDDIN @ HYDER PASHA, HYD Vs. CHAIRMAN, A.P. STATE WAKF BOARD, HYD & ANR.	February 2, 2012
SYED SIDDIQ AHMED Vs. STATE OF A.P.	November 16, 2012
SYED YAKUB Vs. BEE AMMA BEGUM	January 24, 2012
SYED YAQOOB Vs. SPECIAL DEPUTY COLLECTOR	March 27, 2012
T BALAIAH Vs. PAWAN PRAKASH AGARWAL	March 13, 2012
T GIRIJA KUMARI Vs. K VENKATESWARA RAO COMMISSIONER ANAKAPALLI MUNICIPALITY ANAKAPALLI VISAKHAPATNAM	March 6, 2012
T JAYASHEELA Vs. STATE OF ANDHRA PRADESH	March 26, 2012
T K SRIDHAR Vs. PUBLIC PROSECUTOR	July 23, 2012
T M NAGARANI Vs. ANDHRA TILES	March 2, 2012
T RADHA Vs. DISRRICT COLLECTOR CHITTOOR DIST	March 13, 2012
T S LAXMAN RAO Vs. STATE OF ANDHRA PRADESH	February 9, 2012
T SAVITRI Vs. TETALA RAMA DEVI	June 26, 2012
T SREENIVASULU Vs. P LAKSHMI AND ANOTHER	February 8, 2012
T SRINIVAS Vs. E RAVINDER	August 27, 2012
T SUBRAMANYAM Vs. G BHASKAR HUSSAINAIAH	April 16, 2012
T VENKAT SWAMY Vs. AGIRU PULLAIAH	August 3, 2012
T VENKATA SATEESH Vs. DASARI SUHASINI	June 7, 2012
T. JYOTHI Vs. GOVT. OF A.P.	November 9, 2012
T. MADAN MOHAN REDDY Vs. STATE OF A.P.	September 25, 2012
T. SATYANARAYANA Vs. Y. LAKSHMA REDDY @ LACHI REDDY	October 5, 2012
T. VENKAT RAMDEV Vs. G. ARJUN REDDY	December 14, 2012
T. VENKATA RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	October 3, 2012
T.BABJI Vs. A.P.S.R.T.C REP. BY ITS MANAGING DIRECTOR	September 6, 2012
T.NIRANJAN Vs. RAMESH CHANDER REDDY	October 31, 2012
T.V.RAMANA RAO Vs. SULTAN UI ULOOM EDUCATIONAL SOCIETY	August 16, 2012
TADISHETTY PADMA RAO Vs. TADI SHETTY JAIHIND	April 12, 2012
TAI NAGARATNAM Vs. M SULOCHANADEVI	June 12, 2012
TAJ MAHAL HOTEL Vs. MADVESH ACHARYA	September 28, 2012
TAKKARSU JYOTHIR MAYI Vs. KUSAM RAJAMOULI	September 14, 2012
TALARI SUDERSHAN AND OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER	December 7, 2012
TALASILA SURESH Vs. NAARLA SRINIVASA	October 18, 2012
TANGUDU VENKATA RAO Vs. DEPOT MANAGER APSRTC PALAKONDA DEPOT	September 27, 2012
TANKALA MOULISWARA RAO S/O. LATE KRISHNA MURTHY NAIDU Vs. ASSISTANT COMMISSIONER	October 19, 2012
TARNIKANTI SRINIVAS Vs. STATE BANK OF INDIA	November 30, 2012
TATA CELLULAR LTD Vs. GOVERNMENT OF ANDHRA PRADESH	March 22, 2012
TATHA SREEVANI Vs. D VIJAYA KUMAR	October 5, 2012
TATIKONDA BRAHMA LINGA SWAMY Vs. COMMISSIONER	July 5, 2012
TATINENI MAYURI Vs. EDARA BALDEV	March 21, 2012
TEJA EDUCATIONAL SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	June 26, 2012
TELANGANA NGO S CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF A P REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT SECRETARIAT	March 29, 2012
TELANGANA NON GAZETTED OFFICERS Vs. PANKAJ DWIVEDI	July 27, 2012
THALLA SULOCHANA Vs. THALLA ISAAC	February 7, 2012
THAVVA VENKATA PUNNA RAO Vs. TAVVA SRIRAMULU	December 21, 2012
THE CONTROLLER OF ESTATE DUTY, A.P II, HYDERABAD AND LATE SRI. M. GANGAPPA A/P SRI. M. RAMANA, YEMMIGANUTUR Vs. THE CONTROLLER OF ESTATE DUTY, A.P. II, HYDERABAD AND LATE SRI. M. GANGAPPA A/P SRI. M. RAMANA, YEMMIGANUTUR	January 5, 2012
THE STATE OF ANDHRA PRADESH REPRESENTED BY INSPECTOR OF POLICE-III ANTI-CORRUPTION BUREAU TIRUPATI RANGE, TIRUPATI Vs. R. KRISHNAIAH	December 14, 2012
THE UNITED INDIA INSURANCE COMPANY REPRESENTED BY ITS BRANCH MANAGER, ARMOOR, NIZAMABAD DISTRICT NO. 2 Vs. G. MANIK PRABHU AND ANR.	March 16, 2012
THERMAL SYSTEMS (HYDERABAD) PVT. LTD Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION	July 31, 2012
THIRUMALA THEATRE Vs. GOVERNMENT OF A.P.	September 25, 2012
TIGIRIPALLI NIRMALA KUMARI Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY	March 16, 2012
TINI LABORATORIES P LTD Vs. SYED BASHEER AHMED	September 13, 2012
TIRUMAL DEVI EADA Vs. STATE OF ANDHRA PRADESH	July 17, 2012
TIRUMALA EDUCATIONAL TRUST Vs. TIRUMALA TIRUPATI DEVASTHANAMS	December 21, 2012
TIRUMALA TIRUPATI DEVASTHANAMS Vs. SUPERINTENDENT OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	January 24, 2012
TRICON PARTNERS Vs. MANDALA NEERAJA	December 31, 2012
TRIMEX INDUSTRIES LIMITED,REPRESENTED BY ITS MANAGER Vs. A.P. MINERAL DEVELOPMENT CORPORATION LTD	October 9, 2012
TRUWOOD PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE	December 6, 2012
TUMBI ENTERPRISES HYDERABAD Vs. TARMANDAL BUILDINGS PVT LTD HYDERABAD	September 6, 2012
TUMMALACHERLA SRINIVASA RAO Vs. KRISHNA TULSI THEATRE	November 28, 2012
U ANJANEYULU Vs. DEPUTY REGISTER OF COOP SOCIETIES	February 23, 2012
U MAHALAKSHMI Vs. STATE OF ANDHRA PRADESH	July 26, 2012
U SADASIVAIAH Vs. STATE OF ANDHRA PRADESH	September 20, 2012
UDARI LATA MAISAIAH Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	January 20, 2012
UDDANTI VENKATA NARAYANA, KRISHNA DIST. Vs. STATE OF A.P. THROUGH THE TAHSILDAR & ANR.	January 19, 2012
UMESH KUMAR IPS Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR	April 11, 2012
UMESH SINGHANIYA Vs. COMMISSIONER OF POLICE	April 18, 2012
UNION OF INDIA Vs. V K ENGINEERING CONSTRUCTIONS	December 11, 2012
UNION OF INDIA Vs. TH RATHAN RAJU	October 30, 2012
UNION OF INDIA Vs. DEBASHISH PAL	August 3, 2012
UNION OF INDIA Vs. S PADMAJA	July 19, 2012
UNION OF INDIA Vs. S PADMAJA	July 18, 2012
UNITED INDIA INSURANCE CO LTD Vs. Y ANANDA RAO	August 2, 2012
UNITED INDIA INSURANCE CO LTD Vs. MOHD HUSSAIN	March 13, 2012
UNITED INDIA INSURANCE CO LTD Vs. N SRINIVAS GOUD	March 27, 2012
UNITED INDIA INSURANCE CO LTD Vs. MOHD SABER	July 20, 2012
UNITED INDIA INSURANCE CO LTD Vs. MANGILA AJMEERA	November 8, 2012
UNITED INDIA INSURANCE CO LTD Vs. SYED ASHRIMUNNISA BEGUM	April 11, 2012
UNITED INDIA INSURANCE CO LTD Vs. K SWAROOPA RANI	July 27, 2012
UNITED INDIA INSURANCE CO LTD Vs. C RAMULU	August 7, 2012
UNITED INDIA INSURANCE CO LTD Vs. SHARAPURAM BALAVVA	November 15, 2012
UNITED INDIA INSURANCE CO LTD Vs. MYADADA LATHA	November 19, 2012
UNITED INDIA INSURANCE CO. LTD Vs. MOHD. HUSSAIN	September 14, 2012
UNITED INDIA INSURANCE CO.LTD Vs. THOLIKONDA AKKAMMA	November 9, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BAL REDDY S/O. VENKAT RAMI REDDY	October 19, 2012
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DOSAPATNI SURYAVATHI	April 2, 2012
UNIVERSITY OF HYDERABAD Vs. D PERVEZ AHMED	April 12, 2012
UPPALAPATI RAMANAMMA W/O.SESHAIAH Vs. RAVELLA PITCHAIAH	October 4, 2012
UPPUTHOLLA SRINIVASA RAO Vs. STATE OF A P	December 10, 2012
URUMULA YELLAMMA Vs. PULLAPATI RAJA RAO	October 4, 2012
USHODAYA ENTERPRISES PVT LTD HYDERABAD Vs. STATE OF ANDHRA PRADESH	October 5, 2012
UTKURI RATAMMA Vs. DEPUTY SECRETARY	February 22, 2012
V B C.FINANCE AND LEASING LTD Vs. FINE PLAST POLYMERS LTD	March 15, 2012
V BUCHI RAJAM Vs. STATE OF ANDHRA PRADESH	April 3, 2012
V D M L KALYANI Vs. GOVERNMENT OF ANDHRA PRADESH	April 23, 2012
V DWARAKNATH Vs. GOVERNMENT OF ANDHRA PRADESH	December 24, 2012
V GEETA BHAVANI Vs. NALLU NARASIMHA REDDY	July 11, 2012
V GUARD INDUSTRIES LIMITED Vs. CONTROLLER OF LEGAL METROLOGY HYDERABAD	February 17, 2012
V HANUMANTHA REDDY Vs. ASSISTANT DIRECTOR	September 27, 2012
V K RUDRAMA DEVI Vs. STATE OF ANDHRA PRADESH	March 27, 2012
V LAKSHMINARAYANA Vs. NALLAM VENKATA LAKSHMI	February 1, 2012
V MAHADEVA REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS	September 25, 2012
V MANIKYA REDDY Vs. CHAIRMAN-CUM-PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT ANANTHAPUR	July 19, 2012
V NAGARAJU Vs. KADAPA MUNICIPAL CORPORATION	October 8, 2012
V NARASIMHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH, INDUSTRIES & COMMERCE DEPARTMENT	January 31, 2012
V RAJA REDDY Vs. T VENKATA SUBBARAO	April 27, 2012
V RAMA RAJU Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES	June 20, 2012
V SAIDA Vs. G KRISHNAVENI	March 30, 2012
V SAIDA Vs. G KRISHNAVENI	March 13, 2012
V SUBBA RAO Vs. DISCIPLINARY AUTHORITY CUM CHIEF MANAGER ANDHRA BANK	June 27, 2012
V SUDHAKAR Vs. R RAM MOHANRAO	January 23, 2012
V V L NARAYANA RAO Vs. CORPORATION BANK VIJAYAWADA KRISHNA	January 30, 2012
V V L NARAYANA RAO Vs. CORPORATION BANK	January 13, 2012
V VANI Vs. V B V S M K PRASAD	July 10, 2012
V VIJAYA SAI REDDY Vs. CENTRAL BUREAU OF INVESTIGATION	January 12, 2012
V. ASHOK KUMAR Vs. STATE OF A.P. AND ORS.	December 6, 2012
V. GIRIDHAR KUMAR Vs. MISS SELLAMMAL	October 31, 2012
V. JYOTHI Vs. PIONEER BUILDERS	August 31, 2012
V. MURAGESH Vs. COLLECTOR & DISTRICT MAGISTRATE	October 17, 2012
V. NAGA RAJU Vs. YESUMUDI RAMANA RAO	October 11, 2012
V. RANI Vs. COLLECTOR AND DISTRICT MAGISTRATE,Y.S.R. DISTRICT, KADAPA	December 21, 2012
V. SIVARAMAKRISHNA Vs. HINDUSTAN AERONAUTICS LIMITED	August 28, 2012
V. VENKATESWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 5, 2012
V.BASAVAIAH Vs. CH.LAKSHMI	October 4, 2012
V.MANJULA Vs. MANDAL REVENUE OFFICER	September 26, 2012
V.RANI JOSHUVA Vs. GOVERNMENT OF ANDHRA PRADESH	November 21, 2012
V.SURESH REDDY Vs. E.SURYA PRAKASH	September 11, 2012
VADDADI RAJESWARI Vs. STATE	April 20, 2012
VADDY VENKATAPPA Vs. STATE OF A P	March 12, 2012
VADIYALA PRABHAKARRAO Vs. GOVERNMENT OF ANDHRA PRADESH	March 27, 2012
VAGIRI RAJA KUMARI D/O. VIJAYA RATNAM Vs. THE STATE OF ANDHRA PRADESH, THROUGH THE SHO, IRAGAVARAM P.S., WEST GODAVARI DISTRICT, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD & ANR.	January 20, 2012
VAJJA SHANTAMMA Vs. STATE OF AP REVENUE DEPT	January 27, 2012
VANAMA SRINIVASA RAO S/O. SRIRAM SETTY Vs. STATE OF A.P.	December 14, 2012
VANGA NARSA REDDY Vs. JOINT COLLECTOR ADILABAD DISTRICT	April 27, 2012
VASA HIRIPRASADA REDDY Vs. STATE OF ANDHRA PRADESH	October 5, 2012
VASAVI BOYS HOSTELS Vs. K SATYA PRASAD	April 19, 2012
VASAVI CO OPERATIVE URBAN BANK LTD Vs. K UMA PRASAD	February 13, 2012
VASAVI CO-OPERATIVE URBAN BANK LTD. Vs. K. UMA PRASAD	March 13, 2012
VASUDEVA REALTORS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	July 10, 2012
VEE BEE INDUSTRIES Vs. SANGHI SPINNERS (INDIA) LTD.	December 26, 2012
VEERAMANI Vs. MUMTAZ ALI ALIAS MUMTAZ AHMED	January 23, 2012
VEERAPPANENI RAVIKANTH Vs. STATE OF ANDHRA PRADESH	July 10, 2012
VELAGAPUDI BABU RAO Vs. STATE OF A P	August 30, 2012
VEMPATI PEDA VENKATESWARLU Vs. REVENUE DIVISIONAL OFFICER	July 17, 2012
VENKANNA Vs. JOINT COLLECTOR, WARANGAL	March 20, 2012
VENKANNAGARI NAVEEN RAO Vs. JOINT SUB REGISTRAR	April 16, 2012
VENKAT RAM REDDY REDDY GARI Vs. ARIKALA NARSA REDDY	January 24, 2012
VENKAT RAM REDDY REDDYGARI Vs. ARIKALA NARSA REDDY	July 20, 2012
VENKATA NARAYANA FILLING STATION Vs. INDIAN OIL CORPORATION LTD	August 7, 2012
VENKATESHWARA IMAGING CENTRE Vs. DISTRICT MEDICAL AND HEALTH OFFICER WARANGAL	March 26, 2012
VENU BENDE Vs. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR	August 16, 2012
VIDYANAGAR CO OPERATIVE BUILDING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	February 22, 2012
VIJAY KUMAR Vs. OSMANIA UNIVERSITY	September 25, 2012
VIJAYA BHAVANI ADARSHA MAHILA MANDALI Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P	April 4, 2012
VIJAYA VISAKHA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. ANDHRA PRADESH STATE MINORITIES COMMISSION	September 11, 2012
VIJAYAWADA ELECTRONIC T.V. VIDEO GAMES PARLOUR OWNERS' WELFARE ASSOCIATION Vs. COMMISSIONER VIJAYAWADA MUNICIPAL CORPORATION	December 4, 2012
VIRUPAKSHA ELECTRICALS PVT.LTD.,REP. BY ITS MANAGING DIRECTOR Vs. SUPERINTENDENT ENGINEER	September 28, 2012
VISWESHAM Vs. STATE OF ANDHRA PRADESH	August 14, 2012
WALIA & CO Vs. COMMISSIONER,INFORMATION & PUBLIC RELATIONS	November 19, 2012
WASIA NAVED Vs. GOVERNMENT OF ANDHRA PRADESH	June 29, 2012
WELLS FARGO INDIA SOLUTION PRIVATE LIMITED Vs. APPELLATE DEPUTY COMMISSIONER	August 27, 2012
Y KANAKA DURGA Vs. A P TRIBAL WELFARE RESIDENTIAL EDUCATIONAL INSTITITIONS SOC,	September 12, 2012
Y S JAGAN MOHAN REDDY Vs. CENTRAL BUREAU OF INVESTIGATION	July 4, 2012
Y S VIJAYA Vs. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME SHASTRI BHAVAN NEW DELHI	February 16, 2012
Y SHAM KUMAR Vs. STATE OF ANDHRA PRADESH	September 6, 2012
Y V ANURADHA Vs. STATE OF A P	August 2, 2012
YADA LINGAMMA Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD	January 20, 2012
YALLA RAVINDER REDDY Vs. CHIEF REGIONAL MANAGER	July 4, 2012
YEDUWAKA THATA BABU Vs. ALLU PRASAD	August 2, 2012
YELAKALA RANGARAO Vs. STATE OF ANDHRA PRADESH	November 22, 2012
YELAMANCHILI CHINNMAI SAI KIRAN ALIAS SIVA KIMAR Vs. SYED ATHWAR RAHAMAN	August 14, 2012
YELLAPU ATCHAYYAMMA Vs. KARRI RAMU	September 28, 2012
YERRAGOGU MRUTYUNJAYA RAO Vs. MARNI KUMARA VEERASWAMY	October 1, 2012
YETURU SIRISH REDDY Vs. P.PATAHYA NAIK	October 3, 2012
YUVA CONCERNS DALTON PRESS REPRESENTED BY ITS PARTNER A CHANDRASEKHAR RAO Vs. ANIS KHAN	February 15, 2012
ZAFAR SULTANA Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY ADILABAD	July 10, 2012
ZARNINAGAR Z ADAM Vs. D KAMALAKAR REDDY	June 7, 2012

Year 2012 of HIGH COURT OF ANDHRA PRADESH

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